Uttar Pradesh Police Service (Second Amendment) Rules, 2023

COLUMN-I

COLUMN-II

Existing rule

Rules as hereby substituted

Source of recruitment :

Source of recruitment :

5. (1)(ii) Fifty percent by promotion through the Commission from amongst substantively appointed Inspectors of Civil Police and Armed Police who have completed five years service as such on the first day of the year of recruitment and are also confirmed in the said Post:

5. (1)(ii) Fifty percent which inclueds 89% Inspectors of Civil Police and 11% Company Commander/Reserve Inspector of Armed Police by promotion through the Commission from amongst substantively appointed Inspectors of Civil Police and Armed Police who have completed five years service as such on the first day of the year of recruitment and are also confirmed in the said Post:

Provided that two percent of the vacancies for a year of recruitment may be filled by out of turn promotion through the Commission on the specific recommendation of the Government from amongst such Police Inspectors/Company Commanders of Uttar Pradesh Police Force who have achieved the following awards :

Provided that two percent of the vacancies for a year of recruitment may be filled by out of turn promotion through the Commission on the specific recommendation of the Government from amongst such Police Inspectors/ Company Commanders of Uttar Pradesh Police Force who have achieved the following awards :

(a) After having been selected to the Indian team should have participated in World Championship, either in a team or individual event, which is recognised by the International Olympic Association and should have earned a Gold or Silver or Bronze Medal or up to the fourth place;

(a) After having been selected to the Indian team should have participated PJOM Championship, either in a team or individual event, which is recognised by the International Olympic Association and should have earned a Gold or Silver or Bronze Medal or up to the fourth place;

Or

Or

(b) After having been selected to the Indian team should have participated in Olympic Games which is recognised by the International Olympic Association and should have earned a Gold or Silver or Bronze Medal or up to the fourth place;

(b) After having been selected to the Indian team should have participated in Olympic Games which is recognised by the International Olympic Association and should have earned a Gold or Silver or Bronze Medal or up to the fourth place;

Or

Or

(c) After having been selected to the Indian team should have participated in Asian Games/Asian Championship which is recognised by the International Olympic Association and should have earned a Gold or Silver Medal;

(c) After having been selected to the Indian team should have participated in Asian Games/Asian Championship/ Common Wealth Game and Common Wealth Championship which is recognised by the International Olympic Association and should have earned a Gold Medal;

Or

Or

(d) If he/she has earned countrys highest award or excellence in sports "Arjuna Award"/"Rajeev Gandhi Khel Ratna". If any Inspector of Civil Police or Armed Police qualifies the criterion laid down for promotion in such case then a proposal would be forwarded to the Government by the Director General of Police, Uttar Pradesh with clear recommendation and the out of turn promotion will be awarded by the State Government with the concurrence of the Commission. If such person or sufficient number of such persons are not available for out of turn promotion under this proviso, the remaining vacancies shall be filled in accordance with the general procedure prescribed in this rule.

(d) If he/she has earned countrys highest award or excellence in sports "Arjuna Award"/"Rajeev Gandhi Khel Ratna". If any Inspector of Civil Police or Armed Police qualifies the criterion laid down for promotion in such case then a proposal would be forwarded to the Government by the Director General of Police, Uttar Pradesh with clear recommendation and the out of turn promotion will be awarded by the State Government with the concurrence of the Commission. If such person or sufficient number of such persons are not available for out of turn promotion under this proviso, the remaining vacancies shall be filled in accordance with the general procedure prescribed in this rule.

COLUMN-I

COLUMN-II

Existing rule

Rules as hereby substituted

Procedure for recruitment by promotion through the Commission to Ordinary Grade :

Procedure for recruitment by promotion through the Commission to Ordinary Grade :

16. Recruitment by promotion to the Ordinary Grade shall be made on the basis of merit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970, as amended from time to time, from amongst substantively appointed Inspectors of Civil Police and Armed Police as per their combined seniority list to be prepared by Head of Department.

16. Recruitment by promotion to the Ordinary Grade shall be made on the basis of merit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970, as amended from time to time, from amongst substantively appointed 89% Inspectors of Civil Police and 11% CC/RI Armed Police as per their seprate seniority list to be prepared by Head of Department.

However, in view of the possibility of increase of posts in future, they will be reviewed every three years.