UGC REGULATIONS ON MINIMUM QUALIFICATIONS FOR APPOINTMENT OF
TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND OTHER
MEASURES FOR THE MAINTENANCE OF STANDARDS IN HIGHER EDUCATION, 2018
Minimum
qualifications for the posts of Senior Professor, Professors and Teachers, and
other Academic Staff in Universities and Colleges and revision of pay scales
and other Service Conditions pertaining to such posts.
Regulation - 1. Coverage.
These Regulations are
issued for minimum qualifications for appointment and other service conditions
of University and College teachers and cadres of Librarians, Directors of
Physical Education and Sports for maintenance of standards in higher education
and revision of pay-scales.
1.1 For the purposes of
direct recruitment to teaching posts in disciplines relating to university and
collegiate education, interalia in the fields of health, medicine, special
education, agriculture, veterinary and allied fields, technical education,
teacher education, norms or standards laid down by authorities established by
the relevant Act of Parliament under article 246 of the Constitution for the
purpose of co-ordination and determination of standards in institutions for
higher education or research and scientific and technical institutions, shall
prevail
(i) Provided that where no such
norms and standards have been laid down by any regulatory authority, UGC
Regulations herein shall be applicable till such time as any norms or standards
are prescribed by the appropriate regulatory authority.
(ii) Provided further that for
appointment to the post of Assistant Professor and equivalent positions
pertaining to disciplines in which the National Eligibility Test (NET),
conducted by the University Grants Commission or Council of Scientific and Industrial
Research as the case may be, or State level Eligibility Test (SLET) or the
State Eligibility Test (SET), conducted by bodies accredited by the UGC for the
said purpose, qualifying in NET/SLET/SET shall be an additional requirement.
1.2 Every university or
institution deemed to be University, as the case may be, shall as soon as may
be, but not later than within six months of the coming into force of these
Regulations, take effective steps for the amendment of the statutes, ordinances
or other statutory provisions governing it, so as to bring the same in
accordance with these Regulations.
Regulation - 2. Pay Scales, Pay Fixation, and Age of Superannuation Pay scales as notified by the Government of India from time to time will be adopted by the University Grants Commission.
2.1 Subject to the availability of vacant
positions and fitness, teachers such as Assistant Professor, Associate
Professor, Professor and Senior Professor only, may be re-employed on contract
appointment beyond the age of superannuation, as applicable to the concerned
University, college and Institution, up to the age of seventy years.
Provided further that
all such re-employment shall be strictly in accordance with the guidelines
prescribed by the UGC, from time to time.
2.2
The date of implementation of
the revision of pay shall be 1st January, 2016.
Regulation - 3. Recruitment and Qualifications
3.1 The direct
recruitment to the posts of Assistant Professor, Associate Professor and
Professor in the Universities and Colleges, and Senior Professor in the
Universities, shall be on the basis of merit through an all-India
advertisement, followed by selection by a duly-constituted Selection Committee
as per the provisions made under these Regulations. These provisions shall be
incorporated in the Statutes/Ordinances of the university concerned. The
composition of such a committee shall be as specified in these Regulations.
3.2 The minimum
qualifications required for the post of Assistant Professor, Associate
Professor, Professor, Senior Professor, Principal, Assistant Librarian, Deputy
Librarian, Librarian, Assistant Director of Physical Education and Sports,
Deputy Director of Physical Education and Sports and Director of Physical
Education and Sports, shall be as specified by the UGC in these Regulations.
3.3
[****]
I.
The
National Eligibility Test (NET) or an accredited test (State Level Eligibility
Test SLET/SET) shall remain the minimum eligibility for appointment of
Assistant Professor and equivalent positions wherever provided in these
Regulations. Further, SLET/SET shall be valid as the minimum eligibility for
direct recruitment to Universities/Colleges/Institutions in the respective
state only:
Provided that
candidates who have been awarded a Ph.D. Degree in accordance with the
University Grants Commission (Minimum Standards and Procedure for Award of
M.Phil/Ph.D. Degree) Regulation, 2009, or the University Grants Commission
(Minimum Standards and Procedure for Award of M.Phil/Ph.D. Degree) Regulation,
2016, and their subsequent amendments from time to time, as the case may be,
shall be exempted from the requirement of the minimum eligibility condition of
NET/SLET/SET for recruitment and appointment of Assistant Professor or any
equivalent position in any University, College or Institution.
Provided further that
the award of degree to candidates registered for the M.Phil/Ph.D. programme
prior to July 11, 2009, shall be governed by the provisions of the then
existing Ordinances/Bye-laws/Regulations of the Institutions awarding the
degree. All such Ph.D. candidates shall be exempted from the requirement of
NET/SLET/SET for recruitment and appointment of Assistant Professor or
equivalent positions in Universities/Colleges/Institutions subject to the
fulfillment of the following conditions:
(a) The Ph.D. degree of the
candidate has been awarded in regular mode only;
(b) The Ph.D. thesis has been
awarded by at least two external examiners;
(c) An open Ph.D. viva voce of
the candidate has been conducted;
(d) The candidate has published
two research papers from his/her Ph.D. work out of which at least one is in a
refereed journal;
(e) The candidate has presented
at least two papers, based on his/her Ph.D. work in conferences/seminars
sponsored/funded/supported by the UGC/ICSSR/CSIR or any similar agency.
The fulfilment of these
conditions is to be certified by the Registrar or the Dean (Academic Affairs)
of the University concerned.
II. The clearing of
NET/SLET/SET shall not be required for candidates in such disciplines for which
NET/SLET/SET has not been conducted.
3.4 A minimum of 55%
marks (or an equivalent grade in a point-scale, wherever the grading system is
followed) at the Master's level shall be the essential qualification for direct
recruitment of teachers and other equivalent cadres at any level.
I.
A
relaxation of 5% shall be allowed at the Bachelor's as well as at the Master's
level for the candidates belonging to Scheduled Caste/Scheduled Tribe/Other
Backward Classes (OBC)(Non-creamy Layer)/Differently-abled ((a) Blindness and
low vision; (b) Deaf and Hard of Hearing; (c) Locomotor disability including
cerebral palsy, leprosy cured, dwarfism, acid-attack victims and muscular
dystrophy; (d) Autism, intellectual disability, specific learning disability
and mental illness; (e) Multiple disabilities from amongst persons under (a) to
(d) including deaf-blindness) for the purpose of eligibility and assessing good
academic record for direct recruitment. The eligibility marks of 55% marks (or
an equivalent grade in a point scale wherever the grading system is followed)
and the relaxation of 5% to the categories mentioned above are permissible,
based only on the qualifying marks without including any grace mark procedure.
3.5. A relaxation of 5%
shall be provided, (from 55% to 50% of the marks) to the Ph.D. Degree holders
who have obtained their Master's Degree prior to 19 September, 1991.
3.6 A relevant grade
which is regarded as equivalent of 55%, wherever the grading system is followed by a recognized university,
at the Master's level shall also be considered valid.
3.7 The Ph.D. Degree shall be a mandatory
qualification for appointment and promotion to the post of Professor.
3.8 The Ph.D. Degree shall be a mandatory
qualification for appointment and promotion to the post of Associate Professor.
3.9 The Ph.D. Degree shall be a mandatory qualification
for promotion to the post of Assistant Professor (Selection Grade/Academic
Level 12) in Universities.
3.10 The Ph.D. Degree
shall be a mandatory qualification for direct recruitment to the post of
Assistant Professor in Universities with effect from 01.07.2021.
3.11 The time taken by
candidates to acquire M.Phil and/or Ph.D. Degree shall not be considered as teaching/research
experience to be claimed for appointment to the teaching positions. Further the
period of active service spent on pursuing Research Degree simultaneously with
teaching assignment without taking any kind of leave, shall be counted as
teaching experience for the purpose of direct recruitment/promotion. Regular
faculty members upto twenty per cent of the total faculty strength (excluding
faculty on medical/maternity leave) shall be allowed by their respective
institutions to take study leave for pursuing Ph.D. degree.
3.12
Qualifications: No
person shall be appointed to the post of University and College teacher,
Librarian or Director of Physical Education and Sports, in any university or in
any of institutions including constituent or affiliated colleges recognised
under clause (f) of Section 2 of the University Grants commission Act, 1956 or
in an institution deemed to be a University under Section 3 of the said Act if
such person does not fulfil the requirements as to the qualifications for the
appropriate post as provided in the Schedule 1 of these Regulations.
Regulation - 4. Direct Recruitment
4.1
For the Disciplines of Arts, Commerce, Humanities,
Education, Law, Social Sciences, Sciences, Languages, Library Science, Physical
Education, and Journalism & Mass Communication.
I.
Assistant Professor:
A.
Eligibility (A or B):
(i) A Master's degree with 55%
marks (or an equivalent grade in a point-scale wherever the grading system is
followed) in a concerned/relevant/allied subject from an Indian University, or
an equivalent degree from an accredited foreign university.
(ii) Besides fulfilling the
above qualifications, the candidate must have cleared the National Eligibility
Test (NET) conducted by the UGC or the CSIR, or a similar test accredited by
the UGC, like SLET/SET or who are or have been awarded a Ph.D. Degree in accordance
with the University Grants Commission (Minimum Standards and Procedure for
Award of M.Phil/Ph.D. Degree) Regulations, 2009 or 2016 and their amendments
from time to time as the case may be exempted from NET/SLET/SET:
Provided, the candidates
registered for the Ph.D. programme prior to July 11, 2009, shall be governed by
the provisions of the then existing Ordinances/Bye-laws/Regulations of the
Institution awarding the degree and such Ph.D. candidates shall be exempted
from the requirement of NET/SLET/SET for recruitment and appointment of
Assistant Professor or equivalent positions in
Universities/Colleges/Institutions subject to the fulfillment of the following
conditions:
(a) The Ph.D. degree of the
candidate has been awarded in a regular mode;
(b) The Ph.D. thesis has been
evaluated by at least two external examiners;
(c) An open Ph.D. viva voce of
the candidate has been conducted;
(d) The Candidate has published
two research papers from his/her Ph.D. work, out of which at least one is in a
refereed journal;
(e) The candidate has presented
at least two papers based on his/her Ph.D. work in conferences/seminars
sponsored/funded/supported by the UGC/ICSSR/CSIR or any similar agency.
(f) The fulfilment of these
conditions is to be certified by the Registrar or the Dean (Academic Affairs)
of the University concerned.
Note: |
NET/SLET/SET shall also not be
required for such Masters Programmes in disciplines for which NET/SLET/SET is
not conducted by the UGC, CSIR or similar test accredited by the UGC, like
SLET/SET. |
OR
B.
The Ph.D. degree has been obtained from a foreign
university/institution with a ranking among top 500 in the World University
Ranking (at any time) by any one of the following: (i) Quacquarelli Symonds
(QS) (ii) the Times Higher Education (THE) or (iii) the Academic Ranking of
World Universities (ARWU) of the Shanghai Jiao Tong University (Shanghai).
Note:The Academic score as specified in Appendix II (Table 3-A) for
Universities, and Appendix II (Table 3-B) for Colleges, shall be considered for
short-listing of the candidates for interview only, and the selections shall be
based only on the performance in the interview.
II.
Associate Professor:
Eligibility
(i) A good academic record,
with a Ph.D. Degree in the concerned/allied/relevant disciplines.
(ii) A Master's Degree with at
least 55% marks (or an equivalent grade in a point-scale, wherever the grading
system is followed).
(iii) A minimum of eight years of
experience of teaching and/or research in an academic/research position
equivalent to that of Assistant Professor in a University, College or
Accredited Research Institution/industry with a minimum of seven publications in
the peer-reviewed or UGC-listed journals and a total research score of Seventy
five (75) as per the criteria given in Appendix II, Table 2.
III.
Professor:
A.
Eligibility (A or B):
(i) An eminent scholar having a
Ph.D. degree in the concerned/allied/relevant discipline, and published work of
high quality, actively engaged in research with evidence of published work
with, a minimum of 10 research publications in the peer-reviewed or UGC-listed
journals and a total research score of 120 as per the criteria given in
Appendix II, Table 2.
(ii) A minimum of ten years of
teaching experience in university/college as Assistant Professor/Associate
Professor/Professor, and/or research experience at equivalent level at the
University/National Level Institutions with evidence of having successfully
guided doctoral candidate.
OR
B.
An outstanding professional, having a Ph.D. degree in the
relevant/allied/applied disciplines, from any academic institutions (not
included in A above)/industry, who has made significant contribution to the
knowledge in the concerned/allied/relevant discipline, supported by documentary
evidence provided he/she has ten years' experience.
IV.
Senior Professor in Universities
Up to 10 percent of the
existing sanctioned strength of Professors in the university may be appointed
as Senior Professor in the universities, through direct recruitment.
Eligibility
(i) An eminent scholar with
good track record of high-quality research publications in Peer-reviewed or
UGC-listed journals, significant research contribution to the discipline, and
engaged in research supervision.
(ii) A minimum of ten years of
teaching/research experience as Professor or an equivalent grade in a
University, College or an institute of national level.
(iii) The selection shall be
based on academic achievements, favourable review from three eminent subject
experts who are not less than the rank of Senior Professor or a Professor of at
least ten years experience.
(iv) The selection shall be
based on ten best publications in the Peer-reviewed or UGC-listed journals and
award of Ph.D. degrees to at least two candidates under his/her supervision
during the last 10 years and interaction with the Selection Committee
constituted as per the UGC Regulations.
V.
College Principal and Professor (Professor's Grade)
A.
Eligibility:
(i) Ph.D. degree
(ii) Professor/Associate
Professor with a total service/experience of at least fifteen years of
teaching/research in Universities, Colleges and other institutions of higher
education.
(iii) A minimum of 10 research
publications in peer-reviewed or UGC-listed journals.
(iv) A minimum of 110 Research
Score as per Appendix II, Table 2
B.
Tenure
(i) A College Principal shall
be appointed for a period of five years, extendable for another term of five
years on the basis of performance assessment by a Committee appointed by the
University, constituted as per these regulations.
(ii) After the completion of
his/her term as Principal, the incumbent shall join back his/her parent
organization with the designation as Professor and in the grade of the
Professor.
VI.
Vice Principal
An existing senior faculty
member may be designated as Vice-Principal by the Governing Body of the College
on the recommendation of the Principal, for a tenure of two years, who can be
assigned specific activities, in addition to his/her existing responsibilities.
During the absence of the Principal, for any reason, the Vice Principal shall
exercise the powers of the Principal.
4.2.
Music, Performing
Arts, Visual Arts and Other Traditional Indian Art Forms like Sculpture, etc.
I.
Assistant Professor:
A.
Eligibility (A or B):
(i) Master's Degree with 55%
marks (or an equivalent grade in a point scale wherever grading system is
followed) in the relevant subject or an equivalent degree from an
Indian/foreign University.
(ii) Besides fulfilling the
above qualifications, the candidate must have cleared the National Eligibility
Test (NET) conducted by the UGC, CSIR or similar test accredited by the UGC
like SLET/SET or who are or have been awarded a Ph.D. Degree in accordance with
the University Grants Commission (Minimum Standards and Procedure for Award of
M.Phil/Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time
to time as the case may be.
Provided further,
candidates registered for the Ph.D. programme prior to July 11, 2009, shall be
governed by the provisions of the then existing Ordinances/Bye-laws/Regulations
of the Institutions awarding the degree and such Ph.D. candidates shall be
exempted from the requirement of NET/SLET/SET for recruitment and appointment
of Assistant Professor or equivalent positions in
Universities/Colleges/Institutions subject to the fulfilment of the following
conditions:
(a) Ph.D. degree has been
awarded to the candidate in a regular mode
(b) The Ph.D. thesis has been
evaluated by at least two external examiners;
(c) An open Ph.D. viva voce of
the candidate had been conducted;
(d) candidate has published two
research papers from his/her Ph.D. work, out of which, at least one is in a
refereed journal;
(e) The candidate has presented
at least two research papers based on his/her Ph.D. work in
conferences/seminars supported/funded/sponsored by the UGC/AICTE/ICSSR or any
other similar agency.
Note 1: The fulfilment of
these conditions is to be certified by the Registrar or the Dean (Academic
Affair) of the University concerned.
Note 2: The clearance of
NET/SLET/SET shall also not be required for such Masters Programmes in
disciplines for which NET/SLET/SET is not conducted by the UGC, CSIR or similar
test accredited by the UGC (like SLET/SET).
OR
B.
A traditional or a professional artist with highly commendable
professional achievement in the subject concerned having a Bachelor's degree,
who has:
(i) studied under a
noted/reputed traditional Master(s)/Artist(s)
(ii) Has been ‘A’ grade artist
of AIR/Doordarshan;
(iii) Has the ability to explain,
with logical reasoning the subject concerned; and
(iv) Has adequate knowledge to
teach theory with illustrations in the discipline concerned.
II.
Associate Professor:
A.
Eligibility (A or B):
(i) Good academic record, with
a doctoral degree.
(ii) Performing ability of a
high professional standard.
(iii) Eight year's experience of
teaching in a University or College and/or of research in a University/national
level institution, equal to that of Assistant Professor in a
University/College.
(iv) Has made a significant
contribution to knowledge in the subject concerned, as evidenced by quality
publications.
OR
B.
A traditional or a professional artist with highly-commendable
professional achievement having Master's degree in the subject concerned, who
has:
(i) been ‘A’—grade artist of
AIR/Doordarshan;
(ii) eight years' experience of
outstanding performing achievement in the field of specialisation;
(iii) experience in designing of
new courses and/or curricula;
(iv) participated in National
level Seminars/Conferences/Concerts in reputed institutions' and
(v) ability to explain, with
logical reasoning, the subject concerned and adequate knowledge to teach theory
with illustrations in the said discipline.
III.
Professor:
A.
Eligibility (A or B):
(i) An eminent scholar having a
doctoral degree
(ii) Have been actively engaged
in research with at least ten years of experience in teaching in
University/College and/or research at the University/National level
institutions
(iii) Minimum of 6 research
publications in the peer-reviewed or UGC-listed journals,
(iv) Has a total research score
of 120, as per Appendix II, Table 2.
OR
B.
A traditional or a professional artist, with highly-commendable
professional achievement, in the subject concerned,
(i) Having Masters degree, in
the relevant subject
(ii) Has been ‘A’-grade artist
of AIR/Doordarshan
(iii) Has Ten years of
outstanding performing achievements in the field of specialization
(iv) Has made significant
contributions in the field of specialisations and ability to guide research;
(v) Has participated in
National/International Seminars/Conferences/Workshops/Concerts and/or recipient
of National/International Awards/Fellowships;
(vi) Has the ability to explain
with logical reasoning the subject concerned, and
(vii) Has adequate knowledge to
teach theory with illustrations in the said discipline.
4.3
Drama Discipline:
I.
Assistant Professor
A.
Eligibility (A or B)
(i) Master's Degree with 55%
marks (or an equivalent grade in a point scale wherever grading system is
followed) in the relevant subject or an equivalent degree from an
Indian/foreign University.
(ii) Besides fulfilling the
above qualifications, the candidate must have cleared the National Eligibility
Test (NET) conducted by the UGC or the CSIR or a similar test accredited by the
UGC, like SLET/SET or who are or have been awarded a Ph.D. Degree in accordance
with the University Grants Commission (Minimum Standards and Procedure for
Award of M.Phil/Ph.D. Degree) Regulations, 2009, or 2016, and their amendments
from time to time as the case may be.
Provided further, candidates
registered for the Ph.D. programme, prior to July 11, 2009, shall be governed
by the provisions of the then existing Ordinances/Bye-laws/Regulations of the
Institutions awarding the degree and such Ph.D. candidates shall be exempted
from the requirement of NET/SLET/SET for recruitment and appointment of
Assistant Professor or equivalent positions in
Universities/Colleges/Institutions, subject to the fulfillment of the following
conditions:
(a) The Ph.D. degree of the
candidate has been awarded in the regular mode;
(b) The Ph.D. thesis has been
evaluated by at least two external examiners;
(c) An open Ph.D. viva voce of
the candidate has been conducted;
(d) The candidate has published
two research papers from his/her Ph.D. work out of which at least one must be
in a refereed journal;
(e) The candidate has presented
at least two research papers based on his/her Ph.D. work in
conferences/seminars supported/funded/sponsored by the UGC/CSIR/ICSSR or any
other similar agency.
Note: 1. The fulfilment of
these conditions is to be certified by the Registrar or the Dean (Academic
Affairs) of the University concerned.
2. NET/SLET/SET shall
also not be required for such Masters Programmes in disciplines for which the
NET/SLET/SET is not conducted by the UGC, CSIR or similar test accredited by
the UGC, like SLET/SET.
OR
B.
A traditional or a professional artist with highly commendable
professional achievement in the concerned subject, who has:
(i) been a professional artist
with three years' Bachelor degree/Post Graduate Diploma, with 55% marks (or an
equivalent grade in a point-scale wherever the grading system is followed),
from the National School of Drama, or any other such Institution in India or
abroad;
(ii) five years of regular
acclaimed performance at regional/national/international stage, supported by
evidence; and
(iii) the ability to explain,
with logical reasoning, the subject concerned and adequate knowledge to teach
theory with illustrations in the discipline concerned.
II.
Associate Professor:
A.
Eligibility (A or B):
(i) A good academic record,
having a Ph.D. degree with performing ability of high professional standard as
certified by an Expert Committee constituted by the University concerned for
the said purpose.
(ii) Eight years experience of
teaching in a University/College and/or research in a University/national-level
institutions equal to that of Assistant Professor in a University/College.
(iii) A significant contribution
to knowledge in the subject concerned, as evidenced by the quality
publications.
OR
B.
A traditional or a professional artist, having highly commendable
professional achievement in the subject concerned, has a Master's degree, who
has:
(i) Been recognised artist of
Stage/Radio/TV;
(ii) Eight years of outstanding
performance in the field of specialisation;
(iii) Experience of designing new
courses and/or curricula;
(iv) Participated in
Seminars/Conferences in reputed institutions; and
(v) The ability to explain with
logical reasoning the subject concerned and adequate knowledge to teach theory
with illustrations in the said discipline.
III.
Professor
A.
Eligibility (A or B):
An eminent scholar, having
a doctoral degree, actively engaged in research with ten years of experience in
teaching and/or research at a University/National-level institution, including
experience of guiding research at the doctoral level, with outstanding
performing achievement in the field of specialisation, with a minimum of 6
research publications in the peer-reviewed or UGC listed journals, and a total
research score of 120, as per Appendix II, Table 2.
OR
B.
A traditional and a professional artist, having highly commendable
professional achievement in the subject concerned, who has:
(i) Master's degree, in the
relevant subject;:
(ii) Ten years of outstanding
performing achievements in the field of specialisation;
(iii) Made significant
contribution in the field of specialization
(iv) Guided research;
(v) Participated in
National/International Seminars/Conferences/Workshops and/or recipient of
National/International Awards/Fellowships;
(vi) Ability to explain with
logical reasoning the subject concerned;
(vii) Adequate knowledge to teach
theory, with illustrations in the said discipline.
4.4
Yoga Discipline
I.
Assistant Professor:
Eligibility
(A or B)
A.
Good
academic record, with at least 55% marks (or an equivalent grade in a
point-scale wherever the grading system is followed) at the Master's degree in
Yoga or any other relevant subject, or an equivalent degree from an
Indian/foreign University.
Besides fulfilling the
above qualifications, the candidate must have cleared the National Eligibility
Test (NET) conducted by the UGC, CSIR or a similar test accredited by the UGC
like SLET/SET or who are or have been awarded a Ph.D. Degree in accordance with
the University Grants Commission (Minimum Standards and Procedure for Award of
M.Phil/Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time
to time.
OR
B.
A
Master's degree in any discipline with at least 55% marks (or an equivalent
grade in a point-scale wherever the grading system is followed) and a Ph.D.
Degree in Yoga* in accordance with the University Grants Commission (Minimum
Standards and Procedure for Award of M.Phil/Ph.D. Degree) Regulations, 2009 or
2016 and their amendments from time to time as the case may be.
Note: Considering the
paucity of teachers in the newly-emerging field of Yoga, this alternative has
been provided and shall be valid only for five years from the date of
notification of these Regulations
II.
ASSOCIATE PROPFESSOR
(i) A good academic record,
with a Ph.D. degree in the subject concerned or in a relevant discipline.
(ii) A Master's degree with at
least 55% marks (or an equivalent grade in a point-scale, wherever the grading
system is followed).
(iii) A minimum of eight years'
experience of teaching and/or research in an academic/research position
equivalent to that of Assistant Professor in a University, College or
Accredited Research Institutions/Industry with evidence of published work and a
minimum of 7 publications as books and/or research/policy papers in
peer-reviewed or UGC listed journals and a total research score of at least
Seventy five (75), as per the criteria given in Appendix II, Table 2.
III.
PROFESSOR
Eligibility
(A or B)
A.
(i) An eminent scholar with Ph.D. degree in the subject concerned
or in an allied/relevant subject and published work of high quality, actively
engaged in research with evidence of published work, with a minimum of 10
publications as books and/or research/policy papers in the peer-reviewed or UGC
listed journals and a total research score of at least 120 as per the criteria
given in Appendix II, Table 2.
(ii) A minimum of ten years
of teaching experience in a University/College and/or experience in research at
the university/National level institution/Industries, with evidence of having
successfully guided doctoral candidate.
Or
B.
An outstanding
professional, with established reputation in the relevant field, who has made
significant contribution to the knowledge in the concerned/allied/relevant
discipline, to be substantiated by credentials.
4.5
QUALIFICATIONS, EXPERIENCE AND OTHER ELIGIBILITY
REQUIREMENTS FOR APPOINTMENT OF OCCUPATIONAL THERAPY TEACHERS
I.
ASSISTANT PROFESSOR:
A Bachelor's Degree in
Occupational Therapy (B.O.T./B. Th.O./B.O.Th.), Masters in Occupational Therapy
(M.O.Th/M.Th.O./M.Sc. O.T/M.OT.), with at least 55% marks (or an equivalent
grade in a point-scale wherever the grading system is followed), from a
recognised University
II.
ASSOCIATE PROFESSOR:
(i) Essential : A Master's
Degree in Occupational Therapy (M.O.T./M.O.Th./M.Sc. O.T.), with eight years'
experience as Assistant Professor.
(ii) Desirable: Higher
Qualification, including a Ph.D. degree in any discipline of occupational
therapy recognised by the UGC, and published work of high standard in
peer-reviewed or UGC-listed journals.
III.
PROFESSOR:
(i) Essential : Master's Degree
in Occupational Therapy (M.O.T./M.O.Th./M.Th.O./M.Sc. O.T.), with Ten years of
total experience in Occupational Therapy.
(ii) Desirable: Higher
Qualification, such as Ph.D. degree in any discipline of occupational therapy
recognised by the UGC, and published work of high standard in peer-reviewed or
UGC-listed journals.
IV.
PRINCIPAL/DIRECTOR/DEAN:
Essential: Master's Degree
in Occupational Therapy (M.O.T./M.Th.O./M.Oth./M.Sc. O.T.), with fifteen years'
experience, which shall include five years' experience as Professor
(Occupational Therapy).
(i) The senior-most Professor
in the institution shall be designated as the Principal/Director/Dean.
(ii) Desirable: Higher
qualification, like a Ph.D. degree in any discipline of occupational therapy
recognized by the UGC and published work of high standard in peer reviewed or
UGC listed journals.
4.6
QUALIFICATIONS, EXPERIENCE AND OTHER
ELIGIBILITY REQUIREMENTS FOR APPOINTMENT OF PHYSIOTHERAPY TEACHERS
I.
ASSISTANT PROFESSOR:
Bachelor's Degree in
Physiotherapy (B.P./T./B. Th./P./B.P.Th.), Master's Degree in Physiotherapy
(M.&P.Th/M.Th.P./M.Sc. P.T/M.P.T.) with at least 55% marks (or an
equivalent grade in a point scale wherever the grading system is followed) from
a recognized University.
II.
ASSOCIATE PROFESSOR:
(i) Essential: A Master's
Degree in Physiotherapy (M.P.T./M.P.Th./M.Th.P/M.Sc. P.T.) with eight years'
experience as Assistant Professor.
(ii) Desirable: Higher
Qualification, such as Ph.D. degree in any discipline of Physiotherapy
recognised by the U.G.C, and published work of high standard in peer-reviewed
or UGC-listed journals.
III.
PROFESSOR:
Essential: Master's Degree
in Physiotherapy (M.P.T./M.P.Th./M.Th.P./M.Sc. P.T.), with ten years
experience.
Desirable:
(i) Higher Qualification like
Ph.D. in any subject of Physiotherapy recognised by U.G.C, and
(ii) Published work of high
standard in peer-reviewed or UGC-listed journals.
IV.
PRINCIPAL/DIRECTOR/DEAN:
Essential: Master's Degree
in Physiotherapy (M.P.T./M.Th.P./M.Pth./M.Sc. P.T.) with fifteen years total
experience, including five years experience as Professor (Physiotherapy).
(i) Senior-most Professor shall
be designated as the Principal/Director/Dean.
(ii) Desirable: Higher
qualification like Ph.D. in any subject of Physiotherapy recognized by the UGC
and published work of high standard in peer reviewed or UGC listed journals.
4.7
MINIMUM QUALIFICATIONS FOR DIRECT
RECRUITMENT TO THE POSTS OF UNIVESRITY ASSISTANT LIBRARIAN/COLLEGE LIBRARIAN,
UNIVERSITY DEPUTY LIBRARIAN AND UNIVERSITY LIBRARIAN
I.
UNIVERSITY ASSISTANT LIBRARIAN/COLLEGE LIBRARIAN
(i) A Master's Degree in
Library Science, Information Science or Documentation Science or an equivalent
professional degree, with at least 55% marks (or an equivalent grade in a
point-scale, wherever the grading system is followed)
(ii) A consistently good
academic record, with knowledge of computerization of a library.
(iii) Besides fulfilling the
above qualifications, the candidate must have cleared the National Eligibility
Test (NET) conducted by the UGC, CSIR or similar test accredited by the UGC
like SLET/SET or who are or have been awarded a Ph.D. Degree in accordance with
the University Grants Commission (Minimum Standards and Procedure for Award of
M.Phil/Ph.D. Degree) Regulations, 2009 or 2016 and their amendments from time
to time as the case may be:
Provided that the,
candidates registered for the Ph.D. degree prior to July 11, 2009, shall be
governed by the provisions of the then existing Ordinances/Bye-laws/Regulations
of the Institution awarding the degree, and such Ph.D. candidates shall be
exempted from the requirement of NET/SLET/SET for recruitment and appointment
of Assistant Professor or equivalent positions in Universities/Colleges/Institutions
subject to the fulfillment of the following conditions:
(a) The Ph.D. degree of the
candidate has been awarded in the regular mode
(b) The Ph.D. thesis has been
evaluated by at least two external examiners;
(c) Open Ph.D. viva voce of the
candidate has been conducted;
(d) The candidate has published
two research papers from his/her Ph.D. work out of which at least one is in a
refereed journal;
(e) The candidate has presented
at least two papers based on his/her Ph.D. work in conferences/seminars
sponsored/funded/supported by the UGC/ICSSR/CSIR or any similar agency.
Note: (i) The fulfilment of
these conditions is to be certified by the Registrar or the Dean (Academic
Affairs) of the University concerned.
(ii) NET/SLET/SET shall
also not be required for candidates in such Master's Programmes for which
NET/SLET/SET is not conducted by the UGC, CSIR or similar test accredited by
the UGC like SLET/SET.
II.
UNIVERSITY DEPUTY LIBRARIAN
(i) A Master's Degree in
library science/information science/documentation science, with at least 55%
marks or an equivalent grade in a point—scale, wherever grading system is
followed.
(ii) Eight years experience as
an Assistant University Librarian/College Librarian.
(iii) Evidence of innovative
library services including integration of ICT in library.
(iv) A Ph.D. Degree in library
science/Information science/Documentation Science/Archives and manuscript
keeping/computerization of library.
III.
UNIVERSITY LIBRARIAN
(i) A Master's Degree in
Library Science/Information Science/Documentation Science with at least 55%
marks or an equivalent grade in a point-scale wherever the grading system is
followed.
(ii) At least ten years as a
Librarian at any level in University Library or ten years of teaching as
Assistant/Associate Professor in Library Science or ten years' experience as a
College Librarian.
(iii) Evidence of innovative
library services, including the integration of ICT in a library.
(iv) A Ph.D. Degree in library
science/information science/documentation/archives and manuscript-keeping.
4.8
MINIMUM QUALIFICATIONS FOR THE POSTS OF
ASSISTANT DIRECTORS OF PHYSICAL EDUCATION AND SPORTS, DEPUTY DIRECTOR OF
PHYSICAL EDUCATION AND SPORTS AND DIRECTOR OF PHYSICAL EDUCATION AND SPORTS
(DPES)
I.
University Assistant Director of Physical Education and
Sports/College Director of Physical Education and Sports
A.
(i)
A Master's Degree in Physical Education and Sports or Physical Education or
Sports Science with 55% marks (or an equivalent grade in a point-scale,
wherever the grading system is followed)
(ii) Record of having
represented the university/college at the inter-university/inter-collegiate
competitions or the State and/or national championships.
(iii) Besides fulfilling
the above qualifications, the candidate must have cleared the National
Eligibility Test (NET), conducted by the UGC or CSIR, or a similar test
accredited by the UGC, like SLET/SET, or who are or have been awarded a Ph.D.
Degree in Physical Education or Physical Education and Sports or Sports
Science, in accordance with the University Grants Commission (Minimum Standards
and Procedure for Award of M.Phil/Ph.D. Degree) Regulations, 2009 or 2016 and
their amendments from time to time, as the case may be:
Provided that, candidates
registered for the Ph.D. degree prior to July 11, 2009, shall be governed by
the provisions of the then existing Ordinances/Bye-laws/Regulations of the
Institutions awarding the degree and such Ph.D. degree holders shall be
exempted from the requirement of NET/SLET/SET for recruitment and appointment
of Assistant Professor or equivalent positions in
Universities/Colleges/Institutions, subject to the fulfillment of the following
conditions:
(a) The Ph.D. degree of the
candidate has been awarded in regular mode;
(b) The Ph.D. thesis has been evaluated
by at least two external examiners;
(c) Open Ph.D. viva voce of the
candidate has been conducted;
(d) The candidate has published
two research papers from his/her Ph.D. work out of which at least one is in a
refereed journal;
(e) The candidate has presented
at least two research papers in conference/seminar, based on his/her Ph.D work.
Note: The fulfilment
of these conditions (a) to (e) is to be certified by the Registrar or the Dean
(Academic Affairs) of the University concerned.
(f) NET/SLET/SET shall also not
be required for such Masters Programmes in disciplines for which NET/SLET/SET
is not conducted by the UGC, CSIR or similar test accredited by the UGC like
SLET/SET.
(g) Passed the physical fitness
test conducted in accordance with these Regulations.
OR
B.
An Asian
game or commonwealth games medal winner who has a degree at least at
Post-Graduation level.
II.
University Deputy Director of Physical Education and Sports
A.
(i)
A Ph.D. in Physical Education or Physical Education and Sports or Sports
Science. Candidates from outside the university system, in addition, shall also
possess at least 55% marks (or an equivalent grade in a point scale wherever
grading system is followed) at the Master's Degree level by the university
concerned.
(ii) Eight years experience
as University Assistant DPES/College DPES.
(iii) Evidence of
organizing competitions and conducting coaching camps of at least two weeks
duration.
(iv) Evidence of having
produced good performance of teams/athletes for competitions like
state/national/inter-university/combined university, etc.
(v) Passed the physical
fitness test in accordance with these Regulations.
OR
B.
An
Olympic games/world cup/world Championship medal winner who has a degree at
least at the Post-Graduation Level.
III.
University Director of Physical Education and Sports
(i) A Ph.D. in Physical
Education or Physical Education and Sports or Sports Science.
(ii) Experience of at least ten
years in Physical Education and Sports as University Assistant/Deputy DPES or
ten years as College DPES or teaching for ten years in Physical Education and
Sports or Sports Science as Assistant/Associate Professor.
(iii) Evidence of organising
competitions and coaching camps of at least two weeks' duration.
(iv) Evidence of having produced
good performance of teams/athletes for competitions like
state/national/inter-university/combined university, etc.
IV.
Physical Fitness Test Norms
(a) Subject to the provisions
of these Regulations, all candidates who are required to undertake the physical
fitness test are required to produce a medical certificate certifying that
he/she is medically fit before undertaking such tests.
(b) On the production of such
certificate mentioned in sub-clause (a) above, the candidate would be required
to undertake the physical fitness test in accordance with the following norms:
NORMS FOR MEN |
|||
12 MINUTES RUN/WALK TEST |
|||
Upto 30 Years |
Upto 40 Years |
Upto 45 Years |
Upto 50 Years |
1800 metres |
1500 metres |
1200 metres |
800 metres |
NORMS FOR WOMEN |
|||
8 MINUTES RUN/WALK TEST |
|||
Upto 30 Years |
Upto 40 Years |
Upto 45 Years |
Upto 50 Years |
1000 metres |
800 metres |
600 metres |
400 metres |
Regulation - 5. Constitution of selection committees and guideliness on selection procedure
5.1
Selection Committee Composition
I.
Assistant Professor in the University:
(a) The Selection Committee for
the post of Assistant Professor in the University shall consist of the
following persons:
(i) The Vice Chancellor or
his/her nominee, who has at least ten years of experience as Professor, shall
be the Chairperson of the Committee.
(ii) An academician not below
the rank of Professor to be nominated by the Visitor/Chancellor, wherever
applicable.
(iii) Three experts in the
subject concerned nominated by the Vice Chancellor out of the panel of names
approved by the relevant statutory body of the university concerned.
(iv) Dean of the Faculty
concerned, wherever applicable.
(v) Head/Chairperson of the
Department/School concerned.
(vi) An academician representing
SC/ST/OBC/Minority/Women/Differently-abled categories to be nominated by the
Vice Chancellor, if any of the candidates from any of these categories is an
applicant and if any of the above members of the selection committee does not
belong to that category.
(b) Four members, including two
outside subject experts, shall constitute the quorum.
II.
Associate Professor in the University
(a) The Selection Committee for
the post of Associate Professor in the University shall have the following
composition:
(i) The Vice Chancellor or
his/her nominee, who has at least ten years of experience as Professor, shall
be the Chairperson of the Committee.
(ii) An academician not below
the rank of Professor to be nominated by the Visitor/Chancellor, wherever
applicable.
(iii) Three experts in the
subject/field concerned nominated by the Vice-Chancellor, out of the panel of
names approved by the relevant statutory body of the university.
(iv) Dean of the faculty,
wherever applicable.
(v) Head/Chairperson of the
Department/School.
(vi) An academician representing
SC/ST/OBC/Minority/Women/Differently-abled categories, if any of candidates
belonging to any of these categories is the applicant, to be nominated by the
Vice Chancellor, if any of the above members of the selection committee does
not belong to that category.
(b) At least four members,
including two outside subject experts, shall constitute the quorum
III.
Professor in the University
(a) The Selection Committee for
the post of Professor in the University shall consist of the following persons:
(i) Vice-Chancellor who shall
be the Chairperson of the Committee.
(ii) An academician not below
the rank of Professor to be nominated by the Visitor/Chancellor, wherever
applicable.
(iii) Three experts in the
subject/field concerned to be nominated by the Vice-Chancellor out of the panel
of names approved by the relevant statutory body of the university concerned.
(iv) Dean of the faculty,
wherever applicable.
(v) Head/Chairperson of the
Department/School.
(vi) An academician belonging to
the SC/ST/OBC/Minority/Women/Differently-abled categories, if any of the
candidates representing these categories is the applicant, to be nominated by
the Vice-Chancellor, if any of the above members of the selection committee
does not belong to that category.
(b) At least four members,
including two outside subject experts, shall constitute the quorum.
IV.
Senior Professor
(a) The Selection Committee for
the post of Senior Professor in the University shall consist of the following
persons:
(i) Vice Chancellor who shall
be the Chairperson of the Committee.
(ii) An academician not below
the rank of Senior Professor/Professor with minimum ten years experience who is
the nominee of the Visitor/Chancellor, wherever applicable.
(iii) Three experts not below the
rank of a Senior Professor/Professor with a minimum of ten years' experience in
the subject/field concerned nominated by the Vice-Chancellor out of the panel
of names approved by the relevant statutory body of the university.
(iv) Dean (not below the rank of
Senior Professor/Professor with minimum ten years experience) of the faculty,
wherever applicable.
(v) Head/Chairperson (not below
the rank of Senior Professor/Professor with minimum ten years experience) or
Senior-most Professor (not below the rank of Senior Professor/Professor, with a
minimum of ten years' experience) of the Department/School.
(vi) An academician (not below
the rank of a Senior Professor/Professor with minimum ten years experience)
representing SC/ST/OBC/Minority/Women/Differently-abled categories, if any of
candidates representing these categories is the applicant, to be nominated by
the Vice Chancellor, if any of the above members of the selection committee do
not belong to that category.
(b) Four members, including two
outside subject experts, shall constitute the quorum.
V.
Assistant Professor in Colleges, including Private and Constituent
Colleges:
(a) The Selection Committee for
the post of Assistant Professor in Colleges, including Private and constituent
Colleges shall consist of the following persons:
(i) Chairperson of the
Governing Body of the college or his/her nominee from amongst the members of
the Governing body, who shall be the Chairperson of the Committee.
(ii) The Principal of the
College.
(iii) Head of the
Department/Teacher-incharge of the subject concerned in the College.
(iv) Two nominees of the
Vice-Chancellor of the affiliating university, of whom one should be a
subject-expert. In case of colleges notified/declared as a minority educational
institution, two nominees of the Chairperson of the college from out of a panel
of five names, preferably from the minority community, recommended by the
Vice-Chancellor of the affiliating university, from the list of experts
suggested by the relevant statutory body of the college, of whom one should be
a subject-expert.
(v) Two subject-experts not
connected with the college who shall be nominated by the Chairperson of the
College governing body out of a panel of five names recommended by the
Vice-Chancellor from the list of subject experts approved by the relevant
statutory body of the university concerned. In case of colleges
notified/declared as minority educational Institutions, two subject experts not
connected with the University nominated by the Chairperson of the Governing
Body of the College out of the panel of five names, preferably from the
minority communities, recommended by the Vice-Chancellor from the list of
subject experts approved by the relevant statutory body of the College.
(vi) An academician representing
SC/ST/OBC/Minority/Women/Differently-abled categories, if any of candidates
belonging to any of these categories is the applicant, to be nominated by the
Vice-Chancellor, if any of the above members of the selection committee does
not belong to that category.
(b) Five members, including two
outside subject experts, shall constitute the quorum.
VI.
Associate Professor in Colleges, including Private and Constituent
Colleges
(a) The Selection Committee for
the post of Associate Professor in Colleges including Private and Constituent
Colleges, shall consist of the following persons:
(i) The Chairperson of the
Governing Body or his/her nominee, from amongst the members of the Governing
body, who shall be the Chairperson of the Selection Committee.
(ii) The Principal of the
College.
(iii) The Head of the
Department/Teacher-In charge of the concerned subject from the college.
(iv) Two University
representatives nominated by the Vice-Chancellor, one of whom shall be the Dean
of College Development Council or equivalent position in the University, and
the other must be expert in the concerned subject. In case of Colleges
notified/declared as minority educational institutions, two nominees of the
Chairperson of the College from out of a panel of five names, preferably from
minority communities, recommended by the Vice-Chancellor of the affiliating
university from the list of experts suggested by the relevant statutory body of
the college of whom one should be a subject expert.
(v) Two subject-experts not
connected with the college to be nominated by the Chairperson of the governing
body of the college out of a panel of five names recommended by the Vice
Chancellor from the list of subject experts approved by the relevant statutory
body of the university concerned. In case of colleges notified/declared as
minority educational Institutions, two subject experts not connected with the
University nominated by the Chairperson of the College Governing Body out of
the panel of five names, preferably from minority communities, recommended by
the Vice Chancellor from the list of subject experts approved by the relevant
statutory body.
(vi) An academician belonging to
the SC/ST/OBC/Minority/Women/Differently-abled categories, if any of candidates
belonging to these categories is the applicant, to be nominated by the
Vice-Chancellor, if any of the above members of the selection committee does
not belong to that category.
(b) The quorum for the meeting
shall be five, including two subject experts.
VII. Professor in Colleges,
including Private and Constituent Colleges:
(a) The Selection Committee for
the post of Professor in Colleges including Private and Constituent Colleges
shall consist of the following persons:
(i) The Chairperson of the
Governing Body or his/her nominee, from amongst the members of the Governing
body, who shall be the Chairperson of the Selection Committee.
(ii) The Principal of the
College.
(iii) The Head of the
Department/Teacher-In charge of the concerned subject from the college not
below the rank of Professor.
(iv) Two University representatives
not below the rank of Professor nominated by the Vice-Chancellor, one of whom
shall be the Dean of College Development Council or equivalent position in the
University, and the other must be expert in the concerned subject. In case of
Colleges notified/declared as minority educational institutions, two nominees,
not below the rank of Professor, of the Chairperson of the College from out of
a panel of five names, preferably from minority communities, recommended by the
Vice-Chancellor of the affiliating university from the list of experts
suggested by the relevant statutory body of the college of whom one should be a
subject expert.
(v) Two subject-experts not
connected with the college to be nominated by the Chairperson of the governing
body of the college out of a panel of five names recommended by the Vice
Chancellor from the list of subject experts approved by the relevant statutory
body of the university concerned. In case of colleges notified/declared as
minority educational Institutions, two subject experts not connected with the
University nominated by the Chairperson of the College Governing Body out of
the panel of five names, preferably from minority communities, recommended by
the Vice Chancellor from the list of subject experts approved by the relevant
statutory body.
(vi) An academician not below
the rank of Professor belonging to the
SC/ST/OBC/Minority/Women/Differently-abled categories, if any of candidates
belonging to these categories is the applicant, to be nominated by the
Vice-Chancellor, if any of the above members of the selection committee does
not belong to that category.
(b) The quorum for the meeting
shall be five, including two subject experts.
VIII.
College Principal and Professor
A.
Selection Committee:
(a) The Selection Committee for
the post of College Principal and Professor shall have the following
composition:
(i) Chairperson of the
Governing Body to be the Chairperson.
(ii) Two members of the
Governing Body of the college to be nominated by the Chairperson of whom one
shall be an expert in academic administration.
(iii) Two nominees of the
Vice-Chancellor who shall be Higher Education experts in the subject/field
concerned out of which at least one shall be a person not connected in any
manner with the affiliating University. In case of Colleges notified/declared
as minority educational institutions, one nominee of the Chairperson of the
College from out of a panel of five names, preferably from minority
communities, recommended by the Vice-Chancellor of the affiliating university
of whom one should be a subject expert.
(iv) Three Higher Education
experts consisting of the Principal of a College, a Professor and an
accomplished educationist not below the rank of a Professor (to be nominated by
the Governing Body of the college out of a panel of six experts approved by the
relevant statutory body of the university concerned).
(v) An academician representing
SC/ST/OBC/Minority/Women/Differently-abled categories, if any of candidates
representing these categories is the applicant, to be nominated by the
Vice-Chancellor, if any of the above members of the selection committee does
not belong to that category.
(vi) Two subject-experts not
connected with the college to be nominated by the Chairperson of the governing
body of the college out of a panel of five names recommended by the Vice
Chancellor from the list of subject experts approved by the relevant statutory
body of the university concerned. In case of colleges notified/declared as
minority educational institutioins, two subject experts not connected with the
University nominated by the Chairperson of the College governing body out of
the panel of five names, preferably from minority communities, recommended by
the Vice Chancellor from the list of subject experts approved by the relevant
statutory body.
(b) Five members, including two
experts, shall constitute the quorum.
(c) All the selection
procedures of the selection committee shall be completed on the day/last day of
the selection committee meeting itself, wherein, minutes are recorded along
with the scoring Proforma and recommendation made on the basis of merit with
the list of selected and waitlisted candidates/Panel of names in order of
merit, duly signed by all members of the selection committee.
(d) The term of appointment of
the College Principal shall be five years, with eligibility for reappointment
for one more term only after an assessment by a Committee appointed by the
University as per the composition given in sub-clause (B) of 5.1(VIII).
(e) After the completion of
his/her term as Principal, the incumbent shall join back his/her parent
organisation with the designation as Professor and in the grade of the
Professor.
B.
Committee for Assessment of College Principal and Professor for
Second Term
The Committee for
assessment to the post of College Principal for second term shall have the
following composition:
(i) Nominee of the
Vice-Chancellor of the affiliating University.
(ii) Nominee of the Chairman,
University Grants Commission.
The nominees shall be
nominated from the Principals of the Colleges with Excellence/College with
Potential of Excellence/Autonomous College/NAAC Grade ‘A’ accredited colleges.
IX.
Selection Committees for the posts of Directors, Deputy Directors,
Assistant Directors of Physical Education and Sports, Librarians, Deputy
Librarians and Assistant Librarians shall be the same as that of Professor,
Associate Professor and Assistant Professor, respectively, except that in
Library and Physical Education and Sports or Sports Administration,
respectively, practicing Librarian/Director Physical Education and Sports, as
the case may be, shall be associated with the Selection Committee as one of the
subject experts.
X.
The “Screening-cum-Evaluation Committee” for CAS promotion of
Assistant Professors/equivalent cadres in Librarians/Physical Education and
Sports from one level to the other higher level shall consist of:
A.
For University teachers:
(i) The Vice-Chancellor or
his/her nominee shall be the Chairperson of the Committee;
(ii) The Dean of the Faculty
concerned;
(iii) The Head of the
Department/Chairperson of the School; and
(iv) One subject expert in the
subject concerned nominated by the Vice-Chancellor from the University panel of
experts.
B.
For College teachers:
(i) The Principal of the
college;
(ii) Head/Teacher-Incharge of
the department concerned from the college;
(iii) Two subject experts in the
subject concerned nominated by the Vice-Chancellor from the university panel of
experts;
C.
For University Assistant Librarian:
(i) The Vice-Chancellor shall
be the Chairperson of the Committee;
(ii) The Dean of the Faculty
concerned;
(iii) The Librarian, University
Library; and
(iv) One expert who is a working
Librarian nominated by the Vice-Chancellor from the University panel of
experts.
D.
For College Assistant Librarian:
(i) The Principal shall be the
Chairperson of the Committee;
(ii) The Librarian, University
Library; and
(iii) Two experts who are working
Librarians nominated by the Vice-Chancellor from the University panel of
experts.
E.
For University Assistant Director, Physical Education and Sports:
(i) The Vice-Chancellor shall
be the Chairperson of the Committee;
(ii) The Dean of the Faculty
concerned;
(iii) The University Director,
Physical Education and Sports; and
(iv) One expert in Physical
Education and Sports Administration from University system nominated by the
Vice-Chancellor from the University panel of experts.
F.
For College Director, Physical Education and Sports:
(i) The Principal shall be the
Chairperson of the Committee;
(ii) The University Director,
Physical Education and Sports; and
(iii) Two experts in Physical
Education and Sports Administration from University system nominated by the
Vice-Chancellor from the University panel of experts.
Note: |
The quorum
for these committees in all categories shall be three which will include one
subject expert/university nominee. |
5.2. The
Screening-cum-Evaluation Committee on verification/evaluation of grades secured
by the candidate through the Assessment Criteria and Methodology Proforma
designed by the respective university based on these Regulations and as per the
minimum requirement specified:
(a) In Appendix II, Table 1 for
each of the cadre of Assistant Professor;
(b) In Appendix II, Table 4 for
each of the cadre of Librarian; and
(c) In Appendix II, Table 5 for
each of the cadre of Physical Education and Sports shall recommend to the
Syndicate/Executive Council/Board of Management of the University/College about
the suitability for the promotion of the candidate(s) under CAS for
implementation.
5.3 The selection
process shall be completed on the day/last day of the selection committee
meeting, wherein the minutes are recorded and recommendation made on the basis
of the performance of the interview are duly signed by all members of the
selection committee.
5.4 For all Selection Committees specified in
these Regulations, Head of Department/Teacher-Incharge should be either in the
same or higher rank/position than the rank/position for which the interview is
to be held.
Regulation - 6. Selection procedure
(I) The overall selection
procedure shall incorporate transparent, objective and credible methodology of
analysis of the merits and credentials of the applicants based on the weightage
given to the performance of the candidate in different relevant parameters and
his/her performance on a grading system proforma, based on Appendix II, Tables
1, 2, 3A, 3B, 4, and 5.
In order to make the system
more credible, universities may assess the ability for teaching and/or research
aptitude through a seminar or lecture in a classroom situation or discussion on
the capacity to use the latest technology in teaching and research at the
interview stage. These procedures can be followed for both the direct
recruitment and the CAS promotions, wherever selection committees are
prescribed in these Regulations.
(II) The universities shall
adopt these Regulations for selection committees and selection procedure
through their respective statutory bodies incorporating Appendix II, Table 1,
2, 3A, 3B, 4, and 5 at the institutional level for University Departments and
their Constituent colleges/affiliated colleges (Government/Government-aided/Autonomous/Private
Colleges) to be followed transparently in all the selection processes. The
universities may devise their own self-assessment-cum-performance appraisal
forms for teachers in strict adherence to the Appendix II, Table 1, 2, 3A, 3B,
4, and 5 specified in these Regulations.
(III) In all the Selection
Committees of direct recruitment of teachers and other academic staff in
universities and colleges provided herein, an academician belonging to the
Scheduled Caste/Scheduled Tribe/OBC/Minority/Women/Differently-abled
categories, if any of candidates belonging to these categories is the applicant
and if any of the members of the selection committee does not belong to that
category, shall be nominated by the Vice-Chancellor of the University, and in
case of a College, Vice-Chancellor of the University to which the college is
affiliated to. The academician, so nominated for this purpose, shall be one
level above the cadre level of the applicant, and such nominee shall ensure
that the norms of the Central Government or concerned State Government, in
relation to the categories mentioned above, are strictly followed during the
selection process.
(IV) The process of selection of
a Professor shall involve the inviting of the application developed by the
respective university, based on the Assessment Criteria and Methodology
guidelines set out in these Regulations in Appendix II, Table 1 and 2 and
reprints of all significant publications of the candidates.
Provided that the
publications submitted by the candidate shall have been published during the
qualifying period.
Provided further that
such publications shall be made available to the subject experts for assessment
before holding the interview. The evaluation of the publications by the experts
shall be taken into consideration while finalizing the outcome of selection.
(V) In the case of selection of
faculty members who are from outside the academic field and are considered
under Clause 4.1 (III.B), 4.2 (I.B, II.B, III.B), 4.3 (I.B, II.B, III.B) and
4.4 (III.B) of these Regulations, the university's statutory bodies must lay
down clear and transparent criteria and procedure so that only outstanding
professionals who can contribute substantially to the university knowledge
system are selected.
(VI) In the selection process for
the posts involving different nature of responsibilities in certain
disciplines/areas, such as Music and Fine Arts, Visual Arts and Performing
Arts, Physical Education and Sports, and Library, greater emphasis may be laid
on the nature of deliverables indicated against each of the posts in these
Regulations which need to be taken up by the institution while developing the
Proforma for both the direct recruitment and the CAS promotion.
(VII) The Internal Quality
Assurance Cell (IQAC) shall be established in all Universities/Colleges as per
the UGC/National Assessment Accreditation Council (NAAC) guidelines with the
Vice-Chancellor, as Chairperson (in the case of Universities), and Principal,
as Chairperson (in case of Colleges). The IQAC shall act as the documentation
and record-keeping Cell for the institution, including assistance in the
development of Assessment Criteria and Methodology Proforma based on these
Regulations. The IQAC may also introduce, wherever feasible, the student
feedback system as per the NAAC guidelines on institutional parameters without
incorporating the component of the students' assessment of individual teachers
in the Assessment Criteria and Methodology Proforma.
(A) The Assessment of the
performance of College and University teachers for the CAS promotion is based
on the following criteria:
(i) Teaching-Learning and
Evaluation: The
commitment to teaching based on observable indicators such as being regular to
class, punctuality to class, remedial teaching and clarifying doubts within and
outside the class hours, counselling and mentoring, additional teaching to
support the college/university as and when the need arises, etc. Examination
and evaluation activities like performing of examination supervision duties,
question-papers setting for university/college examinations, participation in
the evaluation of examination answer scripts, conducting examinations for
internal assessment as per the schedule to be announced by the institution at
the beginning of each Academic Session and returning and discussing the answers
in the class.
(ii) Personal Development
Related to Teaching and Research Activities: Attending
orientation/refresher/methodology courses, development of e-contents and
MOOC's, organising seminar/conference/workshop/presentation of papers and
chairing of sessions/guiding and carrying out research projects and publishing
the research output in national and international journals etc.
(iii) Administrative Support and
Participation in Students' Co-curricular and Extra-curricular Activities.
(B) Assessment Process
The following three-step process is recommended
for carrying out assessment for promotion under the CAS at all levels:
Step 1: The
college/university teachers shall submit to college/university an annual
self-appraisal report in the prescribed Proforma to be designed based on Tables
1 to 5 of Appendix II. The report should be submitted at the end of every
academic year, within the stipulated time. The teacher will provide documentary
evidence for the claims made in the annual self-appraisal report, which is to
be verified by the HOD/Teacher-in-charge etc. The submission should be through
the Head of the Department (HOD)/teacher-in-charge.
Step: 2: After completion of
the required years of experience for promotion under CAS and fulfilment of
other requirements indicated below, the teacher shall submit an application for
promotion under CAS.
Step 3: A CAS Promotion shall
be granted as mentioned in Clauses 6.4 of these Regulations.
6.1
Assessment Criteria and Methodology:
(a) Tables 1 to 3 of Appendix
II are applicable to the selection of Assistant Professors/Associate
Professors/Professors/Senior Professor in Universities and Colleges;
(b) Table 4 of Appendix II is
applicable to Assistant Librarians/College Librarians and Deputy Librarians for
promotion under Career Advancement Scheme; and
(c) Table 5 of Appendix II is
applicable to Assistant Directors/College Director of Physical Education sports
and Deputy Directors/Directors of Physical Education and Sports for promotions
under Career Advancement Scheme
6.2 The constitution of the Selection Committees
and Selection Procedure as well as the Assessment Criteria and Methodology for
the above cadres, either through direct recruitment or through Career
Advancement Scheme, shall be in accordance with these Regulations.
6.3 The criteria for promotions under Career
Advancement Scheme laid down under these Regulations shall be effective from
the date of notification of these Regulations. However, to avoid hardship to
those faculty members who have already qualified or are likely to qualify
shortly under the existing regulations, a choice may be given to them, for
being considered for promotions under the existing Regulations. This option can
be exercised only within three years from the date of notification of these
Regulations.
(I) A teacher who wishes to be
considered for promotion under the CAS may submit in writing to the
university/college, within three months in advance of the due date, that he/she
fulfils all the requirements under the CAS and submit to the university/college
the Assessment Criteria and Methodology Proforma as evolved by the university
concerned supported by all credentials as per the Assessment Criteria and
Methodology guidelines set out in these Regulations. In order to avoid any
delay in holding the Selection Committee meetings for various positions under
the CAS, the University/College may initiate the process of
screening/selection, and complete the process within six months from the
receipt of application. Further, in order to avoid any hardship, the candidates
who fulfil all other criteria mentioned in these Regulations, as on and till
the date on which these regulations are notified, can be considered for
promotion from the date, on or after the date, on which they fulfil these
eligibility conditions.
(II) The Selection Committee
specifications as contained in Clauses 5.1 to 5.4 shall be applicable to all
direct recruitments of faculty positions and equivalent cadres and Career Advancement
promotions from Assistant Professor to Associate Professor, from Associate
Professor to Professor, Professor to Senior Professor (in University) and for
equivalent cadres.
(III) The CAS promotion from a
lower stage to a higher stage of Assistant Professor shall be conducted through
a “Screening-cum-Evaluation Committee”, following the criteria laid down in
Tablel of Appendix II.
(IV) The promotion under the CAS
being a personal promotion to a teacher holding a substantive sanctioned post,
on his/her superannuation, the said post shall revert back to its original
cadre.
(V) For the promotion under the
CAS, the applicant teacher must be on the role and in active service of the
University/College on the date of consideration by the Selection Committee.
(VI) The candidate shall offer
himself/herself for assessment for promotion, if he/she fulfils the minimum
grading specified in the relevant Assessment Criteria and Methodology Tables,
by submitting an application and the required Assessment Criteria and Methodology
Proforma. He/she can do so three months before the due date. The university
shall send a general circular twice a year, inviting applications for the CAS
promotions from the eligible candidates.
(i) If a candidate applies for
promotion on completion of the minimum eligibility period and is successful,
the date of promotion shall be from that of minimum period of eligibility.
(ii) If, however, the candidate
finds that he/she would fulfils the CAS promotion criteria, as defined in
Tables 1, 2, 4, and 5 of Appendix II at a later date and applies on that date
and is successful, his/her promotion shall be effected from that date of the
candidate fulfilling the eligibility criteria.
(iii) The candidate who does not
succeed in the first assessment, he/she shall have to be re-assessed only after
one year. When such a candidate succeeds in the eventual assessment, his/her
promotion shall be deemed to be one year from the date of rejection.
(VII) Regarding the cases pending
for promotions from one Academic Level/Grade Pay to another Academic
Level/Grade Pay under the Career Advancement Scheme provided under the UGC
Regulations on Minimum Qualifications for Appointment of Teachers and other
Academic Staff in Universities and Colleges and Measures for the Maintenance of
Standards in Higher Education 2010 and its subsequent amendments, the teachers
shall be given the option to be considered for the promotion from one Academic
Level/Grade Pay to another Academic Level/Grade Pay as per the following:
(a) The teachers shall be
considered for promotion from one Academic Level/Grade Pay to another as per
the CAS under these Regulations.
OR
(b) The faculty members shall
be considered for the promotion from one Academic Level/Grade Pay to another as
per the CAS provided under the UGC Regulations on Minimum Qualifications for
Appointment of Teachers and other Academic Staff in Universities and Colleges
and Measures for the Maintenance of Standards in Higher Education 2010 and its
amendments with relaxation in the requirements of Academic Performance Indicators
(API) based Performance Based Appraisal System (PBAS) upto the date of
notification of these Regulations.
The relaxation in the
requirements of Academic Performance Indicators (API) based Performance Based
Appraisal System (PBAS) upto the date of notification of these Regulations for
the promotion from one Academic Level/Grade Pay to another under CAS as
provided in UGC Regulations on Minimum Qualifications for Appointment of
Teachers and other Academic Staff in Universities and Colleges and Measures for
the Maintenance of Standards in Higher Education 2010 and its amendments, is
defined as under:
(i) Exemption from scoring
under Category I, as defined in Appendix III of said above mentioned UGC
Regulations on Minimum Qualifications for Appointment of Teachers and other
Academic Staff in Universities and Colleges and Measures for the Maintenance of
Standards in Higher Education 2010 and its amendments including University
Grants Commission (Minimum Qualifications for Appointment of Teachers and other
Academic Staff in Universities and Colleges and Measures for the Maintenance of
Standards in Higher Education) (4th Amendment), Regulations,
2016, for faculty and other equivalent cadre positions.
(ii) Scoring in Category II and
Category III for faculty and other equivalent cadre positions shall be as
provided for in the UGC Regulations on Minimum Qualifications for Appointment
of Teachers and other Academic Staff in Universities and Colleges and Measures
for the Maintenance of Standards in Higher Education 2010 with the following
combined minimum API score requirement for Category II and Category III taken
together, as mentioned below.
Note: There shall be no
minimum API score requirement for Category II and Category III individually.
TABLE-A
(Minimum
API requirement for the promotion of teachers under CAS in university
departments)
S.No. |
Assistant Professor (Stage 1/AGP Rs.6000/- to
Stage 2/AGP Rs.7000/-) |
Assistant Professor (Stage 2/AGP Rs.7000/- to
Stage 3/AGP Rs.8000/-) |
Assistant Professor (Stage 3/AGP Rs.8000/) to
Associate Professor (Stage 4/AGP Rs.9000/-) |
Associate Professor (Stage 4/AGP Rs.9000/- to
Professor (Stage 5/AGP Rs.10000/-) |
|
1 |
Research and Academic contribution (Category III) |
40/assessment period |
100/assessment period |
90/assessment period |
120/assessment period |
2 |
Expert assessment system |
Screening Committee |
Screening Committee |
Selection Committee |
Selection Committee |
Table-B
(Minimum
API requirement for the promotion of teachers under CAS in colleges (UG &
PG)
S.No. |
Assistant Professor (Stage 1/AGP Rs.6000/- to
Stage 2/AGP Rs.7000/-) |
Assistant Professor (Stage 2/AGP Rs.7000/- to
Stage 3/AGP Rs.8000/-) |
Assistant Professor (Stage 3/AGP Rs.8000/-) to
Associate Professor (Stage 4/AGP Rs.9000/-) |
Associate Professor (Stage 4/AGP Rs.9000/- to
Professor (Stage 5/AGP Rs.10000/-) |
|
1 |
Research and Academic contribution (Category III) |
20/assessment period |
50/assessment period |
45/assessment period |
60/assessment period |
2 |
Expert assessment system |
Screening Committee |
Screening Committee |
Selection Committee |
Selection Committee |
Table-C
(Minimum
API requirement for the promotion of Library staff under CAS in Universities)
S.N |
Assistant Librarian (Stage 1/AGP Rs.6000/- to
Stage 2/AGP Rs.7000/-) |
Assistant Librarian (Stage 2/AGP Rs.7000/- to Stage
3/AGP Rs.8000/-) |
Assistant Librarian (Selection Grade/Deputy
Librarian) (Stage 3/AGP Rs.8000/-) to Deputy Librarian (Stage 4/AGP
Rs.9000/-) |
Deputy Librarian (Stage 4/AGP Rs. 9000/-) to
Deputy Librarian (Stage 5 AGP Rs 10,000/-) |
|
1 |
Research and Academic contribution (Category III) |
40/assessment period |
100/assessment period |
90/assessment period |
120 per assessment period |
2 |
Expert assessment system |
Screening Committee |
Screening Committee |
Selection Committee |
Selection committee |
Table-D
(Minimum
API requirement for the promotion of Library staff under CAS in Colleges)
S.No. |
Assistant Librarian (Stage 1/AGP Rs.6000/- to
Stage 2/AGP Rs.7000/-) |
Assistant Librarian (Stage 2/AGP Rs.7000/- to
Stage 3/AGP Rs.8000/-) |
Assistant Librarian (Selection Grade/Deputy
Librarian) (Stage 3/AGP Rs.8000/-) to Deputy Librarian (Stage 4/AGP
Rs.9000/-) |
|
1 |
Research and Academic contribution (Category III) |
20/assessment period |
50/assessment period |
45/assessment period |
2 |
Expert assessment system |
Screening Committee |
Screening Committee |
Selection Committee |
Table-E
(Minimum
API requirement for the promotion of University Director/Deputy
Director/Assistant Director, Physical Education and Sports)
S.No. |
Assistant Director (Stage 1/AGP Rs.6000/- to
Stage 2/AGP Rs.7000/-) |
Assistant Director (Stage 2/AGP Rs.7000/-) to
Assistant Director (Selection Grade)/Deputy Director (Stage 3/AGP Rs.8000/-) |
Assistant Director (Selection Grade)/Deputy
Director (Stage 3/AGP Rs.8000/-) to Deputy Director (Stage 4/AGP Rs.9000/-) |
Deputy Director (Stage 4/AGP Rs. 9000/-) to
Deputy Director (Stage 5 AGP Rs 10,000/-) |
|
1 |
Research and Academic contribution (Category III) |
40/assessment period |
100/assessment period |
90/assessment period |
120 per assessment period |
2 |
Expert assessment system |
Screening Committee |
Screening Committee |
Selection Committee |
Selection committee |
Table-F
(Minimum
API requirement for the promotion of College Director, Physical Education and
Sports)
S.No. |
Assistant Director (Stage 1/AGP Rs.6000/- to
Stage 2/AGP Rs.7000/-) |
Assistant Director (Stage 2/AGP Rs.7000/-) to
Assistant Director (Selection Grade)/Deputy Director (Stage 3/AGP Rs.8000/-) |
Assistant Director (Selection Grade)/Deputy
Director (Stage 3/AGP Rs.8000/-) to Deputy Director (Stage 4/AGP Rs.9000/-) |
|
1 |
Research and Academic contribution (Category III) |
20/assessment period |
50/assessment period |
45/assessment period |
2 |
Expert assessment system |
Screening Committee |
Screening Committee |
Selection Committee |
(VIII) The requirement for
Orientation course and Refresher course for promotions due under the CAS shall
not be mandatory upto 31st December, 2018.
6.4
STAGES OF PROMOTION UNDER THE CAREER
ADVANCEMENT SCHEME OF INCUMBENT AND NEWLY-APPOINTED ASSISTANT PROFESSORS/ASSOCIATE
PROFESSORS/PROFESSORS
A.
The entry-level Assistant Professors (Level 10) shall be eligible
for promotion under the Career Advancement Scheme (CAS) through two successive
levels (Level 11 and Level 12), provided they are assessed to fulfill the eligibility
and performance criteria as laid down in Clause 6.3. of these Regulations.
B.
Career Advancement Scheme (CAS) for
Colleges teachers
I.
Assistant Professor (Academic Level 10) to Assistant Professor
(Senior Scale/Academic Level 11)
Eligibility: Assistant Professors
who have completed four years of service and having a Ph.D. degree or five
years of service and having a M.Phil/PG Degree in Professional Courses, such as
LLM, M.Tech., M.V.Sc., M.D., or six years of service for those without Ph.D./M.Phil/PG
Degree in Professional courses.
(i) Attended one Orientation
course of 21 days' duration on teaching methodology; and
(ii) Any one of the following:
Completed one Refresher/Research Methodology Course
OR
(iii) Any two of the following:
Workshop, Syllabus Up-gradation Workshop, Training
Teaching-Learning-Evaluation, Technology Programmes and Faculty Development
Programmes of at least one week (5 days) duration,
OR
(iv) Completed one MOOCs course
(with e-certification) or development of e-contents in four-quadrants/MOOC's
course during the assessment period.
CAS
Promotion Criteria
A teacher shall be promoted
if;
(i) He/she gets ‘satisfactory’
or ‘good’ grade in the annual performance assessment reports of at least
three/four/five of the last four/five/six years of the assessment period as the
case may be, as specified in Appendix II, Table 1, and;
(ii) The promotion is
recommended by the screening-cum-evaluation committee.
II.
Assistant Professor (Senior Scale/Academic Level 11) to Assistant
Professor (Selection Grade/Academic Level 12)
Eligibility
(1) Assistant Professors who
have completed five years of service in Academic Level 11/Senior Scale.
(2) Any two of the following in
the last five years of Academic Level-11/Senior Scale: Completed
courses/programmes from among the categories of Refresher Courses/Research
Methodology course/Workshops/Syllabus Up Gradation
Workshop/Teaching-Learning-Evaluation/Technology Programmes/Faculty Development
Programme/Syllabus Up-gradation
Workshop/Teaching-Learning-Evaluation/Technology Programmes/Faculty Development
Programmes of at least two weeks (ten days) duration (or completed two courses
of at least one week (five days) duration in lieu of every single
course/programme of at least two weeks (ten days) duration); or completed MOOCs
course in the relevant subject (with e-certification); or Contribution towards
development of e-content in 4-quadrant (at least one quadrant) minimum of 10
modules of a course/contribution towards development of at least 10 modules of
MOOCs course/contribution towards conducting of a MOOCs course during the
period of assessment.
CAS
Promotion Criteria
A teacher shall be promoted
if;
(i) The teacher gets
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least four of the last five years of the assessment period, (as prescribed
in Appendix II, Table 1) and
(ii) The promotion is
recommended by the Screening-cum-evaluation committee.
III.
Assistant Professor (Selection Grade/Academic Level 12) to
Associate Professor (Academic Level 13-A) Eligibility:
(1) Assistant Professor who has
completed three years of service in Academic Level 12/Selection-Grade.
(2) A Ph.D. degree in subject
relevant/allied/relevant discipline.
(3) Any one of the following
during the last three years: completed one course/programme from amongst the
categories of Refresher Courses/Methodology Workshop/Syllabus Up-gradation
Workshop/Teaching-Learning-Evaluation Technology Programme/Faculty Development
Programme of at least two weeks (ten days) duration (or completed two courses
of at least one week (five days) duration in lieu of every single
course/programme of at least two weeks (ten days) duration); or completed one
MOOCs course (with e-certification); or contribution towards development of
e-contents in 4-quadrant(at least one quadrant) minimum of 10 modules of a
course/contribution towards development of at least 10 modules of MOOCs
course/contribution towards conduct of a MOOCs course during the period of
assessment.
CAS
Promotion Criteria
A teacher may be promoted
if;
(i) He/she gets a ‘satisfactory’
or ‘good’ grade in the annual performance assessment reports of at least two of
the last three years of the assessment period as prescribed in Appendix
II, Table 1, and
(ii) The promotion to the post
of Associate Professor is recommended by the selection committee in accordance
with these Regulations.
IV.
Associate Professor (Academic Level 13-A) to Professor (Academic
Level 14)
Eligibility
(1) Associate Professors who
have completed three years of service in Academic Level 13-A.
(2) A Ph.D. degree in subject
relevant/allied/relevant discipline.
(3) A minimum of 10 research
publications in peer-reviewed or UGC-listed journals out of which three
research papers shall be published during the assessment period.
(4) A minimum of 110 Research
Score as per Appendix II, Table 2
CAS
Promotion Criteria
A teacher shall be promoted
if;
(i) The teacher gets
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least two of the last three years of the assessment period, as per Appendix
II, Table 1 and at least 110 research score as per Appendix II, Table 2.
(ii) The promotion to the post
of Professor is recommended by selection committee constituted in accordance
with these Regulations.
C.
Career Advancement Scheme (CAS) for University teachers
I.
Assistant Professor (Academic Level 10) to Assistant Professor
(Senior Scale/Academic Level 11)
Eligibility
(i) An Assistant Professor who
has completed four years of service with a Ph.D. degree or five years of
service with a M.Phil/PG Degree in Professional Courses, such as LLM, M.Tech,
M.V.Sc.and M.D., or six years of service in case of those without a
Ph.D./M.Phil/PG Degree in a Professional course and satisfies the following
conditions:
(ii) Attended one Orientation
course of 21 days duration on teaching methodology;
(iii) Any one of the following:
Completed Refresher/Research Methodology Course/Workshop/Syllabus Up-gradation
Workshop/Training Teaching-Learning-Evaluation, Technology Programmes/Faculty
Development Programmes of at least one week (5 days) duration, or taken one
MOOCs course (with e-certification) or development of e-contents in
four-quadrants/MOOC's course during the assessment period; and
(iv) Published one research
publication in the peer-reviewed journals or UGC-listed journals during
assessment period.
CAS
Promotion Criteria
A
teacher shall be promoted if;
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least three/four/five of the last four/five/six years of the assessment
period as the case may be (as provided in Appendix II, Table 1), and;
(ii) The promotion is
recommended by the screening-cum evaluation committee.
II.
Assistant Professor (Senior Scale/Academic Level 11) to Assistant
Professor (Selection Grade/Academic Level 12)
Eligibility
(i) Assistant Professors who
has completed five years of service in Academic Level 11/Senior Scale.
(ii) A Ph.D. Degree in the
subject relevant/allied/relevant discipline.
(iii) Has done any two of the
following in the last five years of Academic Level 11/Senior Scale: Completed a
course/programme from amongst the categories of Refresher Courses/Research
Methodology/Workshops/Syllabus Up-gradation
Workshop/Teaching-Learning-Evaluation/Technology Programmes/Faculty Development
Programme of at least two weeks (ten days) duration (or completed two courses
of at least one week (five days) duration in lieu of every single
course/programme of at least two weeks (ten days) duration), or, completed one
MOOCs course in the relevant subject (with e-certification); or contribution
towards the development of e-content in 4-quadrant (at least one quadrant)
minimum of 10 modules of a course/contribution towards the development of at
least 10 modules of MOOCs course/contribution towards conduct of a MOOCs course
during the period of assessment.
(iv) Published three research
papers in the peer-reviewed journals or UGC-listed journals during assessment
period.
CAS
Promotion Criteria
A teacher shall be promoted
if;
(i) The teacher gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least four of the last five years of the assessment period, (as prescribed
in Appendix II, Table 1) and;
(ii) The promotion is
recommended by the Screening-cum-evaluation committee.
III.
Assistant Professor (Selection Grade/Academic Level 12) to
Associate Professor (Academic Level 13-A)
(1) Assistant Professor who has
completed three years of service in Academic Level 12/Selection grade.
(2) A Ph.D Degree in the
subject concerned/allied/relevant discipline.
(3) Any one of the following
during last three years: completed one course/programme from amongst the
categories of Refresher Courses/Research Methodology Workshops/Syllabus
Up-gradation Workshop/Teaching-Learning-Evaluation Technology Programme/Faculty
Development Programme of at least two weeks (ten days) duration (or completed
two courses of at least one week (five days) duration in lieu of every single
course/programme of at least two weeks (ten days) duration); or completed one
MOOCs course (with e-certification); or contribution towards the development of
e-content in 4-quadrant (at least one quadrant) minimum of 10 modules of a
course/contribution towards development of at least 10 modules of MOOCs
course/contribution towards conduct of a MOOCs course during the period of
assessment.
(4) A minimum of seven
publications in the peer-reviewed or UGC-listed journals out of which three
research papers should have been published during the assessment period.
(5) Evidence of having guided
at least one Ph.D. candidate.
CAS
Promotion Criteria
A teacher shall be promoted
if;
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least two of the last three years of the assessment period as specified in
Appendix II, Table 1, and has a research score of at least 70 as per Appendix
II, Table 2.
(ii) The promotion is
recommended by a selection committee constituted in accordance with these
Regulations.
IV.
Associate Professor (Academic Level 13-A) to Professor (Academic
Level 14)
Eligibility
(1) An Associate Professor who
has completed three years of service in Academic Level 13-A.
(2) A Ph.D degree in the
subject concerned/allied/relevant discipline.
(3) A minimum of ten research
publications in the peer-reviewed or UGC-listed journals out of which three
research papers should have been published during the assessment period.
(4) Evidence of having
successfully guided doctoral candidate.
(5) A minimum of 110 Research
Score as per Appendix II, Table 2.
CAS
Promotion Criteria
A teacher shall be promoted
if;
(i) He/she gets ‘satisfactory’
or ‘good’ grade in the annual performance assessment reports of at least two of
the last three years of the assessment period, as per Appendix II, Table 1, and
at least 110 research score, as per Appendix II, Table 2.
(ii) The promotion is
recommended by a selection committee constituted in accordance with these
Regulations.
V.
Professor (Academic Level 14) to Senior Professor (Academic Level
15)
A Professor can be promoted
to the post of Senior Professor under the CAS. The promotion shall be based on
academic achievement, favourable review from three eminent subject-experts who
are not of the rank lower than the rank of a Senior Professor or a Professor
having at least ten years' of experience. The selection shall be based on 10
best publications during the last 10 years and interaction with a Selection
Committee constituted in accordance with these Regulations.
Eligibility
(i) Ten years' experience as a
Professor.
(ii) A minimum of ten
publications in the peer-reviewed or UGC-listed journals and Ph.D. degree has
been successfully awarded to two candidates under his/her supervision during
the assessment period.
D.
Career Advancement Scheme (CAS) for Librarians
Note: (i)
The following provisions apply only to those persons who are not involved in
the teaching of Library Science. Teachers in institutions where Library Science
is a teaching department shall be covered by the provisions given under
sections 6.4(B) and 6.4(C), of these Regulations for Colleges/Institutions and
for Universities, respectively.
(ii)
The Deputy Librarian in Universities shall have two levels i.e. Academic Level
13-A and Academic Level 14 while College Librarians shall have five levels i.e.
Academic Level 10, Academic Level 11, Academic Level 12, Academic Level 13-A
and Academic Level 14.
I.
From University Assistant Librarian (Academic level 10)/College
Librarian (Academic level 10) to University Assistant Librarian (Senior
Scale/Academic level 11)/College Librarian (Senior Scale/Academic level 11):
Eligibility
An Assistant
Librarian/College Librarian who is in Academic Level 10 and has completed four
years of service having a Ph.D. degree in Library Science/Information
Science/Documentation Science or an equivalent degree or five years' of
experience, having at least a M.Phil degree, or six years of service for those
without a M.Phil or a Ph.D. degree.
(i) He/she has attended at
least one Orientation course of 21 days' duration; and
(ii) Training, Seminar or
Workshop on automation and digitalisation, maintenance and related activities,
of at least 5 days, as per Appendix II, Table 4.
CAS
Promotion Criteria
An Assistant
Librarian/College Librarian may be promoted if:
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least three/four/five out of the last four/five/six years of the assessment period
as the case may be as specified in Appendix II, Table 4, and
(ii) The promotion is
recommended by a screening-cum-evaluation committee.
II.
From University Assistant Librarian (Senior Scale/Academic level
11)/College Librarian (Senior Scale/Academic level 11) to University Assistant
Librarian (Selection Grade/Academic level 12/College Librarian (Selection
Grade/Academic level 12)
Eligibility
(1) He/she has completed five
years of service in that grade.
(2) He/she has done any two of
the following in the last five years:
(i) Training/Seminar/Workshop/Course
on automation and digitalisation,
(ii) Maintenance and other
activities as per Appendix II, Table 4 of at least two weeks (ten days)
duration (or completed two courses of at least one week (five days) duration in
lieu of every single course/programme of at least two weeks (ten days)
duration),
(iii) Taken/developed one MOOCs
course in the relevant subject (with e-certification), or
(iv) Library up-gradation
course.
CAS
Promotion Criteria
An individual shall be
promoted if:
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least four out of the last five years of the assessment period, as specified
in Appendix II, Table 4, and;
(ii) The promotion is
recommended by a screening-cum-evaluation committee.
III.
From University Assistant Librarian (Selection Grade/Academic
level 12)/College Librarian (Selection Grade/Academic level 12) to University
Deputy Librarian (Academic Level 13-A)/College Librarian (Academic Level 13-A)
(1) He/she has completed three
years of service in that grade.
(2) He/she has done any one of
the following in the last three years:
(i) Training/Seminar/Workshop/Course
on automation and digitalization,
(ii) Maintenance and related
activities as per Appendix II, Table 4 of at least two weeks' (ten days)
duration,
(iii) Completed two courses of at
least one week (five days) duration in lieu of every single course/programme of
at least two weeks (ten days) duration),
(iv) Taken/developed one MOOCs
course in the relevant subject (with e-certification), and
(v) Library up-gradation
course.
CAS
Promotion Criteria
An individual shall be
promoted if:
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least two out of the last three years of the assessment period, as specified
in Appendix II, Table 4; and
(ii) The promotion is
recommended by a Selection Committee constituted as per these Regulations on
the basis of the interview performance.
IV.
The criteria for CAS Promotions from University Deputy Librarian/College
Librarians (Academic Level 13-A) to University Deputy Librarian/College
Librarians (Academic Level 14) shall be the following:
(1) He/she has completed three
years of service in that grade.
(2) He/she has done any one of
the following in the last three years:
(i) Training/Seminar/Workshop/Course
on automation and digitalization,
(ii) Maintenance and related
activities as per Appendix II, Table 4 of at least two weeks' (ten days)
duration,
(iii) Completed two courses of at
least one week (five days) duration in lieu of every single course/programme of
at least two weeks (ten days) duration),
(iv) Taken/developed one MOOCs
course in the relevant subject (with e-certification), and
(v) Library up-gradation
course.
(3) Evidence of innovative
library services, including the integration of ICT in a library.
(4) A Ph.D. Degree in Library
Science/Information Science/Documentation/archives and Manuscript-Keeping
CAS
Promotion Criteria
An individual shall be
promoted if:
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least two out of the last three years of the assessment period, as specified
in Appendix II, Table 4; and
(ii) The promotion is
recommended by a Selection Committee constituted as per these Regulations on
the basis of the interview performance.
E.
Career Advancement Scheme (CAS) for Directors of Physical
Education and Sports
Note: (i)
The following provisions apply only to those personnel who are not involved in
teaching physical education and sports. Teachers in institutions where Physical
Education and Sports is a teaching department shall be covered by the
provisions given under Sections 6.4(B) and 6.4(C), of these Regulations for
Colleges/Institutions and for Universities, respectively.
(ii)
The Deputy Director Physical Education and Sports in Universities shall have
two levels i.e. Academic Level 13-A and Academic Level 14 while College
Director Physical Education and Sports shall have five levels i.e. Academic
Level 10, Academic Level 11, Academic Level 12, Academic Level 13-A and
Academic Level 14.
I.
From Assistant Director of Physical Education and Sports (Academic
Level 10)/College Director of Physical Education and Sports (Academic Level 10)
to Assistant Director of Physical Education and Sports (Senior Scale/Academic
Level 11)/College Director of Physical Education and Sports (Senior
Scale/Academic Level 11)
Eligibility
(i) He/she has completed four
years of service with a Ph.D. degree in Physical Education or Physical
Education & Sports or Sports Science or five years of service with an
M.Phil degree or six years of service for those without an M.Phil or Ph.D.
degree.
(ii) He/she has attended one
Orientation course of 21 days' duration; and
(iii) He/she has done any one of
the following: (a) Completed Refresher/Research Methodology Course/workshop,
(b) Training Teaching-Learning-Evaluation Technology Programme/Faculty
Development Programme of at least 5 days duration and (c) Taken/developed one
MOOCs course (with e-certification).
CAS
Promotion Criteria
An individual may be
promoted if:
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least three/four/five of the last four/five/six years of the assessment
period as the case may be, as specified in Appendix II, Table 5; and
(ii) The promotion is
recommended by a screening-cum-evaluation committee.
II.
From Assistant Director of Physical Education and Sports (Senior
Scale/Academic Level 11)/College Director of Physical Education And Sports
(Senior Scale/Academic Level 11) to University Assistant Director of Physical
Education and Sports (Selection Grade/Academic Level 12)/College Director of
Physical Education and Sports (Selection Grade/Academic Level 12)
(1) He/she has completed five
years of service in that grade.
(2) He/she has done any two of
the following in the last five years:
(i) Completed one
course/programme from among the categories of refresher courses, research
methodology workshops,
(ii) Teaching-Learning-Evaluation
Technology Programmes/Faculty Development Programmes of at least two weeks (ten
days) duration,
(iii) Completed two courses of at
least one week(five days) duration in lieu of every single course/programme of
at least two weeks (ten days) duration), and
(iv) Taken/developed one MOOCs
course in the relevant subject (with e-certification).
CAS
Promotion Criteria
An individual may be
promoted if;
(i) He/she gets a
‘satisfactory’ or ‘good’ grade in the annual performance assessment reports of
at least four out of the last five years' of the assessment period as specified
in Appendix II, Table 5, and;
(ii) The promotion is
recommended by a screening-cum-evaluation committee.
III.
From University Assistant Director of Physical Education and
Sports (Selection Grade/Academic Level 12)/College Director of Physical
Education and Sports (Selection Grade/Academic Level 12) to University Deputy
Director of Physical Education and Sports (Academic Level 13 A)/College
Director of Physical Education and Sports (Academic Level 13-A)
(1) He/she has completed three
years of service.
(2) He/she has done any one of
the following during last three years:
(i) Completed one
course/programme from among the categories of Refresher Courses, Research
Methodology Workshop,
(ii) Teaching-Learning-Evaluation
Technology Programmes/Faculty Development Programmes of at least two weeks (ten
days) duration (or completed two courses of at least one week (five days)
duration in lieu of every single course/programme of at least two weeks (ten
days) duration),
(iii) Taken/developed one MOOCs
course in relevant subject (with e-certification).
CAS
Promotion Criteria
An individual may be
promoted if;
(i) He/she gets a
‘satisfactory’ or ‘good’ grade performance assessment reports of at least two
out of the last three years of the assessment period as specified in Appendix
II, Table 5, and;
(ii) The promotion is
recommended by a selection committee constituted as per these Regulations on
the basis of the interview performance.
IV.
The criteria for CAS Promotions from University Deputy Director
Physical Education and Sports/College Director Physical Education and Sports
(Academic Level 13-A) to University Deputy Director Physical Education and
Sports/College Director Physical Education and Sports (Academic Level 14) shall
be the following:
(1) He/she has completed three
years of service.
(2) He/she has done any one of
the following during last three years:
(i) Completed one
course/programme from among the categories of Refresher Courses, Research
Methodology Workshop,
(ii) Teaching-Learning-Evaluation
Technology Programmes/Faculty Development Programmes of at least two weeks (ten
days) duration (or completed two courses of at least one week (five days)
duration in lieu of every single course/programme of at least two weeks (ten
days) duration),
(iii) Taken/developed one MOOCs
course in relevant subject (with e-certification).
(3) Evidence of organising
competitions and coaching camps of at least two weeks' duration.
(4) Evidence of having produced
good performance of teams/athletes for competitions like
state/national/inter-university/combined university, etc.
(5) A Ph.D. in Physical
Education or Physical Education and Sports or Sports Science.
CAS
Promotion Criteria
An individual may be
promoted if;
(i) He/she gets a
‘satisfactory’ or ‘good’ grade performance assessment reports of at least two
out of the last three years of the assessment period as specified in Appendix
II, Table 5, and;
(ii) The promotion is
recommended by a selection committee constituted as per these Regulations on
the basis of the interview performance.
6.5. Discretionary award
of advance increments for those who enter the profession as Associate Professor
or Professor with higher merit, high number of research publications of high
quality and experience at the appropriate level, shall be within the competence
of the appropriate authority of the University concerned or recruiting
institution based on the recommendations of a selection committee while
considering the case of individual candidates in the context of the merits of
each case, taking into account the pay structure of other teachers in the
faculty and other merit-specific factors. Discretionary award of advance
increments is not applicable to those entering the profession as Assistant
Professor/Assistant Librarian/Assistant Director of Physical Education and
Sports and to those who are entitled for grant of advance increments for having
acquired a Ph.D., M. Phil. or M.Tech. and LLM degree. However, those entering
the service as Assistant Professor/Assistant Librarian/Assistant Director of
Physical Education and Sports, having a post-doctoral teaching/research
experience, after obtaining a Ph.D. degree and proven credentials, may be
eligible for discretionary award of advanced increments to be given to the
person, as decided and recorded by the Selection Committee in the minutes of
its meeting.
Regulation - 7. Selection of pro-vice chancellor/vice - chancellor of universities
7.1
PRO-VICE-CHANCELLOR:
The Pro-Vice-Chancellor
shall be appointed by the Executive Council on the recommendation of the
Vice-Chancellor.
7.2 It shall be the prerogative of the
Vice-Chancellor to recommend a person to be the Pro-Vice-Chancellor to the
Executive Council. The Pro-Vice-Chancellor shall hold office for a period,
which is co-terminus with that of the Vice-Chancellor.
7.3.
VICE CHANCELLOR:
(i) A person possessing the
highest level of competence, integrity, morals and institutional commitment is
to be appointed as Vice-Chancellor. The person to be appointed as a
Vice-Chancellor should be a distinguished academician, with a minimum of ten
years' of experience as Professor in a University or ten years' of experience
in a reputed research and/or academic administrative organisation with proof of
having demonstrated academic leadership.
(ii) The selection for the post
of Vice-Chancellor should be through proper identification by a Panel of 3-5
persons by a Search-cum-Selection-Committee, through a public notification or
nomination or a talent search process or a combination thereof. The members of
such Search-cum-Selection Committee shall be persons' of eminence in the sphere
of higher education and shall not be connected in any manner with the
University concerned or its colleges. While preparing the panel, the Search
cum-Selection Committee shall give proper weightage to the academic excellence,
exposure to the higher education system in the country and abroad, and adequate
experience in academic and administrative governance, to be given in writing
along with the panel to be submitted to the Visitor/Chancellor. One member of
the Search cum-Selection Committee shall be nominated by the Chairman,
University Grants Commission, for selection of Vice Chancellors of State,
Private and Deemed to be Universities.
(iii) The Visitor/Chancellor
shall appoint the Vice Chancellor out of the Panel of names recommended by the
Search-cum-Selection Committee.
(iv) The term of office of the
Vice-Chancellor shall form part of the service period of the incumbent making
him/her eligible for all service related benefits.
Regulation - 8. Duty leave, study leave, sabbatical leave
8.1
DUTY LEAVE:
(i) Duty leave upto 30 days in
an academic year may be granted for the following purposes:
(a) Attending Orientation
Programme, Refresher Course, Research Methodology Workshop, Faculty Induction
Programme, Conference, Congresses, Symposia and Seminar, as a delegate nominated
by the university or with the permission of the university/college;
(b) Delivering lectures in
institutions and universities at the invitation of such institutions or
universities received by the university, and accepted by the
Vice-Chancellor/Principal of the College;
(c) Working in another Indian
or foreign university, any other agency, institution or organisation, when so
deputed by the university/College;
(d) Participating in a
delegation or working on a committee appointed by the Central Government, State
Government, the UGC, a sister university or any other similar academic body;
and
(e) For performing any other
duty assigned to him/her by the university/college.
(ii) The duration of leave
should be such as may be considered necessary by the sanctioning authority on
each occasion.
(iii) The leave may be granted on
full pay, provided, that if the teacher receives a fellowship or honorarium or
any other financial assistance beyond the amount needed for normal expenses,
he/she may be sanctioned duty leave on reduced pay and allowances.
(iv) Duty leave may be combined
with earned leave, half pay leave or extraordinary leave, or Casual leave.
(v) Duty leave should be given
also for attending meetings in the UGC, DST, etc. where a teacher is invited to
share his/her expertise with an academic body, government agency or NGO.
8.2
STUDY LEAVE:
(i) The scheme of Study Leave
provides an opportunity to avail of scholarships/fellowships awarded to the
faculty who wish to acquire new knowledge and to improve analytical skills.
When a teacher is awarded a scholarship or stipend (by whatever nomenclature
called), for pursing further studies, leading to a Ph.D./Post-doctoral
qualification or for undertaking a research project in a higher education
institution abroad, the amount of the scholarship/fellowship shall not be
linked to the recipient's pay/salary paid to him/her by his/her parent
institution. The awardee shall be paid salary for the entire duration of
fellowship/scholarship, provided, that he/she does not take up any other
remunerative jobs, like teaching, in the host country.
(ii) A teacher on Study Leave
shall not take up, during the period of that leave, any regular or part-time
appointment under an organisation in India or abroad. He/she may, however, be
allowed to accept a fellowship or a research scholarship or an ad-hoc teaching
and research assignment with an honorarium or any other form of assistance,
other than the regular employment in an institution either in India or abroad,
provided, that the Executive Council/Syndicate of his/her parent institution
may, if it so desires, sanction study leave on reduced pay and allowances to
the extent of any receipt in this regard, in-lieu of teaching etc., which may
be determined by his/her employer.
(iii) The study leave shall be
granted to an entry-level appointee as Assistant Professor/Assistant
Librarian/Assistant Director of Physical Education and Sport/College DPE&S
(other than as Associate Professor or Professor of a
University/College/Institution, who is otherwise eligible for sabbatical leave)
after a minimum of three years of continuous service, to pursue a special line
of study or research directly related to his/her work in the
University/College/Institution or to make a special study of the various
aspects of University organisation and methods of education, giving full plan
of the work.
(iv) The study leave shall be
granted by the Executive Council/Syndicate on the recommendation of the Head of
the Department concerned. The leave shall not be granted for more than three
years in one spell, save in exceptional cases, in which the Executive
Council/Syndicate is satisfied that such extension is unavoidable on academic
grounds and necessary in the interest of the University/College/Institution.
(v) The study leave shall not
be granted to a teacher who is due to retire within five years of the date on
which he/she is expected to return to duty after the expiry of study leave.
(vi) The study leave shall be
granted not more than twice during one's entire career. However, the maximum
period of study leave admissible during the entire service shall not exceed
five years.
(vii) The study leave may be
granted more than once, provided, that not less than five years have elapsed
after the teacher/returned to duty on completion of the earlier spell of study
leave. For subsequent spell of study leave, the teacher shall indicate the work
done during the period of earlier leave as also give details of work to be done
during the proposed spell of study leave.
(viii) No teacher who has been
granted study leave shall be permitted to alter substantially the course of
study or the programme of research without the permission of the Executive
Council/Syndicate, in the event the course of study falls short of study leave
sanctioned, the teacher shall resume duty on the conclusion of the course of
study unless the previous approval of the Executive Council/Syndicate to treat
the period of shortfall as Extra-Ordinary leave has been obtained.
(ix) Subject to the maximum
period of absence from duty, on leave not exceeding three years, the study
leave may be combined with the earned leave, half-pay leave, extra-ordinary
leave of vacation provided that the earned leave at the credit of the teacher
shall be availed of at the discretion of the teacher. When the study leave is
taken in continuation of vacation, the period of study leave shall be deemed to
begin to run on the expiry of the vacation. A teacher, who is selected to a
higher post during the study leave, shall be placed in that position and shall
get the higher scale only after joining the post.
(x) The period of study leave
shall count as service for purpose of the retirement benefits
(pension/contributory provident fund), provided that the teacher rejoins the
University/College/Institution on the expiry of his/her study leave, and serve
the institution for the period for which the Bond has been executed.
(xi) The study leave granted to
a teacher shall be deemed to have been cancelled in case it is not availed of
within 12 months of its sanction, provided, that where the study leave granted
has been so cancelled. The teacher may apply again for such leave.
(xii) A teacher availing
himself/herself of the study leave, shall undertake that he/she shall serve the
University/College/Institution for a continuous period of at least three years
to be calculated from the date of his/her resuming duty on the expiry of the
study leave.
(xiii) A teacher:
(a) who is unable to complete
his/her studies within the period of study leave granted to him/her or
(b) who fails to rejoin the
services of the University on the expiry of his/her study leave or
(c) who rejoins the service of
the university but leaves the service without completing the prescribed period
of service after rejoining the service or
(d) who, within the said
period, is dismissed or removed from the service by the University shall be
liable to refund, to the University/College/Institution, the amount of the
leave salary and allowances and other expenses, incurred on the teacher or paid
to him/her or on his/her behalf in connection with the course of study.
Explanation: If a teacher asks for
extension of the study leave and is not granted the extension but does not
rejoin duty on the expiry of the leave originally sanctioned, he/she shall be
deemed to have failed to rejoin the service on the expiry of his/her leave for
the purpose of recovery of dues under these Regulations.
Notwithstanding the above
provision, the Executive Council/Syndicate may order that nothing in these
Regulations shall apply to a teacher who, within three years of return to duty
from study leave is permitted to retire from service on medical grounds,
provided further that the Executive Council/Syndicate may, in any other
exceptional case, waive or reduce, for reasons to be recorded the amount
refundable by a teacher under these Regulations.
(xiv) After the leave has been sanctioned,
the teacher shall, before availing himself/herself of the leave, execute a bond
in favour of the University/College/Institution, binding himself/herself for
the due fulfillment of the conditions laid down in Paragraph (x) to (xiii)
above and give security of immovable property to the satisfaction of the
Finance Officer/Treasurer or a fidelity bond of an insurance company or a
guarantee by a scheduled bank or furnish security of two permanent teachers for
the amount which might become refundable to the University/College/Institutions
in accordance with Paragraph (x) to (xiii) above.
(xv) The teacher on study leave
shall submit to the Registrar/Principal of his/her parent
University/College/Institution six-monthly reports of progress in his/her
studies from his/her supervisor or the Head of the institution. Such report
shall reach the Registrar/Principal within one month of the expiry of every six
months of the period of the study leave. If the report does not reach the
Registrar/Principal within the specified time, the payment of leave salary may
be deferred till the receipt of such report.
(xvi) The teacher on leave shall
submit a comprehensive report on the completion of the study leave period. A
copy of the research document/monograph/academic paper produced during the
period of the study leave shall be put in the public domain, preferably on the
website of the University/College/Institution.
(xvii) With a view to enhancing
the knowledge and skills of the faculty members, especially the junior faculty,
at the level of Assistant Professor, the Heads of
universities/Colleges/Institutions and their subordinate Departments are
enjoined to be generous in the award of study leave in the interest of faculty
improvement, thereby impacting the academic standards of the
University/College/Institution in the long run.
8.3
Sabbatical Leave:
(i) The permanent, whole-time
teachers of the university and colleges who have completed seven years' of
service as a Reader/Associate Professor or a Professor may be granted
sabbatical leave to undertake study or research or any other academic pursuit
solely for the object of increasing their proficiency and usefulness to the university
and higher education system. The duration of leave shall not exceed one year,
at a time, and two years in the entire career of the teacher.
(ii) A teacher, who has availed
himself/herself of study leave, would not be entitled to the sabbatical leave,
until after the expiry of five years from the date of the teacher's return from
previous study leave or any other kind of training programme of duration of one
year or more.
(iii) A teacher shall, during the
period of sabbatical leave, be paid full pay and allowances (subject to the
prescribed conditions being fulfilled) at the rates applicable to him/her
immediately prior to his/her proceeding on sabbatical leave.
(iv) A teacher on sabbatical
leave shall not take up, during the period of that leave, any regular appointment
under another organisation in India or abroad. He/she may, however, be allowed
to accept a fellowship or a research scholarship or ad hoc teaching and
research assignment with honorarium or any other form of assistance, other than
the regular employment in an institution of advanced
studies, provided that in such cases the Executive Council/Syndicate
may, if it so desires, sanction the sabbatical leave on reduced pay and
allowances.
(v) During the period of
sabbatical leave, the teacher shall be allowed to draw the increment on the due
date. The period of leave shall also count as service for purposes of
pension/contributory provident fund, provided that the teacher
rejoins the university on the expiry of his/her leave.
8.4
Other Kinds of Leave Rules for Permanent
Teachers of the Universities/Colleges
(a) The
following kinds of leave would be admissible to permanent teachers:
(i) Leave treated as
duty, viz. casual leave, special casual leave, and duty leave;
(ii) Leave earned by
duty, viz. earned leave, half-pay leave, and commuted leave;
(iii) Leave not earned by
duty, viz. extraordinary leave; and leave not due;
(iv) Leave not debited to leave
account
(v) Leave for academic
pursuits, viz. study leave, sabbatical leave and academic leave;
(vi) Leave on grounds of
health, viz., maternity leave and quarantine leave.
(b) The Executive
Council/Syndicate may grant, in exceptional cases, for the reasons to be recorded, any other kind of leave,
subject to such terms and conditions as it may deem fit to impose.
I.
Casual Leave
(i) The total casual leave
granted to a teacher shall not exceed eight days in an academic year.
(ii) Casual leave cannot be
combined with any other kind of leave except special casual leave. However,
such casual leave may be combined with holidays including Sundays. Holidays or
Sundays falling within the period of casual leave shall not be counted as
casual leave.
II.
Special Casual Leave
(i) Special casual leave, not
exceeding 10 days in an academic year, may be granted to a teacher:
(a) To conduct examination of a
university/Public Service Commission/Board of Examination or any other similar
body/institution; and
(b) To inspect academic
institutions attached to a statutory board.
(ii) In computing the 10 days'
leave admissible, the days of actual journey, if any, to and from the places
where activities specified above, take place, will be excluded.
(iii) In addition, special casual
leave to the extent mentioned below, may also be granted;
(a) To undergo sterilization
operation (vasectomy or salpingectomy) under family welfare programme. Leave in
this case shall be restricted to six working days; and
(b) To a female teacher who
undergoes non-puerperal sterilization. Leave in this case shall be restricted
to 14 days.
(iv) The special casual leave
shall not accumulate, nor can it be combined with any other kind of leave
except the casual leave. It may be granted in combination with holidays or
vacation by the sanctioning authority on each occasion.
III.
Earned Leave
(i) Earned leave admissible to
a teacher shall be:
(a) 1/30th of the actual
service, including vacation; plus
(b) 1/3rd of the period, if
any, during which he/she is required to perform duty during the vacation.
For purposes of computation
of the period of actual service, all periods' of leave except casual, special
casual, and duty leave, shall be excluded.
(ii) Earned leave at the credit
of a teacher shall not accumulate beyond 300 days. The maximum period of earned
leave that may be sanctioned at a time shall not exceed 60 days. Earned leave
exceeding 60 days may, however, be sanctioned in the case of higher study, or
training, or leave with medical certificate, or when the entire leave, or a
portion thereof, is spent outside India.
For removal of doubt, it
may be clarified:
(1) When a teacher combines
vacation with earned leave, the period of vacation shall be reckoned as leave
in calculating the maximum amount of leave on average pay which may be included
in the particular period of leave.
(2) In case where only a
portion of the leave is spent outside India, the grant of leave in excess of
120 days shall be subject to the condition that the portion of the leave spent
in India shall not, in the aggregate, exceed 120 days.
(3) Encashment of earned leave
shall be allowed to members of the teaching staff as applicable to the
employees of the Central Government or State Government.
IV.
Half-pay Leave
Half-pay leave may be
sanctioned for a period of 20 days to a permanent teacher for each completed
year of service. Such leave may be granted on the basis of a medical
certificate from a registered medical practitioner, for any private affairs or
for any academic purpose.
Explanation: A “completed year of
service” means the continuous service of a specified duration under the
university, and includes the periods of absence from duty as well as leave,
including the extraordinary leave.
Note : Half-pay leave shall
be combined with earned leave for calculating the number of earned leaves in
case the number of earned leaves are less than 300 for purpose of encashment of
leave at the time of superannuation as applicable to the employees of
Government of India/State Government.
V.
Commuted Leave
Commuted leave, not
exceeding half the amount of half-pay leave due, may be granted to a permanent
teacher on the basis of medical certificate from a registered medical
practitioner subject to the following conditions:
(i) Commuted leave during the
entire service shall be limited to a maximum of 240 days;
(ii) When commuted leave is
granted, twice the amount of such leave shall be debited against the half-pay
leave account; and
(iii) The total duration of
earned leave and commuted leave taken in conjunction shall not exceed 240 days,
at a time;
Provided that no
commuted leave shall be granted under these Regulations, unless the authority
competent to sanction leave has reason to believe that the teacher would return
to duty on its expiry.
VI.
Extraordinary Leave:
(i) A permanent teacher may be
granted extraordinary leave when:
(a) No other leave is
admissible; or
(b) Other leave is admissible
and the teacher applies in writing for the grant of extraordinary leave.
(ii) The extraordinary leave
shall always be without pay and allowances. It shall not count for an increment
except in the following cases:
(a) Leave taken on the basis of
medical certificates;
(b) Cases where the
Vice-Chancellor/Principal is satisfied that the leave was taken due to causes
beyond the control of the teacher, such as inability to join or rejoin duty due
to civil commotion or a natural calamity, and the teacher has no other kind of
leave to his credit;
(c) Leave taken for pursuing
higher studies; and
(d) Leave granted to accept an
invitation to a teaching post or fellowship or research-cum-teaching post or on
assignment for technical or academic work of importance.
(iii) Extraordinary leave may be
combined with any other leave except the casual leave and special casual leave,
provided that the total period of continuous absence from duty on leave
(including periods of vacation when such vacation is taken in conjunction with
leave) shall not exceed three years, except in cases where the leave is taken
on medical certificate. The total period of absence from duty shall in no case,
exceed five years in the entire service period of the individual.
(iv) The authority empowered to
grant leave may commute retrospectively the periods of absence without the
leave into extraordinary leave.
VII. ‘Leave Not Due’
(i) ‘Leave not due’, may, at
the discretion of the Vice-Chancellor/Principal, be granted to a permanent
teacher for a period not exceeding 360 days during the entire period of
service, out of which not more than 90 days at a time and 180 days, in all, may
be otherwise than on a medical certificate. Such leave shall be debited against
the half-pay leave earned by him/her subsequently.
(ii) ‘Leave not due’ shall not
be granted, unless the Vice-Chancellor/Principal is satisfied that as far as
can reasonably be foreseen, the teacher will return to duty on the expiry of
the leave and earn the leave granted.
(iii) A teacher to whom ‘leave
not due’ is granted shall not be permitted to tender his/her resignation from
service so long as the debit balance in his/her leave account is not wiped off
by active service, or he/she refunds the amount paid to him/her as pay and
allowances for the period not so earned. In a case where retirement is
unavoidable on account of reason of ill-health, incapacitating the teacher for
further service, refund of leave salary for the period of leave yet to be
earned may be waived by the Executive Council/College Governing Body.
Provided that the
Executive Council/College Governing Body may waive off, in any other exceptional
case, for reasons to be recorded in writing, the refund of leave salary for the
period of leave yet to be earned.
VIII.
Maternity Leave
(i) Maternity leave on full pay
may be granted to a woman teacher for a period not exceeding 180 days, to be
availed of twice in the entire career. Maternity leave may also be granted in
case of miscarriage, including abortion, subject to the condition that the
total leave granted in respect of this to a woman teacher in her career is not
more than 45 days, and the application for leave is supported by a medical
certificate.
(ii) Maternity leave may be
combined with any earned leave, half-pay leave or extraordinary leave, but any
leave applied for in continuation of the maternity leave may be granted if the
request is supported by a medical certificate.
IX.
Child-care Leave
Woman teachers having any
minor child/children may be granted leave up to a period of two years for
taking care of the minor child/children. The child-care leave for a maximum
period of two years (730 days) may be granted to the woman teachers during
entire service period in lines with the Central Government woman employees. In
the cases, where the child-care leave is granted for more than 45 days, the
University/College/Institution may appoint a part-time/guest substitute teacher
with intimation to the UGC.
X.
Paternity Leave
Paternity leave of 15 days
may be granted to male teachers during the confinement of their wife, and such
leave shall be granted only up to two children.
XI.
Adoption leave
Adoption leave may be provided
as per the rules of the Central Government.
XII. Surrogacy leave
Leave for Surrogacy shall
be applicable as per the Rules, Regulations and Norms as laid down by the
Government of India.
Regulation - 9. Research Promotion Grant
The UGC or the respective
agency (Central/State Governments) may provide a start-up grant at the level of
Rs. 3.0 lakhs in Social Sciences, Humanities and Languages and Rs. 6.0 lakhs in
Sciences and Technology to teachers and other non-vocational academic staff to
take up research immediately after their appointment.
9.1
Consultancy Assignments
The consultancy rules,
terms, conditions and the model of revenue sharing between institutions and
consultant-teachers shall be as per the UGC Consultancy Rules to be provided
separately.
Regulation - 10. Counting of Past Services for Direct Recruitment and Promotion under CAS
Previous regular service,
whether national or international, as Assistant Professor, Associate Professor
or Professor or equivalent in a University, College, National Laboratories or
other scientific/professional organisations such as the CSIR, ICAR, DRDO, UGC,
ICSSR, ICHR, ICMR and DBT, should count for the direct recruitment and
promotion under the CAS of a teacher as Assistant Professor, Associate
Professor, Professor or any other nomenclature, provided that:
(a) The essential
qualifications of the post held were not lower than the qualifications
prescribed by the UGC for Assistant Professor, Associate Professor and
Professor, as the case may be.
(b) The post is/was in an equivalent
grade or of the pre-revised scale of pay as the post of Assistant Professor
(Lecturer) Associate Professor (Reader) and Professor.
(c) The concerned Assistant
Professor, Associate Professor and Professor should possess the same minimum qualifications
as prescribed by the UGC for appointment to the post of Assistant Professor,
Associate Professor and Professor, as the case may be.
(d) The post was filled in
accordance with the prescribed selection procedure as laid down in the
Regulations of the University/State Government/Central Government/Institutions
concerned, for such appointments.
(e) The previous appointment
was not as guest lecturer for any duration.
(f) The previous Ad-hoc or
Temporary or contractual service (by whatever nomenclature it may be called)
shall be counted for direct recruitment and for promotion, provided that:
(i) the essential
qualifications of the post held were not lower than the qualifications
prescribed by the UGC for Assistant Professor, Associate Professor and
Professor, as the case may be
(ii) the incumbent was appointed
on the recommendation of a duly constituted Selection Committee/Selection
Committee constituted as per the rules of the respective university;
(iii) the incumbent was drawing
total gross emoluments not less than the monthly gross salary of a regularly
appointed Assistant Professor, Associate Professor and Professor, as the case
may be; and
(g) No distinctions shall be
made with reference to the nature of management of the institution where
previous service was rendered (private/local body/Government), while counting
the past service under this clause.
Regulation - 11. Period of Probation and Confirmation
11.1 The minimum period of
probation of a teacher shall be one year, extendable by a maximum period of one
more year in case of unsatisfactory performance.
11.2 The teacher on
probation shall be confirmed at the end of one year, unless extended by another
year through a specific order, before expiry of the first year.
11.3 Subject to Clause 11
of this Regulation, it is obligatory on the part of the university/the
concerned institution to issue an order of confirmation to the incumbents
within 45 days of completion of the probation period after following the due
process of verification of satisfactory performance.
11.4 The probation and
confirmation rules shall be applicable only at the initial stage of
recruitment, issued from time to time, by the Central Government.
11.5 All other Central
Government rules on probation and confirmation shall be applicable mutatis
mutandis.
Regulation - 12. Creation and Filling-up of Teaching Posts
12.1 Teaching posts in
universities, as far as feasible, may be created in a pyramidal order, for
instance, for one post of Professor, there shall be two posts of Associate
Professors and four posts of Assistant Professor, per department.
12.2 All the
sanctioned/approved posts in the university system shall be filled up on an
urgent basis.
Regulation - 13. Appointments on Contract Basis
The teachers should be
appointed on contract basis only when it is absolutely necessary and when the
student-teacher ratio does not satisfy the laid-down norms. In any case, the
number of such appointments should not exceed 10% of the total number of
faculty positions in a College/University. The qualifications and selection
procedure for appointing them should be the same as those applicable to a
regularly-appointed teacher. The fixed emoluments paid to such contract
teachers should not be less than the monthly gross salary of a
regularly-appointed Assistant Professor. Such appointments should not be made
initially for more than one academic session, and the performance of any such
entrant teacher should be reviewed for academic performance before reappointing
him/her on contract basis for another session. Such appointments on contract
basis may also be resorted to when absolutely necessary to fill vacancies
arising due to maternity leave, child-care leave, etc.
Regulation - 14. Teaching Days
14.1 The
Universities/Colleges must have at least 180 teaching, i.e., there should be a
minimum of 30 weeks of actual teaching in a 6-day week. Of the remaining
period, 12 weeks may be devoted to admission and examination activities, and
non-instructional days for co-curricular, sports, college day, etc., 8 weeks
for vacations and 2 weeks may be attributed to various public holidays. If the
University adopts a 5 day week pattern, then the number of weeks should be
increased correspondingly to ensure the equivalent of 30 weeks of actual
teaching, with a 6-day week.
The above provision is
summarised as follows:
Number of weeks : 6-days a week pattern |
Number of weeks : 5-days a week pattern |
|||
Categorisation |
University |
College |
University |
College |
Teaching and Learning Process |
30 (180 days) weeks |
30 (180 days) weeks |
36 (180 days) weeks |
36 (180 days) weeks |
Admissions, Examinations, and preparation for
Examination |
12 |
10 |
8 |
8 |
Vacations |
8 |
10 |
6 |
6 |
Public Holidays (to increase and adjust teaching
days accordingly) |
2 |
2 |
2 |
2 |
Total |
52 |
52 |
52 |
52 |
14.2 In-lieu of the
curtailment of vacation by 2 weeks, the university teachers may be credited
with 1/3rd of the period of their earned leave. However,
colleges may have an option of a total vacation of 10 weeks in a year and no
earned leave except when required to work during the vacations for which, as in
the case of University teachers, 1/3rd of the period shall be
credited as Earned Leave.
Regulation - 15. Workload
15.1 The workload of the
teachers in full employment should not be less than Forty hours a week for
Thirty working weeks (One Hundred and Eighty teaching days) in an academic
year. It should be necessary for the teacher to be available for at least Five
hours daily in the University/College. Teachers shall devote at least Two hours
per day for mentoring of students (minimum Fifteen students per coordinator)
for Community Development/Extra Curricular Activities/library
consultation/research in case of Under-Graduate Courses and/or at least Two
hours per day for research in case of Post-Graduate courses, for which the
necessary space and infrastructure shall be provided by the University/College.
The direct teaching-learning work load should be as follows:
Assistant Professor |
— |
16 hours per week |
Associate Professor/Professor |
— |
14 hours per week |
15.2 Professors/Associate
Professors/Assistant Professors involved in administration/extension work can
devote two hours per week from the teaching and learning hours.
Regulation - 16. Service Agreement and Fixing of Seniority
16.1 At the time of
recruitment in Universities and Colleges, a service agreement should be
executed between the University/College and the teacher concerned and a copy
thereof shall be deposited with the Registrar/Principal. Such service agreement
shall be duly stamped as per the government rates applicable.
16.2. The self-appraisal
methodology, as per Clause 6.0 and its sub-clauses and Clauses 6.1 to 6.4 and
all the sub-clauses contained therein and as per Tables 1 to 5 of Appendix II,
as per eligibility, shall form part of the service agreement/record.
16.3
Inter-se seniority between the direct recruited and
teachers promoted under CAS
The inter-se seniority of a
direct recruit shall be determined with reference to the date of joining and
for the teachers promoted under the CAS with reference to the date of
eligibility as indicated in the recommendations of the selection committee of
the respective candidates. The rules and regulations of the respective
Central/State Government shall apply, for all other matters of seniority.
Regulation - 17. Code of Professional Ethics
I.
Teachers and their Responsibilities:
Whoever adopts teaching as
a profession assumes the obligation to conduct himself/herself in accordance
with the ideal of the profession. A teacher is constantly under the scrutiny of
his students and the society at large. Therefore, every teacher should see that
there is no incompatibility between his precepts and practice. The national
ideals of education which have already been set forth and which he/she should
seek to inculcate among students must be his/her own ideals. The profession
further requires that the teacher should be calm, patient and communicative by
temperament and amiable in disposition.
Teacher should:
(i) Adhere to a responsible
pattern of conduct and demeanor expected of them by the community;
(ii) Manage their private
affairs in a manner consistent with the dignity of the profession;
(iii) Seek to make professional
growth continuous through study and research;
(iv) Express free and frank
opinion by participation at professional meetings, seminars, conferences etc.,
towards the contribution of knowledge;
(v) Maintain active membership
of professional organisations and strive to improve education and profession
through them;
(vi) Perform their duties in the
form of teaching, tutorials, practicals, seminars and research work, conscientiously
and with dedication;
(vii) Discourage and not indulge
in plagiarism and other non ethicalbehaviour in teaching and research;
(viii) Abide by the Act, Statute
and Ordinance of the University and to respect its ideals, vision, mission,
cultural practices and tradition;
(ix) Co-operate and assist in
carrying out the functions relating to the educational responsibilities of the
college and the university, such as: assisting in appraising applications for
admission, advising and counselling students as well as assisting the conduct
of university and college examinations, including supervision, invigilation and
evaluation; and
(x) Participate in extension,
co-curricular and extra-curricular activities, including the community service.
II.
Teachers and Students
Teachers should:
(i) Respect the rights and
dignity of the student in expressing his/her opinion;
(ii) Deal justly and impartially
with students regardless of their religion, caste, gender, political, economic,
social and physical characteristics;
(iii) Recognise the difference in
aptitude and capabilities among students and strive to meet their individual
needs;
(iv) Encourage students to
improve their attainments, develop their personalities and at the same time
contribute to community welfare;
(v) Inculcate among students
scientific temper, spirit of inquiry and ideals of democracy, patriotism,
social justice, environmental protection and peace;
(vi) Treat the students with
dignity and not behave in a vindictive manner towards any of them for any
reason;
(vii) Pay attention to only the
attainment of the student in the assessment of merit;
(viii) Make themselves available
to the students even beyond their class hours and help and guide students
without any remuneration or reward;
(ix) Aid students to develop an
understanding of our national heritage and national goals; and
(x) Refrain from inciting
students against other students, colleagues or administration.
III.
Teachers and Colleagues
Teachers should:
(i) Treat other members of the
profession in the same manner as they themselves wish to be treated;
(ii) Speak respectfully of other
teachers and render assistance for professional betterment;
(iii) Refrain from making
unsubstantiated allegations against colleagues to higher authorities; and
(iv) Refrain from allowing
considerations of caste, creed, religion, race or sex in their professional
endeavour.
IV.
Teachers and Authorities:
Teachers should:
(i) Discharge their
professional responsibilities according to the existing rules and adhere to
procedures and methods consistent with their profession in initiating steps
through their own institutional bodies and/or professional organisations for
change of any such rule detrimental to the professional interest;
(ii) Refrain from undertaking
any other employment and commitment, including private tuitions and coaching
classes which are likely to interfere with their professional responsibilities;
(iii) Co-operate in the
formulation of policies of the institution by accepting various offices and
discharge responsibilities which such offices may demand;
(iv) Co-operate through their
organisations in the formulation of policies of the other institutions and
accept offices;
(v) Co-operate with the
authorities for the betterment of the institutions keeping in view the interest
and in conformity with the dignity of the profession;
(vi) Adhere to the terms of
contract;
(vii) Give and expect due notice
before a change of position takes place; and
(viii) Refrain from availing
themselves of leave except on unavoidable grounds and as far as practicable
with prior intimation, keeping in view their particular responsibility for
completion of academic schedule.
V.
Teachers and Non-Teaching Staff:
Teachers should:
(i) Treat the non-teaching
staff as colleagues and equal partners in a cooperative undertaking, within
every educational institution;
(ii) Help in the functioning of
joint-staff councils covering both the teachers and the non-teaching staff.
VI.
Teachers and Guardians
Teachers should:
(i) Try to see through
teachers' bodies and organisations, that institutions maintain contact with the
guardians, their students, send reports of their performance to the guardians
whenever necessary and meet the guardians in meetings convened for the purpose
for mutual exchange of ideas and for the benefit of the institution.
VII. Teachers and Society
Teachers should:
(i) Recognise that education is
a public service and strive to keep the public informed of the educational
programmes which are being provided;
(ii) Work to improve education
in the community and strengthen the community's moral and intellectual life;
(iii) Be aware of social problems
and take part in such activities as would be conducive to the progress of
society and hence the country as a whole;
(iv) Perform the duties of
citizenship, participate in community activities and shoulder responsibilities
of public offices;
(v) Refrain from taking part in
or subscribing to or assisting in any way activities, which tend to promote
feeling of hatred or enmity among different communities, religions or
linguistic groups but actively work for national integration.
The
Vice-Chancellor/Pro-Vice-Chancellor/Rector should:
(a) Provide inspirational and
motivational value-based academic and executive leadership to the university
through policy formation, operational management, optimization of human
resources and concern for environment and sustainability;
(b) Conduct himself/herself
with transparency, fairness, honesty, highest degree of ethics and decision making
that is in the best interest of the university;
(c) Act as steward of the
university's assets in managing the resources responsibility, optimally,
effectively and efficiently for providing a conducive working and learning
environment;
(d) Promote the collaborative,
shared and consultative work culture in the university, paving way for
innovative thinking and ideas;
(e) Endeavour to promote a work
culture and ethics that brings about quality, professionalism, satisfaction and
service to the nation and society.
(f) Refrain from allowing
considerations of caste, creed, religion, race, gender or sex in their
professional endeavour.
College
Principal should
(a) Provide inspirational and
motivational value-based academic and executive leadership to the college
through policy formation, operational management, optimization of human
resources and concern for environment and sustainability;
(b) Conduct himself/herself
with transparency, fairness, honesty, highest degree of ethics and decision
making that is in the best interest of the college;
(c) Act as steward of the
College's assets in managing the resources responsibility, optimally,
effectively and efficiently for providing a conducive working and learning
environment;
(d) Promote the collaborative,
shared and consultative work culture in the college, paving way for innovative
thinking and ideas;
(e) Endeavour to promote a work
culture and ethics that brings about quality, professionalism, satisfaction and
service to the nation and society.
(f) Adhere to a responsible
pattern of conduct and demeanor expected of them by the community;
(g) Manage their private
affairs in a manner consistent with the dignity of the profession;
(h) Discourage and not indulge
in plagiarism and other non ethical behaviour in teaching and research;
(i) Participate in extension,
co-curricular and extra-curricular activities, including the community service.
(j) Refrain from allowing
considerations of caste, creed, religion, race, gender or sex in their
professional endeavour.
Director
Physical Education and Sports (University/College)/Librarian
(University/College) should
(a) Adhere to a responsible
pattern of conduct and demeanor expected of them by the community;
(b) Manage their private
affairs in a manner consistent with the dignity of the profession;
(c) Discourage and not indulge
in plagiarism and other non ethical behaviour in teaching and research;
(d) Participate in extension,
co-curricular and extra-curricular activities, including the community service.
(e) Refrain from allowing
considerations of caste, creed, religion, race, gender or sex in their
professional endeavour.
Regulation - 18. Maintenance of Standards in Higher-Education Institutions:
In order to maintain the
academic standards in higher education, the following recommendations shall be
adopted by the respective Universities/Colleges/Institutions:
(i) The process of evaluation
for Ph.D shall be uniform in all the universities in accordance with the
respective UGC Regulations and their amendments from time to time, in this
regard. The Universities shall adopt these Regulations within six months of
their notification.
(ii) There shall be special
provision of supernumerary Ph.D seats not exceeding 10% of the total seats
available in the department, if there is no vacant seat available with the
eligible Supervisors in that department, to the in-service teachers for
encouraging the faculty members of colleges and universities for getting a
Ph.D. degree.
(iii) In order to encourage
research and increase country's research output, Universities shall accord
permission and provide need-based facility for college teachers to supervise
Ph.D./M.Phil scholars. Universities shall amend their Statutes and Ordinances
accordingly.
(iv) All newly-recruited faculty
members shall be provided one-time seed money/start up grant/research grant for
establishing a basic research/computational facility as per the provisions laid
down in these regulations.
(v) The Ph.D. degree shall be
made a mandatory requirement for recruitment and promotions in accordance with
the provisions laid down in these Regulations.
(vi) Research clusters shall be
created amongst the universities/colleges/research institutions within the
state for sharing research facilities, human resources, skills and
infrastructure to ensure optimal utilisation of resources and to create
synergies among higher education institutions.
(vii) An induction programme of
one month shall be introduced for all newly-recruited Assistant Professors in
the universities/colleges/institutions ideally before the starting of their
teaching work, but definitely within one year of the recruitment of the new
faculty member. In addition to the Human Resource Development Centres of the
UGC, Universities/Institutions with the Pandit Madan Mohan Malviya National
Mission on Teachers and Teaching(PMMMNMTT) scheme shall also organize such
induction programmes as per their mandate.
(viii) These induction programmes
shall be treated at par with the Orientation Programmes already being run by
the Human Resource Development Centres of the UGC for the purpose of the CAS
requirements. Universities/Colleges/Institutions shall send the faculty members
to such programmes in a phased manner so that the teaching work does not
suffer.
(ix) All short-term and
long-duration capacity-building programmes for teachers/faculty ranging from
one week to one month as well as seminars, workshops in different pedagogic and
discipline-specific areas being conducted by centres such as Schools of
Education (SoEs), Teaching Learning Centres (TLCs), Faculty Development Centres
(FDCs), Centres for Excellence in Science and Mathematics (CESMEs), Centres for
Academic Leadership and Education Management (CALEMs) under the PMMMNMTT scheme
shall be taken into consideration for fulfilment of the requirements as laid down
in Career Advancement Scheme of these Regulations.
Regulation - 19. Other Terms and Conditions
19.1
Incentives for Ph.D./M.Phil and other Higher Qualification
(i) Five non-compounded advance
increments shall be admissible at the entry level of recruitment as Assistant
Professor to persons possessing the degrees of Ph.D. awarded in a relevant
discipline by the University following the process of admission, registration,
course work and external evaluation as prescribed by the UGC.
(ii) M.Phil degree holders at
the time of recruitment to the post of Assistant Professor shall be entitled to
two non-compounded advance increments.
(iii) Those possessing
Post-graduate degree in the professional course such as
LL.M./M.Tech/M.Arch./M.E./M.V.Sc./M.D., etc. recognized by the relevant
statutory body/council, shall also be entitled to two non-compunded advance
increments at the entry level.
(iv) (a) Teachers who complete
their Ph.D. degree while in service shall be entitled to three non-compounded
increments fixed at increment applicable at entry level only if such Ph.D. is
in a relevant discipline of the discipline of employment and has been awarded
by a University complying with the process prescribed by the UGC for enrolment,
course work, evaluation, etc.
(b) However, teachers in
service who have already been awarded Ph.D. by the time of coming into force of
these Regulations or having been enrolled for Ph.D. have already undergone
course-work as well as evaluation, if any, and only Notification in regard to
the award of Ph.D. is awarded, shall also be entitled to the award of three
non-compounded increments fixed at increment applicable at entry level only,
even if the university awarding such Ph.D. has not yet been notified by the UGC
as having complied with the process prescribed by the Commission.
(v) In respect of every other
case, a teacher who is already enrolled for Ph.D. shall avail the benefit of
three non-compounded increments fixed at increment applicable at entry level
only if the university awarding the Ph.D. has been notified by the UGC to have
complied with the process prescribed by the Commission for the award of Ph.D.
in respect of either course-work or evaluation or both, as the case may be.
(vi) Teachers in service who
have not yet enrolled for Ph.D. shall therefore, derive the benefit of three
non-compounded increments fixed at increment applicable at entry level only on
award of Ph.D., while in service only if such enrolment is with a university
which complies with the entire process including that of enrolment as
prescribed by the UGC.
(vii) Teachers who acquire M.Phil
Degree or a post-graduate degree in a professional course recognised by the
relevant Statutory Body/Council, while in service, shall be entitled to one
advance increment fixed at increment applicable at entry level only.
(viii) Five non-compounded advance
increments shall be admissible to Assistant Librarian/College Librarian who are
recruited at entry level with Ph.D. degree in the discipline of library science
from a university complying with the process prescribed by the UGC in respect
of enrolment, course-work and evaluation process for the award of Ph.D. in
Library Science.
(ix) (a) Assistant
Librarian/College Librarian acquiring the degree of Ph.D. at any time while in
service, in the discipline of library science from a university complying with
the process prescribed by the UGC in respect of enrolment, course-work and
evaluation shall be entitled to three non-compounded advance increments fixed
at increment applicable at entry level only.
(b) However, persons in
posts of Assistant Librarian/College Librarian on higher positions who have
already been awarded Ph.D. in library science at the time of coming into force
of these Regulations or having already undergone course-work as well as
evaluation, if any, and only Notification in regard to the award of Ph.D. is
awaited, shall also be entitled to the award of three non-compounded increments
fixed at increment applicable at entry level only.
(x) In respect of every other
case of persons in the post of Assistant Librarian/College Librarian or higher
positions who are already enrolled for Ph.D. shall avail the benefit three
non-compounded increments fixed at increment applicable at entry level only if
the university awarding the Ph.D. has been notified by the UGC to have complied
with the process prescribed by the Commission for the award of Ph.D.in respect
of either course-work or evaluation or both as the case may be.
(xi) Assistant Librarian/College
librarian and others in higher library positions in service who have not yet
enrolled for Ph.D. shall therefore, derive the benefit of three non-compounded
increments fixed at increment applicable at entry level only on award of Ph.D.
while in service only if such enrolment is with a university which complies
with the entire process, including that of enrolment as prescribed by the UGC.
(xii) Two non-compounded advance
increments shall be admissible for Assistant Librarian/College Librarian with
M.Phil degree in Library Science at the entry level. Assistant
Librarian/College Librarian and those in higher positions acquiring M.Phil
degree in library science at any time during the course of their service shall
be entitled to one advance increment fixed at increment applicable at entry
level only.
(xiii) Five non-compounded advance
increments shall be admissible to Assistant Director of Physical Education and
Sports/College Director of Physical Education and Sports who are recruited at
entry level with Ph.D. degree in the discipline of Physical Education/Physical
Education and Sports/Sports Science from a university complying with the
process prescribed by the UGC in respect of enrolment, course-work and evaluation
process for the award of Ph.D. in Physical Education/Physical Education and
Sports/Sports Science.
(xiv) Notwithstanding anything in
the forgoing clauses, those who have already availed the benefit of advance
increments for possessing Ph.D./M.Phil at the entry level or in service once
either under this regulation or under the earlier schemes/regulations shall not
be entitled to the benefit of advance increments under these Regulations.
(xv) Teachers, library and
Physical Education and Sports cadres who have already availed the benefits of
increments as per the then existing policy for acquiring Ph.D./M.Phil while in
service shall not be entitled to advance increments under these Regulations.
(xvi) For posts at the entry
level where no such advance increments were admissible for possessing
Ph.D./M.Phil under the earlier schemes/regulations, the benefit of advance of
increments for possessing Ph.D./M.Phil shall be available to only those
appointments which have been made on or after the coming into force of these
Regulations.
19.2
Promotion
When an individual gets a
promotion, his new pay on promotion would be fixed in the Pay Matrix as
follows:
On promotion, the teacher
or equivalent position would be given a notional increment in his/her existing
Academic Level of Pay, by moving him/her to the next higher Cell at that Level;
and the pay shown in this Cell would now be located in the new Academic Level
corresponding to the post to which he/she has been promoted. If a Cell
identical with that pay is available in the new Level, that Cell shall be the
new pay, otherwise the next higher Cell in that Level shall be the new pay of
the teacher or equivalent position. If the pay arrived at in this manner is
less than the first Cell in the new Level, then the pay shall be fixed at the
first Cell of the new Level.
19.3
Allowances and Benefits
I.
Other
allowances and benefits, such as Hometown Travel Concession, Leave Travel
Concession, Special Compensatory Allowances, Children's Education Allowance,
Transport Allowance, House Rent Allowance, House Building Allowance, Deputation
Allowance, Travelling Allowance, Dearness Allowance, Area-based Special
Compensatory Allowance etc. for teachers and Library and Physical Education and
Sports Cadres, shall be as applicable to the Central Government employees and
be governed by the relevant rules as notified by the Government of India from
time to time.
II. Pension, Gratuity,
ex-gratia compensation etc. as applicable to Central/State Government employees
shall also be applicable to teachers and Library and Physical Education and
Sports Cadres of Central/State Universities and Colleges including affiliated
and constituent Colleges as the case may be.
III. Medical Benefits: All
medical benefits for teachers and Library and Physical Education Cadres, shall
be as applicable to the Central Government employees. Further, the Teachers and
Library and Physical Education Cadres may be placed under Central Government
Health Scheme or any other such scheme of the Central Government/Health Scheme
of respective State Government, as the case may be, for Central/State
Universities/Colleges respectively.
APPENDICES
Appendix I |
Fitment Tables for
fixation of pay of the existing incumbents, who were in position as on
01.01.2016, in various categories of posts indicated in the tables (MHRD
Notification MHRD letters No. Corrigendum F.No.1-7/2015-U.II(1) dated
08.11.2017 |
Appendix II |
Assessment Criteria and
Methodology Table 1 to 3 — For
University and College Teachers Table 4 — For Assistant
Librarian, Deputy Librarian, Librarian etc. Table 5 — For Assistant
Director/Deputy Director/Director Physical Education and Sports etc. |
Appendix
I
Fitment
Tables for fixation of pay of the existing incumbents, who were in position as
on 01.01.2016, in various categories of posts indicated in the tables
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Appendix
II
Table
1
Assessment
Criteria and Methodology for University/College Teachers
S.No. |
Activity |
Grading Criteria |
1. |
Teaching: (Number of classes taught/total classes
assigned)×100% (Classes taught includes sessions on tutorials,
lab and other teaching related activities) |
80% & above — Good Below 80% but 70% & above-Satisfactory Less than 70% — Not satisfactory |
2. |
Involvement in the University/College
students related activities/research activities: |
Good - Involved in at least 3
activities Satisfactory - 1-2 activities |
(a) Administrative responsibilities
such as Head, Chairperson/Dean/Director/Co-ordinator, Warden etc. |
Not-satisfactory — Not
involved/undertaken any of the activities |
|
(b) Examination and evaluation duties
assigned by the college/university or attending the examination paper
evaluation. |
Note: Number of activities can be within or across the
broad categories of activities |
|
(c) Student related co-curricular,
extension and field based activities such as student clubs, career
counselling, study visits, student seminars and other events, cultural,
sports, NCC, NSS and community services. |
||
(d) Organising
seminars/conferences/workshops, other college/university activities. |
||
(e) Evidence of actively involved in
guiding Ph.D. students. |
||
(f) Conducting minor or major
research project sponsored by national or international agencies. |
||
(g) At least one single or joint publication in
peer-reviewed or UGC list of Journals. |
||
Overall Grading: Good: Good in
teaching and satisfactory or good in activity at Sl.No.2. Or Satisfactory: Satisfactory
in teaching and good or satisfactory in activity at Sl.No.2. |
||
Not Satisfactory: If neither
good nor satisfactory in overall grading |
||
Note: For the purpose of assessing the grading of
Activity at Serial No. 1 and Serial No. 2, all such periods of duration which
have been spent by the teacher on different kinds of paid leaves such as
Maternity Leave, Child Care Leave, Study Leave, Medical Leave, Extraordinary
Leave and Deputation shall be excluded from the grading assessment. The
teacher shall be assessed for the remaining period of duration and the same
shall be extrapolated for the entire period of assessment to arrive at the
grading of the teacher. The teacher on such leaves or deputation as mentioned
above shall not be put to any disadvantage for promotion under CAS due to
his/her absence from his/her teaching responsibilities subject to the
condition that such leave/deputation was undertaken with the prior approval
of the competent authority following all procedures laid down in these
regulations and as per the acts, statutes and ordinances of the parent
institution. |
Table
2
Methodology
for University and College Teachers for calculating Academic/Research Score
Assessment must be based on
evidence produced by the teacher such as: copy of publications, project
sanction letter, utilization and completion certificates issued by the
University and acknowledgements for patent filing and approval letters, students'
Ph.D. award letter, etc,.
S.N. |
Academic/Research Activity |
Faculty of
Sciences/Engineering/Agriculture/Medical/Veterinary Sciences |
Faculty of Languages/Humanities/Arts/Social
Sciences/Library/Education/Physical Education/Commerce/Management & other
related disciplines |
1. |
Research Papers in Peer-Reviewed or UGC listed
Journals |
08 per paper |
10 per paper |
2. |
Publications (other than Research papers) |
||
(a) Books authored which are published by; |
|||
International publishers |
12 |
12 |
|
National Publishers |
10 |
10 |
|
Chapter in Edited Book |
05 |
05 |
|
Editor of Book by International Publisher |
10 |
10 |
|
Editor of Book by National Publisher |
08 |
08 |
|
|
|
|
|
|
|
|
|
(b) Translation works in Indian and Foreign
Languages by qualified faculties |
|||
Chapter or Research paper |
03 |
03 |
|
Book |
08 |
08 |
|
3. |
Creation of ICT mediated Teaching Learning
pedagogy and content and development of new and innovative courses and
curricula |
||
(a) Development of Innovative pedagogy |
05 |
05 |
|
(b) Design of new curricula and courses |
02 per curricula/course |
02 per curricula/course |
|
(c) MOOCs |
|||
Development of complete MOOCs in 4 quadrants (4
credit course)(In case of MOOCs of lesser credits 05 marks/credit) |
20 |
20 |
|
MOOCs (developed in 4 quadrant) per
module/lecture |
05 |
05 |
|
Content writer/subject matter expert for each
module of MOOCs (at least one quadrant) |
02 |
02 |
|
Course Coordinator for MOOCs (4 credit course)(In
case of MOOCs of lesser credits 02 marks/credit) |
08 |
08 |
|
(d) E-Content |
|||
Development of e-Content in 4 quadrants for a
complete course/e-book |
12 |
12 |
|
e-Content (developed in 4 quadrants) per module |
05 |
05 |
|
Contribution to development of e-content module
in complete course/paper/e-book (at least one quadrant) |
02 |
02 |
|
Editor of e-content for complete
course/paper/e-book |
10 |
10 |
|
4 |
(a) Research guidance |
||
Ph.D. |
10 per degree awarded 05 per thesis submitted |
10 per degree awarded 05 per thesis submitted |
|
M.Phil/P.G. dissertation |
02 per degree awarded |
02 per degree awarded |
|
(b) Research Projects Completed |
|||
More than 10 lakhs |
10 |
10 |
|
Less than 10 lakhs |
05 |
05 |
|
(c) Research Projects Ongoing: |
|||
More than 10 lakhs |
05 |
05 |
|
Less than 10 lakhs |
02 |
02 |
|
(d) Consultancy |
03 |
03 |
|
5 |
(a) Patents |
||
International |
10 |
10 |
|
National |
07 |
07 |
|
(b) *Policy Document (Submitted to an International
body/organisation like UNO/UNESCO/World Bank/International Monetary Fund etc.
or Central Government or State Government) |
|||
International |
10 |
10 |
|
National |
07 |
07 |
|
State |
04 |
04 |
|
(c) Awards/Fellowship |
|||
International |
07 |
07 |
|
National |
05 |
05 |
|
|
|
|
|
|
|
|
|
|
|
|
|
6. |
*Invited lectures/Resource Person/paper
presentation in Seminars/Conferences/full paper in Conference Proceedings
(Paper presented in Seminars/Conferences and also published as full paper in
Conference Proceedings will be counted only once) |
||
International (Abroad) |
07 |
07 |
|
International (within country) |
05 |
05 |
|
National |
03 |
03 |
|
State/University |
02 |
02 |
The Research score for
research papers would be augmented as follows:
Peer-Reviewed or UGC-listed
Journals (Impact factor to be determined as per Thomson Reuters list):
i) |
Paper in refereed journals without
impact factor |
— |
5 Points |
ii) |
Paper with impact factor less than 1 |
— |
10 Points |
iii) |
Paper with impact factor between 1
and 2 |
— |
15 Points |
iv) |
Paper with impact factor between 2
and 5 |
— |
20 Points |
v) |
Paper with impact factor between 5
and 10 |
— |
25 Points |
vi) |
Paper with impact factor >10 |
— |
30 Points |
(a) Two authors: 70% of total
value of publication for each author.
(b) More than two authors: 70%
of total value of publication for the First/Principal/Corresponding author and
30% of total value of publication for each of the joint authors.
(c) Joint Projects: Principal
Investigator and Co-investigator would get 50% each.
Note: Paper presented if part of
edited book or proceeding then it can be claimed only once.
For joint supervision of
research students, the formula shall be 70% of the total score for Supervisor
and Co-supervisor. Supervisor and Co-supervisor, both shall get 7 marks each.
For the purpose of
calculating research score of the teacher, the combined research score from the
categories of 5(b). Policy Document and 6. Invited lectures/Resource
Person/Paper presentation shall have an upper capping of thirty percent of the
total research score of the teacher concerned.
The research score shall be
from the minimum of three categories out of six categories.
Table:
3-A
A
Criteria for Short-listing of Candidates for Interview for the Post of
Assistant Professors in Universities
S.N. |
Academic Record |
Score |
|||
1. |
Graduation |
80% &Above = 15 |
60% to less than 80% = 13 |
55% to less than 60% = 10 |
45% to less than 55% = 05 |
2. |
Post-Graduation |
80% &Above = 25 |
60% to less than 80% = 23 |
55% (50% in case of SC/ST/OBC (non-creamy
layer)/PWD) to less than 60% = 20 |
|
3. |
M.Phil |
60% & above = 07 |
55% to less than 60% = 05 |
||
4. |
Ph.D. |
30 |
|||
5. |
NET with JRF |
07 |
|||
NET |
05 |
||||
SLET/SET |
03 |
||||
6. |
Research Publications (2 marks for each research
publications published in Peer-Reviewed or UGC-listed Journals) |
10 |
|||
7. |
Teaching/Post Doctoral Experience (2 marks for
one year each)# |
10 |
|||
8. |
Awards |
||||
International/National Level (Awards given by
International Organisations/Government of India/Government of India
recognised National Level Bodies) |
03 |
||||
State-Level (Awards given by State Government) |
02 |
However, if the period of
teaching/Post-doctoral experience is less than one year then the marks shall be
reduced proportionately.
(A) |
(i) M.Phil + Ph.D. |
Maximum — 30 Marks |
(ii) JRF/NET/SET |
Maximum — 07 Marks |
|
(iii) In awards category |
Maximum — 03 Marks |
(B) Number of candidates to be called for
interview shall be decided by the concerned universities.
(C) |
Academic Score |
— |
80 |
Research Publications |
— |
10 |
|
Teaching Experience |
— |
10 |
|
Total |
— |
100 |
(D) Score shall be valid
for appointment in respective State SLET/SET Universities/Colleges/Institutions
only
Table:
3-B
Criteria
for Short-listing of candidates for Interview for the Post of Assistant
Professors in Colleges
S.N. |
Academic Record |
Score |
|||
1. |
Graduation |
80% &Above = 21 |
60% to less than 80% = 19 |
55% to less than 60% = 16 |
45% to less than 55% = 10 |
2. |
Post-Graduation |
80% &Above = 25 |
60% to less than 80% = 23 |
55% (50% in case of SC/ST/OBC (non-creamy
layer)/PWD) to less than 60% = 20 |
|
3. |
M.Phil |
60% & above = 07 |
55% to less than 60% = 05 |
||
4. |
Ph.D. |
25 |
|||
5. |
NET with JRF |
10 |
|||
NET |
08 |
||||
SLET/SET |
05 |
||||
6. |
Research Publications (2 marks for each research
publications published in Peer-Reviewed or UGC-listed Journals) |
06 |
|||
7. |
Teaching/Post Doctoral Experience (2 marks for
one year each)# |
10 |
|||
8. |
Awards |
||||
International/National Level (Awards given by
International Organisations/Government of India/Government of India
recognised National Level Bodies) |
03 |
||||
State-Level (Awards given by State Government) |
02 |
However, if the period of
teaching/post-doctoral experience is less than one year then the marks shall be
reduced proportionately.
(i) |
M.Phil + Ph.D. |
Maximum |
— |
25 Marks |
(ii) |
JRF/NET/SET |
Maximum |
— |
10 Marks |
(iii) |
In awards category |
Maximum |
— |
03 Marks |
Number of candidates to be
called for interview shall be decided by the college.
(C) |
Academic Score |
— |
84 |
Research Publications |
— |
06 |
|
Teaching Experience |
— |
10 |
|
TOTAL |
— |
100 |
SLET/SET score shall be
valid for appointment in respective State Universities/Colleges/institutions only.
Table
4
Assessment
Criteria and Methodology for Librarians
S.No. |
Activity |
Grading Criteria |
1 |
Regularity of attending library (calculated in
terms of percentage of days attended to the total number of days he/she is
expected to attend) While attending in the library, the individual is
expected to undertake, inter alia, following items of work: • Library Resource and Organization and
maintenance of books, journals and reports. • Provision of Library reader services such as
literature retrieval services to researchers and analysis of report. • Assistance towards updating institutional
website |
90% and above — Good Below 90% but 80% and above — Satisfactory Less than 80% — Not satisfactory |
2. |
Conduct of seminars/workshops related to library
activity or on specific books or genre of books. |
Good - 1 National level seminar/workshop + 1
State/institution level workshop/Seminar Satisfactory - 1 National level seminar/workshop
or 1 state level seminar/workshop + 1 institution level seminar/workshop or 4
institution seminar/workshop Unsatisfactory - Not falling in above two
categories |
3. |
If library has a computerized database then OR If library does not have a computerized database |
Good - 100% of physical books and journals in
computerized database. Satisfactory - At least 99% of physical books and
journals in computerized database. Unsatisfactory - Not falling under good or
satisfactory. OR Good - 100% Catalogue database made up to date Satisfactory - 90% catalogue database made up to
date Unsatisfactory - Catalogue database not upto
mark. (To be verified in random by the CAS Promotion
Committee) |
4. |
Checking inventory and extent of missing books |
Good : Checked inventory and missing book less
than 0.5% Satisfactory - Checked inventory and missing book
less than 1% Unsatisfactory - Did not check inventory Or Checked inventory and missing books 1% or more. |
5. |
(i) Digitisation of books database in institution
having no computerized database. (ii) Promotion of library network. (iii) Systems in place for dissemination of
information relating to books and other resources. (iv) Assistance in college administration and
governance related work including work done during admissions, examinations
and extracurricular activities. (v) Design and offer short-term courses for users. (vi) Publications of at least one research paper
in UGC approved journals. |
Good : Involved in any two activities Satisfactory : At least one activity Not Satisfactory : Not involved/undertaken any of
the activities. |
Overall Grading |
Good : Good in Item 1 and satisfactory/good in
any two other items including Item 4. Satisfactory : Satisfactory in Item 1
and satisfactory/good in any other two items including Item 4. Not
satisfactory : If neither good nor satisfactory in overall grading. |
|
Note: |
||
(1) It is recommended to use ICT
technology to monitor the attendance of library staff and compute the
criteria of assessment. |
||
(2) The Librarian must submit
evidence of published paper, participation certificate for refresher or
methodology course, successful research guidance from Head of Department of
the concerned department, project completion. |
||
(3) The system of tracking user grievances and
the extent of grievances redressal details may also be made available to the
CAS promotion committee. |
Table
5
Assessment
Criteria and Methodology for Directors of Physical Education and Sports
S. No. |
Activity |
Grading Criteria |
1 |
Attendance calculated in terms of percentage of
days attended to the total number of days he is expected to attend. |
90 and above — Good Above 80 but below 90 — Satisfactory. Less than 80 — Not satisfactory. |
2. |
Organizing intra college competition |
Good — Intra college competition in more than 5
disciplines. Satisfactory — Intra college competition in 3-5
disciplines. Unsatisfactory — Neither good nor satisfactory. |
3. |
Institution participating in external
competitions |
Good-National level competition in at least one
discipline plus State/District level competition in at least 3 disciplines. Satisfactory-State level competition in at least
one discipline plus district level competition in at least 3 disciplines. Or District level competition in at least 5
disciplines. Unsatisfactory-Neither good nor satisfactory. |
4. |
Up-gradation of sports and physical training
infrastructure with scientific and technological inputs. Development and maintenance of playfields and
sports and physical Education facilities. |
Good/Satisfactory/Not-Satisfactory to be assessed
by the Promotion committee. |
5. |
(i) At least one student of the institution
participating in national/state/university (for college levels only) teams.
Organizing state/national/inter university/inter college level competition. (ii) Being invited for coaching at state/national
level. (iii) Organizing at least three workshops in a
year. (iv) Publications of at least one research paper
in UGC approved journal. Assistance in college administration and governance
related work including work done during admissions, examinations and
extracurricular college activities. |
Good: Involved in any two activities. Satisfactory: 1 activity Not Satisfactory : Not involved/undertaken any of
the activities. |
Overall Grading |
Good: Good in Item 1 and satisfactory/good
Satisfactory: Satisfactory in Item 1 and satisf Not Satisfactory: If neither
good nor satisfac |
in any two other items. actory/good in any other
two items. tory in overall grading. |
Note: i) It is recommended to use ICT technology to
monitor the attendance of sports and physical education and compute the
criteria of assessment. ii) The institution must obtain student feedback.
The feed-backs must be shared with the concerned Director of Physical and
Education and Sports and also the CAS Promotion committee. iii) The system of tracking user grievances and
the extent of grievance redressal details may also be made available to the
CAS Promotion Committee. |