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THE UTTAR PRADESH (SECOND) REPEALING ACT, 2021

THE UTTAR PRADESH (SECOND) REPEALING ACT, 2021

THE UTTAR PRADESH (SECOND) REPEALING ACT, 2021

 

[U.P. Act no. 20 of 2021]

 

An act to repeal certain enactment that have become obsolete and redundant in the recent times.

It Is HEREBY enacted in the Seventy second Year of the Republic of India as follows:

Section - 1. Short title and commencement.

 

(1)     This Act may be called the Uttar Pradesh (Second) Repealing Act, 2021.

(2)     It shall be deemed to have come into force on August 4, 2021.

Section - 2. Repeal of certain enactments Savings.

The enactments specified in the Schedule below are hereby repealed.

Section - 3. The repeal by this Act of any enactment shall not.

(a)      affect any other enactment in which the repealed enactment has been applied, incorporated or referred to;

(b)      affect the validity, invalidity, effect or consequences of anything already done or suffered or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing;

(c)      affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed or recognized or derived by, in or from any enactment hereby repealed;

(d)      revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption usage, practice, procedure or other matter or thing not now existing or in force;

(e)      affect the audit, examination, accounting, investigation, inquiry of any other action taken or to be taken in relation thereto by any authority and such ion, inquiry or action could be taken, audit, examination, accounting, investigat and, or continued as if the said enactments are not repealed by this Act.

SCHEDULE

(See section 2)

Acts being repealed

1.             

Validation of Registration Act, 1894 (Act no. 4 of 1894)

2.             

The Canning College Contribution Act, 1920 (U.P. Act no. 4 of 1920)

3.             

The Canning College Act, 1922 (U.P. Act no. 7 of 1922)

4.             

Naik Girls Protection Act, 1929 (U.P. Act no. 2 of 1929)

5.             

The Uttar Pradesh Minor Girls Protection Act, 1929 (U.P. Act no. 8 of 1929)

6.             

The Uttar Pradesh Special Powers Act, 1932 (U.P. Act no. 14 of 1932)

7.             

The United Provinces Opium Smoking Act, 1934 (U.P. Act no. 3 of 1934)

8.             

The Kumaun Animal! Transport Control Act, 1947 (U.P. Act no. 15 of 1947)

9.             

The Uttar Pradesh Refugees Registration and Movements Act, 1947 (U.P. Act no. 7 of 1948)

10.          

The United Provinces Control] of Supplies (Continuance of Power) Act, 1948 (U.P. Act no. 43 of 1948)

11.          

The United Provinces Shops and Commercial Establishment (Amendment) Act, 1948 (U.P. Act no. | of 1949)

12.          

The Uttar Pradesh Intermediate Education (Amendment) Act, 1950 (U.P. Act no. 4 of 1950)

13.          

The Uttar Pradesh (Temporary) Accommodation Requisition (Amendment) Act, 1950 (U.P. Act no, 13 of 1950)

14.          

The Uttar Pradesh Industria! Disputes (Amendment) Act, 1950 (U.P. Act no. 25 of 1950)

15.          

The Uttar Pradesh Provincial Armed Constabulary (Extension of Application) Act, 1950 (U.P. Act no. 27 of 1950)

16.          

The Uttar Pradesh Irrigation (Emergency Powers) Act, 1950 (U.P. Act no. 3 of 1951)

17.          

The Motor Vehicles (Uttar Pradesh Amendment) Act, 1950 (U.P. Act no, 10 of 1951)

18.          

The Uttar Pradesh Repeal of the Maintenance of Public Order Act, 1950 (U.P. Act no. 11 of 1951)

19.          

The Uttar Pradesh Control of Supplies (Temporary Powers) (Amendment) Act, 1950 (U.P. Act no. 12 of 1951)

20.          

The Industrial Disputes (Uttar Pradesh Amendment) Act, 1951 (U.P. Act no. 25 of 1951)

21.          

The Uttar Pradesh Prohibition of Simultaneous Membership of Legislature (Supplementary) Act, 1952 (U.P. Act no. 5 of 1952)

22.          

The Uttar Pradesh Public Gambling (Amendment) Act, 1952 (U.P. Act no. 34 of 1952)

23.          

U.P. Habitual Offenders (Restriction)Act, 1952 (U.P. Act no. 38 of 1952)

24.          

The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1952 (U.P. Act no. 9 of 1953)

25.          

The Uttar Pradesh Industrial Disputes (Amendment) Act, 1953 (U.P. Act no. 23 of 1953)

26.          

The Uttar Pradesh Legislature Members (National Plan Loan) (Prevention of Disqualification ) Act, 1954 (U.P. Act no. 23 of 1954)

27.          

The Uttar Pradesh Road Transport Services (Development) Act, 1955 (U.P. Act no. 9 of 1955)

28.          

The Uttar Pradesh State Legislature Officers, Ministers, Deputy Ministers Parliamentary Secretaries and Members (Salaries, Allowances and Miscellaneous Provisions) Act, 1956 (U.P. -21Act no. 8 of 1956)

29.          

The Uttar Pradesh Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 (U.P, Act no. 1 of 1957)

30.          

The Uttar Pradesh Women's and Children's Institutions (Control) Act, 1956 (U.P. Act no. 2 of 1957)

31.          

The Uttar State Legislature Members (Prevention of Disqualification) (Amendment) Act, 1957 (U.P. Act no, 25 of 1957)

32.          

The Uttar Pradesh Antarim Zila Parishad Act, 1958 (U.P. Act no. 22 of 1958)

33.          

The Intermediate Education (Amendment) Act, 1958 (U.P. Act no. 35 of 1958)

34.          

The Intermediate Education (Amendment) Act, 1959.(U.P. Act no. 6 of 1959)

35.          

The Uttar Pradesh State Legislature Members (Prevention of Disqualification) (Supplementary) (Amendment) Act, 1960 (U.P. Act no. 5 of 1960)

36.          

The Uttar Pradesh Muslim Wagfs Act, 1960 (U.P. Act no. 16 of 1960)

37.          

The Uttar Pradesh Control of Supplies (Temporary Powers) (Sanshodhan) Act, 1961 (U.P. Act no. 7 of 1961)

38.          

The Uttar Pradesh Rajya Vidhan Mandal Ke Adhikari, Mantri, Up-Mantri, Aur Sabha Sachivon (Vetan Tatha Bhatta Aur Prakirna Upbandh) Act, 1961 (U.P. Act no. 8 of 1961)

39.          

The Uttar Pradesh Sales of Motor Spirit Taxation (Amendment ) Act, 1961 (U.P. Act no.!1 of 1961)

40.          

The Uttar Pradesh Motor Vehicles Taxation (Sanshodhan) Adhiniyam, 1962 (U.P. Act no. 10 of 1962)

41.          

The Uttar Pradesh Motor Gadi (Yatri-Kar) (Sanshodhan) Adhiniyam, 1963 (U.P. Act no. 4 of 1963)

42.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1963 (U.P. Act no. 15 of 1963)

43.          

‘The Uttar Pradesh Muslim Wagfs (Amendment) Act, 1963 (U.P, Act no. 25 of 1963)

44.          

The Uttar Pradesh Control of Supplies (Temporary Powers) (Sanshodhan) Adhiniyam, 1964 (U.P. Act no. 7 of 1964)

45.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments} (Amendment) Act, 1964 (U.P. Act no. 13 of 1964}

46.          

The Uttar Pradesh Industria! Disputes (Amendment) Act, 1966 (U.P. Act no. 2 of 1966)

47.          

The Intermediate Education (Sanshodhan) Adhiniyam, 1966 (U.P. Act no. 7 of 1966)

48.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1966 (U.P. Act no. 12 of 1966)

49.          

The Uttar Pradesh Rajya Vidhan Mandal Ke Adhikariyon Aur Sadasyon, Mantriyon, Up-Mantriyon Aur Sabha Sachivon (Ke Vetan Tatha Bhatton aur Prakima Upbandh) (Sanshodhan) Adhiniyam, 1966 (U.P. Act no. 13 of 1966)

50.          

The Uttar Pradesh Khadi Tatha Gram Udyog Board (Sanshodhan) Adhiniyam, 1966 (U.P. Act no. 24 of 1966)

51.          

The Uttar Pradesh Muslim Wagfs (Amendment) Act, 1966 (U.P. Act no. 26 of 1966)

52.          

The Uttar Pradesh Gaon Panchayats and Kshettra Samities (Extension of Term) Act, 1968 (U.P. Act no. 14 of 1968)

53.          

The Uttar Pradesh Antarim Zila Parishad (Re-Enactment and Continuance) Act, 1968 (U.P. Act no. 19 of 1968)

54.          

The Uttar Pradesh State Legislature Officers, Ministers, Deputy Ministers Parliamentary Secretaries and Members (Salaries and Allowances) (Amendment) Act, 1969 (U.P, Act no. 7 of 1969)

55.          

The Uttar Pradesh folder 2021 Wagfs Data-4E (Amendment} Act, 1970 (U.P. Act no. 3 of 1970)

56.          

The Uttar Pradesh State Legislature (Officers, Salaries and Allowances) (Amendment) Act, 1970 (U.P. Act no. 32 of 1970)

57.          

The Uttar Pradesh Vritti Vyapar, Ajivika Aur Sewayojan Kar (Nirsan) Adhiniyam, 1970 (U.P, Act no. 36 of 1970)

58.          

The Uttar Pradesh Muslim Wagfs (Amendment) Act, 1971 (U.P. Act no. 28 of 1971)

59.          

The Uttar Pradesh Muslim Wagfs (Amendment) Act, 1972 (U.P. Act no. 18 of 1972)

60.          

The Intermediate Education (Amendment) Act, 1972 (U.P. Act no. 29 of 1972)

61.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1972 (U.P. Act no. 40 of 1972)

62.          

The Uttar Pradesh State Legislature (Officers, Salaries and Allowances) (Amendment) Act, 1972 (U.P. Act no. 41 of 1972}

63.          

The Uttar Pradesh Sales of Motor Spirit and Diesel Oil Taxation (Amendment ) Act, 1973 (U.P. Act no. 12 of 1973)

64.          

The Uttar Pradesh Legislative Assembly Speakers Pension Act, 1974 (U.P, Act no. 10 of 1974)

65.          

The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1974 (U.P. Act no. 11 of 1974)

66.          

The Uttar Pradesh Sales of Motor Spirit and Diesel Oil Taxation (Amendment ) Act, 1974 (U.P. Act no.12 of 1974)

67.          

The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam,1974 (U.P. Act no. 15 of 1974)

68.          

The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1975 (U.P. Act no. 14 of 1975)

69.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Amendment) Act, 1975 (U.P. Act no. 23 of 1975)

70.          

The Uttar Pradesh Secondary Education Laws (Amendment) Act, 1975 (U.P. Act no. 26 of 1975)

71.          

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment )} Act, 1976 (U.P. Act no. 8 of 1976)

72.          

The Uttar Pradesh State Legislature Proceeding (Protection of Publication) (Repeal) Act, 1976 (U.P. Act no. 9 of 1976)

73.          

The Uttar Pradesh Co-operative Laws (Amendment and Miscellaneous Provisions) Act, 1976 (U.P. Act no, 12 of 1976)

74.          

The Uttar Pradesh Educational Institutions (Taking Over of Management) Act, 1976 (U.P. Act no. 18 of 1976)

75.          

The Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 (U.P. Act no. 27 of 1976)

76.          

The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1976 (U.P. Act no. 39 of 1976)

77.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments) (Second Amendment) Act, 1976 (U.P. Act no. 49 of 1976)

78.          

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1976 (U.P. Act no. | of 1977)

79.          

The Uttar Pradesh Education Laws (Amendment) Act, 1977 (U.P. Act no. 5 of 1977)

80.          

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1978 (U.P. Act no. 8 of 1978)

81.          

The Uttar Pradesh Education Laws (Amendment) Act, 1978 (U.P. Act no. 12 of 1978)

82.          

The Uttar Pradesh Urban Planning and Development (Amendment) Act, 1978 (U.P. Act no. 14 of 1978)

83.          

The Uttar Pradesh Municipalites, Notified Areas and Town Areas (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1978 (U.P. Act no. 25 of 1978)

84.          

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1978 (U.P. Act no. 29 of 1978)

85.          

The Motor Vehicles (Uttar Pradesh Amendment) Act, 1978 (U.P. Act no. 32 of 1978)

86.          

The Uttar Pradesh [ndustrial Disputes (Amendment) Act, 1978 (U.P. Act no. 34 of 1978)

87.          

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1979 (U.P. Act no. 11 of 1979)

88.          

The Uttar Pradesh Prohibition of Smoking (Cinema Houses} (Amendment) Act, 1979 (U.P. Act no. 14 of 1979)

89.          

The Uttar Pradesh Motor Vehicles Taxation Laws (Amendment) Act, 1979 (U.P. Act no. 16 of 1979)

90.          

The Uttar Pradesh Legislative Chambers (Members' Emoluments and Pension) (Amendment) Act, 1979 (U.P. Act no. 29 of 1979)

91.          

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1979 (U.P. Act ne. 32 of 1979)

92.          

The Uttar Pradesh Sales Tax (Amendment) Act, 1979 (U.P. Act no. 33 of 1979)

93.          

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1980 (U.P. Act no. 3 of 1980)

94.          

The Uttar Pradesh Motor Gadi (Mal-Kar) (Sanshodhan) Adhiniyam, 1980 (U.P. Act no. 4 of 1980)

95.          

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1980 (U.P. Act no. 7 of 1980)

96.          

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1980 (U.P. Act no. 13 of 1980)

97.          

The Uttar Pradesh Motor Gadi (Yatri-Kar) (Sanshodhan) Adhiniyam, 1981 (U.P. Act no. 15 of 1981)

98.          

The Uttar Pradesh Ministers and Legislators (Publication of Assets and Liabilities) (Amendment) Act, 1981 (U.P. Act no, 17 of 1981)

99.          

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1982 (U.P. Act no. 2 of 1982)

100.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1982 (U.P. Act no. 15 of 1982)

101.       

The Uttar Pradesh Essential Services Maintenance (Amendment) Act, 1982 (U.P. Act no. 16 of 1982)

102.       

The Uttar Pradesh Rashtra Virodhi Tatwa Niwaran (Nirsan) Adhiniyam, 1982 (U.P. Act no, 24 of 1982)

103.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Wyawastha) (Sanshodhan) Adhiniyam, 1982 (U.P, Act no. 27 of 1982)

104.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1983 (U.P. Act no. 1 of 1983)

105.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1983 _ | (UP. Act no. 8 of 1983)

106.       

The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1983 (U.P. Act no. tf of 1983)

107.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1983 (U.P. Act no. 18 of 1983)

108.       

The Uttar Pradesh Industrial Disputes (Amendment) Act, 1983 (U.P. Act no. 26 of 1983)

109.       

The Intermediate Education (Amendment) Act, 1984 (U.P. Act no. 6 of 1984)

110.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1984 (U.P. Act no. 13 of 1984)

111.       

The Uttar Pradesh Krishi Utpadan Mandi Laws (Amendment) Act, 1984 (U.P. Act no. 20 of 1984)

112.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Second Amendment) Act, 1984 (U.P. Act no. 21 of 1984)

113.       

The Uttar Pradesh Sales Tax (Amendment) Act, 1984 (U.P. Act no. 22 of 1984)

114.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1985 (U.P. Act no. 2 of 1985)

115.       

The Uttar Pradesh Sales Tax (Amendment) Act, 1985 (U.P. Act no. 6 of 1985)

116.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1985 (U.P. Act no. 10 of 1985)

117.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1985 (U.P. Act no. 13 of 1985)

118.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1985 (U.P. Act no. 14 of 1985)

119.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards . (Amendment) Act, 1985 (U.P. Act no. 19 of 1985)

120.       

The Uttar Pradesh Urban Planning and Development (Amendment and Validation) Act, 1985 (U.P. Act no. 21 of 1985)

121.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1985 (U.P. Act no. 28 of 1985)

122.       

The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 1986 (U. P. Act no. 5 of 1986)

123.       

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 1986 (U.P. Act no. 6 of 1986)

124.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1986 (U.P. Act no. 11 of 1986)

125.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1986 (U.P. Act no. 13 of 1986)

126.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1986 (U.P. Act no. 16 of 1986)

127.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Second Amendment) Act, 1986 (U.P. Act no. 22 of 1986)

128.       

The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 1986 (U.P. Act no. 25 of 1986)

129.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1987 (U.P. Act no. 6 of 1987)

130.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1987 (U.P. Act no. 10 of 1987)

131.       

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1987 (U.P. Act no. 16 of 1987)

132.       

The Intermediate Education (Amendment) Act, 1987 (U.P. Act no. 18 of 1987)

133.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1987 (U.P. Act no. 20 of 1987)

134.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1987 (U.P. Act no. 21 of 1987)

135.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1988 (U.P. Act no. 6 of 1988)

136.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1988 (U.P. Act no. 10 of 1988)

137.       

The Uttar Pradesh State Legislature (Members’ Emoluments and Pension) (Amendment) Act, 1988 (U.P. Act no. 17 of 1988)

138.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam folder 1988 Act no. 18 of 1988)

139.       

The Uttar Pradesh Zila Parishad (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1988 (U.P, Act no. 20 of 1988)

140.       

The Uttar Pradesh Zila Parishad (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam,. 1989 {U.P. Act no. 2 of 1989)

141.       

The Uttar Pradesh Sales of Motor Spirit, Diese! Oil and Alcohol Taxation (Amendment) Act, 1989 (U.P. Act no. 6 of 1989)

142.       

The Motor Vehicles (Uttar Pradesh Amendment) Act, 1989 (U.P, Act no. 8 of 1989)

143.       

The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment} Act, 1989 (U.P. Act no. 13 of 1989)

144.       

The Uttar Pradesh State Legislature Members, Ministers and Parliamentary Secretaries Emoluments Laws (Amendment) Act, 1989 (U.P. Act no. 15 of 1989)

145.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1989 (U.P. Act no. 22 of 1989}

146.       

The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 1989 (U.P. Act no. 23 of 1989)

147.       

The Uttar Pradesh Education Laws (Amendment) Act, 1989 (U.P. Act no. 26 of 1989)

148.       

The Uttar Pradesh Official Language (Amendment) Act, 1989 (U.P. Act no. 28 of 1989)

149.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1990 (U.P. Act no. 3 of 1990)

150.       

The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha)} (Amendment) Act, 1990 (U.P. Act no. 4 of 1990)

151.       

The Uttar Pradesh Ministers, State Legislature Officers and Members Amenities Laws (Amendment) Act, 1990 (U.P. Act no. 5 of 1990)

152.       

The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1990 (U.P. Act no. 6 of 1990)

153.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1990 (U.P. Act no. 10 of 1990)

154.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1990 (U.P. Act no. 11 of 1990)

155.       

The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) {Second Amendment) Act, 1990 (U.P. Act no. 16 of 1990)

156.       

The Uttar Pradesh Panchayat Raj (Amendment) Act, 1990 (U.P. Act no. 17 of 1990)

157.       

The Uttar Pradesh Road Transport Schemes (Validation) Act, 1990 (U.P. Act no. 21 of 1990)

158.       

The Uttar Pradesh Industrial Disputes (Amendment) Act, 1991 (U.P. Act no. 3 of 1991)

159.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment and Validation) Act, 1991 (U.P. Act no. 8 of 1991)

160.       

The Uttar Pradesh Zila Parishad (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 1i of 1991)

161.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1991 (U.P. Act no. 15 of 1991)

162.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1991 (U.P, Act no. 16 of 1991)

163.       

The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 20 of 1991)

164.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Dwitiya Sanshodhan) Adhiniyam, 1991 (U.P. Act no. 21 of 1991)

165.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) (U.P. Data-4E Act no. 26 of 1991)

166.       

The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1992 (U.P. Act no. 5 of 1992)

167.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 1992 (U.P. Act no. 7 of 1992)

168.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1992 (U.P. Act no. 10 of 1992)

169.       

The Uttar Pradesh Rajya Vidyut Utpadan Nigam Limited (Acquisition and Transfer of Undertaking) Act, 1992 (U.P. Act no. 12 of 1992)

170.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1992 (U.P. Act no. 13 of 1992)

171.       

The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 1992 (U.P. Act no. 15 of 1992)

172.       

The Uttar Pradesh Sales Tax (Second Amendment) Act, 1992 (U.P. Act no. 21 of 1992)

173.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Second Amendment) Act, 1992 (U.P. Act no. 24 of 1992)

174.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1992 (U.P. Act no. | of 1993)

175.       

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment and Validation) Act, 1993 (U.P. Act no. 7 of 1993)

176.       

The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyawastha) (Amendment) Act, 1993 (U.P. Act no. 8 of 1993)

177.       

The Uttar Pradesh Motor Transport Vehicles (Toll) (Repeal) Act, 1994 (U.P. Act no. 2 of 1994)

178.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) {Sanshodhan) Adhiniyam, 1994 (U.P. Act no. 6 of 1994)

179.       

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1994 (U.P. Act no. I 1 of 1994)

180.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1994 (U.P. Act no. 16 of 1994)

181.       

The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1994 (U.P. Act no. 2 of 1994)

182.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha} (Sanshodhan) Adhiniyam, 1995 (U.P. Act no. 2 of 1995)

183.       

The Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) (Amendment) Act, 1995 (U.P. Act no. 5 of 1995)

184.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1995 (U.P. Act no. 9 of 1995)

185.       

The Uttar Pradesh Sheera Niyantran (Sanshodhan} Adhiniyam, 1995 (U.P. Act no. 10 of 1995)

186.       

The Uttar Pradesh Tax on Luxuries Act, 1995 (U.P. Act no, 11 of 1995)

187.       

The Uttar Pradesh Secondary Education Services Selection Boards (Amendment) Act, 1993 (U.P. Act no. 15 of 1995)

188.       

The Uttar Pradesh Muslim Waqfs (Amendment) Act, 1995 (U.P. Act no. 23 of 1995)

189.       

The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1995 (U.P. Act no. 27 of 1995)

190.       

The Uttar Pradesh Urban Planning and Development (Amendment) Act, 1997 (U.P. Act no. 3 of 1997)

191.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1997 (U.P. Act no. 4 of 1997)

192.       

he Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Amendment) Adhiniyam, 1997 (U.P. Act no. 5 of 1997)

193.       

The Uttar Pradesh Ministers and State Legislature Officers and Members Amenities Laws folder Act, no. 8 of 1997)

194.       

The Uttar Pradesh Trade Tax (Amendment) Act, 1997 (U.P. Act no. 11 of 1997}

195.       

The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 1997 (U.P. Act no. 15 of 1997)

196.       

The Uttar Pradesh Rural Housing Board (Amendment) Act, 1997 (U.P. Act no. 17 of 1997)

197.       

The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 1998 (U.P. Act no. 4 | of 1998)

198.       

The Uttar Pradesh State Commission for Women (Repeal) Act, 1998 (U.P. Act no. 6 of 1998)

199.       

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment) Act, 1998 (U.P. Act no. 17 of 1998)

200.       

The Uttar Pradesh Secondary Education Services Commission (Amendment) Act, 1998 (U.P, Act no. 25 of 1998)

201.       

The Uttar Pradesh Trade Tax (Amendment) Act, 1998 (U.P. Act no, 26 of 1998)

202.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 1998 (U.P. Act no. 27 of 1998)

203.       

The Uttar Pradesh State Legislature Members and Officers and Ministers Amenities Laws (Amendment) Act, 1998 (U.P. Act no. 30 of 1998)

204.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act,1999 (U.P. Act no.5 of 1999)

205.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1999 (U.P. Act no. 7 of 1999)

206.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1999 (U.P. Act no. 13 of 1999)

207.       

The Uttar Pradesh Shanti Suraksha Bal (Nirsan) Adhiniyam, 1999 (U.P. Act no. 28 of 1999)

208.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 1999 (U.P. Act no. 30 of 1999)

209.       

The Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1999 (U.P. Act no. 31 of 1999}

210.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2000 (U.P. Act no, 4 of 2000)

211.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2000 (U.P. Act no. 5 of 2000)

212.       

The Uttar Pradesh Trade Tax (Amendment) Act, 2000 (U.P. Act no. 6 of 2000)

213.       

The Uttar Pradesh Urban Planning and Development (Amendment) Act, 2000 (U.P. Act no. 9 of 2000)

214.       

The Uttar Pradesh State Commission for Women (Repeal) Act, 2000 (U.P. Act no. 10 of 2000)

215.       

The Uttar Pradesh Sheera ‘Niyantran (Sanshodhan) Adhiniyam, 2000 (U.P. Act no.i7 of 2000)

216.       

The Uttar Pradesh Trade Tax (Amendment) Act, 2000 (U.P. Act no. 20 of 2000}

217.       

The Uttar Pradesh Industrial Disputes (Amendment) Act, 2000 (U.P. Act no. 21 of 2000)

218.       

The Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation (Amendment ) Act, 2000 (U.P. Act no. 24 of 2000)

219.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) - Act, 2000 (U.P. Act no. 25 of 2000)

220.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Second Amendment) Act, 2000 (U.P. Act no. 27 of 2000)

221.       

The Uttar Pradesh Hindu Religious Institution (Prevention of Dissipation of Properties) (Repeal) Act, 2000 (U.P. Act no. 31 of 2000)

222.       

The Uttar Pradesh Trade Tax (Second Amendment) Act, 2000 (U.P. Act no. 35 of 2000)

223.       

The Uttar Pradesh Secondary Education Services Selection Boards (Amendment) Act, 2001 (U.P. Act no. § of 2001)

224.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyawastha) {Sanshodhan) Adhiniyam, 2001 (U.P. Act no. 10 of 2001)

225.       

The Uttar Pradesh Trade Tax (Amendment and Validation) Act, 2001 (U.P. Act no. 11 of 2001)

226.       

The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2001 (U.P. Act no. 13 of 2001)

227.       

The Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 2001 (U.P. Act no. 14 of 2001)

228.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2001 (U.P. Act no. 25 of 2001}

229.       

The Uttar Pradesh Tax on Entry of Goods (Second Amendment) Act, 2001 (U.P. Act no. 26 of 2001)

230.       

The Uttar Pradesh State Commission for the Backward Classes (Amendment) Act, 2001 (U.P. Act no. 28 of 2001)

231.       

The Uttar Pradesh State Commission for Women (Amendment) Act, 2002 (U.P. Act no. 6 of 2002)

232.       

The Uttar Pradesh Krishi Utpadan Mandi Samitis:(Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 2002 (U.P. Act no. 17 of 2002)

233.       

The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 2003 (U.P. Act no. 3 of 2003)

234.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2003 (U.P. Act no. 4 of 2003)

235.       

The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2003 (U.P. Act no. 5 of 2003)

236.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2003 (U.P. Act no. 12 of 2003)

237.       

The Uttar Pradesh State Commission for Women (Repeal) Act, 2004 (U.P. Act no. 3 of 2004)

238.       

The Uttar Pradesh State Legislature Members and Officers and Ministers Amenities Laws (Amendment) Act, 2004 (U.P. Act no. 10 of 2004)

239.       

The Uttar Pradesh Trade Tax (Amendment) Act, 2004 (U.P. Act no. 14 of 2004)

240.       

The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2004 (U.P. Act no. 15 of 2004)

241.       

The Uttar Pradesh Trade Tax (Second Amendment) Act, 2004 (U.P. Act no. 17 of 2004)

242.       

The Uttar Pradesh Trade Tax (Third Amendment) Act, 2004 (U.P. Act no. 18 of 2004)

243.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2004 (U.P. Act no. 2] of 2004)

244.       

The Uttar Pradesh Tax on Entry of Goods (Second Amendment) Act, 2004 (U.P. Act no. 22 of 2004)

245.       

The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2004 (U.P. Act no. 28. of 2004)

246.       

The Uttar Pradesh Repealing Act, 2004 (U.P. Act no. 32 of 2004)

247.       

The Uttar Pradesh Muslim Waqfs (Repeal) Act, 2005 (U.P. Act no. 6 of 2005)

248.       

The Uttar Pradesh Sales of Motor Spirit, Diese! Oil and Alcohol Taxation (Amendment) 2005 (U.P. Act no. 7 of 2005)

249.       

The Uttar Pradesh Trade Tax (Amendment) Act, 2005 (U.P. Act no. 9 of 2005)

250.       

The Uttar Pradesh Tax on Entry of Goods (Amendment) Act, 2005 (U.P. Act no. 10 of 2005)

251.       

The Uttar Pradesh State Commission for Backward Classes (Amendment) Act, 2005 (U.P. Act no. 18 of 2005)

252.       

The Uttar Pradesh State Commission for Women (Amendment) Act, 2005 (U.P. Act no. 19 of 2005)

253.       

The Uttar Pradesh State Legislature (Members and Officers Amenities Laws) (Amendment) Act, 2005 (U.P. Act no. 21 of 2005)

254.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2006 (U.P. Act no. 3 of 2006)

255.       

The Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 2006 (U.P. Act no. 5 of 2006)

256.       

The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Amendment) Act, 2006 (U.P. Act no. 7 of 2006)

257.       

The Uttar Pradesh State Legislature (Prevention of Disqualification) (Amendment) Act, 2006 (U.P. Act no. 10 of 2006)

258.       

The Uttar Pradesh Technical University (Amendment) Act, 2006 (U.P. Act no. 18 of 2006)

259.       

The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2006 (U.P. Act no. 37 of 2006)

260.       

The Uttar Pradesh State Legislature (Prevention of Disqualification) (Second Amendment) Act, 2006 (U.P. Act no. 39 of 2006)

261.       

The Uttar Pradesh Industrial Disputes (Amendment) Act, 2007 (U.P. Act no. 2 of 2007)

262.       

The Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers’ and other Employees) (Amendment) Act, 2007 (U.P. Act no. 3 of 2007)

263.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2007 (U.P. Act no. 4 of 2007)

264.       

The Uttar Pradesh Commission for Backward Classes (Amendment) Act, 2007 (U.P. Act no. 10 of 2007)

265.       

The Uttar Pradesh Sports (Registration, Recognition and Regulation of Association) (Repeal) Act, 2007 (U.P. Act no. 14 of 2007)

266.       

The Uttar Pradesh State Commission for Women (Amendment) Act, 2007 (U.P. Act no. 16 of 2007)

267.       

The Uttar Pradesh Technical University (Amendment) Act, 2007 (U.P. Act no. 19 of 2007)

268.       

The Uttar Pradesh State Law Commission (Repeal) Act, 2007 (U.P. Act no. 20 of 2007)

269.       

The Uttar Pradesh Secondary Education Services Selection Board ( Second Amendment) Act, 2007 (U.P. Act no. 22 of 2007)

270.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2007 (U.P. Act no. 24 of 2007)

271.       

The Uttar Pradesh Motor Vehicles Taxation (Second Amendment) Act, 2007 (U.P. Act no. 27 of 2007)

272.       

The Uttar Pradesh Technical University (Second Amendment) Act, 2007 (U.P. Act no. 28 of 2007)

273.       

The Uttar Pradesh Senior Officers Residences (Repeal) Act, 2007 (U.P. Act no. 36 of 2007)

274.       

The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Amendment) Act, 2007 (U.P. Act no. 37 of 2007)

275.       

The Uttar Pradesh State Legislature (Members Emoluments and Pension) (Second Amendment) Act, 2007 (U.P. Act no. 39 of 2007)

276.       

The Uttar Pradesh Urban Planning and Development (Amendment) Act, 2007 (U.P. Act no. 1 of 2008)

277.       

The Uttar Pradesh Secondary Education Services Selection Board (Third Amendment) Act, 2007 (U.P. Act no. 4 of 2008)

278.       

The Uttar Pradesh Trade Tax (Amendment) Act, 2008 (U.P. Act no. 6 of 2008)

279.       

The Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2008 (U.P. Act no. 7 of 2008)

280.       

The Uttar Pradesh Khadi and Village Industries Board (Amendment) Act, 2008 (U.P. Act no. 9 of 2008)

281.       

The Uttar Pradesh State Legislature (Members Emoluments and Pension) {Amendment) Act, 2008 (U.P. Act no. 11 of 2008)

282.       

The Intermediate Education (Amendment) Act, 2007 (U.P. Act no, 16 of 2008)

283.       

The Uttar Pradesh Value Added Tax (Amendment) Act, 2008 (U.P. Act no. 19 of 2008)

284.       

|The Uttar Pradesh Tax on Entry of Goods into Local Areas (Second Amendment) Act, 2008 (U.P. Act no. 25 of 2008)

285.       

The Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2009 (U.P. Act no. 8 of 2009)

286.       

The Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2009 (U.P. Act no. 16 of 2009}

287.       

The Uttar Pradesh Value Added Tax (Amendment) Act, 2009 (U.P. Act no. 11 of 2009)

288.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2009 (U.P. Act no. 18 of 2009)

289.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2009 (U.P. Act no. 19 of 2009)

290.       

The Uttar Pradesh Value Added Tax (Second Amendment) Act, 2009 (U.P. Act no. 21 of 2009)

291.       

The Uttar Pradesh Value Added Tax (Third Amendment) Act, 2009 (U.P, Act no. 22 of 2009)

292.       

The Uttar Pradesh Rakshak Dal (Amendment) Act, 2009 (U.P. Act no. 24 of 2009)

293.       

The Uttar Pradesh Technical University (Amendment) Act, 2010 (U.P. Act no. 5 of 2010)

294.       

The Uttar Pradesh State Legislature Members and Officers and Ministers Amenities Laws (Amendment) Act, 2010 (U.P. Act no. 9 of 2010)

295.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2013 (U.P. Act no, 4 of 2013)

296.       

The Uttar Pradesh State Law Commission (Repeal) Act, 2012 (U.P. Act no. 7 of 2013)

297.       

The Uttar Pradesh Shri Kashi Vishwanath Temple (Amendment) Act, 2013 (U.P. Act no. 11 of 2013)

298.       

The Uttar Pradesh Shri Kashi Vishwanath Temple (Second Amendment) Act, 2013 (U.P. Act no. 12 of 2013)

299.       

The Uttar Pradesh Public Services (Tribunals) (Amendment) Act, 2013 (ULP. Act no. 15 of 2013)

300.       

The Uttar Pradesh Value Added Tax (Amendment) Act, 2013 (U.P. Act no. 18 of 2013)

301.       

The Uttar Pradesh State Commission for Women (Amendment) Act, 2013 (U.P. Act no. 19 of 2013)

302.       

The Uttar Pradesh Vocational Education and Training (Repeal) Act, 2014 (U.P. Act no. 6 of 2014)

303.       

The Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2014 (U.P. Act no. 9 _ of 2014)

304.       

The Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2014 (U.P. Act no, 21 of 2014)

305.       

The Uttar Pradesh folder 2021 Added Data-4E Tax (Amendment) Act, 2014 (U.P. Act no. 23 of 2014)

306.       

The Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2015 (U.P. Act no, I of 2015)

307.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension} (Amendment) Act, 2015 (U.P. Act no. 3 of 2015)

308.       

The Uttar Pradesh Secondary Education Services Selection Board {Amendment) Act, 2016 (U.P, Act no. 7 of 2016)

309.       

The Uttar Pradesh Gangsters and Anti Social Activities (Prevention) (Amendment) Act, 2015 (U.P. Act no. 14 of 2016)

310.       

The Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2016 (U.P. Act no, 18 of 2016)

311.       

The Uttar Pradesh State Legislature (Members' Emoluments and Pension) (Amendment) Act, 2016 (U.P. Act no. 21 of 2016)

312.       

The Uttar Pradesh Public Services (Tribunal). (Amendment) Act, 2017 (U.P. Act no. 4 of 2017)

 

Section - 4. Repeal and Saving.

(1)     The Uttar Pradesh Repealing Ordinance, 2021 is hereby repealed.

(2)     Notwithstanding such repeal, anything done or any action taken under the provisions of the Ordinance referred to in sub-section (1) shall be deemed to have been done or taken under the corresponding provisions of this Act as if the provisions of this Act were in force at all material times.