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THE SPECIAL RULES FOR THE KERALA PUBLIC HEALTH NURSING SUBORDINATE SERVICE, 1998

THE SPECIAL RULES FOR THE KERALA PUBLIC HEALTH NURSING SUBORDINATE SERVICE, 1998

THE SPECIAL RULES FOR THE KERALA PUBLIC HEALTH NURSING SUBORDINATE SERVICE, 1998

[1][THE SPECIAL RULES FOR THE KERALA PUBLIC HEALTH NURSING SUBORDINATE SERVICE, 1998]

PREAMBLE

In exercise of the powers conferred by sub-section (1) of section 2 of the Kerala Public Services Act, 1968 (19 of 1968), the Government of Kerala hereby make the following Special Rules for the Kerala Public Health Nursing Subordinate Services, 1998, namely: -

Rule - 1. Short title and commencement.

(1)     These rules may be called the Special Rules for the Kerala Public Health Nursing Subordinate Service. 1998.

(2)     The rules in respect of Junior Public Health Nursing Grade-II shall be deemed to have come into force on and from the 10th November, 1994 and in respect of other categories shall come into force at once.

Rule - 2. Constitution.

The service shall consist of the following categories, namely: -

Category 1 .. Lady Health Supervisor.

Category 2 .. Lady Health Inspector.

Category 3 .. Junior Public Health Nurse Grade-I.

Category 4 .. Junior Public Health Nurse Grade-II.

Rule - 3. Method of appointment.

Appointment to the various categories shall be as follows: -

 

Category

 

Method of Appointment

 

(1)

 

(2)

1.

Lady Health Supervisor

(i)

(ii)

By promotion from category 2.

In the absence of qualified hands under item (1) above, by direct recruitment.

2.

Lady Health Inspector

(i)

(ii)

By promotion from category 3.

In the absence of qualified hands under item (i) above, by direct recruitment.

3.

Junior Public Health Nurse Grade I

(i)

(ii)

By promotion from category 4.

In the absence of qualified hands under item (i) above, by direct recruitment.

4.

Junior Public Health Nurse Grade II

 

By direct recruitment.

Rule - 4. Qualification.

No person shall be eligible for appointment to the categories specified in Column (1) of the Table below by the methods of appointment specified in column (2) unless he/she possesses the qualifications prescribed in the corresponding entry in column (3) thereof.

Table

Category

Method of Appointment

Qualifications

(1)

(2)

(3)

1. Lady Health

 (a) By Promotion

 1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Midwifery Certificate (revised course of 18 months duration) issued by the Kerala Nurse and Midwives Council or its equivalent qualification.

OR

Auxiliary Nurse Midwifery Certificate/Auxiliary Nurse Midwifery Certificate (revised ourse) issued by an authority recognized by the Indian Nursing Council.

3. Registration with the Kerala Nurses and Midwives Council.

4. Health Supervisors Training Course of 6 months.

5. Two years Experience as Lady Health Inspector.

 

(b) By direct recruitment

1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Midwifery Certificate (revised course of 18 months) issued by the Kerala Nurses and Midwives Council.

OR

Auxiliary Nurse Midwifery Certificate/Auxiliary Nurse Midwifery Certificate (revised course) issued by any authority recognized by the Indian Nursing Council.

OR

Health Workers Training Certificate issued by the Kerala Nurses and Midwives Council.

 

 

3. Registration with Auxiliary Nurse Midwives Council as Nurse.

4. Nine years experience in Nursing in Government Hospitals/Private Hospitals with at least 60 beds.

2. Lady Health Inspector

(a) By promotion

1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Midwifery Certificate (revised course of 18 months duration) issued by the Kerala Nurses and Midwives Council or its equivalent qualification.

OR

Auxiliary Nurse Midwifery Certificate/Auxiliary Nurse Midwifery Certificate (revised course) issued by an authority recognized by the Indian Nursing Council.

3. Registration with the Kerala Nurses and Midwives Council.

4. Health Supervisors Training course of 6 months.

5. Two years experience as Junior Public Health Nurse Grade I.

 

(b) By direct recruitment

1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Midwifery Certificate (revised course of 18 months) issued by the Kerala Nurses and Midwives Council

OR

Auxiliary Nurse Midwifery Certificate/Auxiliary Nurse Midwifery Certificate (revised course) issued by an authority recognized by the Indian Nursing Council.

OR

Health Workers Training Certificate issued by the Kerala Nurses and Midwives Council.

 

 

3. Registration with Auxiliary Nurse Midwives Council as Nurse.

4. Seven years experience in Nursing in Government Hospitals/Private Hospitals with atleast 60 beds.

3. Junior Public Health Nurse Grade

(a) By Promotion

1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Mid wifely Certificate (revised course of 18 months duration) issued by the Kerala Nurses and Midwives Council or its equivalent qualifications.

OR

Auxiliary Nurse Midwifery Certificate / Auxiliary Nurse Midwifery Certificate (revised course) issued by an authority recognized by the Indian Nursing Council.

3. Registration with the Kerala Nurses and Midwives Council.

4. Three years experience as Junior Public Health Nurses Grade-II.

 

(b) By direct recruitment

1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Midwifery Certificate (revised course of 18 months) issued by the Kerala Nurses and Midwives Council.

OR

Auxiliary Nurse Midwifery Certificate/Auxiliary Nurse Midwifery Certificate (revised course) issued by an authority recognized by the Indian Nursing Council.

OR

Health Workers Training Certificate issued by the Kerala Nurses and Midwives Council.

3. Registration with Auxiliary Nurse Midwives Council as Nurse.

4. 5 years experience in Nursing in Government Hospital/Private Hospitals with at least 60 beds.

4. Junior Public Health Nurse Grade II

By direct recruitment

1. General: S.S.L.C.

2. Technical: Auxiliary Nurse Midwifery Certificate (revised course of 18 months) issued by the Kerala Nurses and Midwives Council.

OR

Auxiliary Nurse Midwifery Certificate/ Auxiliary Nurse Midwifery Certificate (revised course) issued by an authority recognized by the Indian Nursing Council./

OR

Health Workers Training Certificate issued by the Kerala Nurses and Midwives Council.

3. Registration with Kerala Nurses and Midwives Council.

Note:- (1) Health Workers Training Certificate issued by the Kerala Nurses and Midwives Council will also be accepted as equivalent qualification of the Technical Qualification prescribed for promotion category candidates.

(2) In the case of candidates belonging to Scheduled Tribes, general educational qualification will be relaxed and a pass in Standard VIII shall be sufficient subject to the condition that the relaxation will be allowed only in the absence of fully qualified Scheduled Tribe Candidates and to the extent necessary for filling up the quota reserved for Scheduled Tribes Candidates alone.

(3) In the case of candidates belonging to Scheduled Caste and Other Backward Classes the general educational qualification will be relaxed as "Completed S.S.L.C Course" subject to the condition that this relaxation will be allowed only to the extent necessary to fill up the quota reserved for Scheduled Castes and Other Backward Classes and in the absence of qualified candidates in the Scheduled Castes and Other Backward Classes respectively.

Rule - 5. Qualification regarding age.

No person shall be eligible for appointment by direct recruitment to any of the posts if he/she has not completed 18 years of age and has completed 40 years of age on the 1st day of January of the year in which application for appointment are invited, with usual relaxation allowable to the candidates belonging to Scheduled Caste/Scheduled Tribes and Other Backward Classes.

Rule - 6. Appointing Authority.

The Additional Director (Family Welfare), Health Services, shall the appointing authority in respect of categories 1 to 3 and the District Medical Officer, shall be the appointing authority in respect of category 4.

Rule - 7. Reservation of appointment.

General Rules 14-17 in Part II of the Kerala State and Subordinate Service Rules, 1958 shall apply to the appointment by direct recruitment,

Rule - 8. Probation.

Every person appointed to any of the categories shall from the date on which he joins duty be on probation:-

(a)      If appointed by direct recruitment, for a total period of two years on duty within a continuous period of three years; and

(b)      if appointed by promotion, for a period of one year on duty within a continuous period of two years.

Explanatory Note

(This does not form part of the Notification, but is intended to indicate its general purport.)

There are two Nursing Wings under the Health Services Department i.e. (1) Public Health Nursing Wing and (2) General Nursing Wing. The persons in this General Nursing Wing attend to the hospital oriented works and the other attend to the field works relating to the Public Health. By the introduction of Multi Purpose Workers Scheme, Government consider that the field staff and the hospital oriented Nursing Staff should have separate line of promotion.

The categories under Public Health Nursing Wings are Junior Public Health Nurse Grade-II, Junior Public Health Nurse Grade-I, Lady Health Inspector, Lady Health Supervisor, Public Health Nursing Tutor, District Public Health Nurse and Maternal and Child Health Officer. The qualifications and methods of appointment to the post of Junior Public Health Nurses Grade-II have already been fixed by G.O. (Ms) No. 395/94/H&FWD. dated 19-11-1994. Now it is proposed to fix the qualifications and methods of appointment to the other categories also.

This notification is intended to achieve the above object.



[1] Issued by G.O. (P) No. 291/98/H&FWD dated 8-10-1998 pub. in K.G. Ex. No. 1624 dated 12-10-1998 as SRO 904/98.