(1) These
rules may be called the Punjab Dairy Development Board, Rules, 2000. (2) They
shall comeinfo force at once. In these rules, unless the
context otherwise requires, - (a) Director'
means the Director, Dairy, Development Department, Punjab; (b) 'Form'
means a Form appended with these rules; (c) 'Ordinance'
means the Punjab Dairy Development Board Ordinance,' 2000 (Punjab Ordinance No.
8 of 2000); (d) 'Owner'
means Owner of the milk plant which includes its Director, Manager or any other
person with whatever designation he may be called ; and (e) 'Quarter'
means a quarter of a financial year commencing from : 1st April to 30th June 1st July to 30th September 1st October to 31st December 1st January to 31st March (f) 'Section'
means a section of the Ordinance. For the purpose of sub-section
ion (7) of section 3, the Board shall submit, its report of income and expenditure
and Balance Shoot in Form-A and Form-B. (1) The cess
levied under section 12 shall be paid by the owner by way of Bank Draft in
favour of the Director. (2) The cess
levied shall be paid each quarterly or part thereof. (3) The owner
shall ensure that the Bank Draft, so issued in favour of the Director alongwith
Form 'C' duly filled in reaches the Head Quarters of the Director by the 7th
day of the next month ending the quarter for which the cess is paid. (4) The Bank
draft received by the Director under sub-rule (3) shall be deposited in a
Nationalized. Bank by opening a current or saving account in the name of the
Director. (5) In case
the cess referred in rule 4 is not paid by the stipulated period mentioned in
sub-rule (3), the owner shall be deemed to be in arrears of such cess and it
would be recoverable as arrears of land revenue as specified in subsection (3)
of section 12. (6) The
Director shall transfer the amount of cess so collected to the Punjab Dairy Development
Fund constituted under section 13 through a account payee cheque by the 151 th
day of next month of the quarter for which such cess is meant.THE PUNJAB DAIRY DEVELOPMENT
BOARD RULES, 2000