[1][THE PRE MEDICAL TEST (PMT) 1981 RULES OF ADMISSION TO
MEDICAL COLLEGES IN RAJASTHAN, 1981 The Government of Rajasthan issues the
following instructions for the admission of candidates to various Medical
Colleges in Rajasthan:- The total number of admissions to five
Medical Colleges in Rajasthan will not be more than 550 per year. (a)
Fifteen seats (3 seats each in the Medical
Colleges of Rajasthan) are reserved for students from abroad/other States
nominated by Government of India. (b)
Five seats are reserved for the students
whose parents migrated from Burma and other countries, in or after the year
1963 and are registered as migrants in Rajasthan (one seat in each Medical
College). (c)
Five seats are reserved for students from
other States of Indian Union on a reciprocal basis to be nominated by the State
Government. (d)
8% seats are reserved for natural born
candidates belonging to scheduled castes and 6% for natural born candidates
belonging to scheduled tribes as notified in the Presidential Order for the
State of Rajasthan and who fulfill conditions as laid down in rule 3 below
These reservations in each category will also include the natural born
candidates belonging to the scheduled castes/scheduled tribes who are admitted
.on merit for general seats. A candidate must produce a certificate signed
by an Officer not below the rank of District Magistrate/Additional District
Magistrate in proof of his/her being a natural born member of scheduled
castes/tribes as notified in the Presidential Order for the State of Rajasthan
and that he/she fulfils conditions as laid down in rule 3 below. The
reservation mentioned above can be interchanged, if sufficient number of
candidates are not available to fill up the seats reserved for either
categories i.e. natural born Schedule Castes, natural born Scheduled tribes. If
the number of qualified candidates belonging to natural born scheduled
castes/tribes are not sufficient to cover the above reservation, a maximum of
10 reserved seats in a year may be carried forward to the subsequent year. (e)
25% of the seats, excluding seats reserved in
clause (a) above are reserved for girl candidates. If eligible and suitable
girl candidates from natural born scheduled castes/tribes are not available,
these seats will be filled by the male candidates of natural-born scheduled
castes/tribes. (f)
In case the reserved seats are not filled in
a particular category, the unfilled seats will be transferred to general seats. A candidate must fulfill the following
conditions for admission to Medical Colleges. However, those who are .covered
under category (a), (b) and (c) of rule 2 for them sub-rule (a) of this rule
will not be applicable. (a)
He/she has studied for last three years
continuously as a regular candidate in recognised institution in Rajasthan. OR His/her natural father or natural mother has
continuously resided in RAjasthan for a period of last 10 years, and he/she has
studied at least for 5 years in a recognised Educational Institution in
Rajasthan. OR He/she is a son/daughter of an serving or retired
employee of- (i)
Government of Rajasthan including Officer of
All India Services born on the State Cadre of Rajasthan. OR (ii)
Undertakings/Corporations/Improvement
Trusts/Municipal Boards/ Panchayat Samities/Co-operative Bodies, duly
constituted by the Government of Rajasthan. OR (iii)
Statutory bodies and Corporations formed
under the Indian Companies Act incorporated in Rajasthan. OR (iv)
[2](He/she is a son/daughter of an employee of any of the
Universities in Rajasthan or Higher Secondary Board of Education (Rajasthan),
who has put in atleast three years service on the date of application of the
year of admission in any of the above bodies/ service]. OR (v)
He/she is a son/daughter of an employee of
Central Government or Institutions of the Central Government including Public
Sector Undertakings or Corporations situated in Rajasthan and who is permanent
or has put in atleast three years continuous service provided that he has been
serving in Rajasthan for atleast last 12 months on the date of the application. (b)
A candidate must have passed the First year
Science Examination of the Three Years Degree Course (Pass/Hons.) of a
University in Rajasthan or the Higher Secondary Examination (Science) conducted
by a Statutory Board at the end 12 years study under 10+2 pattern of Secondary
Education or any other examination recognized by the University of Rajasthan as
equivalent to its First Year TDC Science Examination in all the compulsory
subjects and the optional subjects of the Medical Group (Physics, Chemistry and
Biology) including English as one of the compulsory subjects. OR B.Sc examination of an Indian University
recognized by the University of Rajasthan with not less than two of the
following subjects-Physics; Chemistry; Botany and Zoology provided further that
he has passed the earlier qualifying examination with the following subjects-
Physics, Chemistry, Biology and English. (c)
He/she shall have to obtain atleast 50% marks
at the Pre-Medical Test on the result of which above admission to the M.B.B.S.
Course will be regulated. Candidates who have appeared at the aforesaid examination
but the results are not declared before the commencement of the Pre-Medical
Test may be given provisional admission to appear at the Pre-Medical Test. The
natural born scheduled caste/tribe students may be given a relaxation of 10% in
the minimum marks required in the Pre-Medical Test: Provided further that the candidates for
admission to the First M.B.B.S. Course must have attained the age of 17 years
on or before 31st December. 1981. Note :- 1. A candidate who has passed in the
compulsory subjects of General Hindi and General English and the optional
subjects of the Medical Group (Physics, Chemistry and Biology) of the First
Year Examination of the Three years Degree Course in Science conducted by a
University in Rajasthan shall be deemed to have passed the 1st year TDC Science
Examination for the purpose of this rule: 2. In case sufficient number of SC/ST
candidates are not available for filling the seal, reserved
under rule 2(d), then a further relaxation of 5% in the minimum marks re ..1(sick)
in the Pre-Medical Test may be given, provided that they have secured atleast
40% marks in the qualifying examination. (A)
All candidates except those belonging to
category (a)&(c) of rule-2 will have to appear at the Pre- Medical Test to
be held by the University of Rajasthan, Jaipur in the subjects of Chemistry,
Physics, and Biology. The candidate may obtain syllabus for the Pre-Medical
Test Examination, application form for appearing at the examination and also
application form for admission to the Medical College from the Registrar.
University of Rajasthan. Forms and the syllabus can be had on payment of Rs.6/-
only. Application forms for P.M.T. Examination and
for admission to the Medical College duly filled in by the candidate alongwith
a fee of Rs.35/- will be sent directly to the Registrar, University of
Rajasthan, Jaipur as per the notification of the University. This fee will also
cover the fee for the marks-sheet. The eligible candidates will be admitted in
the order of merit. (B)
No application for admission will be
considered unless it is accompanied by the following: (i)
Attested true copy of the marks-sheet of the
qualifying examination of the concerned University/Board. (ii)
Attested true copy of the High School/Higher Secondary
certificate. (iii)
Certificates/Undertakings in the prescribed
forms appended to these rules:- (a)
Certificate of eligibility for admission. (b)
Certificate from the Principal of
College/Head of the Institution last attended. (c)
Parent/Guardian's certificate. (d)
Certificate regarding Scheduled Caste/Tribe,
if applicable. (e)
Certificate regarding migration, if
applicable. Note :- All the original certificates and the
marks-sheet must be brought at the time of interview. (C)
Any application received after the prescribed
date or incomplete in any respect shall be rejected, (D)
(1) The eligible candidates will be admitted
in the order of merit for the general as well as reserved seats (excepting the
seats belonging to category (a) and (c) of rule 2 judged on the basis of marks
secured at the Pre- Medical Test. (2) Candidates securing equal number of marks
in the Pre-Medical Test, will be admitted in the following order of
preference:-THE PRE MEDICAL TEST (PMT) 1981 RULES OF ADMISSION TO
MEDICAL COLLEGES IN RAJASTHAN, 1981
PREAMBLE