G.S.R. 01 .?In
exercise of the powers conferred by the proviso to article 309 of the
Constitution and in supersession of
the Regional Leprosy Training Institute, Aska, (Group ?D? posts) recruitment
Rules, 1980, in so far as it relates to the post of Guest House Attendant,
except as respects things done or omitted to be done before such supersession,
the President hereby makes the following rules regulating the method of
recruitment to the post of Guest House Attendant (Multi-Tasking Staff) in the
Regional Leprosy Training and Research Institute, Babanpur (Aska), Odisha
namely:- (1)
These rules may be called the
Ministry of Health and Family Welfare, Regional
Leprosy Training and Research Institute,
Babanpur (Aska), Odisha, Guest House Attendant (Multi Tasking Staff) (Group ?C?
Post) Recruitment Rules, 2020. (2)
They shall come into force on the
date of their publication in the Official Gazette. The
number of the said post, its classification and level in the pay matrix attached thereto shall be as specified in columns
(2) to (4) of the said Schedule. The
method of recruitment, age-limit, qualifications and other matters relating to the said post shall be as specified in
columns (5) to (13) of the said Schedule. No
person,- (a)
who has entered into or contracted a
marriage with a person having, a spouse living; or (b)
who, having a spouse living, has
entered into or contracted a marriage with any person; shall
be eligible for appointment to the said post: Provided
that the Central Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of the rule. Where
the Central Government is of the opinion that it is necessary or expedient so
to do, it may, by order and for
reasons to be recorded in writing, relax any of the provisions of these rules
with respect to any class or category of persons. Nothing
in these rules shall affect reservation, relaxation of age-limit and other
concessions required to be provided
for the Scheduled Castes, the Scheduled Tribes, the Other Backward Classes,
Ex-servicemen or any other special categories of persons in accordance with the
orders issued by the Central Government from time to time in this regard. SCHEDULE Name of post Number of post Classification Level?? in pay Whether Age-limit for matrix selection post direct recruits or non- selection post (1) (2) (3) (4) (5) (6) Guest House 1*(2020) General Central Level-1?? in??
the Not applicable Between 18 to 25* attendant (Multi *(Subject to Service, Group? ? pay matrix years. Tasking Staff) ?C?,? Non-Gazetted, (Rs.18,000- variation *Between 18 and Non-Ministerial 56,900) dependent on 27 years in case work- load) recruitment is made through all India open competitive examination. (relaxable for departmental candidates?
up to the age of forty years in case of general? candidates and upto forty-five years in the Schedule Castes and Schedule Tribes in accordance with the instructions or orders issued by Central Government.) Note?????? 1:?????? The crucial??? date??? for determining?????? the age-limit? shall?? be closing??? date??? for receipt????????????????? ofThe Ministry of
Health and Family Welfare, Regional Leprosy Training and Research Institute,
Babanpur (Aska), Odisha, Guest House Attendant (Multi Tasking Staff) (Group ?C?
Post) Recruitment Rules, 2020
