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The Bihar Appropriation (No-4) Act, 2024

The Bihar Appropriation (No-4) Act, 2024

The Bihar Appropriation (No-4) Act, 2024

[20 of 2024]

[09th December 2024]

PREAMBLE

AN ACT TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2025.

Be it enacted by the Legislature of the State of Bihar in the seventy-fifth year of Republic of India as follows:-

Section 1. Short title, extent and commencement.

(1)     This Act may be called the Bihar Appropriation (No-4) Act, 2024.

(2)     It shall extend to the whole of the state of Bihar.

(3)     It shall come into force with effect from 1st April 2024.

Section 2. Withdrawal of total Rs.- 32506,90,00,000 (Rs. Thirty Two thousand Five hundred Six crore Ninety lac), out of the Consolidated Fund of the State of Bihar for the year 2024-25.

Total Rs.- 32506,90,00,000 (Rs. Thirty Two thousand Five hundred Six crore Ninety lac), which will not be more than the amount mentioned in column-6 of the schedule of this Act may be withdrawn from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 01 April, 2024 in relation to the services mentioned in column-2 of the Schedule of this Act.

Section 3. Appropriation.

The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April, 2024 and will be appropriated in respect of them.

Schedule

(See Sections 2 and 3)

Grant/ Appro priati on number

 Services and purposes to which the appro priation relates

Revenue Capital

Sums not exceeding (In Rupees)

Grantmade bythe Bihar Legislature

Cha rged on the Consoli dated Fund of the State

Total

1

2

3

4

5

6

01

 Agriculture Department

Revenue

2,14,59,82,000

0

2,14,59,82,000

Capital

10,00,00,000

0

10,00,00,000

02

Animal and Fisheries Resource Department

Revenue

28,58,21,000

0

28,58,21,000

Capital

7,00,00,000

0

7,00,00,000

03

Building Construction Department

Revenue

6,05,42,000

0

6,05,42,000

Capital

10,22,82,92,000

0

10,22,82,92,000

04

Cabinet Secretariat Department

Revenue

6,45,02,000

0

6,45,02,000

Capital

6,00,01,000

0

6,00,01,000

05

Secretariat of the Governor

Revenue

0

0

0

Capital

0

0

0

06

Election Department

Revenue

1,22,50,00,000

0

1,22,50,00,000

Capital

0

0

0

07

Vigilance Department

Revenue

1,06,50,000

0

1,06,50,000

Capital

0

0

0

08

Art, Culture and Youth Department

Revenue

0

0

0

Capital

0

0

0

09

Co-operative Department

Revenue

15,96,76,000

0

15,96,76,000

Capital

5,45,89,000

0

5,45,89,000

10

Energy Department

Revenue

30,15,55,000

0

30,15,55,000

Capital

16,51,40,00,000

0

16,51,40,00,000

11

BC and MBC Welfare Department

Revenue

1,07,83,91,000

0

1,07,83,91,000

Capital

0

0

0

12

Finance Department

Revenue

48,97,72,000

0

48,97,72,000

Capital

5,00,00,00,000

0

5,00,00,00,000

13

Interest Payment

Revenue

0

0

0

Capital

0

0

0

14

Repayment of Loans

Revenue

0

0

0

Capital

0

0

0

15

Pension

Revenue

0

0

0

Capital

0

0

0

16

Panchayati Raj Department

Revenue

5,72,72,31,000

0

5,72,72,31,000

Capital

0

0

0

17

Commercial Tax Department

Revenue

0

0

0

Capital

0

0

0

18

Food and Consumer Protection Department

Revenue

5,21,78,55,000

0

5,21,78,55,000

Capital

0

0

0

19

Environment, Forestand Climate Change Department

Revenue

40,89,58,000

0

40,89,58,000

Capital

1,65,55,000

0

1,65,55,000

20

Health Department

Revenue

15,34,72,48,000

0

15,34,72,48,000

Capital

8,61,00,00,000

0

8,61,00,00,000

21

Education Department

Revenue

1,35,26,03,03,000

0

1,35,26,03,03,000

Capital

4,70,20,00,000

0

4,70,20,00,000

22

Home Department

Revenue

97,89,24,000

0

97,89,24,000

Capital

80,00,00,000

0

80,00,00,000

23

Industries Department

Revenue

3,27,67,12,000

0

3,27,67,12,000

Capital

3,66,13,63,000

0

3,66,13,63,000

24

Information and Public Relation Department

Revenue

70,42,50,000

0

70,42,50,000

Capital

0

0

0

25

Information Technology Department

Revenue

34,12,00,000

0

34,12,00,000

Capital

0

0

0

26

Labour Resource Department

Revenue

92,74,00,000

0

92,74,00,000

Capital

0

0

0

27

Law Department

Revenue

14,68,83,000

0

14,68,83,000

Capital

0

0

0

28

High Court of Bihar

Revenue

0

0

0

Capital

0

0

0

29

Mines and Geology Department

Revenue

0

0

0

Capital

0

0

0

30

Minorities Welfare Department

Revenue

38,01,60,000

0

38,01,60,000

Capital

50,00,00,000

0

50,00,00,000

31

Parliamentary Affairs Department

Revenue

0

0

0

Capital

0

0

0

32

Legislature

Revenue

13,19,00,000

7,50,000

13,26,50,000

Capital

0

0

0

33

General Administration Department

Revenue

33,15,84,000

0

33,15,84,000

Capital

0

0

0

34

Bihar Public Service Commission

Revenue

0

59,15,00,000

59,15,00,000

Capital

0

0

0

35

Planning and Development Department

Revenue

1,00,13,00,000

0

1,00,13,00,000

Capital

0

0

0

36

Public Health Engineering Department

Revenue

60,00,00,000

0

60,00,00,000

Capital

99,40,41,000

0

99,40,41,000

37

Rural Works Department

Revenue

7,83,49,00,000

0

7,83,49,00,000

Capital

5,00,00,000

0

5,00,00,000

38

Prohibition, Excise and Registration Department

Revenue

5,31,16,000

0

5,31,16,000

Capital

0

0

0

39

Disaster Management Department

Revenue

2,000

0

2,000

Capital

0

0

0

40

Revenue and Land Reforms Department

Revenue

4,49,28,12,000

0

4,49,28,12,000

Capital

0

0

0

41

Road Construction Department

Revenue

2,50,00,00,000

0

2,50,00,00,000

Capital

10,63,22,57,000

0

10,63,22,57,000

42

Rural Development Department

Revenue

6,79,50,00,000

0

6,79,50,00,000

Capital

0

0

0

43

Science, Technologyand Technical Education Department

Revenue

3,07,60,000

0

3,07,60,000

Capital

24,63,00,000

0

24,63,00,000

44

SC & ST Welfare Department

Revenue

1,02,02,29,000

0

1,02,02,29,000

Capital

8,00,00,000

0

8,00,00,000

45

Sugar Industries Department

Revenue

63,75,000

0

63,75,000

Capital

0

0

0

46

Tourism Department

Revenue

3,79,97,000

0

3,79,97,000

Capital

4,66,00,00,000

0

4,66,00,00,000

47

Transport Department

Revenue

30,62,000

0

30,62,000

Capital

0

0

0

48

Urban Development and Housing Department

Revenue

18,86,08,74,000

0

18,86,08,74,000

Capital

4,00,00,00,000

0

4,00,00,00,000

49

Water Resources Department

Revenue

1,29,60,00,000

0

1,29,60,00,000

Capital

3,66,65,98,000

0

3,66,65,98,000

50

Minor Water Resource Department

Revenue

26,00,000

0

26,00,000

Capital

0

0

0

51

Social Welfare Department

Revenue

30,16,35,90,000

0

30,16,35,90,000

Capital

12,56,00,000

0

12,56,00,000

52

Department of Sports

Revenue

40,38,000

0

40,38,000

Capital

0

0

0

Total Revenue

2,49,70,51,54,000

59,22,50,000

2,50,29,74,04,000

Total Capital

74,77,15,96,000

0

74,77,15,96,000

Grand Total

3,24,47,67,50,000

59,22,50,000

3,25,06,90,00,000