Loading...
Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

TAMIL NADU INAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) AMENDMENT ACT, 1969

TAMIL NADU INAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) AMENDMENT ACT, 1969

TAMIL NADU INAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) AMENDMENT ACT, 1969

Preamble - THE TAMIL NADU INAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) AMENDMENT ACT, 1969

THE TAMIL NADU INAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) AMENDMENT ACT, 1969

[Act No. 23 of 1969]

[14th November, 1969]

PREAMBLE

An Act further to amend the Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963.

Be it enacted by the Legislature of the State of Tamil Nadu in the Twentieth Year of the Republic of India as follows:--

Section 1 - Short title and commencement

(1)     This Act may be called the Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Amendment Act, 1969.

 

(2)     Section 3 (iii) and (iv), section 5 and section 6 shall be deemed to have come into force on the 15th February 1965.

 

Section 2 - Amendment of section 1, Tamil Nadu Act 26 of 1963

In section 1 of the Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 (Tamil Nadu Act 26 of 1963) (hereinafter referred to as the principal Act), after sub-section (6), the following sub-section shall be added, namely:--

"(7) Notwithstanding anything to the contrary contained in sub-sections (4) to (6), in regard to Pudukkottai inam estates specified in Schedule I-A, this section and sections 2, 4, 5, 7, 8, 56 (3), 50, 64, 73 and 75 shall be deemed to have come into force on the 1st January 1964; and the rest of this Act shall be deemed to have come into force in regard to such Pudukkottai inam, estates on the 15th February 1965:

Provided that in the case of any such Pudukkottai inam estate, the settlement of which is published under sub-section (2) of section 3 of the Pudukkottai (Settlement of Inams) Act, 1955 (Madras Act XXIII of 1955), on a date subsequent to the 15th February 1965, the rest of this Act as aforesaid shall be deemed to have come into force in regard to such Pudukkottai inam estate on such subsequent date.

Provided further that where, in regard to any such Pudukkottai inam estate, the operation of the rest of this Act as aforesaid has been stayed or interrupted by order of court of Tribunal or other authority consistuted under any law for the time being in force, he date from which the Government have been in uninterrupted possession of such estate shall be deemed to be the date on which the rest of this Act as aforesaid shall be deemed to have come into force."

Section 3 - Amendment of section 2, Tamil Nadu Act 26 of 1963

In section 2 of the principal Act,--

(i)       in clause (10), after the words "in relation to an inam estate", the brackets, words, figure and letter "(other than a Pudukkottai inam estate specified in Schedule I-A)." shall he inserted;

 

(ii)      after clause (10), the following clause shall be inserted, namely:--

"(10-A) 'notified date' in relation to a Pudukkottai inam estate specified in Schedule I-A means the 15th February 1965:

Provided that in the case of any such Pudukkottai inam estate, the settlement of which is published under sub-section (2) of section 3 of the Pudukkottai (Settlement of Inams) Act, 1955 (Madras Act XXIII of 1955), on a date subsequent to the 15th February 1965, "notified date" means such subsequent date:

Provided further that where the operation of this Act [other than sections 2, 4, 5, 7, 8, 56(3), 59, 64, 73 and 75] has been stayed or interrupted by order of court or Tribunal or other authority constituted under any law for the time being in force, the date from which the Government have been in uninterrupted possession of such inam estate shall be deemed to be the notified date;

(iii)     in clause (11), after the words, "merged territory of Pudukkottai", the words, figure and letter "but not including such of the inam areas in the said territory as are specified in Schedule I-A" shall be inserted;

 

(iv)    in clause (14), the following shall be added at the end, namely:--

"and includes such of the inam areas in the said territory; as are specified in Schedule I-A;

Section 4 - Amendment of section 73-A, Tamil Nadu Act 26 of 1963

In clause (i) of sub-section (1) of section 73-A of the principal Act, for the words "and every proceeding taken under that Act and pending in respect of that inam village shall abate", the following shall be substituted, namely:-

"and every order passed in any proceeding taken under that Act in respect of that inam village shall be deemed to be of no effect and if any proceeding taken under that Act is pending on the date of such inclusion, such proceeding shall abate;

Section 5 - Insertion of new section 73-B in Tamil Nadu Act 26 of 1963

After section 73-A of the principal Act, the following section shall be inserted, namely:--

"73-5. Madras Acts 30 and 31 of 1963 not to apply to Pudukkottai inam estates specified in Schedule I-A.--

(1)     Notwithstanding anything contained in the Madras Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 (Madras Act 30 of 1963) and in the Madras Inams (Supplementary) Act, 1963 (Madras Act 31 of 1963)?

 

(i)       the provisions of the said Acts shall be deemed never to have applied to a Pudukkottai inam estate specified in Schedule I-A, and every order passed in any proceeding taken under the said Acts in respect of that inam estate shall be deemed to be of no effect and if any proceeding under the said Acts is pending on the date of the publication of the Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Amendment Act, 1969 in the Fort St. George Gazette, such proceeding shall abate; and

 

(ii)      any amount paid under the Madras Minor Inamd (Abolition and Conversion into Ryotwari) Act, 1963 (Madras Act 30 of 1963) to any person in respect of that inam estate shall, with interest thereon at three per cent per annum, be recoverable as if it were an arrear of land revenue.

 

(2)     Where the entries relating to the inam area and the revenue number and name of revenue village as specified in columns (3) and (4) respectively of Schedule I-A are found to be either incomplete or incorrect with reference to the corresponding entries in the revenue registers, the Government may, by notification, from time to time, amend suitably the entries in columns (3) and (4) aforesaid.

 

(3)     All references made in this Act to Schedule I-A shall be considered as relating to the said Schedule as for the time being amended in exercise of the powers conferred by this section.

 

Section 6 - Insertion of new Schedule I-A in Tamil Nadu Act 26 of 1963

After Schedule I to the principal Act, the following. Schedule shall be inserted, namely:--

Schedule - SCHEDULE I-A

"SCHEDULE I-A

[See section] 1 (7), 2(10), 2(10-A), 2(11), 2(14) and 73-B.]

Serial

Number.

Taluk

Inam area with reference to Title Deed number or Survey number.

Revenue number and name of revenue village

comprising the inam area.

(1)

(2)

(3)

(4)

1

Tirumaya

T.D. Nos. 7253 to 7276 and S. No. 87.

1. Oliamangalam.

2

Do.

T.D. Nos. 7909 to 7979, 8310 to 8312, 8315, 8316, 9209, 9618 to 9623, 9519, 9795 and 9796.

10. Varpet.

3

Do.

T.D. Nos. 7221, 7222 Part, 7223, 7224 Part, 7225 Part, 7226 to 7244, 8511, 8512 and 9602.

14. Moolangudi.

4

Do.

T.D. Nos. 9423 and 8606

18. Rangiam.

5

Do.

T.D. Nos. 7485

23. Melapanaiyur.

6

Do.

T.D. Nos. 9038 to 9047, 9052 to 9056, 9062 to 9068, 9088 to 9099, 9120 to 9122, 9201, 9261, 9262, 9293, 9530, 9764, 9765 and S. Nos. 116-3, 134-18, 134-19, 149-17 to 149-21.

38. Neiveli.

7

Do.

T.D. Nos. 7245 to 7252, 7568 and 7569.

52. Vellukudi II bit.

8

Do.

 

T.D. Nos. 804 to. 809 and 811

53. Seranur.

9

Do.

T.D. Nos. 7859 to 7873, 7874 Part, 7875 Part, 8028, 8029, 8030, 8516, 8561, 8562, 8563, 8576, 8783, 8914, 9133, 9250 to 9255, 9257 to 9259, 9263 to 9274, 9676, and 9305.

54. Nallur.

10

Do.

T.D. No. 6068

58. Kulamangalam.

11

Do.

T.D. Nos. 6946 to 6969, 6978 to 7059, 7163 to 7177.

66. Thekkattur

12

Do.

T.D. Nos. 6936 and 6937

70. Ilanjavur.

13

Do.

T.D. No. 18 Part

71. Tirumayam.

14

Do.

T.D. Nos. 5555, 7141, 7142, 7143, 8153, 8155, 8156, 8157, 8976, 8354, 8355 and 8356.

73. Lembalakudi.

15

Do.

T.D. Nos. 5631 to 5644, 7129 to 7132, 8804, 9102, 9338, 9339 and

9346.

74. Neikonam.

16

Do

T.D. Nos. 8144 to 8152, 150 GL. No. 12590 and S. Nos. 93-1, 94, 97-2, 121-11, 126-1, 127, 129, 130-1, 130-2, 131-1, 132-1, 135-1, 136, 138-1, 140-2, 141, 175-6, 198-2, 201-1, 201-3, 202-4, 202-6, 203-1, 205-2, 207, 208-2, 223-1, 229-2, 231-1, 233-1, 233-6, 233-9, 233-12, 234-1, 235-2, 235-4, 235-6, 237-1, 237-4, 246, 248-1, 248-3 to 248-7, 251-1 to 251-4, 252, 253-4, 253-5, 254-3, 254-5, 254-7, 254-9, 255-3, 256-5, 256-7, 256-13,

76. Melur.

 

16

Tirumayam

256-18, 257-2, 257-5, 260-1 to 260-20, 263-1 to 263-9, 263-11 to 263-17, 264-1 to 264-5, 264-7, 264-8, 324-3, 336-2, 338-3, 370-4, 371-1, 371-4, 371-6, 371-7, 372-6, 373-2 and 373-8.

76. Melur.

17

Do.

T.D. Nos. 6775 and 6776

80. Tholayanur.

18

Do.

T.D. Nos. 7107, 7137, 7138, 7139 and 7081.

91. Adanur.

19

Do.

T.D. No. 504

93. Unaiyur.

20

Do.

T.D. Nos. 5539 to 5549, 7982 to 7993.

96. Panangudi.

21

Do.

T.D. Nos. 6622 to 6641, 6970 to 6977, 8575, 8686 to 8691.

97. Sengirai.

22

Do.

T.D. Nos. 7705 to 7726, 8882, 7078 to 7079, 7080 to 7102, 7567, 7602 to 7605, 8594 to 8603.

100. Perungudi.

23

Do.

T.D. Nos. 533 to 551

103. Mirattunilai.

24

Do.

T.D. Nos. 7814 to 7858, 7892, 7893, 8134, 8578, 9320, 9321 and 9758.

111. Thuraiyur.

26

Do.

T.D. Nos. 7178 to 7181 and 9439.

113. Melanilaivayal.

26

Do.

T.D. Nos. 6714 to 6743, 6941 to 6945, 8158, 8992, 8993, 9328, 9329, 9784, 9786, 9800 to 9803 and S. Nos. 9-14, 11-2, 12-20, 13-6, 14-2. 26-1, 29-1, 34-1, 56-2, 70-2, 84-1, 84-6, 85-15, 85-42, 85-57, 88-1, 88-3, 91-2, 91-4, 91-10, 91-12, 91-14, 91-24, 91-31, 92-3. 92-13, 92-32, 92-37, 93-1, 94-1, 95-1, 95-2, 96-2, 96-3, 96-6, 96-8, 96-12, 96-13, 96-15, 96-19, 96-24, 96-29, 96-31, 96-37, 97-1, 97-7, 97-9, 97-14, 97-18, 97-22, 97-25, 97-29, 97-26, 97-27, 98-2, 98-5, 99-2, 99-4, 99-6, 99-10, 99-16, 99-20, 99-26, 99-28, 99-32, 100-3. 100-8, 100-12, 100-17, 100-19, 100-24, 100-36, 101-14, 101-22, 102-20, 102-25, 102-28, 102-38, 103-1, 103-2, 103-4, 103-5, 103-6, 103-32, 103-44, 106-2, 106-10, 106-12, 106-14, 106-15, 107-3, 107-11, 107-16, 107-21, 107-27, 107-36, 107-34, 108-2, 108-6, 108-8, 108-9, 108-10, 110-3, 110-13, 110-17, 110-23, 111-2, 111-8, 112-1, 112-3, 112-4, 112-7, 112-8, 112-10, 112-16, 113-1, 113-2, 113-5, 113-6, 114-2, 114-8, 114-11, 114-13, 114-16, 114-17, 114-20, 114-22, 114-23, 114-28, 115-4, 116-2, 116-5, 117-1, 117-20, 118-1, 119-4, 119-5, 120-1,

114. Pudunilaivaya)

26

Tiruthyam

120-5, 120-6, 121-22, 124-13, 124-18, 124-36, 124-41, 124-01, 124. 130-4, 131-2, 134-2, 134-3, 136-3. 135-6, 136-2, 136-12, 136-15, 137-2, 138-1, 138-8, 138-9, 139-3, 139-5, 139-7, 140-1, 140-3, 140-6, 140-14, 141-2, 142-1, 142-3, 143-1, 144-2, 144-4, 144-5, 146-1, 146-2, 151-1, 153-10, 200-5, 200-6, 205-22, 205-27, 206-1, 206-3, 206-4, 208-2, 208-4, 208-5, 210-2, 211-2, 221-11, 222-5, 226-15, 226-16, 227-10, 235-2, 237-5, 237-7, 238-6, 240-11, 240-13, 242-14, 243-5, 243-7, 243-8, 244-8, 244-19, 245-1, 245-3, 245-6, 246-6, 248-3, 248-12, 248-13, 251-15, 252-3, 252-4, 252-8, 254-1, 255-3, 262-1, 263-1, 264-2, 264-7, 264-9, 265-2, 269-1, 269-19, 270-7, 273-1, 273-3, 273-5, 273-7, 281, 287-1, 291-1, 292-2, 302, 303-2, 305-2, 308-6, 309-1, 309-4, 309-10, 314-2, 315-19, 316-2, 316-6, 317-20, 818-10, 318-29, 318-38, 321-6, 322-13, 323-7, 325-1, 327-2, 328-16, 328-19, 328-24, 328-27, 328-28, 328-31, 329-7, 329-13, 329-18, 329-19, 330-7, 332-2, 335-23, 335-40, 336-4, 336-21, 336-23, 337-7, 337-24, 338-1, 338-14, 338-16, 339-1, 340-1, 340-3, 340-6, 343-1, 92-24, 97-16, 100-37, 107-2, 9-8, 9-10, 84-8, 85-2.

114. Pudunilaivayal

27

Do.

T.D. Nos. 5801 to 5809, 5810A and 5811A.

116. Nallambal samudram.

28

Do.

T.D. Nos. 7727 to 7747, 8319, 8133 and Gl. 13048.

118. Kaikulanvayal.

29

Do.

T.D. Nos. 6655 to 6675, 8317, 8728, 9766 and 9767.

119. Thalayathivayal.

30

Do.

T.D. Nos. 7730, 7733 to 7736 and 7739.

131. Agavayal

31

Do.

T.D. Nos. 6826 to 6851 and 7140

122. Valevayal.

32

Do.

T.D. Nos. 6805 to 6825, 8318, 8753 and 8817.

123. Allauvayal.

33

Do.

T.D. Nos. 7994 to 8004

124. Anikkiai.

34

Do.

T.D. Nos. 6799 to 6804, 6852 to 6857 and 8153.

126. Valaramanikfeom

35

Do.

T.D. Nos. 7785 to 7813, 8289 to 8293, 8755 and 8756.

146. Palakurichi.

36

Alangudi

T.D. No. 6353

2. Sembattur.

37

Do.

T.D. Nos. 5010 to 5023

3. Puthambur.

 

38

Alangudi

T.D. Nos. 4961 to 4966, 6348 Part, and S. Nos. 729-1, 729-2, 730, 732, 735, 736, 738-13, 744-5, 746-17, 746-18, 747-1, 747-3, 747-5, 747-8, 747-12, 750-1, 750-17, 751-1, 751-2, 751-6, 752-12, 752-28, 752-29, 752-30, 752-31, 753-9, 774-1, 774-2, 788-1, 788-2, 788-3, 788-6.

12. Mullur.

39

Do.

T.D. Nos. 729, 734 to 750, Gl. 13078.

15. Vadavalam.

40

Do.

T.D. No. 757........

20. Thirukkattalai.

41

Do.

T.D. Nos. 6218, 6226

21. Pudukkottai.

42

Do.

T.D. No. 861 ......

22. Nathampannai.

43

Do.

T.D. Nos. 5151 to 5180, 5835, 7575, 6241 to 6256.

23. Sellukudi.

44

Do.

T.D. Nos. 6219 to 6221

26. Kavinad West.

4$

Do.

T.D. Nos. 6301 to 6313, 6315 to 6323.

26. Kavinad East.

46

Do.

T.D. Nos. 863 to 890, 6222, 6223, 6224, 6231, 6233, 6235, 6237 Part. 6238, 6240.

27. Thirumalaraya-samudram.

47

Do.

T.D. No. 8667 ..

28. Kaikurichi.

48

Do.

T.D. Nos. 7584 and 7585

31. Poovarasakudi.

49

Do.

T.D. No. 8936 .. .. ..

34. Vallathirakottai.

50

Do.

T.D. Nos. 6295 to 6360

36. Gudalur.

51

Do.

T.D. Nos. 913A to 929

45. Kothamangalam.

52

Do.

T.D. Nos. 6258 to 6279, 9218, 9440, 9441.

49. Vennavalkudi

53

Do.

T.D. Nos. 6280 to 6284, 16286 to 6294, 8325. 8326 and S. Nos. 1-1, 1-10, 4-2, 265-2, 265-4, 265-6, 265-9, 266-6, 266-7, 266-8, 268-8, 269-3, 269-6, 270-2, 271-5, 273-1, 275-1, 275-6, 276-1, 276-2, 276-7, 278-2, 279-1, 279-2, 279-4, 280-2, 281-2, 282-1, 282-3, 283-1, 283-3, 284-1, 285-2, 286-2, 287-1, 288-2, 289-1, 289-3. 289-5, 290-2, 291-1, 291-3, 296-1, 296-5, 297-2, 297-5, 298-4, 300-1, 300-3, 302-7.

57. Kovilur.

54

Do.

T.D. No. 6225

60. Kothakottai

55

Do.

T.D. Nos. 5181 to 5184 .....

61. Manjanviduthj.

56

Do.

T.D. Nos. 3041, 6324 to 6843, 7876.

67. Kularoipatti.

57

Do.

T.D. Mo. 8887 ...

69. Maogala(sic)

 

58

Alangudi

T.D. Nos. 6473, 8653 to 8663, 4954, 5061 to 5096, 5098 to 5106, 6344 to 6347, 8032 to 8044, 8837, 9461, 9541, 5015.

70. Perungalur.

 

71. Manaviduthi.

59

Do.

T.D. Nos. 8657 and 8658 ..

 

60

Do.

T.D. Nos. 7882 to 7885, 8570, 8571, 9416.

72. Semmattividuthi,

31

Do.

T.D. Nos. 4953, 6722, 8154

73. Varappur.

62

Do.

T.D. Nos. 899 to 906, 930 to 966, 967 to 995, 997.

76. Adanakottoi.

63

Do.

T.D. Nos. 619 and 620

78. Sothupalai.

64

Do.

T.D. No. 628

79. Valavampatti.

65

Do.

T.D. Nos. 8459, 8994 to 9004, 9048, 9049, 9050, 9345, 9380, 4931 to 4942, 6470, 5471.

90. Malaiyur.

66

Do.

T.D. Nos. 7877 to 7881, 8568, 8569, 9015.

91. Therkutheru.

67

Do.

T.D. Nos. 8883, 5514, 5494 to 5497..

93. Ponnanviduthi

68

Do.

T.D. Nos. 5478 to 5497, 5499 to 5509, 5514, 5517, 5714 to 5717, 8880, 8881, 9546.

100. Kanakkankadu,

69

Do.

T.D. Nos. 5486, 5487, 6494, 5496, 5497, 5514, 5714, 5715, 6188 to 6212, 8719, 8721.

108. Mullankurioki.

70

Kolathur

T.D. Nos. 6544 to 6549, 6918, 6919, 6920, 7489, 8323.

1. Meenaveli.

71

Do.

T.D. Nos. 9411 and 9412 ... ...

2. Agarapatti.

72

Do.

T.D. Nos. 6356, 6360, 6363 to 6367, 6369 to 6372, 6374, 6375, 6377, 6378, 6380, 6381, 6383, 6922 Part, 6923 Part, 6924 to 6928, 6931, 9777, GI. 11914 and S. Nos. 256-2, 280-1 to 230-3, 329-1, 329-4, 332-7, 332-9, 357, 359, 366-1, 386, 389-3, 391-6, 391-6, 436-1, 436-7, 436-8, 436-9, 438-2, 438-3, 446-3, 447-1, 447-2, 447-4, 447-5, 450-2 to 450-5, 450-11, 452-12 to 452-17.

4. Kodumbatai.

73

Bo.

T.D. Nos. 6357, 6358, 6369, 6361, 6362, 6364, 6368, 6373, 6375, 9569.

5. Kasavanur.

74

Do.

T.D. No. 8308 .. ... ...

6. Thengathinnipatti.

81

Do.

T.D. Nos. 7550, 7551.

34. Madiyanipatti

82

Do.

T.D. Nos. 7614, 7615, 7616, 8165, 8648, 8649, 8650, 8708, 8566 and S. Nos. 259-1, 259-2, 259-4, 259-14, 267-3, 267-4, 281-1, 281-2, 356-4 to 356-7, 356-11, 356-16, 356-20, 402-4, 402-8, 402-9, 509-25, 509-26, 614-6, 525-14.

47. Nearpalarn,

 

83

Kolathur.

T.D. No. 8567 ..

48. Mandaiyur.

84

Do.

T.D. Nos. 6390 to 6394 ..

53. Lakshmanapatti.

85

Do.

T.D. Nos. 7523 to 7527 and 9021 ..

55. Keeranur.

86

Do.

T.D. Nos. 4986 to 5009, 8707, 9009 to 9011, 9598 and S. Nos. 261-1, 261-3, 267-2, 367-4, 369-1 to 369-3, 370-3, 371-2, 371-4; 374-5, 375-2, 376-4, 379-9, 380-3, 380-4, 383-3, 383-7, 384-5, 386-18,-386-21, 386-22, 386-23, 387-4, 387-12, 388-6, 388-20 to 388-23, 388-26, 388-27, 390-6, 391-8, 392-9, 392-19, 397-3, 398-7, 400-2, 403-7, 408-5, 409-11,

68. Vathanakottai.

 

 

409-25, 409-26, 410-3, 411-7, 411-15, 411-19, 411-22, 412-5, 412-11; 414-4, 414-9, 414-14; 415-1, 415-14, 419-12, 420-2,420-4, 420-7, 422-4, 426-2, 426-10, 426-15, 426-16.

 

87

Do.

T.D. Nos. 6395, 6396 and 9564

74. Marudur

88

Do.

T.D. No. 6386

80. Uppiliakudi.

89

Do.

T.D. Nos. 332, 333, 334, 336 to 339.

83. Valamangalaan.

90

Do.

T.D. Nos. 9402 to 9410

85. Veerakudi.

91

Do.

T.D. Nos. 4952, 5107 to 5122, 5767 to

86. Killanur.

 

 

5770, 7539 to 7541.

 

 

 

92

Do.

T.D. Nos. 828 to 836

90. Uchani.

93

Do.

T.D. Nos. 6424 to 6427, 6429 to 6447, 9679, GI. 12881 and S. Nos. 35, 181, 182, 183-1, 184-1, 185-1, 185-4, 185-9, 186-9, 186-10, 186-13, 188-5, 189-9, 192-2, 192-4, 192-5, 192-7, 192-9, 193-9, 194-3, 194-16, 195-6, 196-3, 196-4, 196-12, 199-9, 199-10, 200-1, 201-2, 202-2, 203, 204, 206, 211-3, 211-1, 212-2, 212-3, 212-4, 213-1, 213-2, 213-7, 216-9, 217-5, 218-10, 219-3, 225-6, 225-21, 225-22, 225-24, 227-12, 227-13, 227-20, 228-1, 228-4, 228-6, 228-13, 228-16, 229-2, 229-3, 229-8. 229-11, 229-14,' 229-17, 229-19, 231-2, 231-9, 231-10, 232-6, 232-16, 233-16, 236-9, 238-3, 239-1, 239-14, 239-25, 239-28, 240-1, 242-3, 243-3, 243-7, 243-11, 243-16, 243-17, 244-2, 244-3, 244-4, 245-1, 248-12, 251-5, 251-15, 252-7, 253-1 to 253-3, 255-2, 255-5, 259-3, 260-2.

94. Moottampatti.

94

Do.

T.D. Nos. 8136 and 8137

97. Thudaiyur

 

95

Kolathur

T.D. Nos. 5758, 5760 to 5766, 8752, GI. 8541.

98. Muttukadu.

96

Do.

T.D. Nos. 6772 to 5779, 5836, 6460, 6461, 6462, 6533, 6471 to 6474, 6534, 8160 to 8164.

01. Vellanur.

97

Do.

T.D. Nos. 6550 to 6559, 6564 to 6566, 8636 and S. Nos. 1-13, 330-1, 330-2, 330-6, 335-2, 340-7, 342-6, 342-13, 342-24, 343-3, 343-7, 345-1, 348-1, 348-11, 363-1.

03. Sathiamangalam.

08

Do.

T.D. Nos. 8507 to 8510, 8517 to 8525 and S. Nos. 302-1, 332-4, 335-4, 336, 337, 338-2, 339-3, 341-8, 344-2, 350-7, 350-9, 350-10, 350-13, 360-2, 364-2, 365-1, 366-2, 366-4 to 366-7, 366-14, 370-6, 371-2, 384-10, 384-14, 388-1, 388-2, 391-1, 392-3, 392-9, 392-13, 398-1, 408-1, 413-13, 414-14, 414-16, 415-15, 416-1, 418-1, 418-6, 418-8, 419-2, 419-4, 419-7, 424-3, 424-5, 424-16, 427-7, 430-1, 430-13, 431-7, 433-7, 436-3, 437-1, 439, 441-3, 449-2, 452-2, 452-5, 456-12, 456-13, 457-2, 458-2, 459.

105. Ammaebatram.

99

Do.

T.D. Nos. 6357 to 0389 ...

106. Kolathur.

100

Do.

T.D. Nos. 7409 to 7416, 7545, 8504, 8505, 8706, 8924 to 8927, 8929 to 8933, 9057 to 9061, 9073 to 9076, 9078 to 9080, 9082 to 9087, 9103, 9104, 9131, 9132, 9414 and S. Nos. 90-2, 90-3, 91-2, 91-3, 92, 93, 95, 96-4, 97-7, to 97-12, 98-3, 98-5, 98-11, 102-2, 102-10, 103-12, 105-20, 106-6 to 106-9, 106-18, 106-19, 108-1, 114-7, 114-10, 114-11, 114-14, 114-15, 115-7, 115-8, 120-3, 120-4, 120-5, 120-7 to 120-11, 121-7, 123-8, 126-20, 128-2, 128-4, 129, 131-1, 131-5, 131-6, 131-8, 133-3, 135-1, 135-3, 135-11, 136-1, 136-3, 136-4, 137-8, 138-1, 138-2, 138-5, 139-5, 140-16, 140-17, 142-1, 142-6, 142-18, 143-3, 144-1, 145-1, 146, 148-1 to 148-6, 149-1 to 149-14, 150-1 to 150-3, 150-5 to 150-8, 150-10, 150-11 to 150-16, 151-1 to 151-7, 153-2, 153-3, 153-5, 153-6 to 153-26, 154-3 to 154-5, 154-7 to 154-9, 154-11, 154-12, 154-14 to 154-20, 155-1 to 156-17, 156-2 to 156-15, 157-1 to 157-20, 158-1 to 158-6, 159-1 to 159-11, 160-1 to 160-5, 162-1 to 162-17, 162-19, 163-1 to 163-18, 164-1 to 164-5, 164-7 to 164-15, 166-1 to 166-12, 166-14, 168-1, 168-4, 160-1 to 169-13, 171-2 to 171-5, 173-8 to 173-8, 173-11, 173-16, 173-18.

107. Melapuduvayal.

 

100

Kolathur

173-20, 173-22, 173-23, 173-25, 176-5, 177-20, 180-1, 180-6, 182-1, 184-8, 184-24, 186-1, 186-2, 187-14, 187-16, 189-1, 189-2, 189-5, 189-9, 189-24, 190-9, 190-14, 190-17, 196-19. 190-22, 193-14, 193-16, 194-7, 194-11, 196-14, 196-15, 196-19, 196-23, 196-24, 196-30, 197-9, 137-21, 198-1 to 198-11, 199-1 to 199-12, 200-1 to 200-7, 201-1 to 201-21, 202-1 to 202-15, 203-1 to 203-13, 203-15 to 203-29, 205-1 to 205-10, 205-15, 205-16, 221-1 to 221-5, 223-1, 223-4, 223-16 to 223-18, 223-23 to 223-29, 226-7, 226-9, 226-16, 227-13 to 227-16, 228-2, 228-3, 228-18, 228-19, 229-1, 229-17, 230-12 to 230-19, 230-26, 231-1, 231-13, 231-19, 232-2 to 232-11, 234-2 to 234-11, 235-2 to 235-11, 236-2 to 236-9, 237-3, 238-16, 238-17, 238-26, 233-39, 239-5, 239-9, 239-12, 240-1, 240-22 to 240-24, 240-25, 242-2, 242-7, 243-7, 244-20, 246-12, 246-13, 246-15, 246-16, 247-2, 247-3, 247-4, 247-12, 248-10, 248-11, 248-18, 248-24, 248-26, 248-27, 249-12, 249-21, 250-5, 250-21, 250-23, 250-28, 250-33. 251-1, 252-4, 255-9, 256-5, 256-6, 257-1, 258-5, 258-10, 258-15, 260-2, 260-10, 260-13, 261-2, 262-2, 262-3, 262-8, 262-10, 263-9, 263-18, 264-1, 265-2, 265-4, 265-6, 267, 270-6, 271-1, 272-2, 273-1 to 273-6, 273-8 to 273-10, 279-2, 280-4, 280-22, 281-9, 281-18, 281-17, 281-22, 282-17, 282-19, 282-30, 282-32, 283-6, 284, 286-11, 291-5, 293-20, 293-21, 293-23, 294-2, 294-8, 295-6, 298-12, 299-7, 299-14, 301-1, 301-2, 301-11.

107. Melapuduvayal

101

Do.

T.D. Nos. 6354 and 6355.

113. Vilathupatti.

102

Do.

T.D. Nos. 6458, 6459, 6475, 6567, 6901 to 6907, 7488, 7491, 7492 and S. Nos. 13-1, 13-3, 18, 19-3, 192-1, 192-3, 194-1, 194-3, 196-1, 196-2, 198-1, 198-2, 198-7, 198-8, 198-12, 198-13, 198-15 to 198-19, 199-2, 207-2, 207-3, 208-13, 209-9, 213-18, 214-21, 219-1, 219-8, 219-11, 221-10, 221-11, 225-3, 247-2.

117. Panampatti.

103

Do

T.D. Nos. 7384 to 7390, 7394, 7890, 8496, 8497, 8873 to 8877.

120. Ayingudi.

104

Do.

T.D. No. 7392

121. Marayapatti.

105

Do.

T.D. No. 7980

125. Sundarapatti.

 

106

Kolathur.

T.D. Nos. 845 to 860, 9683

127. Veyalogam.

107

Do. ..

T.D. Nos. 7899, 7900, 7902

128. Maagudi.

108

Do. ..

T.D. Nos. 7581, 7597 to 7907, 8129,

131. Panangudi.

 

 

8130, 8131 and S. Nos. 2-1, 2-8, 21-2,

 

 

 

23-3, 24-3, 24-8, 24-9, 30-2, 30-7,

 

 

 

40-5, 40-6, 42-16, 42-21, 42-51,

 

 

 

24-5, 49-5, 49-20, 54-1, 53-9, 65-1,

 

 

 

65-3, 65-4, 65-5, 65-6, 65-10, 66-2,

 

 

 

70-18, 72-1, 76-5, 76-13, 76-14,

 

 

 

76-24, 87-3, 87-7, 88-11, 90-13, 90-16.

 

109

Do.

T.D. Nos. 5783 to 5785..

137. Visalur.

110

Do.

T.D. Nos. 8005 to 8023 and 9447 ..

138. Gudalur.

111

Do.

T.D. Nos. 6450 to 6456, 7638, 7639 and 9447

143. Alathur.

112

Do.

T.D. No. 97........

146. Vannarapatti.

113

Manaparai

T.D. Nos. 6448 and 6449 ..

81. Usilampatti.

114

Do.

T.D. Nos. 6448, 6457, 0539 to 6543 and 7490.

82. Keelaiyur.

115

Do.

T.D. Nos. 6463, 6464, 6465

83. Saropatti.

116

Do.

T.D. Nos. 6535 to 6538

84. Sooliapatti."

 

Section 7 - Saving of limitation

For the purpose of computing the period of limitation in respect of any proceeding or application under the principal Act or the rules made thereunder in relation to a Pudukkottai inam estate specified in Schedule I-A to the principal Act or any land in such estate, the period commencing on the 15th February 1965 and ending with the date of the publication of this Act in the Fort St. George Gazette shall be excluded.