Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

SUPREME COURT DEPARTMENTAL CANTEEN EMPLOYEES (REVISED PAY) RULES, 2015

SUPREME COURT DEPARTMENTAL CANTEEN EMPLOYEES (REVISED PAY) RULES, 2015

Preamble - SUPREME COURT DEPARTMENTAL CANTEEN EMPLOYEES (REVISED PAY) RULES, 2015

SUPREME COURT DEPARTMENTAL CANTEEN EMPLOYEES (REVISED PAY) RULES, 2015

PREAMBLE

In exercise of the powers conferred by Clause (2) of Article 146 of the Constitution, the Chief Justice of India, with the approval of the President, hereby makes the following Rules effecting the revision of pay scales of the concerned categories of Departmental Canteen staff on the establishment of the Supreme Court of India:-


Rule 1 - Short title and commencement

(1) These Rules shall be called "The Supreme Court Departmental Canteen Employees (Revised Pay) Rules, 2015".

(2) These Rules shall be deemed to have come into force at once.


Rule 2 - Definitions

In these Rules unless the context otherwise requires -

(a) Existing Pay Band and Grade Pay means the Pay Band and Grade Pay applicable to concerned Canteen employee of the Supreme Court specified at Column III & IV of the Schedule.

(b) 'Revised Pay Band and Grade Pay' with reference to any of the concerned Canteen Staff of the Supreme Court means the Pay Band and Grade Pay mentioned in Column V & VI of the Schedule.

(c) 'Schedule' means the Schedule appended to these Rules.


Rule 3 - Revision of Grade Pay/Pay Band

The existing Pay Band and Grade Pay in respect of Canteen Staff of the Supreme Court in categories shown at S. Nos. 1 to 9 (Column II) of the Schedule shall stand revised as indicated in Columns V and VI of the said Schedule with effect from 1.1.2006.


Rule 4 - Allowances including Washing Allowances

All Allowances including washing allowance to which a canteen employee is entitled to in addition to pay shall be at the same rate and in accordance with the rules or orders as are applicable to the Court Servants placed in the corresponding scales of pay.


Rule 5 - Fixation of Pay in the revised Pay Band/Grade Pay

(i) The pay of the employees of the Supreme Court Departmental Canteen in the categories as mentioned at S. Nos. 1 to 9 (Column II) in the Schedule shall be fixed on notional basis with effect from 1.1.2006 in the Pay Band and Grade Pay shown in Column V and VI and the actual benefit shall be admissible with effect from 21.1.2015.

(ii) The fixation of pay of Canteen Employees in the revised Pay Band and Grade Pay effective from 1.1.2006 shall be made in accordance with the procedure prescribed for fixation of pay in terms of Supreme Court Resolution No.34/2008-SCA(I) dated 13th September, 2008 read with CCS (Revised Pay) Rules, 2008.


Rule 6 - Provision regarding arrears of Pay and Allowances

The payment of arrears shall be made to the concerned categories of canteen employees of the Supreme Court in the manner indicated in Supreme Court's Resolution No.34/2008-SCA(I) dated 13th September, 2008 read with CCS (Revised Pay) Rules, 2008.


Rule 7 - Removal of difficulties

If any difficulty or question arises in the implementation of these Rules, the decision of the Hon'ble the Chief Justice of India on such matter, shall be final.


Schedule - SCHEDULE

SCHEDULE

Sl. No

Post

Existing Pay Band/Pay Scale

Existing Grade Pay

Revised corresponding fitment in Pay Band

Revised Grade Pay

I

II

III

IV

V

VI

1

General Manager

9300-34800

(PB-2)

4200

9300-34800

(PB-2)

4600

2

Manager-cum-Accountant

(i) 5200-20200

(PB-1) (01.01.2006 to 28.08.2007)

(ii) 9300-34800 (PB-2) (upgraded w.e.f. 29.08.2007)

(i) 2400 (01.01.2006 to 28.08.2007)

(ii) 4200 (w.e.f. 29.08.2007)

(i) 5200-20200

(PB-1) (01.01.2006 to 28.08.2007)

(ii) 9300-34800 (PB-2) (upgraded w.e.f. 29.08.2007)

(i) 2800 (01.01.2006 to 28.08.2007)

(ii) 4600 (w.e.f. 29.08.2007)

3

Assistant Manager-cum-Store Keeper

5200-20200

(PB-1)

(i) 2000 (01.01.2006 to 28.08.2007)

(ii) 2400 (upgraded w.e.f. 29.08.2007)

5200-20200

(PB-1)

(i) 2400 (01.01.2006 to 28.08.2007)

(ii) 2800 (upgraded w.e.f. 29.08.2007)

4

Halwai-cum-Cook

5200-20200

(PB-1)

2000

5200-20200

(PB-1)

2400

5

Clerk

5200-20200

(PB-1)

1900

5200-20200

(PB-1)

2000

6

Assistant Halwai-cum-Cook

5200-20200

(PB-1)

1900

5200-20200

(PB-1)

2000

7

Tea/Coffee Maker (Redesignated as Canteen Attendant)

5200-20200

(PB-1)

1800

5200-20200

(PB-1)

1900

8

Bearer (Redesignated as Canteen Attendant)

5200-20200

(PB-1)

1800

9

Wash Boy (Redesignated as Canteen Attendant)

5200-20200

(PB-1)

1800