In exercise of the
powers conferred by the proviso to Art. 309 of the Constitution of India and in
supersession of all the rules made in this behalf, the Governor of Gujarat
hereby makes the following rules to provide, for regulating recruitment to post
of Superintendent of Land Records in General State Service, Class I, under the
Commissionerate of Settlement and Directorate of Land Records, Gujarat State
namely: These rules may be called the Superintendent
of Land Records, Class I, in the Commissionerate of Settlement and Directorate
of Land Records Recruitment Rules, 2016. In these rules, unless the context otherwise
requires Superintendent of Land Records means a post included in the Annexure-I
appended to these rules. In these rules, unless the context otherwise
requires District Inspector of Land Records means a post included in
Annexure-II appended to these rules. Appointment to the post of Superintendent of
Land Records in General State Service, Class 1, under the Commissionerate of
Settlement and Directorate of Land Records shall be made either, (a)
by
promotion of a person of proved merit and efficiency from amongst the persons
who: (i)
have
worked for not less than eight years in the cadre of District Inspector of Land
Records in General State Service, class II, under the Commissionerate of
Settlement and Directorate of Land Records; and (ii)
have
passed the qualifying examination for computer knowledge in accordance with the
provisions of the Gujarat Civil Services Computer Competency Training and
Examination Rules, 2006. Provided that, where the appointing authority
is satisfied that a person having the experience specified in sub clause (i)
above is not available for promotion and that it is necessary in the public
interest to fill up the post by promotion even of a person having experience
for a lesser period; it may, for reasons to be recorded in writing, promote
such person who possesses experience of a period of not less than two-thirds of
the period specified in sub clause (i) above; or (b)
by
temporary transfer on deputation basis from amongst the persons working on the
cadre of the Gujarat Administrative Service (Junior Scale), Class I. The candidate appointed by promotion shall
have to undergo such training and to pass such examination as may be prescribed
by the Government. 1.
Superintendent
Land Records Cum Consolidation Officer. 2.
Superintendent
Land Records. 3.
Deputy
Director (SLR Cadre). 4.
Enquiry
Officer, City Survey, Class I 1.
District Inspector of Land Records. 2.
City Survey Superintendent. 3.
Survey Mamlatdar. 4.
Assistant Consolidation Officer. 5.
Office Superintendent. 6.
Enquiry Officer, Class II. 7.
Special District Inspector of Land
Records. 8.
Assistant Director.SUPERINTENDENT OF LAND RECORDS, CLASS-I, IN
THE COMMISSIONERATE OF SETTLEMENT AND DIRECTORATE OF LAND RECORDS RECRUITMENT
RULES, 2016
PREAMBLE