[31st
July 2023] In exercise of the powers
conferred by the proviso to article 309 of the Constitution of India and in
supersession of all existing rules, orders or instruments issued in this
behalf, the Governor of Maharashtra is hereby pleased to make the following
rules regulating the recruitment to the posts of "Superintendent" and
"Scholar Assistant" Group-B (Non-gazetted) and "Senior Clerk",
"Library Assistant" and "Editorial Assistant" Group-C in
the Maharashtra State Board of Production of Marathi Vishwakosh under
administrative control of the Marathi Language Department of the Government of
Maharashtra, namely :- (a)
"Appointing Authority" means the
Secretary, Maharashtra State Board of Production of Marathi Vishwakosh; (b)
"Board" means the Maharashtra State
Board of Production of Marathi Vishwakosh under administrative control of the
Marathi Language Department of the Government; (c)
"Department" means the Marathi
Language Department of Government; (d)
"Degree" means a degree of a
statutory university or any other qualification declared by the Government of
India or State Government to be equivalent thereto; (e)
"Directorate of Libraries" means
the Directorate of Libraries under the administrative control of Higher and
Technical Education Department of the Government; (f)
"Eligibility for promotion" means
the eligibility for promotion in accordance with the terms and conditions
prescribed for promotion in rules, resolution or orders issued by the General
Administration Department of the Government, from time to time; (g)
"Government" means Government of
Maharashtra; (h)
"Higher Secondary School Certificate
Examination" means the Higher Secondary School Certificate Examination
conducted by a Divisional Board established under the Maharashtra Secondary and
Higher Secondary Education Boards Act, 1965 (Mah. XLI of 1965) and includes any
other examination declared by the Government to be equivalent thereto; (i)
"Post Graduation degree" means a
Post Graduation degree of a Statutory University or any other qualification
declared by the Government of India or the State Government to be equivalent
thereto; (j)
"Selection Committee" means a
Committee constituted, from time to time, by the Government for the purpose of
selection of candidates for direct recruitment to the posts mentioned in these
rules. (a)
by promotion of a suitable person having
eligibility for promotion and having not less than three years regular service
on the post of Senior Clerk in the Board, on the basis of common seniority,
from amongst the persons holding the said posts; or (b)
by deputation of a suitable person holding
equivalent post and having not less than three years of experience in
administrative work, if eligible candidate is not available for appointment by
promotion : Provided that, all the terms
and conditions of the deputation policy of the General Administration
Department shall be applicable for deputation. (a)
by promotion of a suitable person having
eligibility for promotion and having not less than three years regular service
on the post of Editorial Assistant in the Board, on the basis of common
seniority, from amongst the persons holding the said post; or (b)
by nomination from amongst the candidates
recommended by the Selection Committee on the basis of result of the
Competitive Examination conducted therefor, who fulfills the following
criteria, namely :- (i)
Age Limit.- (A)
Lower Age Limit.- Eighteen years of age
completed as on the last date of receipt of application as per the
advertisement for recruitment to the post. (B)
Upper Age Limit.- Thirty-eight years of age
completed for the persons not belonging to reserved categories and Forty-three
years of age completed for the persons belonging to reserved categories as on
the last date of receipt of application as per the advertisement for recruitment
to the post. (ii)
Minimum Educational Qualification.- (A)
A degree in Marathi subject with at least
sixty per cent marks; and (B)
A Post Graduation degree in Marathi subject
with at least fifty per cent marks. (iii)
Experience.- Minimum three years of practical
experience of editorial or research work in Marathi. (i)
Age Limit.- (A)
Lower Age Limit.- Eighteen years of age
completed as on the last date of receipt of application as per the
advertisement for recruitment to the post. (B)
Upper Age Limit.- Thirty-eight years of age
completed for the persons not belonging to reserved categories and Forty-three
years age completed for the persons belonging to reserved categories as on the
last date of receipt of application as per the advertisement for recruitment to
the post. (ii)
Minimum Educational Qualification.- (A)
Passed the Higher Secondary School
Certificate Examination; (B)
Possesses a degree in Library Science; and (C)
Possesses a certificate in Librarianship from
Directorate of Libraries. (i)
Age Limit.- (A)
Lower Age Limit.- Eighteen years of age
completed as on the last date of receipt of application as per the
advertisement for recruitment to the post. (B)
Upper Age Limit.- Thirty-eight years of age
completed for the persons not belonging to reserved categories and Forty-three
years of age completed for the persons belonging to reserved categories as on
the last date of receipt of application as per the advertisement for
recruitment to the post. (ii)
Minimum Educational Qualification.- Possesses
a degree in Marathi subject with at least second class; (iii)
Experience.- Minimum one year of practical
experience of editorial or research work in Marathi. (1)
A person to be appointed to the post mentioned
in rule 3, 4 or 5 by promotion shall pass the Marathi and Hindi languages
examinations as per the rules made in that behalf by the Government, from time
to time, unless he has already passed or has been exempted from passing those
examinations, before getting promoted to the said post. (2)
A person appointed to the post mentioned in
rule 4, 6 or 7 by nomination shall pass the Marathi and Hindi languages
examinations as per the rules made in that behalf by the Government, from time
to time, within the prescribed time limit after appointment, unless he has
already passed or has been exempted from passing those examinations. He shall
not be eligible for annual increment or promotion to the next promotional post
until he passes those examinations. (1)
A person to be appointed to the post
mentioned in rules 3, 4 or 5 by promotion, shall possess a certificate of
Computer Operations prescribed by rules or orders issued in that behalf by the
Government, from time to time, unless he already possesses such certificate or
has been exempted therefrom, before getting promoted to the said post. (2)
A person appointed to the post mentioned in
rules 4, 6 or 7 by nomination shall possess a Certificate of Computer
Operations prescribed by the Government, from time to time, within the
prescribed time limit after appointment, unless he already possesses or has
been exempted from possessing such Certificate of Computer Operations,
otherwise he shall not be eligible for annual increment or promotion to the
next promotional post until he possess the same. (1)
A person recommended for appointment by
nomination to the post mentioned in rules 4, 6 or 7 shall submit a declaration
of Small Family as per the provisions of the Maharashtra Civil Services (Small
Family Declaration) Rules, 2005 or any other rules, orders or any instruments
issued in this behalf by the Government, from time to time. (2)
A person having more than two children on the
date of submission of Declaration of Small Family shall be disqualified for the
appointment in Government Service. (3)
After appointment of a person in the
Government service, if it is proved that he has more than two children at the
time of appointment or thereafter, then he shall be disqualified for continuing
on the said post in Government service.Superintendent
And Scholar Assistant Group-B (Non-Gazetted) And Senior Clerk, Library
Assistant And Editorial Assistant Group-C In The Maharashtra State Board Of
Production Of Marathi Vishwakosh Under Administrative Control Of The Marathi
Language Department (Recruitment) Rules, 2023
These rules may be called the Superintendent and Scholar Assistant Group-B
(Non-gazetted) and Senior Clerk, Library Assistant and Editorial Assistant
Group-C in the Maharashtra State Board of Production of Marathi Vishwakosh
under administrative control of the Marathi Language Department (Recruitment)
Rules, 2023.
In these rules, unless the context requires otherwise,-
Appointment to the post of "Superintendent, Group-B (non-gazetted)"
in the Board shall be made either,-
Appointment to the post of "Scholar Assistant, Group-B
(non-gazetted)" in the Board shall be made either,-
Appointment to the post of "Senior Clerk, Group-C" in the Board shall
be made by promotion of a suitable person having eligibility for promotion and
having not less than three years regular service on the post of
Clerk-cum-Typist in the Board on the basis of common seniority, from amongst
the persons holding the said posts.
Appointment to the post of "Library Assistant, Group-C" in the Board
shall be made by nomination through Selection Committee on the basis of the
result of the Competitive Examination, from amongst the candidates fulfilling
following criteria, namely :-
Appointment to the post of "Editorial Assistant, Group-C" in the
Board shall be made by nomination through Selection Committee, on the basis of
the result of the Competitive Examination, from amongst the candidates
fulfilling following criteria, namely :-
Appointment to the post mentioned in rule 4 shall be made by nomination and
promotion, in the ratio of 50:50
The person appointed to the post under rules 3, 4, 5, 6, and 7 is required to
complete the training prescribed by the Appointing Authority or the Government,
from time to time.
The seniority list of the persons who are appointed to the post mentioned in
rules 3, 4, 5, 6 and 7 shall be maintained at the Board level. Therefore, such
person shall be liable for transfer anywhere in the State of Maharashtra at
Board level.
The terms and conditions specified by the Government, subsequent to the
appointment of any Government Servant in any rules, orders or resolutions
issued by the Government, from time to time, shall also be applicable to the
Government Servant.