In exercise of the powers conferred by the proviso to Art. 309 of the
Constitution of India the Governor of Gujarat hereby makes the following rules
further to amend the Subordinate Revenue Service (Class-III) Recruitment
(Examination) Rules, 2002, namely: These rules may be
called the Subordinate Revenue Services (Class-III) Recruitment (Examination)
(Amendment) Rules, 2016. In the Subordinate
Revenue Services (Class-III) Recruitment (Examination) Rules, 2002 (hereinafter
referred to as "the said rules") for Rule 3, the following rule shall
be substituted, namely: "3.
Holding of the Examination. (1) The Board shall on
receiving the requisition from the Government hold the examination for
selection of candidates for recruitment to the post of Revenue Talati,
Class-III, under the Subordinate Revenue Services; The Examination shall
comprise of two stages: (a) Written examination, (b) Computer proficiency
examination. (2) The dale, time and
places for holding the examinations shall be decided by the Board. The Board
shall intimate the candidates about the date, place and time of the
examinations.". In the said rules, for
Rule 5 the following shall be substituted, namely: "5.
Paper and Syllabus. The syllabus of the
written test and computer proficiency test shall be as specified in the
Appendix.". In the said rules for
Rule 7, the following shall be substituted namely: "7.
Qualifying Standard and Marks. The Board shall
determine the qualifying standard for written test and computer proficiency
test for all the candidates including those belonging to the reserved
categories. However, minimum qualifying standard that may be determined by the
Board shall not, in any case be less than 40 percent of marks in each test. The
candidates, who qualify in the written test according to the qualifying
standard determined by the Board shall, only be called for computer proficiency
test.". In the said rules,
Rule 9 shall be deleted. In the said rules for
the Annexure the following shall be substituted, namely: APPENDIX [See Rule 5] Part-I:
Syllabus for the written test Subject of the question Paper and
total marks assigned for it Time allowed Nature of Question Papers 1 2 3 (i) Gujarati Language. 15 1 Hour The question paper shall be objective
type with multiple-choice answers. (ii) Gujarati Grammar 15 (iii) Arithmetic 15 (iv) English Grammar 15 (V) General Knowledge and Intelligence
Test 40 Total 100 Part II-Syllabus for the Computer
Proficiency [Practical] test, Time 90 minutes 1 Gujarati Typing Test 20 Marks 2 English Typing Test 20 Marks 3 Preparing slides for presentation
based on data provided 15 Marks 4 Preparing excel spreadsheet and
answering an arithmetic problem. 15 Marks 5 Error check and spelling correction
in given ward document. -Comment remove-Spelling check -Margin setting-Table insert -Text Highlight. 15 Marks 6 Writing an E-mail to notified
recipient address. 15 Marks Total 100 Marks. SUBORDINATE REVENUE SERVICES (CLASS-III) RECRUITMENT
(EXAMINATION) (AMENDMENT) RULES, 2016
PREAMBLE