Whereas, the Government of Maharashtra
considers that the following rules further to amend the Special Permits and
Licences Rules, 1952, should be brought into force at once, and therefore, the
rules should be made without previous publication as provided by the proviso to
sub-section (3) of section 143 of the Maharashtra Prohibition Act, 1949 (XXV of
1949); Now, therefore, in exercise of the powers
conferred by clauses (b), (g) and (h1) of sub-section (2) of section 143 of the
Maharashtra Prohibition Act and of all other powers enabling it in that behalf,
the Government of Maharashtra hereby makes the following rules further to amend
the Special Permits and Licences Rules, 1952, as follows, namely:-- These rules may be called the Special Permits
and Licences (2nd Amendment) Rules, 2022. In rule 5 of the Special Permits and Licences
Rules, 1952 (hereinafter referred to as " the principal Rules ") ; (I)
In
sub-rule (3), in the Explanation, in para (iv), for the word
"Schedule" the word and letter "Schedule-I" shall be
substituted. (II)
In
sub-rule (3), in clause (a), after sub-clause ( iii), the following sub-clause
shall be added, namely:-- "(iv) which
shall bear a name of the national personalities or any subsequent change in the
name of the national personalities and shall not bear the name of any of the
Forts declared by the Central Government as protected monuments under the
Ancient Monuments Preservation Act, 1904 (7 of 1904) and by the State
Government as protected monuments under the Maharashtra Ancient Monuments and
Archaeological Sites and Remains Act, 1960 (Mah. XII of 1961), as specified in
the Schedule-II appended to these rules." (III)
In
rule 5A of the principal Rules, after sub-rule (4B), the following sub-rule
shall be inserted, namely:-- "(4C)
Prohibition to grant or renew license.-- No license under this rule shall be granted
or renewed in respect of any shop which shall bear a name of the national
personalities or any subsequent change in the name of national personalities
and shall not bear the name of any of the Forts declared by the Central
Government as protected monuments under the Ancient Monuments Preservation Act,
1904 (7 of 1904) and by the State Government as protected monuments under the
Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960
(Mah. XII of 1961), as specified in the Schedule-II appended to these
rules." In the principal Rules, the existing
"Schedule" shall be re-numbered as "Schedule-I" and after
" Schedule-I " as so re-numbered the following "Schedule"
shall be added, Namely:-- [see rules
5(3)(a)(iv), 5A(4C)] List of National
Personalities and Name of Forts. (A)
List
of National Personalities (1)
Chhatrapati
Shivaji Maharaj, (2) Jijau Maa Saheb (3) Maharana Pratapsingh, (4) Ahilyadevi
Holkar (5) Mahatma Jyotiba Phule, (6) Dr. Babasaheb Ambedkar, (7) Mahatma
Gandhi, (8) Rajarshi Shahu Maharaj, (9) Savitribai Phule, (10) Swami
Vivekanand, (11) Maharshi Valmiki, (12) Mahatma Basaveshvara, (13) Sant Sevalal
Maharaj, (14) Sant Santaji Jagnade Maharaj, (15) Sant Ravidas Maharaj,
(16) Rashtrasant Tukadoji Maharaj, (17) Sant Gadgebaba Maharaj, (18) Raje Umaji
Naik, (19) Birsa Munda, (20) Lokmanya Bal Gangadhar Tilak, (21) Netaji
Subhashchandra Bose, (22) Shahid Bhagatsingh, (23) Shahid Rajguru, (24) Shahid
Sukhdev, (25) Swatantraveer Savarkar, (26) Krantisinh Nana Patil, (27)
Pandit Jawaharlal Nehru, (28) Vallabhbhai Patel, (29) Balshastri Jambhekar,
(30) Lal Bahadur Shastri, (31) Yashwantrao Chavan, (32) Pandit Deen Dayal
Upadhyaya, (33) Sahityaratna Annabhau Sathe, (34) Keshav Sitaram Thackeray
alias Prabodhankar Thackeray, (35) Vinoba Bhave, (36) Swami Ramanand Teerth,
(37) Dr. A.P.J. Abdul Kalam, (38) Indira Gandhi, (39) Balasaheb Thackeray, (40)
Vasantdada Patil, (41) Vasantrao Naik, (42) Dr. Bhausaheb alias Panjabrao
Deshmukh, (43) Dr. Rajendra Prasad, (44) Dadabhai Naoroji, (45) Dr. S. Radhakrishnan,
(46) Dr. Zakir Husain, (47) Fakhruddin Ali Ahmed, (48) V. V. Giri, (49) Rajiv
Gandhi, (50) K.R.Narayanan, (51) Atal Bihari Vajpayee, (52) Dr. Manmohan Singh,
(53) Pratibha Patil, (54) Pranab Mukherjee, (55) Name of existing President,
(56) Name of existing Prime Minister. (B)
Name
of Forts (1)
Daulatabad
Fort, (2) Asadgad Fort, (3) Balapur Fort, (4) Narnala Fort, (5) Gavilgad Fort,
(6) Achalpur Fort, (7) Pavani Fort, (8) Ballarpur Fort, (9) Bhandak Fort, (10)
Chandrapur Fort, (11) Khatoda Fort, (12) Panhala Fort, (13) Tipagad Fort, (14)
Vairagad Fort, (15) Pratapgad Fort, (16) Sion Fort, (17) Bhivargad Fort,
(18) Dongartal Fort, (19) Shivneri Fort, (20) Lohagad Fort, (21) Rajmachi Fort,
(22) Visapur Fort, (23) Hirakot Fort, (24) Colaba Fort, (25) Virwadi
Fort, (26) Rajkot Fort, (27) Chandragad Fort, (28) Surgad Fort, (29)
Ghosalgad Fort, (30) Kadasari Fort, (31) Polai Fort, (32) Avachitgad Fort, (33)
Kasa Fort, (34) Janjira Fort, (35) Raigad Fort, (36) Tal Fort, (37) Songad
Fort, (38) Suvarnadurga Fort, (39) Jaigad Fort, (40) Sindhudurga Fort, (41)
Vijaydurga Fort, (42) Aurangazeb Fort, (43) Solapur Fort, (44) Mahuli Fort,
(45) Vasai Fort, (46) Arnala Fort, (47) Pavnar Fort, (48) Malegaon Fort, (49)
Galna Fort, (50) Ankai-Tankai Fort, (51) Mulher Fort, (52) Salher Fort, (53)
Hatgad Fort, (54) Parola Fort, (55) Nagardhan Fort, (56) Umred Fort, (57)
Manikgad, (58) Baitulwadi Fort, (59) Taltam Fort, ( 60) Antur Fort, (61)
Naldurga Fort, (62) Paranda Fort, (63) Dharur Fort, (64) Dharmapuri Fort, (65)
Torna Fort, (66) Rajgad Fort, (67) Sinhgad Fort, (68) Koyarigad Fort, (69)
Sangramdurg Fort, (70) Vishalgad, (71) Rangana, (72) Bhudargad, (73) Nandgiri
Fort, (74) Kandhar Fort, (75) Mahur Fort, (76) Pathari, (77) Amargad, (78)
Padalela Fort, (79) Vadgaon Fort, (80) Ausa, (81) Udgir, (82) Rasalgad, (83)
Purnagad, (84) Bankot Fort, (85) Yashwantgad, (86) Gopalgad Fort, (87) Goa
Fort, (88) Mahimatgad Fort, (89) Mangad Fort, (90) Karnala Fort, (91) Underi
Fort, (92) Khanderi Fort, (93) Bharatgad Fort, (94) Dutch Wakhar, (95) Shirgaon
Fort, (96) Sewree Fort, (97) Dharavi Fort, (98) Bandra Fort, (99) Mahim Fort,
(100) St. George Fort, (101) Worli, (102) Kharda Fort, (103) Laling Fort, (104)
Ambagad, (105) Ghodbandar Fort."SPECIAL
PERMITS AND LICENCES (2ND AMENDMENT) RULES, 2022
PREAMBLE
"Schedule-II