Senior
Scientific Officer, Group-B (Gazetted) In The Directorate Of Industrial Safety
& Health, (Recruitment) Rules, 2023
[28th
June 2023]
In exercise of the powers
conferred by the proviso to Article 309 of the Constitution of India, the
Governor of Maharashtra is hereby pleased to make the following rules
regulating recruitment to the post of Senior Scientific Officer, Group-B
(Gazetted), in the Directorate of Industrial Safety and Health, Maharashtra,
under the administrative control of the Industries, Energy and Labour
Department, Government of Maharashtra, namely :-
Rule - 1.
(1)
These rules may be called the Senior
Scientific Officer, Group-B (Gazetted) in the Directorate of Industrial Safety
& Health, (Recruitment) Rules, 2023.
(2)
These rules shall come into force on the date
of publication of these rules in the Government Gazette.
Rule - 2.
In these rules unless the context requires otherwise,-
(a)
"Commission" means the Maharashtra
Public Service Commission ;
(b)
"Directorate" means the Directorate
of Industrial Safety & Health, Maharashtra under the administrative control
of the Industries, Energy and Labour Department of the Government ;
(c)
"Eligibility for promotion" means
the eligibility for promotion in accordance with the terms and conditions
specified for promotion in rules, resolutions or orders issued by the General
Administration Department of the Government, from time to time.
(d)
"Government" means the Government
of Maharashtra.
Rule - 3.
Appointment to the post of Senior Scientific Officer, Group-B (Gazetted) in the
Directorate, shall be made by promotion of a suitable person having eligibility
for promotion and having not less than three years regular and continuous
service on the post of Senior Chemist, Group-C in the Directorate on the basis
of seniority, from amongst the persons holding the said post.
Rule - 4.
A person to be appointed to the post mentioned in rule 3 by promotion shall
pass the Marathi and Hindi languages examinations as per the rules made in that
behalf by the Government, from time to time, unless he has already passed or
has been exempted from passing those examinations before getting promoted to
the said post.
Rule - 5.
A person to be appointed to the post mentioned in rule 3 by promotion shall
possess a certificate of Computer Operations prescribed by rules or orders
issued in that behalf by the Government, from time to time, unless he has been
exempted therefrom before being promoted to the said post.
Rule - 6.
The post of Senior Scientific Officer, Group-B (Gazetted) is on the
establishment of the Directorate. Therefore, the person appointed to the said
post shall be working in the Mumbai office of the Directorate only.
Rule - 7.
The terms and conditions specified by the Government, subsequent to the
appointment of any Government Servant in any rules, orders or resolutions
issued in this behalf by the Government, from time to time, shall also be
applicable to the Government Servant.