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SENIOR RADIOTHERAPY TECHNICIAN RECRUITMENT RULES, 2023

SENIOR RADIOTHERAPY TECHNICIAN RECRUITMENT RULES, 2023

SENIOR RADIOTHERAPY TECHNICIAN RECRUITMENT RULES, 2023

 

PREAMBLE

In exercise of the powers conferred by the proviso to article 309 of the Constitution, read with Government of India, Ministry of Home Affairs, GSR No. 840 Dated 13th July 1959 published in Part-II section 3 (i) of Gazette dated 13th July, 1959 of India the Hon'ble Lt. Governor of the National Capitol Territory of Delhi, is pleased to make the following rules regulating the method of recruitment to the post of Senior Radiotherapy Technician in the Department of Health and Family Welfare, namely:-

Rule - 1. Short title and commencement.

(i)       These rules may be called the Senior Radiotherapy Technician Recruitment Rules, 2023.

(ii)      They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Number of post, classification, Pay Level in the Pay Matrix.

The number of the said post, their classification and the level in pay matrix attached thereto, shall be specified in column (1) to (4) of the Schedule annexed to these rules.

Rule - 3. Method of recruitment, age limit, qualification etc..

The method of recruitment, age limit, qualifications and other matters relating thereto shall be as specified in columns (5) to (13) of the said schedule.

Rule - 4. Disqualifications.

No person-

(a)      Who has entered into or contracted a marriage with a person having a spouse living; or

(b)      Who, having a spouse living, has entered into or contracted a marriage with any person,

Shall be eligible for appointment to the said posts;

Provided that the Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

Rule - 5. Power to relax.

Where the Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with Government, relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 6. Saving.

Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, ex-servicemen and other special categories on persons in accordance with the order issued by the Government of National Capital Territory of Delhi from time to time.

 

SCHEDULE

(1)

(2)

(3)

(4)

(5)

Name of Post

Number of Post

Classification

Level in the pay matrix

Whether Selection post or non-selection post

Senior Radiotherapy Technician

01* (2023) (*Subject to variation dependent on workload)

General Central Service, Non-Gazetted, Non-Ministerial, Group 'C',

Level-5 (Rs. 29200 - 92300/-)

Non-Selection

 

(6)

(7)

(8)

(9)

Age limit for direct recruits

Education and other qualifications required for direct recruits

Whether age and educational qualifications prescribed for direct recruits will apply in the case of Promotees

Period of Probation, if any

Not Applicable

Not Applicable

Not Applicable

Not Applicable

 

(10)

(11)

(12)

(13)

Method of recruitment whether by direct recruitment or by promotions or by Deputation/Absorption and percentage of the vacancies to be filled by various methods 100 % by Promotion failing which by deputation

In case of recruitment by Promotion/Deputation/Absorption, grades from which promotion/Deputation/Absorption to be made

If a DPC exists what is its composition

Circumstances in which UPSC is to be consulted in making recruitments

Promotion

From Junior Radiotherapy Technician with 05 years regular service in Level-4 in the pay matrix (Rs. 25,500-81100/-) as per 7th CPC.

Note : "Where juniors who have completed their qualifying/eligibility service are being considered for promotion, their seniors would also be considered provided they are not short of requisite qualifying/eligibility service by more than half of such qualifying/eligibility service or two years, whichever is less, and have successfully completed probation period for promotion to the next higher grade along with their juniors who have already completed such qualifying/eligibility service.

Deputation

Officers of the Central/State Govt. and Union Territories:-

(a) (i) Holding analogous posts on a regular basis in the parent cadre or department; or

(ii) With 05 years of service rendered after appointment to the post on a regular basis in the scale of Level 4 of Pay matrix as per 7th CPC or equivalent in the parent cadre or department; and

(b) Possessing the following educational qualifications:

(i) 10+2 or equivalent with Science as a subject from a recognized Board and

(ii) Two years' radiation therapy technologists' or equivalent based on the minimum course content prescribed by the competent authority (AERB), from a recognized institution with infield training in radiotherapy; or

Diploma in Radiotherapy Technician; or

Post Graduate Diploma in Radiotherapy Technician; or

M.Sc.(Radiotherapy Technology); or

Diploma in Medical Radiotherapy Technology; or

B.Sc. Medical Technology (Radiotherapy); or

B.Sc. Radiotherapy; or

Advance Diploma in Radiotherapy Technology.

*Where it is necessary to extend the field of selection for deputation to posts below the analogous level.

Note : The departmental Junior Radiotherapy Technician in the level 4, Rs. 25,500-81,100/- in the pay matrix as per 7th CPC with 05 years of regular service in the grade and having the educational qualifications and experience prescribed for considering appointment on deputation basis is considered along with outsiders. If the departmental candidate is selected for appointment to the post; it shall be treated as having been filled by promotion.

(Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same organization/department of the central govt. shall ordinarily not exceed 3 years. The maximum age limit for appointment by transfer on deputation shall not be exceeding 56 years, as on the closing date of receipt of applications.)

Group 'C' DPC for promotion :-

1. Principal Secretary/Secretary, PWD, Govt. of NCT Delhi:

Chairman

2. Pr. Secretary/Secretary, Health & Family Welfare Department, Govt. of NCT Delhi:

Member

3. Deputy Secretary (UD), Govt. of NCT Delhi:

Member Note: Senior most member of the Departmental Promotion Committee shall act as a chairman in case the notified chairman of the Departmental Promotion Committee happens to be junior to another member of the Departmental Promotion Committee.

Not Applicable