PREAMBLE
In pursuance of the provisions of
the Rules and Regulations of the Hindi, Urdu, Punjabi, Sindhi, Sanskrit and
Maithili-Bhojpuri Academy, the Hon'ble Lt. Governor of the National Capital
Territory of Delhi, is pleased to make the Recruitment Rules in the scheduled
annexed hereto regarding the method of recruitment and qualifications necessary
for appointment in the post of Secretary-Hindi, Urdu, Punjabi. Sindhi, Sanskrit
and Maithili-Bhojpuri Academies functioning under the Department of Art,
Culture and Language, Government of National Capital Territory of Delhi,
namely:
Rule 1. Short title and commencement.
(1)
These Rules may be called the Secretary-Hindi, Urdu, Punjabi,
Sindhi, Sanskrit and Maithili-Bhojpuri Academies Recruitment Rules, 2009.
(2)
They shall come into force on the date of their publication in the
Delhi Gazette.
Rule 2. Number of posts, classification and scale of pay.
The number of the said post, its
classification and the scale of pay attached thereto shall be as specified in
Columns (2) to (4) of the Schedule annexed to these rule.
Rule 3. Method of recruitment, age-limit, qualifications, etc.
The method of recruitment to the
said posts, age limit, qualifications and other matters connected therewith,
shall be specified in columns (5) to (14) of the said Schedule.
Rule 4. Disqualification.
No person,
(a)
who has entered into or contracted a marriage with a person having
a spouse living; or
(b)
who, having a spouse living has entered into or contracted a
marriage with a person, shall be eligible for appointment to the said post:
Provided that the Government may,
if satisfied that such marriage is permissible under the personal law
applicable to such person and the other party to the marriage and that there
are other grounds for so doing, exempt any person from the operation of this
rule.
Rule 5. Power to relax.
Where the Government is of the
opinion that it is necessary or expedient so to do it may, by order and for
reasons to be recorded in writing, relax any of the provisions of these rules
with respect to ay class or category of persons.
Rule 6. Saving.
Nothing in these rules shall
affect reservations, relaxation of age-limit and other concessions required to
be provided for the Scheduled Castes and Scheduled Tribes and other special
categories of persons in accordance with orders issued by the Central
Government from time to time, in this regard.
Recruitment Rules for the post of Secretary
(Punjabi/Hindi/Urdu/Sanskrit/Sindhi/Maithili-Bhojpuri Academies) in Art,
Culture and Language Department, Government of National Capital Territory of
Delhi
SCHEDULE
|
Name of post
|
Number of post
|
Classification
|
Scale of pay (Rs.)
|
Whether selection or
non-selection post
|
Age limit for direct
recruitment
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
(6)
|
|
Secretary
|
Six (06) One in each
Academy
1. Secretary
(Punjabi Academy)
2 Secretary
(Hindi Academy)
3. Secretary
(Urdu Academy)
4. Secretary
(Sanskrit Academy)
5. Secretary
(Sindhi Academy)
6. Secretary
(Maithili-Bhojpuri
Academy)
|
Category 'A'
(Non-Ministerial)
|
Rs. 10,000-15,200
(Pre-revised) Rs.
15,600-39,100 (Revised)
|
Not applicable
|
Not applicable
|
|
Whether benefit of added
years of service admissible
|
Educational and other
qualifications required for direct recruitment
|
Whether age/Educational
Qualifications prescribed for direct recruitment will apply in the case of
promotees
|
Period of probation, if
any
|
Method of recruitment
Whether by direct recruitment or by promotion or by deputation/transfer and
percentage of the posts to be filled by various methods
|
|
(7)
|
(8)
|
(9)
|
(10)
|
(11)
|
|
No
|
Not applicable
|
Not applicable
|
Not applicable
|
Deputation
|
|
In case of recruitment by
promotion/deputation/transfer, grades from which
promotion/deputation/transfer to be made
|
If a Selection Board
exists what is its, composition
|
Consultation with Union
Public Service Commission
|
|
(12)
|
(13)
|
(14)
|
|
Deputation:
Officers under the
Central/State Govts./UTs/Autonomous Organizations.
(i) Holding analogous
posts on a regular basis or
(ii) With 5 years regular
service in the scale of Rs. 8,000-13,500 (revised).
(iii) With 8 years
regular service in the scale of Rs. 6,500-10,500.
(iv) And possessing
educational qualification as under:
Essential:
(a) MA in respective
Language from any recognised University.
(b) At least 10 years
experience in administrative and financial matters.
Desirable:
(a) Ph.D in respective
Literature/Language:
(v) Period of deputation
including period of deputation in another Ex-cadre post held immediately
preceding this appointment in the same or some other organisation/department
of Central government shall ordinarily not to exceed 3 years and in any case
shall not exceed 5 years. The maximum age limit for appointment by deputation
shall not exceed 56 years as on the closing date of receipt of applications.
The age of retirement for Secretary will be 60 years.
|
Selection Board:
(i) Pr.
Secretary/Secretary
(Art,. Culture &
Language)Chairman
(ii) Addl./Joint
Secretary
(Art, Culture &
Language)Member
(iii) One expert in the
field of respective Language and Literature nominated by Pr.
Secretary/Secretary (Art, Culture and Language)Member
(iv) One officer not
below the rank of Addl./Jt. Secretary, Govt. of Delhi of SC/STMember
|
Not required
|