SARDAR VALLABHBHAI PATEL NATIONAL POLICE ACADEMY (VETERINARY DRESSER) RECRUITMENT RULES, 2012
SARDAR VALLABHBHAI PATEL NATIONAL POLICE ACADEMY (VETERINARY DRESSER) RECRUITMENT RULES, 2012
Preamble - SARDAR VALLABHBHAI PATEL NATIONAL POLICE ACADEMY (VETERINARY DRESSER) RECRUITMENT RULES, 2012
SARDAR VALLABHBHAI PATEL NATIONAL POLICE ACADEMY (VETERINARY DRESSER) RECRUITMENT RULES, 2012
PREAMBLE
In exercise of the powers conferred by the proviso to article 309 of the Constitution and in supersession of the Sardar Vallabhbhai Patel National Police Academy (Veterinary Dresser) Recruitment Rules, 1987, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Veterinary Dresser in the Sardar Vallabhbhai Patel National Police Academy, Hyderabad under the Ministry of Home Affairs, namely :-
Rule 1 - Short title and commencement
(1) These rules may be called the Sardar Vallabhbhai Patel National Police Academy (Veterinary Dresser) Recruitment Rules, 2012.
(2) They shall come into force on the date of their publication in the Official Gazette.
Rule 2 - Number of posts, classification and Pay Band and Grade Pay or Pay Scale -
The number of posts, its classification and Pay Band and Grade Pay or Pay Scale attached thereto shall be as specified in columns (2) to (4) of the Schedule annexed to these rules.
Rule 3 - Method of recruitment, age limit, qualifications, etc
The method of recruitment to the said post, age limit, qualifications and other matters relating thereto shall be as specified in columns (6) to (13) of the said Schedule.
Rule 4 - Disqualification
No person,-
(a) who has entered into or contracted a marriage with a person having a spouse living; or
(b) who, having a spouse living, has entered into or contracted a marriage with any person,
shall be eligible for appointment to the said post.
Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are grounds for so doing, exempt any person from the operation of this rule.
Rule 5 - Power to relax
Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, and for the reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons.
Rule 6 - Saving
Nothing in these rules shall affect reservation, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, ex-servicemen and other special categories of persons, in accordance with the orders issued by the Central Government from time to time in this regard.
Schedule - SCHEDULE
SCHEDULE
Name of the post.
Number of posts.
Classification.
Pay Band and Grade Pay or Pay Scale.
Whether selection post or non- selection post.
Age limit for direct recruits.
Educational and other qualifications required for direct recruits.
1
2
3
4
5
6
7
Veterinary Dresser
1*
(2012)
*Subject to variation dependent on workload.
General Central Service Group-C Non-Gazetted Non-Ministerial
Pay Band -1 (` 5200-20200) and Grade Pay ` 1800
Not applicable
Between 18 to 27 years (Relaxable for Government servant upto the age of 40 years in the case of general candidates and upto 45 years in the case of candidates belonging to the Scheduled Castes or Scheduled Tribes in accordance with the instruction or orders issued by the Central Government from time to time.)
(Note 1. The crucial date for determining the age limit shall be the closing date for receipt of application from candidates in India (and not the closing date prescribed for these in Assam, Meghalaya, Arunachal Pradesh, Mizoram. Manipur, Nagaland, Tripura, Sikkim, Ladakh Division of Jammu and Kashmir State, Lahaul and Spiti district and pangi Sub-Division of Chamba District of Himachal Pradesh, the Union territory of the Andaman and Nicobar Island or the Union Territory of Lakshadweep).
Note 2. The crucial date for determining the age limit in the case of candidates from Employment Exchange shall be the last date up to which the Employment Exchange is asked to submit the names.
Essential:
(i) 10th Class pass or equivalent from a recognized Board;
(ii) Previous experience as Veterinary Dresser in a Government Veterinary Hospital or Zoo.
Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotees.
Period of probation, if any.
Method of recruitment, whether by direct recruitment or by promotion or by deputation / absorption and percentage of vacancies to be filled by various methods.
In case of recruitment by promotion or deputation / absorption, grades from which promotion or deputation / absorption to be made.
If a Departmental Promotion Committee exists, what is its composition.
Circumstances in which Union Public Service Commission is to be consulted in making recruitment.
8
9
10
11
12
13
Not applicable
Two years for direct recruits.
By direct recruitment.
Not applicable.
Group C Departmental Promotion Committee: (for confirmation)
