Rules of Admission to M.B.B.S
Course to Medical Colleges in Rajasthan, 1985
G.S.R. 8. - The Government of Rajasthan issues the
following instructions for the admission of candidates to various Medical
Colleges in Rajasthan:-
Rule - 1. Number of seats.?
The total number of seats/admissions to the Medical
Colleges in Rajasthan will not be more than 565 for the year 1985-86 (including
15 seats for B.D.S Course at S.M.S. Medical College, Jaipur. The above seats
shall be filled up on the basis of All India Competition subject to following
reservations:-
Rule - 2. Reservations?
(a)
705 of the total number of seats shall be filled by the candidates
belonging to Rajasthan, defined hereunder:-
His/Her natural father or natural mother has
continuously resided in Rajasthan for a period of last 10 years, and the
candidate has studied atleast for last 5 (five) years in a recognized
educational institution in Rajasthan.
Or
He/She is a son/daughter of serving or retired employee:-
(i)
Government
of Rajasthan including Officers of All India Services born on the State cadre
of Rajasthan.
Or
(ii)
Undertakings/Corporations/Improvement
Trust/Municipal Board/'Panchayat Samities/Cooperative Bodies duly constituted
by the Government of Rajasthan.
Or
(iii)
Statutory
bodies and corporations Formed under the Indian Companies Act incorporated in
Rajasthan.
or
(iv)
He/She is a
son/daughter of an employee of University in Rajasthan or Higher Secondary
Board of Education (Rajasthan).
Provided for category (i) to (iv) referred above
the employee has put in atleast three years service on the last date for
submission of application in the year of admission.
Or
(v)
He/She is a
son/daughter of an Indian Defence/Central Government Service/Public Sector
undertakings or Corporation of India employee of Rajasthan origin irrespective
of his place of posting provided a certificate is submitted by the employee
from the employer to his effect stating the state of origin and the home town
as given by him at the time of his entry into service:
Provided that for the purpose of this rule an
employee who was born in Rajasthan (and has lived in Rajasthan for atleast ten
years) shall be deemed of Rajasthan Origin.
(b)
16 seats (3
seats in each of the Medical Colleges of Rajasthan) are reserved for students
from abroad/other States nominated by Government of India from out of the 30%
seats available to the candidates on All India Basis.
(c)
(of the
total seats) 8% seats are reserved for natural born candidates belonging to
Scheduled Caste and 6% for natural born candidates belonging to Scheduled
Tribes as notified in the Presidential Order for the State of Rajasthan and who
fulfills conditions as laid down in rule 3 below. These reservation in each
category will also include the natural born candidate belonging to Scheduled
Castes/Scheduled Tribes who are admitted on merit against general seats.
These reservations will be available against 65% of
the total number of seats referred to in rule 2(A) above.
A candidate must produce a certificate signed by an
officer not below the rank of District Magistrate/Addl. Distt. Magistrate/S.
D.M in proof of his/her being a natural born member of Scheduled Castes/Tribes
as notified in the Presidential Order for the State of Rajasthan and that
he/she fulfills conditions as laid down in rule-3 below. The reservation
mentioned above can be interchanged, if sufficient number of candidates are not
available to full up the seats reserved for either categories i.e. natural born
Scheduled Castes, natural born Scheduled Tribes. If the number of qualified
candidates belonging to natural born Scheduled Castes/Tribes are not sufficient
to cover the above reservation a maximum of ten reserved seats in a year may be
carried forward to the subsequent year.
(d)
20% of the
total number of seats shall be reserved for girl candidates. These Seats shall
also be available against 65% seats referred to above.
(e)
Three seats
shall be reserved for natural born son/daughter of an armed personnel and two
seats for disabled candidates (one in each college). The admission to the
disabled candidates shall be made provided the disability is not of the nature
which may hamper the functioning of the candidate in his/her medical
profession.
(f)
In case, the
reserved seats referred to in (c) (d) and (e) above, are not filled, the
unfilled seats shall revert to General quota,
Rule - 3. Eligibility.?
(a)
A candidate must have passed the First Year Science Examination of the
Three Years Degree Course (Pass/Hons.) of the University established by Law in
India or the Higher Secondary Examination (Science) conducted by a statutory
board at the end of 12 years study under 10+2 pattern of Secondary Education or
any other examination recognized by the University established by Law in India
as equivalent to its First Year T.D.C. Science Examination in all the
compulsory subjects and the optional subjects of the Medical Group (Physics,
Chemistry and Biology) including English as one of the compulsory subjects, on
the last elate of submission of the application.
or
(b)
B.Sc.
Examination of University established by Law in India with not less than three
of the following subjects- Physics, Chemistry, Botany and Zoology provided
further that he/she has passed the earlier qualifying examination with
following subjects-Physics, Chemistry. Biology and English.
(c)
He/She shall
have to obtain at least 50% marks at the Pre-Medical Test on the result of
which above admission to the MBBS/BDS Course will be regulated. Candidate who
have appeared at any of the aforesaid examinations but whose results have not
been declared before the commencement of the Pre-Medical Test may be given
provisional admission to appear as the Pre-Medical Test. The natural born SC/ST
students may be given a relaxation of 10% in the minimum marks required in
Pre-Medical Test. In case of wards of Army Personnel and disable student also a
relaxation of 5% in such minimum marks will be admissible:
Provided further that the candidates for admission
to the first MBBS/BDS Course must have completed the age of 17 years on or
before 31st December, of the admission of the year.
Note.-1. A
candidate who has passed in the compulsory subjects of General Hindi and
General english and the Optional subjects of the Medical Group (Physics.
Chemistry and Biology) of the First Year Examination of the Three Years Degree
Course in Science conducted by University established by Law in India shall be
deemed to have passed, the 1st Year T.D.C. Science Examination for the purpose
of this rule.
2. In case sufficient number of SC/ST candidates are not available for
filling the seats reserved under rule 2(c) then a further relaxation of 5% in
the minimum marks required in the Pre-Medical Test may be given, provided that
they have secured atleast 40% marks in qualifying examination.
Rule - 4. Pre-Medical Test.?
(a)
All the candidates except those belonging to category of rule 2(B) will
have to appear at, the Pre-Medical Test to be held by the Sukhadia University,
Udaipur in the subject of Physics, Chemistry. Zoology and Botany in the manner
to be decided by it. The candidate may obtain guide lines for the Pre-Medical
Test Examination, application form for appearing at the examination and also
application form for admission to the Medical College from the Controller of
Examinations Sukhadia University, Udaipur on payment of Rs. 15/- in cash only.
Forms can also be had by registered post on payment of Rs.5/- extra for postal
charges.
Application forms for P.M.T. Examination and for
admission to the Medical College duly filled in by the candidate along with a
fee of Rs.60/- will be sent directly to the Controller of Examinations,
Sukhadia University, Udaipur. This fee will also cover the fee for Marks-sheet.
The eligible candidates will be admitted in the order of merit.
(b)
No
application for admissions will be considered unless it is accompanied by the
following:-
(i)
Attested
true copy of the marks sheet of the qualifying examination of the concerned
University/Board,
(ii)
Attested
true copy of the High School/Higher Secondary Certificate.
(iii)
Certificate/Undertakings
in the prescribed forms appended to these rules:-
(a)
Certificate
of eligibility for admission.
(b)
Certificate
from the Principal of College/Head of Institution last attended.
(c)
Parent-Guardian's
certificate.
(d)
Certificate
regarding Scheduled Castes/Tribes if applicable.
(g)
Certificate
regarding migration if applicable.
Provided that
admission to the 15 B.D.S. seats shall be by merit from the list prepared by
the University. The candidates shall be given options to choose either the
Dental Wing or the Medical Wing which shall be on the basis of merit only.
Note:- (1) All
the original certificate and marks sheet must be brought at the time of the
interview. Any application received after the prescribed date or in complete in
duty respect may be rejected, without giving any notice to the candidate.
(c)
(i)The
eligible candidates will be admitted in the order of merit for the general as
well as reserved seats excepting the seats to category (B) of rule 2) judged on
the basis of marks secured at the Pre-Medical Test.
(ii) Candidates securing equal number of marks in the Pre-Medical Test
will be admitted in the following order of preference:-
(a)
One who has
secured more marks in Science subject of the 1st Year Examination of the Three
Years Degree Course or its equivalent examination.
(b)
Among
candidates securing equal number of marks in the 1st Year Examination of the
Three Years Degree Course or its equivalent examination as also, those who have
passed in lesser number of attempts will be given preference. If there is
further tie, candidates securing more marks in Higher Secondary Examination
will be given preference.
Rule - 5. Interview by Admission Board.?
Candidate eligible for admission shall be called
for interview by the Principal, Sawai Man Singh Medical College, Jaipur to
appear before the Admission Board constituted by the State Government.
Interview will be taken in about 10-15 days after the Pre-Medical Test result
is declared. The list of candidates called for interview will be put on the
Notice Board of the S.M.S Medical College Jaipur three days before the date of
interview. The candidates found un-suitable by the Admission Board will be
rejected.
Rule - 6. Allotment of Seats.?
The first. 35% (including 15 seats reserved under
clause 2(B) shall go to the candidates competing on All India basis.
Rule - 7. Allotment of place of Study.?
The Admission Board after duly considering the
place of residence and preference given by the candidate in his/her
application, shall allot selected candidates to the various Medical Colleges at
its discretion.
Rule - 8. Medical Examination.?
(a)
A provisional list of candidate selected by the Admission Board will be
put on the Notice Board of the S.M.S Medical College, Jaipur. No intimation
will be given to the candidates individually. All candidates provisionally
selected will be examined by the Medical Board appointed by the Principal of
the respective Medical College on the basis of criteria evolved for Medical
Examination by the Principal regarding their general and physical fitness for
Medical Studies.
(b)
The candidates found un-suitable will be rejected. The decision
of the Board in this respect will be final.
Rule - 9.
The Government reserves the right to admit or
reject admission of any candidate without assigning any reason.
Rule - 10.
Admission of the candidates who have passed
qualifying examination from a University/Board of the State other than
Rajasthan will be provisional, till the Eligibility Certificate is issued by
the University of Rajasthan,
Rule - 11.
If for reasons to be recorded in writing the
Admission Board suspects that a particular candidate has obtained a certificate
by misrepresenting facts, the matter will be referred to the concerned D.M. on
the receipt of the inquiry report the Admission of the candidate.
Note:- Any
person other than the parents of the candidate can become guardian, only if the
parents of the candidate are not alive or have been declared insane.
Application Form for Admission in Medical Colleges of Rajasthan Session
1985-86 Whether Applying for Any Reserved Seats Scheduled Caste/scheduled
Tribes
|
(If so, specify)
|
|
|
Application
Form No. .........
|
P.M.T.
Roll No...............
|
|
Reg.
No..............
|
P.M.T.
Marks..................
|
|
Date of
receipt ...........
|
Interview
No .........
|
|
Applicant
belongs to
Rajasthan State
|
Yes/No
(if so specify)
(Order of preference)
|
S.M.S. Medical College, Jaipur.........
S.P. Medical College, Bikaner..........
R.N.T. Medical College. Udaipur..........
J.L.N. Medical College, Ajmer............
Dr. S.N. Medical College, Jodhpur.........
Name of Applicant
Shri/Kumari........................
(In block letters)
|
Father's
Name............
|
|
|
Whether
resident of Rajasthan.
|
Yes/No
|
|
P.M.T.
Centre requested.............
|
|
|
(Mention Place).
|
|
|
FOR
OFFICE USE ONLY
|
|
(Candidate should not write anything on this page)
|
1. Age
on 31-12-1985
|
?..?...................
|
|
2.
Applicant belongs to Rajasthan State.
|
Yes/No
|
|
3.
Applicant belongs to SC/ST/Armed Personnel/Disabled category.
|
Yes/No
|
|
4.
Qualifications
|
|
|
5. Percentage
of marks in optional subjects of the qualifying examination.
|
?...........................
|
|
6.
Remarks
|
|
|
7.
Signature of Scruntiy Clerk
|
Signature
of Scrutiny Officer
|
|
8.
Decision of Selection Board
|
?.........................
|
Application For Admission
|
Space
for photo
|
|
Miniature
(bust) size photograph of the candidate duly signed and attested by a Gazette
Officer by signing across it and putting his official stamp here.
|
To,
The Convenor,
Admission Board for Medical College of Rajasthan,
S.M.S. Medical College, Jaipur.
Sir,
I have read the rales and regulations regarding Pre-Medical Test' and
Admission to the Medical Colleges. I declare that I am eligible for the same.
I will/will not need hostel accommodation.
I hereby agree, if admitted, to abide by the rales and regulations at
present in force or those that here after be made for the administration of the
College and its associated hospitals and I undertake that so long as I am a
student of the College. I will do nothing either inside or outside the college
that will interfere with its orderly working and discipline.
I hereby declare that the entries in the application form are true to
the best of my knowledge and belief. I further declare that if any entry in
this form is later found to be incorrect, I shall abide by the decision (even
the cancellation of my Admission) of the Admission Board.
Date...........1985.
Yours faithfully.
Signature of Candidate.
Particulars of the Applicant
Name of the Applicant....
Date of birth....
(Age on 31st December, 1985 Years Months)
(As per High School/Secondary Examination Certificate).
Father's Name .........
Permanent Home Address of the candidate in full.....
Address where the Parent/guardian of the candidate is
employed/working.........
Postal address on which reply is to be sent......
Married or unmarried..........
Religion and Caste............
Name of Guardian..............
Occupation of Father/Guardian........
.
If in service, mention
(a)
Designation.......
(b)
Name of
Office....
(c)
Place.............
Monthly income..............Pay...........Allowance........
Total...........
Enrollment No. if enrolled at present in Rajasthan
University..................
Whether applying for any reserved seat, if so,
specify........................
Signature of the Candidate.
I certify that the above statement is correct.
Signature of person of repute and status with Designation.
Note:- Any person other than the parents of the student, can become
guardian only if the parents are not alive. Educational Qualifications:-
|
Year
|
Name of
Institution
|
Place
|
Class in
which studied
|
|
1984-85
|
|
|
|
|
1983-84
|
|
|
|
|
1982-83
|
|
|
|
|
1980-81
|
|
|
|
|
1979-80
|
|
|
|
|
1978-79
|
|
|
|
|
1977-78
|
|
|
|
|
1976-77
|
|
|
|
|
1975-76
|
|
|
|
Details of Passing Qualifying Examinations
|
Subjects:- Hr. Section Examination/Ten
plus two system/1st Year
T.D.C./ISC/Pre-Medical/Pre-Professional or B.S.C.
|
|
|
Maximum
Marks
|
Minimum
Marks
|
Marks
Obtained
|
|
1
|
2
|
3
|
4
|
|
Compulsory:
|
|
|
|
|
General English
|
|
|
|
|
?.................
|
|
|
|
|
General Hindi
|
|
|
|
|
?.................
|
|
|
|
|
Optional:
|
|
|
|
|
Physics.
|
|
|
|
|
?.................
|
|
|
|
|
Chemistry
|
|
|
|
|
?.................
|
|
|
|
|
Biology
|
|
|
|
|
?.................
|
|
|
|
|
Botany
|
|
|
|
|
?.................
|
|
|
|
|
Zoology
|
|
|
|
|
?.................
|
|
|
|
|
Total
marks in optional
subjects
|
|
|
|
|
?.................
|
|
|
|
|
Percentage
of marks in
optional subjects
|
|
|
|
|
?.................
|
|
|
|
Certificate of Eligibility for Admission
I certify that Shri/Kumari.........is the natural Son/Daughter of Shri
/Shrimati............ and his/her father/mother has continuously resided in
Rajasthan for a period last 10 years and He/She has studied atleast for last,
five years as a regular candidate in a recognised Educational Institution in
Rajasthan.
Signature of the D.M./S.D.M/Addl. District Magistrate.
Date ................
Or
Certified that Shri/Shrimati................... father/mother of
Shri/Kumari................is an serving or retired employee of
(i)
Government
of Rajasthan including officer of All India Services born on the State Cadre of
Rajasthan(Specify.......) or
(ii)
The
undertaking/Corporation/Improvement Trust/Municipal Board/Panchayat
Samiti/Co-operative bodies, duly constituted by the Government of Rajasthan
(specify............) or
(iii)
Statutory
body and Corporation formed under the Indian Companies Act incorporated in
Rajasthan (specify............) or
University (name)......................... in Rajasthan or Secondary
Board of Education. Rajasthan: and has put in atleast three years service on
1st October of
Signature of the Employer/
Head of the Department with
Designation and Rubber Stamp.
Or
I certify that Shri/Kumari.............is a natural
son/daughter of Shri/Shrimati.......... and his/her father/mother is serving in
Indian Defence Services/Central Government Service/Central Government/Public
Sector undertaking or Corporation of Government of India as ......... and
he/she is employee of Rajasthan, origin irrespective of his/her place of
posting. The State of origin and the home town as given by him/her at the time
of his/her entry into service is..........
Date.........
Signature of Employer,
with Seal.
Note:-Strike the
portions not applicable.
Parent/guardians Certificate
I solemnly affirm that I am the natural
father/mother of Shri/Kumari...........and my monthly income is Rs.
Or
I solemnly affirm that Shri/Kumari...... is the
son/daughter of Shri.... I am the guardian of Shri/Kumari as his/her parents
have died/become insane. He/She is my........ (State relationship).
I undertake to be responsible for his/her conduct
and for maintenance and pay regularly all his/her expenses during his/her stay
at the institution.
Date..............
Signature and Address
of Parent/Guardian.
Certificate of Principal of College Last Attended
(i)
I certify that Shri/Kumari......... son/daughter of Shri..... of my
College has passed in all the subjects of Admission, in any of the above bodies/services.
the following examination with particulars noted
against each:-
(i)
Higher
Secondary Examination under ten+two System and has secured..............marks.
(ii)
1st Yr.
T.D.C/I. Sc./Pre-Medical Examination with English, Physics, Chemistry
(including Organic Chemistry) and Biology in the year............ and has
secured marks in optional subjects (Physics, Chemistry and Biology) out of ....
marks.
(iii)
B.Sc.
Examination with Chemistry, Zoology in the year and has secured marks in
optional subjects (Physics,Chemistry, Botany, Zoology and Biology) out of
marks.
He/She bears a good moral character.
His/Her date of birth as entered in the High
Schools/Secondary
Certificate is.......
Date..........
Signature of Principal with
his Official Stamp.
Certificate Regarding Scheduled Caste/tribe
(This certificate must be signed by an Officer not
below the rank of District Magistrate/Additional District
Magistrate/Sub-Divisional Magistrate of the District of which the candidate is
a bonafide resident).
I..............(Name of Distt.
Magistrate/Addl.Magistrate (Distt.)/S.D.M.(Distt.) certify that
Shri/Kumari......... is the Natural born (not adopted) son/daughter of
Shri......... and belongs to..................(name of caste) by birth as
notified as a Scheduled Caste/Scheduled tribe under Presidential order for the
State of Rajasthan in.........district.
Court Seal
Dated...........
Signature of the District Magistrate/
Addl. District Magistrate/S.D.M.
Scrutiny Sheet
|
1. Name
of the Candidate;
|
|
|
2.
Postal Address;
|
|
|
3. Do you
belong to SC/ST/Migrants
|
Yes/No
|
|
IF YES, have you attached the required certificate.
|
Yes/No
|
|
4.
P.M.T.Roll No.
(to be filled by University Staff)
|
|
|
5.
Qualifying examination passed/appeared.
|
|
|
Name of
Examination
|
Board/University
|
Year
|
Roll No.
|
Subjects
Offered
|
|
|
|
|
|
|
6. How
eligible(see rules)
|
|
|
3(a) (b)
|
(i)
|
(ii)
|
(iii)
|
(iv)
|
(v)
|
|
(Please
tick the appropriate box)
|
|
7. Age
as on 3-1-12-1981.
|
|
|
Date of Birth .......
|
|
Years
|
Months
|
Days
|
|
|
|
|
|
|
Signature
of the candidate
|
|
Remarks
of Scrutiny Staff
|
|
|
Signature
|
|
|
|
|
|
|
|
|
|
|
|
Office of the Principal ,S.M.S.Medical College and Convenor, Admission Board,
Jaipur
Int. No..........
S.No.............
Reg. No..........
Dated............
Ref:- Your application for Admission to M.B.B.S. Course Session, 1985-86
You are hereby required to appear before the
Admission Board on.............. at 10.00 a.m,/2.00 p.m.. in the office of the
under-signed at your expenses.
Please note that this interview letter does not
ensure admission. Please bring with you all the original certificates and other
documents in support of your claim.
Convenor.
N.B.- Address overleaf must be filled and stamp affixed
by the candidate.
Stamp
To.
Shri/Kumari ................
................
................
From:-
Despatcher,
S.M.S.Medical College.
Jaipur-4