In exercise of the powers conferred by proviso to
article 309 of the constitution and in supersession of the existing recruitment
rules for the post mentioned herein, the Governor hereby makes the following
rules regulating the method of recruitment to the post of Linguistic
Investigator in the Directorate of Tribal Research & Cultural Institute
under the Tribal Welfare Department, Government of Tripura. (a) These rules may be called Recruitment Rules to the post of Linguistic
Investigator in the Directorate of Tribal Research & Cultural Institute
under Tribal Welfare Department, Government of Tripura. (b) They shall come into force on the date of their publication in the
Official Gazette. The Name of the post(s) shall be specified in
Column-1 of the Schedule Annexed. The number of the said post, its classification and
the scale of pay attached thereto shall be as specified in Columns-2 to 4 of
the schedule annexed hereto. The method of recruitment to the said post, age
limit, qualifications and other matters relating to the said post shall be as
specified in columns 5 to 13 of the said schedule. No person. (a) Who has entered into or contracted a marriage with a person having
spouse living; or (b) Who having a spouse living has entered into or contracted a marriage
with any person shall be eligible for appointment to the said post. Provided that the State Government may, if
satisfied that such marriage is permissible under the Personal Law applicable
to such persons and the other party to the marriage and that there are other
grounds for so doing, exempt any person from the operation of this rule. Where the State Government is of the opinion that
it is necessary or expedient so to do, it may, by order, for reasons to be
recorded in writing, relax any of the provisions of these rules with respect to
any class or category of persons. Nothing in these rules shall affect reservations,
relaxation of age limit and other concessions required to be provided for the
Scheduled Castes, the Scheduled Tribes, Ex-servicemen and other special
categories of persons in accordance with the orders issued by the State Government
from time to time in this regard. Recruitment rule for the post of Linguistic Investigator under the
Directorate of Tribal Research & Cultural Institute (T.W. DEPTH. Government
of Tripura. 1. Name of the post. : Linguistic Investigator 2. Number of post. : 1(one) plus additional post(s) as and when created in future. 3. Classification : Group C Non-Gazetted. 4. Scale of pay : Rs. 4200-8650/- Subject to revision by the
Government from time to time. 5. Whether Selection post or Non-Selection post : Selection post. 6. Age limit for direct recruitment : Age up to 37 years Relaxable by 5 years in case
of ST/SC/PH candidate and Govt. servant. 7. Educational & other Qualifications Required
for direct recruitment : i) Essential-At least a Degree in any discipline
of social science subject(s). ii) Knowledge in Tribal Languages and 3(three)
years experience in the field of publication of materials and collection of
linguistic Data. 8. Whether age and educational qualifications prescribed
for direct recruitment will apply in the case of promotees. : Not applicable. 9. Period of probation. : 2 (two) Years. 10. Method of recruitment whether by direct
recruitment or by promotion or by deputation/transfer and percentage of the vacancies
to be filled by various methods. : 100% by Direct Recruitment. 11. In case of recruitment by
promotion/Deputation/transfer, grades from which
promotion/deputation/transfer is to be made. : Does not arise. 12. If a D.P.C. exists, what is its Composition : Not applicable. 13. Circumstances in which TPSC is to be consulted in
making Recruitment. : Not applicable.RECRUITMENT RULES TO THE POST OF
LINGUISTIC INVESTIGATOR IN THE DIRECTORATE OF TRIBAL RESEARCH & CULTURAL
INSTITUTE UNDER TRIBAL WELFARE DEPARTMENT, GOVERNMENT OF TRIPURA
PREAMBLE