In exercise of the powers conferred by the proviso
to article 309 of the Constitution, the Governor hereby makes the rule
regulating the method of recruitment to the post of Store-keeper Cum Accountant
as in the Schedule annexed hereto under Education (Social Welfare and Social
Education) Department, namely:- (i) These rules may be called "Recruitment Rules" for the post of
Store-keeper Cum Accountant under Education. (Social Welfare & Social
Education) Department. (ii) They shall come into force on the date of their publication in the
Official Gazette. The name of the post is specified in Column-I of
the schedule annexed hereto. The number of the said post, its classification and
the scale of pay are as specified in columns 2 to 4 of the schedule annexed
hereto. The method of recruitment to the said post, age
limits, qualifications and other matters relating to the said post are as
specified in columns 5 to 13 of the said schedule. No person:- (a) Who has entered into or contracted a marriage with a person having
spouse living, or (b) Who, having a spouse living has entered into or contracted a marriage
with any persons shall be eligible for appointment to the said post. Provided that the State Government may, if
satisfied that such marriage is permissible under the personal law applicable
to such persons and the other party to the marriage and that there are other
grounds for so doing, exempt any persons from the operation of these rules. Where the State Government is of the opinion that
it is necessary or expedient so to do, it may, by order, for reasons to be
recorded in the writing and in consultation with the Tripura Public Service
Commission, relax any of the provisions of these rules with respect to any
class or category of persons. Nothing in these rules shall affect reservation,
relaxation of age limit and other concessions required to be provided for the
Schedule Castes, the Schedule Tribes, Ex-Servicemen and other special
categories of persons in accordance with the orders issued by the State
Government from time to time in this regard.RECRUITMENT RULES FOR THE POST OF
STORE-KEEPER CUM ACCOUNTANT UNDER EDUCATION (SOCIAL WELFARE & SOCIAL
EDUCATION) DEPARTMENT
PREAMBLE