In exercise of the powers conferred by the Proviso
to the article 309 of the Constitution and in supersession of the existing
recruitment rules for the post mentioned herein, the Governor hereby makes the
following rules regulating the method of recruitment to the post of
'Peon/Bearer' (Group-D) in the Governor's Secretariat and Household, Raj
Bhavan, Agartala. (a) These rules may be called "The Recruitment Rules for the post of
Peon/Bearer (Group-D) under Governor's Secretariat and Household, Raj Bhavan,
Agartala, 2020. (b) They shall come into force on and from the date of their publication in
the Official Gazette. The name of the post(s) shall be as specified in
Column-1 of the Schedule enclosed. The number of the said post, its classification and
the scale of pay attached thereto shall be as specified in Columns 2 to 4 of
the Schedule enclosed at Annexure-I. The method of recruitment to the said post, age
limits qualifications and other matters relating to the said post shall be as
specified in columns 5 to 14 of the said Schedule. No person- (a) who has entered into or contracted a marriage with a person having
spouse living; or (b) who, having a spouse living has entered into or contracted a marriage
with any person shall be eligible for appointment to the said post. Provided that the State Government may, if
satisfied that such marriage is permissible under the Personal law applicable
to such person and the other party to the marriage and that there are other
grounds for so doing, exempt any person from the operation of this rule. Any of the provisions of these rules is relaxable
at the discretion of the Governor of Tripura as specified in columns 14(ii) of
the said Schedule. Existing Recruitment Rules for the post of Lower
Division Assistant of the Governor's Secretariat and Household, Raj Bhavan,
Agartala hereby stand repealed with immediate effect and are replaced by this
Recruitment Rules according to the Schedule at Annexure-I enclosed herewith. Nothing in these Rules shall affect reservations,
relaxation of age limit & any other concessions required to be provided for
ST/SC candidates and such other special categories of persons in accordance
with order issue by the Central/State Govt. from time to time in this regard. SCHEDULE No. F.2(1)-RB/RR/2020 RECRUITMENT RULES FOR THE POST OF PEON/BEARER IN
THE GOVERNOR'S SECRETARIAT, RAJ BHAVAN, AGARTALA 1. Name of the post : PEON/BEARER 2. Number of posts : 27 (Twenty seven) Peon-16, Bearer-11) 3. Classification : Group-D, Non-Gazetted 4. Scale of pay : Pre-revised Scale of Pay Corresponding revised scale of Pay PB-1, Pay Ban Scale Rs. 4840-13000/-
Grade Pay Rs. 1400/- Cell-I of Level-1 of Tripura State
Pay Matrix, 2018 (Tripura State Civil Services (Revised Pay) (First Amendment
Rules, 2018) 5. Method of recruitment whether by
direct recruitment or by promotion/transfer and percentage of vacancies to be
filled by various methods. : (i) 100% by direct recruitment to be
conducted by the recruitment board to be constituted with the approval of the
Governor. (ii) The direct recruitment will
consist of soft skill test (100 marks) relevant to the post; OR (iii) On deputation from analogous
post of the other Department of the State Government with approval of the
Governor. 6. Age limit for direct recruitment : Lower age limit 18 (eighteen) years
and upper age limit 40 (Forty) years. Relaxable for ST/SC candidates and
other categories of persons as per order of the Govt. issued from time to
time. 7. Educational and other qualifications
required for direct recruitment. : Class-VIII passed or equivalent.
Relaxable to Class-V pass for SC/ST candidates. 8. Whether age and educational
qualification prescribed for direct recruitment will apply in the case of
promotees. : Not applicable. 9. Whether Selection post or
Non-Selection post : Non selection posts. 10. Period of probation, if any : 2 (two) years. 11. In case of recruitment by
promotion/transfer grades from which promotion/deputation/transfer is to be
made. : Not applicable. 12. If a D.P.C. exists, what is its
composition. : Not applicable. 13. Circumstances in which TPSC is to be consulted
in making recruitment : Not applicable. 14. Savings : (i) Nothing in those rules shall
affect reservations and other concessions required to be provided for ST/SC
candidates and such other special categories of persons in accordance with
order issue by the Central/State Govt. from time to time in this regard. (ii) Any of the provisions of these
rules is relaxable at the discretion of the Governor of Tripura. 15. Repeal : The Recruitment Rules for the
aforementioned posts existing in this Department are hereby repealed with
immediate effect and are replaced by these Recruitment Rules.RECRUITMENT RULES FOR THE POST OF PEON/BEARER (GROUP-D) UNDER
GOVERNOR'S SECRETARIAT AND HOUSEHOLD, RAJ BHAVAN, AGARTALA, 2020
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