RAJASTHAN
MEDICAL AND HEALTH SUBORDINATE SERVICE (IIND AMENDMENT) RULES, 2022
PREAMBLE
In exercise of the powers conferred by the
proviso to Article 309 of the Constitution of India, the Governor of Rajasthan
hereby makes the following rules, further to amend the Rajasthan Medical &
Health Subordinate Service Rules, 1965, namely:-
Rule - 1. Short title and commencement.
(1)
These
rules may be called the Rajasthan Medical & Health Subordinate Service
(IInd Amendment) Rules, 2022.
(2)
They
shall come into force from the date of their publication in the Official
Gazette.
Rule - 2. Amendment of rule 2.
After the existing clause (a) and before the
existing clause(b) of rule 2 of the Rajasthan Medical & Health Subordinate
Service Rules, 1965, hereinafter referred to as the said rules, the following
new clause (aa) shall be inserted, namely :-''
(aa)
"Board" means the Rajasthan Staff Selection Board;"
Rule - 3. Amendment of rule 19.
The existing first proviso to rule 19 of the
said rules, shall be substituted by the following, namely:-
"Provided that in case of appointment to
the post of Pharmacist, the written examination shall be conducted by the
Board/Appointing Authority and the merit shall be prepared on the basis of
marks obtained in such written examination and such bonus marks as may be
specified by the State Government having regard to the length of experience on
similar work under the Government of Rajasthan in Chief Minister BPL Jeevan
Raksha Kosh, National Health Mission, Medicare Relief Society, AIDS Control
Society, Sahakari Upbhokta Wholesale Bhandar, Sahakari Upbhokta Bhandar and
other Co-operative Institutes under the Co-operative department. However, as
one time measure, after commencement of the Rajasthan Medical & Health
Subordinate Service (IInd Amendment) Rules, 2022, the recruitment to the post
of Pharmacist shall be done by preparing merit list on the basis of marks
obtained by the applicant in such qualifying academic and professional
examinations as specified in the schedule appended to these rules and such
bonus marks as may be specified by State Government having regard to the length
of experience on similar work under the Government of Rajasthan in Chief
Minister BPL Jeevan Raksha Kosh, National Health Mission, Medicare Relief
Society, AIDS Control Society, Sahakari Upbhokta Wholesale Bhandar, Sahakari
Upbhokta Bhandar and other Co-operative Institutes under the Co-operative
department .''