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Punjab Naib-Tehsildars (Group-B) (Amendment) Service Rules, 2021

Punjab Naib-Tehsildars (Group-B) (Amendment) Service Rules, 2021

Punjab Naib-Tehsildars (Group-B) (Amendment) Service Rules, 2021


[01 March 2021]

No. G.S.R. 21/Const./Art.309/Amd.(2)/2021.-In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, and all other powers enabling him in this behalf, the Governor of Punjab is pleased to make the following rules further to amend the Punjab Naib-Tehsildars (Group B) Service Rules, 2019, namely :-

Rule - 1. :-

 

(1)     These rules may be called the Punjab Naib-Tehsildars (Group-B) (Amendment) Service Rules, 2021.

(2)     They shall come into force on and with effect from the date of their publication in the Official Gazette.

Rule - 2. :-

 

In the Punjab Naib-Tehsildars (Group-B) Service Rules, 2019, in Appendix A, against serial No.1, under column 7, for the existing entry, the following shall be substituted, namely:-

"10300-34800+4800 Grade Pay:

Provided that out of 193 posts, the Naib Tehsildars recruited under Register A (Direct Recruitment and Compassionate Appointments) after 17th July, 2020 shall be entitled to the pay scale as per Level-6 of the 7th Central Pay Commission pay matrix with initial pay of Rs. 35,400."