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Punjab Dairy Development (Group C) Service Rules, 2021

Punjab Dairy Development (Group C) Service Rules, 2021

Punjab Dairy Development (Group C) Service Rules, 2021


[11 June 2021]

No. G.S.R 55/Const./Art 309/2021.- In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, and all other powers enabling him in this behalf, the Governor of Punjab is pleased to make the following rules, regulating the recruitment and conditions of service of the persons appointed to the Punjab Dairy Development (Group 'C') Service, namely: -

Rule - 1. Short title, commencement and application :-

 

(1)     These rules may be called the Punjab Dairy Development (Group C) Service Rules, 2021.

(2)     They shall come into force on and with effect from the date of their publication in the Official Gazette.

(3)     They shall apply to the posts specified specified in Appendix A.

Rule - 2. Definitions :-

 

(1)     In these rules, unless the context otherwise requires,-

(a)      "Appendix" means an Appendix appended to these rules;

(b)      "Director" means the Director, Dairy Development Department, Punjab.

(c)      "Government" means the Government of the State of Punjab in the Department of Animal Husbandry, Fisheries and Dairy Development; and

(d)      Service means the Punjab Dairy Development (Group C) Service.

(2)     The words and expressions used, but not defined in these rules, shall have the same meaning as respectively assigned to them in the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994.

Rule - 3. Number and character of posts :-

 

The Service shall comprise the posts specified in Appendix A:

Provided that nothing in these rules shall affect the inherent right of the Government to add or to reduce the number of such posts or to create new posts with different designations and scales of pay, whether permanently or temporarily.

Rule - 4. Appointing authority :-

 

All appointments to the Service shall be made by the Director.

Rule - 5. Pay of members of the Service :-

 

The members of the Service shall be entitled to such scales of pay, as may be authorised by the Department of Finance from time to time. The scales of pay, at present, in force in respect of the members of the Service, are given in Appendix A.

Rule - 6. Method of appointment, qualifications and experience :-

 

(1)     All appointments to the Service shall be made in the manner specified in Appendix B:

Provided that if no suitable candidate is available for appointment to the Service by promotion or by direct appointment, the appointment to the Service may be made by transfer of a person holding an analogous post under the State Government or Government of India.

(2)     No person shall be appointed to a post in the Service, unless he possesses the qualification and experience, as specified against that post in Appendix B.

(3)     Appointment to the Service by promotion shall be made on senioritycum-merit basis, but no person shall have any right to claim promotion on the basis of seniority alone.

Rule - 7. Discipline, punishment and appeal :-

 

(1)     In the matters of discipline, punishment and appeal, the members of the Service shall be governed by the Punjab Civil Services (Punishment and Appeal) Rules, 1970, as amended from time to time.

(2)     The authority empowered to impose penalties as specified in rule 5 of the Punjab Civil Services (Punishment and Appeal) Rules, 1970, and the appellate authority thereunder in respect of the member of the Service against an order as specified in rule 15 of the Punjab Civil Services (Punishment and Appeal) Rules, 1970, shall be as per Appendix C.

Rule - 8. Application of the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 :-

 

(1)     In respect of the matters, which are not specifically provided in these rules, the members of the Service shall be governed by the provisions of the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994, as amended from time to time.

(2)     The Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 at present in force, are contained in Appendix D.

Rule - 9. Repeal and savings :-

 

The Punjab Dairy Development, Non-Ministerial (State Service, Class-III) Rules, 1981 and the Punjab Dairy Development (Ministerial) (State Service Class-III) Rules, 1983, in so far as they are applicable to the members of the Service, are hereby repealed:

Provided that any order issued or any action taken under the rules, so repealed, shall be deemed to have been issued or taken under the corresponding provisions of these rules.

Rule - 10. Interpretation :-

 

If any question arises as to the interpretation of these rules, the Government in consultation with the Department of Personnel and the Department of Finance, shall decide the same.

APPENDIX A

 

(See rules 1 (3), 3 and 5)

 

Serial No.

Designation of the post

Number of Posts

Scale of pay (Pay Band + Grade Pay) (in rupees)

Scale of pay (in rupees) for the member of Service recruited on or after 17.07.2020

Permanent

Temp- orary

Total

1

2

3

4

5

6

7

1.

Assistant Chemist

2

-

2

10300-34800+3600

35400/-

2.

Junior Scale Stenographer

1

-

1

10300-34800+3600

-

3.

Steno Typist

10

-

10

10300-34800+3200

21700/-

4.

Clerk

40

-

40

10300-34800+3200

19900/-

5.

Clerk (Information Technology)

8

-

8

-

19900/-

6.

Clerk (Legal)

2

-

2

-

19900/

7.

Dairy Development Inspector Grade-II

77

-

77

10300-34800+3200

29200/-

8.

Driver

7

-

7

5910-20200+2400

21700/-

9.

Laboratory Technician

2

-

2

5910-20200+1900

19900/-

10.

Dairy Field Assistant

33

-

33

5910-20200+1900

-

11

Restorer

1

-

1

5910-20200+1900

-

 

APPENDIX B

 

[See rule 6]

 

Serial No.

Designation of the Post

Percentage of appointment by

Qualification and experience for appointment by

Direct appointment

Promotion

Direct appointment

Promotion

1

2

3

4

5

6

1.

Assistant Chemist

-

Hundred percent

Should possess a Degree from any recognized university with Chemistry as one of the subject

OR

Graduate with Animal Nutrition as one of the subject

OR

Graduate in Food Processing or Dairy Technology.

-

2.

Junior Scale Stenographer

-

Hundred percent

-

From amongst the Steno Typists working under the control of the Director, and who have an experience of working as such for a minimum period of three years and qualify the Stenography test to be conducted by the Director in Punjabi and English at the speed of hundred and sixty words per minute respectively to be transcribed at the speed of twenty words per minute and fifteen words per minute respectively (relaxation of eight percent mistake).

3.

Steno Typist

-

Hundred percent

As specified in the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994, as amended from time to time.

-

4

Clerk

Eighty-five percent

Fifteen percent

As specified in the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994, as amended from time to time.

From amongst Group C employees whose scale of pay is less than that of a Clerk or Group D employees, who have an experience of working on any Group C post or Group D post or both for a minimum period of five years under the control of the Director, and who are matriculates or its equivalent with Punjabi and qualify a type test in Punjabi and English on computer at a speed of thirty words per minute to be conducted by the Director.

5.

Clerk (Information Technology)

Hundred percent

-

(i) Should possess a degree in Bachelor of Engineering or Bachelor of Technology in Information Technology OR Electronics and Communication OR Computer Science from a recognized university.

OR

Should possess a Masters degree in Computer Applications from a recognized university;

(ii) Qualifies a competitive test to be held by the recruiting authority; and

(iii) Qualifies a type test in Punjabi and English to be held by the recruiting authority at the speed of thirty words per minute or at such speed as may be specified by the Punjab Government from time to time and other conditions applicable as per the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994, as amended from time to time.

-

6.

Clerk (Legal)

Hundred percent

-

(i) Should be a law Graduate from a recognized University;

ii) qualifies a competitive test to be held by the recruiting authority; and

(iii) qualifies a type test in Punjabi and English typing to be held by the recruiting authority at the speed of thirty words per minute or at such speed as may be specified by the Punjab Government from time to time and other conditions applicable as per the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994, as amended from time to time.

-

7.

Dairy Development Inspector Grade-II

Seventy-five percent

Twenty-five percent

Should possess a degree:-

Bachelor of Technology in Dairy Technology

OR

Bachelor in Science Dairying in Dairy Technology or Dairy Husbandry from a recognized University.

From amongst the Dairy Field Assistants who have under gone in-service refresher course of six months duration in dairy development and have an experience of working as such for a minimum period of twelve years.

8.

Driver

Hundred percent

-

(i) Should be a matriculate; and

(ii) should possess driving license for heavy vehicle or light vehicle.

-

9.

Laboratory Technician

Hundred percent

-

10+2 with science (Physics, Chemistry and Biology)

-

10.

Dairy Field Assistant

Hundred percent

-

Matric with Physics and Chemistry subject or its equivalent qualification

-

11.

Restorer

-

Hundred percent

-

From amongst Group D employees working under the control of the Director, and who have an experience of working as such for a minimum period of one year and possess educational qualifications of middle standard

 

APPENDIX ?C?

 

[See rule 8]

 

Serial No.

Designation of the post

Nature of *penalty or @order

Authority empowered to impose penalty or pass order

Appellate authority

1

2

3

4

5

1.

Assistant Chemist

Minor and Major Penalty

Director

Secretary Incharge

2.

Junior Scale Stenographer

Minor and Major Penalty

Director

Secretary Incharge

3.

Steno Typist

Minor and Major Penalty

Director

Secretary Incharge

4.

Clerk

Minor and Major Penalty

Director

Secretary Incharge

5.

Clerk (Information Technology)

Minor and Major Penalty

Director

Secretary Incharge

6.

Clerk (Legal)

Minor and Major Penalty

Director

Secretary Incharge

7.

Dairy Development Inspector Grade-II

Minor and Major Penalty

Director

Secretary Incharge

8.

Driver

Minor and Major Penalty

Director

Secretary Incharge

9.

Laboratory Technician

Minor and Major Penalty

Director

Secretary Incharge

10.

Dairy Field Assistant

Minor and Major Penalty

Director

Secretary Incharge

11.

Restorer

Minor and Major Penalty

Director

Secretary Incharge