[04th January 2024] In
exercise of the powers conferred by proviso to Article-309 of the constitution
and in supersession of the existing recruitment rules for the post mentioned
herein, the Governor hereby makes the following rules regulating the method of
recruitment to the past of Programmer under the Industries & Commerce
(Information Technology) Department namely:- (1)
These
rules may be called "Programmer" of Department of Industries &
Commerce (Information Technology) Recruitment Rules, 2024. (2) They shall come into force on and from the date of their publication in
the Official Gazette. The
name of the posts shall be as specified in Column-1 of the Schedule enclosed. The
number of the said post, its classification and the scale of pay attached
thereto shall be specified in rews 2 to 4 of the Schedule enclosed at
Annexure-I. The
method of recruitment to the said post, age limits, qualifications and other
matters relating to the said post shall be as specified in rows 5 to 13 of the
said schedule. No
person- (a)
Who
has entered into or contracted a marriage with a person having spouse living;
or (b) Who, having a spouse living has entered into or contracted a marriage
with any person shall be eligible for appointment to the said post. Provided
that the State Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule. Where
the State Government is of the opinion that it is necessary or expedient to do
so, it may, by order, for reasons to be recorded in the writing, and with
concurrence of the GA(P&T) Department, relax any of the provisions of these
rules with respect to any class or category of persons. Does
not arise. Nothing
in these rules shall affect reservations, relaxation of age limit and other
concessions required to be provided for Scheduled Castes, Scheduled Tribes,
Ex-servicemen and other special categories of persons in accordance with the
orders issued by the State Government from time to time in this regard. This
Notification is issued as per approval of the Council of Ministers vide
communication No. F.1(16) - GA (CAB)/2015 dated, 3 January, 2024 issued by the
Government in the GA(C&C) Department, Government of Tripura Recruitment
Rules (RRs) for the post of Programmer under Directorate of Information
Technology, Govt. of Tripura. 1 Name of the Post Programmer 2 Number of Posts 6 (six) plus additional post(s) as
and when created. 3 Classification Group-B (Non - Gazetted). 4 Scale of Pay Corresponding
revised Scale of Pay Pre-revised
Scale of pay Rs.10,230 - 34,800/- Pay Band-3, Grade Pay
Rs.4,600/- Level-12, Cell-1 of Tripura State Pay Matrix,
2018 (Subject to revision by the Government from time to time) 5 Method of recruitment whether by direct
recruitment or by promotion or transfer on deputation and percentage of the
vacancies to be filled by various method 100% By Promotion failing which by transfer on deputation
and failing both by direct recruitment. In case of direct recruitment
selection will be through TPSC as per provision of State Recruitment Policy
dated, 29.10.2020. Syllabus - Enclosed at Annexure-A. 6 Age limit for direct recruitment 18 to 40 (Forty) years. Upper age limit is
relaxable by 5(five) years in case of ST/SC/PH candidates and Govt. servants. 7 Educational and other qualification required for
direct recruitment Essential Qualification: i. BE or B. Tech in CSE/IT from any
Institution approved by UGC/AICTE or MCA/ M. Sc (Computer Science) from any
Institution approved by UGC/AICTE. And 2(two) years experience in Electronic
Data Processing including Computer Programming in any Govt.
department/Autonomous body under State or Central Govt/ Govt. Registered
Organization. ii. For direct recruitment selection
will be through competitive examinations (Written and Interview) to be
conducted by the TPSC. iii. Interview / viva voce shall be
not exceeding 15% of the total Having Permanent Resident Certificate (PRTC)
is mandatory as per Notification No. F. 23(8)-GA(P&T)/2023 dated 7th July
2023 of the GA(P&T) Department, Govt. of Tripura. Desirable Qualification: Having Knowledge of Bengali/Kokborok 8 Whether age and educational qualifications
prescribed for direct recruitment will apply in case of promotion Age: No Education qualification: No 9 Whether Selection post or Non-Selection post Selection 10 Period of probation, if any: 2(two) years 11 In case of recruitment by promotion / transfer on
deputation, grade from which promotion/transfer on deputation is to be made. By Promotion from the post of Senior Computer Assistant
(SCA) with 10(ten) years regular service in the grade, failing which by
transfer on deputation from the analogous post(s) of the State Government. 12 lf a DPC exits, what is its composition Group B DPC. 13 Circumstances in which TPSC is to be consulted
while making recruitment As required under the Tripura Public Service
Commission (Exemption from Consultation). Regulations, 1973. 14 Repeal Programmer Of
Department Of Industries & Commerce (Information Technology) Recruitment
Rules, 2024