[Act
23 of 1931]????? [9th
October, 1857] ?(Received
the assent of the Governor General on the 9th of October 1857.) [Passed by the Indian Legislature.] [Repealed
by Act 56 of 1951, S. 37(I) and Sch. I] An Act to provide [1]
[for better control of Press]. Whereas it
is expedient to provide against the publication of matter inciting to or
encouraging murder or Violence; It is hereby enacted as follows:? [2][* * *] [3][* * *] [4][* * *] [5][* * *] [6][* * *] [7][* * *] [8][* * *] [9][* * *] [10][* * *] [11][* * *] [12][* * *] [13][* * *] [14][* * *] [15][* * *] [16][* * *] [17][* * *] [18][* * *] [19][* * *] [20][* * *] [21][* * *] [22][* * *] [23][* * *] [24][* * *] [25][* * *] [26][* * *] [27][* * *] [28][* * *] [29][* * *] [30][* * *] [31][* * *] [32][* * *] [33][* * *] [1] Subs. by Act 23 of 1932, S. 14. [2] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [3] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [4] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [5] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [6] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [7] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [8] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [9] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [10] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [11] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [12] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [13] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [14] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [15] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [16] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [17] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [18] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [19] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [20] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [21] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [22] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [23] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [24] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [25] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [26] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [27] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [28] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [29] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [30] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [31] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [32] Repealed by Act 56 of 1951, S. 37(I) and Sch. I. [33] Repealed by Act 56 of 1951, S. 37(I) and Sch. I.Press (Emergency
Powers) Act, 1931 [Repealed]