In
exercise of the powers conferred by section 16 read with sub-section (3) of section 25 of the Bureau of Indian
Standards Act, 2016 (11 of 2016), the Central Government, after consulting the
Bureau of Indian Standards is of the opinion that it is necessary or expedient
so to do in the public interest,
hereby makes the following Order to amend the Polyurethanes (Quality Control)
Order, 2021, namely:- (1) This Order may be
called the Polyurethanes (Quality Control) Order, 2022. (2) It shall come into
force on the date of its publication in the Official Gazette. In
the Polyurethanes (Quality Control) Order, 2021, in paragraph 1, for
sub-paragraph (2), the following
sub-paragraph shall be substituted, namely:- "(2) It shall come into force on the
19th September, 2022."POLYURETHANES
(QUALITY CONTROL) ORDER, 2022
PREAMBLE