[7th
January, 2022] In exercise of the
powers conferred by section 16 read with Sub-section (3) of
section 25 of the Bureau of Indian Standards Act, 2016 (11 of 2016),
(hereinafter referred to as the said Act), the Central Government after
consulting the Bureau of Indian Standards, is of the opinion that it is
necessary or expedient so to do in the public interest, hereby makes the
following Order to amend the Polyurethanes (Quality Control) Order, 2021,
namely. (1) This order may be
called the Polyurethanes (Quality Control) Amendment Order, 2022. (2) It shall come into
force on the date of its publication in the Official Gazette. In the Polyurethanes
(Quality Control) Order, 2021, the Table in para 4, shall be substituted as
under: Goods or articles Indian Standard Title for Indian Standard (1) (2) (3) Polyurethanes IS 17397 (Part 1): 2020/ISO 16365-1:
2014 Plastic-Thermoplastic Polyurethanes
for Moulding and Extrusion Materials Part 1 Designation System and Basis for
SpecificationPOLYURETHANES
(QUALITY CONTROL) AMENDMENT ORDER, 2022
PREAMBLE