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POLYURETHANES (QUALITY CONTROL) AMENDMENT ORDER, 2022

POLYURETHANES (QUALITY CONTROL) AMENDMENT ORDER, 2022

POLYURETHANES (QUALITY CONTROL) AMENDMENT ORDER, 2022

[7th January, 2022]

PREAMBLE

In exercise of the powers conferred by section 16 read with Sub-section (3) of section 25 of the Bureau of Indian Standards Act, 2016 (11 of 2016), (hereinafter referred to as the said Act), the Central Government after consulting the Bureau of Indian Standards, is of the opinion that it is necessary or expedient so to do in the public interest, hereby makes the following Order to amend the Polyurethanes (Quality Control) Order, 2021, namely.

Order - 1. Short title, commencement and application.

(1)     This order may be called the Polyurethanes (Quality Control) Amendment Order, 2022.

(2)     It shall come into force on the date of its publication in the Official Gazette.

Order - 2.

In the Polyurethanes (Quality Control) Order, 2021, the Table in para 4, shall be substituted as under:

Goods or articles

Indian Standard

Title for Indian Standard

(1)

(2)

(3)

Polyurethanes

IS 17397 (Part 1): 2020/ISO 16365-1: 2014

Plastic-Thermoplastic Polyurethanes for Moulding and Extrusion Materials Part 1 Designation System and Basis for Specification