Polypropylene (Pp) Materials For Moulding And Extrusion (Quality Control) Order, 2024

 

[26 February 2024]

 

S.O. 921(E).- In exercise of the powers conferred by section 16 read with sub-section (3) of section 25 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government, after consulting the Bureau of Indian Standards is of the opinion that it is necessary or expedient so to do in the public interest, hereby makes the following Order, namely: -

 

Order - 1. Short title and commencement :-

 

(1)     This order may be called the Polypropylene (PP) Materials for Moulding and Extrusion (Quality Control) Order, 2024.

(2)     It shall come into force on the expiry of one hundred and eighty days from the date of its publication in the Official Gazette.

(3)     It shall apply to goods or articles specified in Column (1) of the Table below and shall not apply to goods or article meant for export.

 

Order - 2. Conformity to standard and compulsory use of Standard Mark :-

 

Goods or articles specified in column (1) of the said Table shall conform to the corresponding Indian Standard given in column (2) bearing the title of the Indian Standard in Column (3) of the said Table and shall bear the Standard Mark under a licence from the Bureau of Indian Standards as per Scheme-I of Schedule-II of the Bureau of Indian Standards (Conformity Assessment) Regulations, 2018:

 

Order - 3. Certification and enforcement authority :-

 

In respect of goods or article specified in Column (1) of the said table, the Bureau of Indian Standards shall be the certifying and enforcing authority.

 

Order - 4. Penalty for Contravention of the provisions of Order :-

 

Any person who contravenes the provisions of this order shall be punishable under the provisions of the said Act.

 

TABLE

Note: For the purposes of the Table, the latest version of the Indian Standards including the amendments issued thereof and notified by the Bureau of Indian Standards from time to time, shall.