In exercise of the powers conferred by clause (b) of Sec. 5
of the Gujarat Police Act, 1951 (Bom. XXII of 1951), the Government of Gujarat
hereby makes the following rules further to amend the Police Sub-Inspector
(Unarmed) Class III, Recruitment Rules, 2008, namely:-- These rules may be called the Police Sub-Inspector
(Unarmed), Class III, Recruitment (2nd Amendment) Rules, 2014. In the Police Sub-Inspector (Unarmed), Class III,
Recruitment Rules, 2008, in APPENDIX A, for para B, the following para shall be
substituted, namely:-- "B. for Female candidates:-- No. Class Height in centimeters Minimum Weight in kilogram (i) Candidate (except Scheduled Tribes of Gujarat origin) 158 40 (ii) Scheduled Tribes candidate of Gujarat origin 158 40"POLICE SUB-INSPECTOR (UNARMED), CLASS III,
RECRUITMENT (2ND AMENDMENT) RULES, 2014
PREAMBLE