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POLICE SUB-INSPECTOR (UNARMED), CLASS III, RECRUITMENT (2ND AMENDMENT) RULES, 2014

POLICE SUB-INSPECTOR (UNARMED), CLASS III, RECRUITMENT (2ND AMENDMENT) RULES, 2014

POLICE SUB-INSPECTOR (UNARMED), CLASS III, RECRUITMENT (2ND AMENDMENT) RULES, 2014

 

PREAMBLE

In exercise of the powers conferred by clause (b) of Sec. 5 of the Gujarat Police Act, 1951 (Bom. XXII of 1951), the Government of Gujarat hereby makes the following rules further to amend the Police Sub-Inspector (Unarmed) Class III, Recruitment Rules, 2008, namely:--

Rule - 1.

These rules may be called the Police Sub-Inspector (Unarmed), Class III, Recruitment (2nd Amendment) Rules, 2014.

Rule - 2.

In the Police Sub-Inspector (Unarmed), Class III, Recruitment Rules, 2008, in APPENDIX A, for para B, the following para shall be substituted, namely:--

"B. for Female candidates:--

No.

Class

Height in centimeters

Minimum Weight in kilogram

(i)

Candidate (except Scheduled Tribes of Gujarat origin)

158

40

(ii)

Scheduled Tribes candidate of Gujarat origin

158

40"