In
exercise of the powers confirmed by provision of Article 309 of the
Constitution and in accordance with DoPT O.M. No. AB-14017/6/2009 Estt. (RR)
dated 30th April, 2010 and in supersession of all previous recruitment rules
issued time to time for the post of Group "C' (erstwhile group D) the
Department of Planning, Government of National Capital Territory of Delhi the
LG, National Capital Territory of Delhi hereby makes rule regulating the method
of recruitment to the post of Multi Tasking staff (MTS), Planning Department
Government of National Capital Territory of Delhi namely:- These rules may be called the
Planning Department Government of National Capital Territory of Delhi MTS
Recruitment Rules, 2020. The number of said posts, it's
classification and Pay level in Pay matrix attached shall be as specified in
columns 2 to 4 of the Schedule annexed to these rules. The method or recruitment,
age-limit, qualifications and other matters relating to the said post shall be
specified in columns 5 to 13 of the said schedule. No person. (a)
Who has entered into or contracted a marriage with a person having
a Spouse living Or (b)
Who having a spouse living has entered in or contracted a marriage
with any persons: shall be eligible for the
appointment to the said post: Provided that the Government may
if satisfied that such marriage is permissible under personal law applicable to
the such person and other party to the marriage and that there are other
grounds for so doing exempt any person from the operation of this rule. Where the Government is of the
opinion that if necessary or expedient so to do, it may be order for reasons to
be recorded in writing may relax any of the provision of these rules with
respect to any class or category of persons. Nothing in these rules shall
affect reservations, relaxations of age-limit and other concessions required to
be provided for the Schedule Castes, the Schedules Tribes, Ex-Servicemen, Other
Backward Classes and other special categories of persons in accordance with the
orders issued by the Central Government from time to time in this regard 1. Name of the Post Multi Tasking Staff 2. Number of Post 16 (2020) Subject to variation
depending on workload 3. Classification Group- 'C', Non-Gazetted,
Non-Ministerial 4. Level in the Pay Matrix Pay Band-I Rs.
18000-56900 5. Whether Selection Post or
Non selection post. Not Applicable 6. Age-limit for Direct
Recruitment Between 18-25 Years. Note:- The crucial date
for determining the age-limit shall be the closing date for receipt of
applications from candidates except for the closing date prescribed for those
in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura,
Sikkim, Ladakh Division of Jammu & Kashmir State, Lahaul & Spiti
district and Pangi Sub-Division of Chamba District of Himachal Pradesh,
Andaman & Nicobar Islands & Lakshadweep. In case of recruitment
made through the Employment Exchange, the crucial date for determining the
age-limit shall be the last date up to which the employment exchange is asked
to submit the names. 7. Educational & other
qualification required for Direct Recruits. Matriculation or
equivalent pass from recognized Board/Institute 8. Whether age &
educational qualification prescribed for direct recruits will apply in the
case of Promotes. Not Applicable 9. Period of Probation, if
any Two Years 10 Method of Recruitment
whether by Direct Recruitment or by Promotion or by Deputation/Absorption
& % of the posts to be filled by various methods By Direct Recruitment 11 In case of recruitment by
Promotion/Deputation/Absorption, grades from which
Promotion/Deputation/Absorption to be made Not Applicable 12 If a DPC exists, what is
its composition Group "C'
Departmental Promotion Committee for confirmation (i) Director (Plg.)/HOD
Planning Department-Chairman (ii) Joint Director
(Admn./HOO), Planning Department-Member (iii) An officer not
below the rank of Deputy Secretary in Delhi Administration-Member 13 Circumstances in which
Union Public Service Commission to be consulted in marking recruitment Not ApplicablePLANNING DEPARTMENT GOVERNMENT OF NATIONAL
CAPITAL TERRITORY OF DELHI MTS RECRUITMENT RULES, 2020
PREAMBLE