North Eastern Council Secretariat,
Shillong, Technician, (Group C Post) Recruitment Rules, 2022
[15th March 2023]
In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, and in supersession of the North Eastern Council Secretariat,
Shillong (Group 'C' Post), Recruitment Rules, 2004, in so far as they relate to
the post of Technician, except as respects things done or omitted to be done
before such supersession, the President hereby makes the following rules
regulating the method of recruitment to the posts of Technician in the North
Eastern Council Secretariat, Shillong, namely:-
Rule - 1. Short title and commencement
(1)
These
rules may be called the North Eastern Council Secretariat, Shillong,
Technician, (Group C Post) Recruitment Rules, 2022.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Number of post, classification and level in the pay matrix
The number of the post, its classification and the level in the pay matrix attached
thereto, shall be as specified in columns (2) to (4) of the Schedule annexed to
these rules.
Rule - 3. Method of recruitment, age- limit, qualifications, etc
The method of recruitment to the said post, age limit, qualifications and other
matters relating thereto shall be as specified in columns (5) to (13) of the
aforesaid Schedule.
Rule - 4. Disqualification
No person,-
(a)
who
has entered into or contracted a marriage with a person having a spouse living;
or
(b)
who,
having a spouse living, has entered into or contracted a marriage with any
person, shall be eligible for appointment to the said post :
Provided that the Central Government may, if satisfied that such marriage is
permissible under the personal law applicable to such person and the other party
to the marriage and that there are other grounds for so doing, exempt any
person from the operation of this rule.
Rule - 5. Power to relax
Where the Central Government is of the opinion that it is necessary or
expedient so to do, it may, by order and for reasons to be recorded in writing,
relax any of the provisions of these rules in respect of any class or category
of persons.
Rule - 6. Savings
Nothing in these rules shall affect reservation, relaxation of age limit and
other concessions required to be provided for the Schedules Castes, the
Scheduled Tribes, ex-servicemen and other special categories of persons in
accordance with the orders issued by the Central Government from time to time
in this regard.
SCHEDULE
|
Name of post.
|
Number of post.
|
Classification.
|
Level in pay matrix.
|
Whether selection post or nonselection
post.
|
Age- limit for direct recruits.
|
Educational and other qualifications
required for direct recruits
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
(6)
|
(7)
|
|
Technician
|
01* (2022) *
Subject to variation dependent on workload.
|
General
Central Service, Group C, (NonGazetted), Ministerial
|
Level- 4 (Rs.
25500 - 81100/-).
|
Not
applicable.
|
Between 18
and 27 years.
(Relaxable
for Government servants upto 40 years in accordance with the instructions or
orders issued by the Central Government from time to time). Note: The crucial
date for determining the age- limit shall be as advertised by the Staff
Selection Commission.
|
1. 12th
Class pass or equivalent qualification from a recognized Board or University.
2. Having
knowledge in handling of Projector, Audio Visual Aids, Public Address System,
Video conferencing and such other machines.
3. Having
knowledge in the operation and repair of photo-copying machine, hardware and
software of computer systems and of such other machines.
|
|
Whether age and educational qualifications
prescribed for direct recruits will apply in case of promotes.
|
Period of probation, if any.
|
Method of recruitment; whether by direct
recruitment or by promotion or by deputation/ absorption and percentage of
vacancies to be filled by various methods.
|
In case of recruitment by promotion or
deputation / absorption, grades from which promotion or deputation/
absorption to be made.
|
|
(8)
|
(9)
|
(10)
|
(11)
|
|
Not
applicable.
|
Two years.
|
By direct
recruitment.
|
Not
applicable.
|
|
If a Departmental Promotion Committee
exists, what is its composition.
|
Circumstances in which Union Public Service
Commission is to be consulted in making recruitment.
|
|
(12)
|
(13)
|
|
Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of :
1.
Director or Deputy Secretary (Administration), North Eastern
CouncilChairperson;
2. Under
Secretary or above, Geological Survey of India, ShillongMember;
3.
Assistant Secretary, North Eastern Council Secretariat, ShillongMember.
|
Not
applicable.
|