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NEW DELHI MUNICIPAL COUNCIL, CATEGORY 'C' POSTS (ERSTWHILE CATEGORY 'D' POSTS) RECRUITMENT REGULATIONS, 2022

NEW DELHI MUNICIPAL COUNCIL, CATEGORY 'C' POSTS (ERSTWHILE CATEGORY 'D' POSTS) RECRUITMENT REGULATIONS, 2022

NEW DELHI MUNICIPAL COUNCIL, CATEGORY 'C' POSTS (ERSTWHILE CATEGORY 'D' POSTS) RECRUITMENT REGULATIONS, 2022

PREAMBLE

In exercise of the powers conferred by clause (c) of sub-section (1) of section 43 of the New Delhi Municipal Council Act, 1994 (44 of 1994) and with the approval of the Central Government in terms of sub-section (2) of section 387 of the said Act, the New Delhi Municipal Council hereby makes the following regulations regulating the method of recruitment to Category 'C' (erstwhile Category 'D') posts in New Delhi Municipal Council, namely:-

Regulation - 1. Short title and commencement.

(1)     These regulations may be called the New Delhi Municipal Council, Category 'C' posts (erstwhile Category 'D' Posts) Recruitment Regulations, 2022.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Regulation - 2. Application.

These regulations shall apply to the posts specified in the Column (1) of the Schedule annex to these regulations.

Regulation - 3. Number of posts, classification and level in the pay matrix.

 The number of posts, their classification and level in the pay matrix attached thereto, shall be as specified in Columns (2) to (4) of the aforesaid Schedule.

Regulation - 4. Method of recruitment, age-limit and other qualifications, etc..

 The method of recruitment, age-limit, qualifications and other matters relating to the said posts, shall be as specified in Columns (5) to (13) of the said Schedule.

Regulation - 5. Initial Constitution.

All the Regular Muster Roll employees who were regularized in New Delhi Municipal Council on or before the 31st January, 2014 with the approval of the New Delhi Municipal Council and were in service as on date of Council's Resolution, dated the 4th August, 2020, on fulfilling the criteria with one time relaxation in age, educational qualification and mode of recruitment and after verification of antecedent, character, number of working days on temporary muster roll, and regular number of working days on muster roll, being found fit, shall be deemed to have been appointed against the vacancies under these regulations in the respective grades and they shall be members of the service from the date of commencement of these regulations.

Regulation - 6. Disqualification.

No person,

(a)      who has entered into or contracted a marriage with a person having a spouse living; or

(b)      who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post;

Provided that the New Delhi Municipal Council may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this regulations.

Regulation - 7. Power to relax.

Whether New Delhi Municipal Council is of the opinion that it is necessary or expedient so to do, it may, by order, for reason to be recorded in writing and with the approval of the Central Government, relax any of the provision of these regulations with respect to any class or category of persons.

Regulation - 8. Saving.

 Nothing in these regulations shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes, Other Backward Classes, Economically Weaker Section, Ex-servicemen and other special categories of persons, in accordance with the orders issued by the Central Government, from time to time in this regard.

SCHEDULE

Name of post.

Number of post .

Classification.

Level in pay Whether selection post or non matrix. selection post.

(1)

(2)

(3)

(4)

(5)

1. Palika

Sahayak (Sthapana).

601* (2022)

*Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 Age-limit for direct recruits.

Educational and other qualifications required for direct recruits.

(6)

(7)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants up to five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxable up to five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognized Board.

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotes.

Period of probation, if any

(8)

(9)

Not applicable.

Two years.

Method of recruitment whether by direct recruitment or by promotion or by

deputation/

Absorption and percentage of the vacancies to be filled by various methods.

In case of recruitment by promotion or deputation/absorption, grades from which promotion or deputation/absorption to be made.

(10)

(11)

By direct recruitment.

Not applicable.

If Departmental Promotion Committee exists, what is its composition?

Circumstances in which Union Public Service Commission to be consulted in making recruitment.

(12)

(13)

Group 'C' Departmental confirmation committee (for considering

Not applicable.

Promotion and confirmation) consisting of:

 

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council

 

- Member.

 

 

(1)

(2)

(3)

(4)

(5)

2. Palika Sahayak (Suraksha).

619* (2022)

*Subject to variation

dependant on workload.

Group 'C'

Non-Gazetted,

Non-Ministerial.

Level 1 in the 7th CPC pay matrix

(Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Subdivision of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not Applicable.

Two years.

 

(10)

(11)

By direct recruitment.

Not Applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

Not applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 (1)

(2)

(3)

(4)

(5)

3. Palika Sahayak (Agni Suraksha).

167* (2022) *Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not Applicable.

Two years.

 (10)

(11)

By direct Recruitment.

Not Applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

Not applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 (1)

(2)

(3)

(4)

(5)

4. Palika Sahayak (Vidyut).

1338* (2022) *Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

(i) 10th class or equivalent from a recognised Board;

(ii) One year certificate course in the trade of electrification from a recognized Industrial Training Institute.

Not applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

Not applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 

(1)

(2)

(3)

(4)

(5)

5. Palika Sahayak (Naagar).

2333* (2022) *Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years. (Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

Not applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 

(1)

(2)

(3)

(4)

(5)

6. Palika Sahayak (Swasthaya).

87* (2022) *Subject to variation dependanton workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 

(12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

1. Director, New Delhi Municipal Council - Chairman;

2. Joint Director, New Delhi Municipal Council - Member;

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

Not applicable.

 

(1) (2)

(3)

(4)

(5)

7. Palika Sahayak (Udhyan).

1474* (2022) *Subject to variation dependant on workload.

Group 'C'

Non-Gazetted,

Non-Ministerial.

Level-1, (Rs.18000- 56900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

1. Director, New Delhi Municipal Council - Chairman; Joint

2. Director, New Delhi Municipal Council - Member; Deputy

3. Director/Section Officer, New Delhi Municipal Council - Member.

Not applicable.

 

(1)

(2)

(3)

(4)

(5)

8. Palika Sahayak (Swachhta).

2017* (2022) *Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and

Not

confirmation) consisting of:

applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 

(1)

(2)

(3)

(4)

(5)

9. Palika Sahayak (Vidyalaya).

151* (2022) *Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not Applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not applicable.

Two years.

(10)

(11)

By direct Recruitment.

Not applicable.

 

(12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

Not applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 

(1)

(2)

(3)

(4)

(5)

10. Palika Sahayak (Malaria Unmoolan).

183* (2022) *Subject to variation dependant on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix

(Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

Not applicable.

1. Director, New Delhi Municipal Council - Chairman;

 

2. Joint Director, New Delhi Municipal Council - Member;

 

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

 

 

(1)

(2)

(3)

(4)

(5)

11. Palika Sahayak (Naagar Swachchhta).

569* (2022) *Subject to variation dependent on workload.

Group 'C' Non-Gazetted, Non-Ministerial.

Level 1 in the 7th CPC pay matrix (Rs. 18000-39900).

Not applicable.

 (6)

(7)

(8)

(9)

Between18 and 25 years.

(Relaxable for 05 years in respect of Government Servants upto five years, in accordance with instructions or orders issued by the Central Government from time to time. Alsorelaxableupto five years for Schedule Castes, Schedule Tribes and three years for Other Backward Classes).

Note: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India. (not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti District and Pangi Sub-division of Himachal Pradesh, Union territories of Ladakh, Andaman and Nicober Islands or Lakshadweep.

10th class or equivalent from a recognised Board.

Not Applicable.

Two years.

 

(10)

(11)

By direct Recruitment.

Not applicable.

 (12)

(13)

Group 'C' Departmental confirmation committee (for considering Promotion and confirmation) consisting of:

1. Director, New Delhi Municipal Council - Chairman;

2. Joint Director, New Delhi Municipal Council - Member;

3. Deputy Director/Section Officer, New Delhi Municipal Council - Member.

Not applicable.