Please Wait... We are preparing ur result
No Internet! You should check your internet connection. Trying to connect...
  • Products
    • Legal Research Tool
    • Litigation Management Tool
    • Legal Due Diligence - LIBIL
    • Customised AI Solutions
  • Customers
    • Enterprise
      • Case Management Tool for Enterprise
      • Legal Research for Enterprise
      • Customized Legal AI for Enterprise
      • Legal Due diligence for Enterprise
    • Law Firms
      • Case Management Tool for Law Firms
      • Legal Research for Law Firms
      • Legal Due diligence for Law Firms
      • Customized Legal AI for Law Firms
    • Judiciary
      • Legal Research for Judiciary
  • Sectors
    • Background Verification
    • Financial Consulting & Support
    • Banking
    • Financial Risk & Advisory
    • Real Estate
    • Supply Chain & Logistics
    • Fintech
    • Insurance
  • Home
  • More
    • About Legitquest
    • Career
    • Blogs
  • Contact Us
  • Login
Are you looking for a legal tech solutions like Legal Research, Case Management Tool, or a Legal Due Diligence Tool? Fill in the form below.
  • Sections

  • Rule - 1. Short title and commencement
  • Rule - 2. Number of post, classification and level in pay matrix
  • Rule - 3. Method of recruitment, age-limit, qualifications, etc
  • Rule - 4. Disqualification
  • Rule - 5. Powers to relax
  • Rule - 6. Savings

Open Sections
Back to Results

National Sugar Institute, Non Statutory Departmental Canteen, Manager-Cum-Accountant (Group B Post) Recruitment Rules, 2023

Back

National Sugar Institute, Non Statutory Departmental Canteen, Manager-Cum-Accountant (Group B Post) Recruitment Rules, 2023

 

[08th February 2023]

In exercise of the powers conferred by the proviso to article 309 of the Constitution, and in supersession of the National Sugar Institute, Non Statutory Departmental Canteen, Manager-cum-Accountant (Group 'B' Post) Recruitment Rules, 2017, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Manager-cumAccountant in the National Sugar Institute, Kanpur, Non Statutory Departmental Canteen under the Ministry of Consumer Affairs, Food and Public Distribution, Department of Food and Public Distribution, namely :-

Rule - 1. Short title and commencement

(1)     These rules may be called the National Sugar Institute, Non Statutory Departmental Canteen, Manager-cum-Accountant (Group B Post) Recruitment Rules, 2023.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Number of post, classification and level in pay matrix


The number of said post, its classification and level in the pay matrix attached thereto, shall be as specified in columns (2) to (4) of the Schedule annexed to these rules.

Rule - 3. Method of recruitment, age-limit, qualifications, etc


The method of recruitment, age limit, qualifications and other matters relating thereto shall be as specified in columns (5) to (13) of the said Schedule.

Rule - 4. Disqualification


No person,-

(a)      who has entered into or contracted a marriage with a person having a spouse living; or

(b)      who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post:

Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

Rule - 5. Powers to relax


Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order and for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 6. Savings


Nothing in these rules shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, ex-servicemen and other categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.

 

SCHEDULE

 

 

 

Name of post.

 

Number of posts.

 

Classification.

 

Level in Pay matrix.




 

(1)

 

(2)

 

(3)

 

(4)




 

Manager-cumAccountant.

 

01* (2023) *Subject to variation dependent on work load.

 

General Central Service, Group B Non-Gazetted, NonMinisterial.

 

Level 6 (Rs. 35,400  1,12,400).




 

 

 

Whether selection post or non-selection post

 

Age- limit for direct recruits

 

Educational and other qualifications required for direct recruits




 

(5)

 

(6)

 

(7)




 

Not applicable

 

Not exceeding thirty years

 

(Relaxable for Government servants upto five years in accordance with the instructions or orders issued by the Central Government).

 

Note:- The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India (and not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti district and Pangi sub-division of Chamba district of Himachal Pradesh, Union Territory of Ladakh, Andaman and Nicobar Islands or Lakshadweep).

 

Essential:

 

(i) Bachelor s Degree in Commerce or Business Studies or Economics or Public Administration of a recognised University or institute; and

 

(ii) Two years experience in accounts work in any Government office or public sector undertaking or autonomous/ statutory organization.




 

 

 

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotees.

 

Period of probation, if any

 

Method of recruitment, whether by direct recruitment or by promotion or by deputation/ absorption and the percentage of vacancies to be filled by various methods




 

(8)

 

(9)

 

(10)




 

Not Applicable

 

Two years for direct recruitment.

 

Deputation (including short term contract) failing which by direct recruitment.

 




 

 

 

In case of recruitment by promotion or deputation/ absorption, grades from which promotion or deputation/ absorption to be made

 

If a Departmental Promotion Committee exists, what is its composition




 

(11)

 

(12)




 

Deputation (including short term contract):

 

Officers of the Central Government or State Government or Union Territory Administrations or Public Sector Undertakings or recognised research institutions or recognised Universities or autonomous bodies or statutory organizations,-

 

(a) (i) holding analogous post on regular basis in the parent cadre or department; or

 

(ii) with six years service in the grade rendered after appointment thereto on a regular basis in post in level-5 (Rs. 29,200- 92,300) in the pay matrix or equivalent in the parent cadre or department; and

 

(b) possessing educational qualifications and experience prescribed for direct recruitment under column (7).

 

Note 1: The period of deputation (including short term contract) including period of deputation (including short term contract) in another ex-cadre post held immediately preceding this appointment in the same or some other organisation or department of the Central Government shall ordinarily not exceed three years.

 

Note 2: The maximum age-limit for appointment by deputation shall be not exceeding fifty-six years as on the closing date of the receipt of applications.

 

Departmental Confirmation Committee (for considering confirmation), consisting of:-

 

1. Director, National Sugar Institute, Kanpur. - Chairperson

 

2. Professor, National Sugar Institute, Kanpur. -Member

 

3.Assistant Professor, National Sugar Institute, Kanpur. -Member




 

 

 

Circumstances in which Union Public Service Commission is to be consulted in making recruitment.




 

(13)




 

Consultation with Union Public Service Commission not necessary

 




 

Priced to suit your business

Simple plans, no contract, no setup and hidden fees

Request Pricing Plans
Company
  • Our Team
  • Gallery
  • Contact Us
  • Careers
Information
  • Terms & Conditions
  • We value your Privacy
  • Newsletter
  • FAQ
  • Blog
  • Free Legal Aid
Products
  • Legal Research
  • Litigation Management Tool (Patrol)
  • LIBIL (Legal Worthiness)
  • Customised AI Solutions
Litigation Check
  • Criminal Record Check Online
  • Client Due Diligence
  • Customer Due Diligence
  • Tool For Legal Teams
  • Crime Database Search Tool
  • Criminal Background Verification
Legal Tech Solutions for Corporate
  • Case Management Tool for Corporate
  • Legal Research for Corporate
  • Customized Legal AI for Corporate
  • Legal Due diligence for Enterprise
Legal Tech Solutions for Law Firms
  • Case Management Tool for Law Firms
  • Legal Research for Law Firms
  • Legal Due diligence for Law Firms
  • Customized Legal AI for Law Firms
Legal Tech Solutions for Judiciary
  • Legal Research for Judiciary
Customers
  • Enterprise
  • Judiciary
  • Law Firms
Sectors
  • Background Verification
  • Financial Consulting & Support
  • Banking
  • Financial Risk & Advisory
  • Real Estate
  • Supply Chain & Logistics
  • Fintech
  • Insurance
Contact
India Flag

A-149, Block A, LGF, Defence Colony, New Delhi, India - 110024.

Follow Us
X (Twitter) Join Our Community
©2022 - LQ Global Services Private Limited. All rights reserved.
Section Access

Register to Access this Feature (No Payment Required)

Subscribe Us

Section Access is a Premium Feature. Please Register by Clicking Below button.