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National Fire Service College, Nagpur, Multi Tasking Staff Recruitment Rules, 2024

National Fire Service College, Nagpur, Multi Tasking Staff Recruitment Rules, 2024

National Fire Service College, Nagpur, Multi Tasking Staff Recruitment Rules, 2024

 

[03rd April 2024]

In exercise of powers conferred by the proviso to article 309 of the Constitution and in supersession of the Group 'C' posts, National Fire Service College, Nagpur, Recruitment Rules, 1981, in so far as they relate to the post of Class Room Attendant; the National Fire Service College, Nagpur, Group 'C' (Non-Gazetted) Recruitment Rules, 2014, in so far as they relate to the post of Multi-Tasking Staff, Store Attendant; and the National Fire Service College, Nagpur, (Group 'C' posts) Recruitment Rules, 2017, in so far as they relate to Library Attendant, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the posts of Multi-Tasking Staff in the National Fire Service College, Nagpur under the Ministry of Home Affairs, namely :-

Rule - 1. Short title and commencement

(1)     These rules may be called the National Fire Service College, Nagpur, Multi Tasking Staff Recruitment Rules, 2024.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2. Number of posts, classification and level in the pay matrix

The number of posts, its classification and level in the pay matrix attached thereto, shall be as specified in columns (2) to (4) of the Schedule annexed to these rules.

Rule - 3. Method of recruitment, age-limit and other qualifications, etc

The method of recruitment, age-limit, qualifications and other matters relating to the said posts shall be as specified in column (5) to (13) of the said Schedule.

Rule - 4. Disqualification

No person,-

(a)      who has entered into or contracted a marriage with a person having spouse living, or

(b)      who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post:

Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and other party to the marriage and that there are other grounds for so doing, exempt any person from operation of this rule.

Rule - 5. Power to relax

Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reason to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 6. Saving

Nothing in these rules shall affect reservations, relaxation of age- limit and other concessions required to be provided to the Scheduled Castes, the Scheduled Tribes, the Other Backward Classes, the ExServicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.

 

SCHEDULE

 

 

Name of post

 

Number of post

 

Classification

 

Level in the pay matrix.

 

Whether selection post or non-selection post.




 

(1)

 

(2)

 

(3)

 

(4)

 

(5)




 

Multi-Tasking Staff

 

35* (2024) *subject to variation dependent on workload.

 

General Central Service Group C, Non-Gazetted, NonMinisterial.

 

Pay level 1 (Rs.18000- 56900/-) in the pay matrix.

 

Not applicable.




 

 

 

Age-limit for direct recruits

 

Educational and other qualification required for direct recruits

 

Whether age and educational qualification prescribed for direct recruits will apply in the case of promotees

 

Period of probation, if any




 

(6)

 

(7)

 

(8)

 

(9)




 

Between 18 and 25 years of age. (relaxable for Government servant upto 40 years in accordance with the instructions or orders issued by the Central Government from time to time.

 

Matriculation or equivalent examination pass from a recognised education board.

 

Not applicable

 

Two years




 

 

 

Method of recruitment whether by direct recruitment or by promotion or by deputation or absorption and percentage of the vacancies to be filled by various methods

 

In case of recruitment by promotion or deputation or absorption, grades from which promotion or deputation or absorption to be made




 

(10)

 

(11)




 

By direct recruitment

 

Not applicable




 

 

 

If a Departmental Promotion Committee exists, what is its composition

 

Circumstances in which Union Public Service Commission is to be consulted in making recruitment




 

(12)

 

(13)




 

Group C Departmental Confirmation Committee (for considering Confirmation) Consisting of :

 

1. Deputy Director or Assistant Professor, National Fire Service College, Nagpur - Chairman;

 

2. Assistant Director, National Fire Service College, Nagpur- Member

 

3. Administrative Officer, National Fire Service College, Nagpur - Member; and

 

4. Gazetted Officer from Central Government or State Government - Member,

 

Not applicable.