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National Council for Teacher Education (Regional Committees Territorial Jurisdiction) Regulations, 2020

National Council for Teacher Education (Regional Committees Territorial Jurisdiction) Regulations, 2020

National Council for Teacher Education (Regional Committees Territorial Jurisdiction) Regulations, 2020

National Council for Teacher Education (Regional Committees Territorial Jurisdiction) Regulations, 2020[1]

[27th January, 2020]

In exercise of the powers conferred by clause (o) of sub-section (2) of Section 32 read with sub-section (7) of Section 20 of the National Council for Teacher Education Act, 1993 (73 of 1993), and in supersession of the National Council for Teacher Education (Establishment, Location and Territorial Jurisdiction of the Regional Committees) Regulations, 2017, except as respects things done or omitted to be done before such supersession, the National Council for Teacher Education hereby makes the following regulations, namely—

Regulation - 1. Short title, extent and commencement.

(1)     These regulations may be called the National Council for Teacher Education (Regional Committees Territorial Jurisdiction) Regulations, 2020.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Regulation - 2.

The territorial jurisdiction of the Regional Committees established under the provisions of sub-section (1) of Section 20 of the National Council for Teacher Education Act, 1993 shall be as under—

Sl. No.

Name of the Regional Committee

Territorial Jurisdiction

(1)

(2)

(3)

1.

Eastern Regional Committee

Arunachal Pradesh, Assam, Bihar, Jharkhand, Manipur, Meghalaya, Mizoram, Nagaland, Odisha, Sikkim, Tripura and West Bengal.

2.

Western Regional Committee

Chhattisgarh, Goa, Gujarat, Madhya Pradesh, Maharashtra, Rajasthan, Dadar and Nagar Haveli and Daman and Diu.

3.

Northern Regional Committee

Haryana, Himachal Pradesh, Punjab, Uttar Pradesh, Uttarakhand, Chandigarh, Delhi, Jammu and Kashmir and Ladakh.

4.

Southern Regional Committee

Andhra Pradesh, Karnataka, Kerala, Tamil Nadu, Telangana, Andaman and Nicobar Islands, Lakshadweep and Puducherry.

 



[1] National Council for Teacher Education, Noti. No. F. No. NCTE-CDN012/3/2019-US(CDN)-HQ(E), dated January 27, 2020 and published in the Gazette of India, Extra., Part III, Section 4, dated 28th January, 2020, p. 2, No. 40