[01st
June 2022] In exercise of the
powers conferred by the proviso to article 309 of the Constitution of India
read with the Government of India, Ministry of Home Affairs, notification no.
F.27/59-Him(i) dated 13th July, 1959, the Lieutenant Governor, National Capital
Territory of Delhi, hereby makes rules regulating the method of recruitment to
the post of "Multi Tasking Staff (MTS)" in Directorate of Training,
UTCS , Government of National Capital Territory of Delhi as following, namely:
- (i)
These rules may be
called the Multi Tasking Staff (MTS) Recruitment Rules, 2022. (ii) They
shall come into force on the date of their publication in the Delhi Gazette. (a)
Who has entered or
contracted a marriage with a person having a spouse living; or (b) Who
having a spouse living, has entered into or contracted marriage with any
person; Shall be eligible for appointment to any of the said posts: Provided that
Government of National Capital Territory of Delhi, may, if satisfied that such
a marriage is permissible under the personal law applicable to such person and
the other party to the marriage and there are other grounds of doing so, exempt
any person from the operation of this rule. SCHEDULE Column No Provision
agreed to by the Services Department 1 (Name of Post) Multi Tasking Staff 2 (Number of posts ) 17* (2021) *Subject to variation dependent on
workload 3 (Classification) General Central Service, Non-Gazetted,
Non-Ministerial, Group `Cā 4 (Level in the Pay Matrix)) Level-1 (Rs. 18000-56900) 5 (Whether selection post or Non selection post) Not applicable 6 (Age limit for direct recruitment) Between 18 ā 25 years* * If recruitment for the posts of MTS is made
through SSC or any other similar recruitment agencies, in that case the age
limit may be prescribed as 18-27 years otherwise the same may be kept as
18-25 years. Note: the crucial date for determining the
age-limit shall be as advertised by the Delhi Subordinate Services
Board/Competent Authority. 7 (Educational and other qualifications required
for direct recruits) Essential: Matriculation or equivalent pass from recognized
Board/University. 8 (Whether age and educational qualifications
prescribed for direct recruitment will apply in the case of promotees) Not applicable 9 (Period of probation, if any) Two years 10 (Method of recruitment: whether by direct
recruitment or by promotion or by deputation / absorption and percentage of
the vacancies to be filled by various methods) By direct recruitment 11 In case of recruitment by promotion / deputation
/ absorption grades for which promotion / deputation / absorption to be made) Not applicable 12 (If DPC exists, what is the composition) Group `Cā Departmental Promotion Committee for
considering confirmation): 1. Principal Secretary (Power) - CHAIRMAN 2. Director (UTCS) - MEMBER 3. Assistant Director (Admn.) UTCS - MEMBER 4. Deputy Secretary (Finance) - MEMBER 13 (Circumstances in which UPSC is to be consulted
in making recruitment) Not applicableMulti Tasking
Staff (Mts) Recruitment Rules, 2022
The number of the said posts, their classification and level in pay matrix
attached thereto shall be as specified in columns 2 to 4 of the Schedule
annexed to these rules.
The method of recruitment, age limit, qualifications and other matters relating
to the said posts shall be as specified in the columns 5 to 13 of the said
Schedule.
No person -
Where the Government is of opinion that if necessary or expedient so to do, it
may, by order, for reasons to be recorded in writing, may relax any of the
provision of these rules with respect to any class or category of persons.
Nothing in these rules shall effect reservations, relaxations of age limit and
other concessions required to be provided for the Scheduled Castes, the
Scheduled Tribes, Ex-servicemen, Other Backward Classes and other special
categories of persons in accordance with the orders issued by the Government
from time to time in this regard.