Ministry Of Tourism Headquarters And India
Tourism Offices, Multi-Tasking-Staff (Group C Post) Recruitment Rules, 2023
[23rd February 2023]
In
exercise of the powers conferred by the proviso to article 309 of the
Constitution and in suppression of the Ministry of Tourism and Civil Aviation
(Department of Tourism) Tourist Offices of Government of India, (Class IV
Posts) Recruitment Rules, 1973 and the Ministry of Tourism, Multi-Tasking
Staff, Group 'C' Post Recruitment Rules, 2012, except as respects things done
or omitted to be done before such suppression , the President hereby makes the
following rules regulating the method of recruitment to the post of
Multi-Tasking-Staff in the Headquarters and in India Tourism Offices of the
Ministry of Tourism, namely: -
Rule - 1. Short title and commencement
(1)
These
rules may be called the Ministry of Tourism Headquarters and India Tourism
Offices, Multi-Tasking-Staff (Group C post) Recruitment Rules, 2023.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Number of posts, classification, and level in pay matrix
The number of posts, its classification, and level in the pay matrix attached
thereto shall be as specified in columns (2) to (4) of the Schedule annexed to these
rule.
Rule - 3. Method of recruitment, age-limit, qualification, etc
The method of recruitment, age-limit, qualifications and other matters relating
to said post shall be as specified in columns (5) to (13) of the said Schedule.
Rule - 4. Disqualification
No person, -
(a)
who
has entered into or contracted a marriage with a person having a spouse living,
or
(b)
who,
having a spouse living, has entered into or contracted a marriage with any
person shall be eligible for appointment to the said post:
Provided
that the Central Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and other party to the
marriage and that there are other grounds for so doing, exempt such person from
the operation of this rule.
Rule - 5. Power to relax
Where the Central Governmental is of the opinion that it is necessary or
expedient so to do, it may by order and for reasons to be recorded in writing,
relax any of the provisions of these rules with respect of any class or category
of persons.
Rule - 6. Saving
Nothing in these rules shall affect reservation, relaxation of age-limit and
other concessions required to be provided for the Scheduled Castes, the
Scheduled Tribes, ex-Servicemen and other special categories of persons in
accordance with the orders issued by the Central Government from time to time
in this regard.
SCHEDULE
|
Name of post
|
Number of posts
|
Classification
|
Level in pay matrix
|
|
(1)
|
(2)
|
(3)
|
(4)
|
|
Multi-tasking
Staff.
|
*71 (2022)
[27 posts In the Head Quarters Establishment and 44 posts in the India
Tourism Offices] *Subject to variation dependent on work load.
|
General
Central Service, Group (Non-Gazetted Non-Ministerial).
|
Level-1, Rs.
(18000-56900)
|
|
Whether Selection post or nonselection
post.
|
Age limit for direct recruits.
|
Educational and other qualifications
required for direct recruits.
|
Whether age and educational qualifications
prescribed for direct recruits will apply in the case of promotees.
|
|
(5)
|
(6)
|
(7)
|
(8)
|
|
Not
applicable.
|
Between 18
and 25 years of age. Note: Crucial date for determining the age-limit shall
be as advertised by the Staff Selection Commission.
|
Matriculation
or equivalent pass from a recognised Board.
|
Not applicable.
|
|
Period of probation, if any.
|
Method of recruitment, whether by direct
recruitment or by promotion or by deputation/absorption and percentage of the
vacancies to be filled by various methods.
|
In case of recruitment by promotion or deputation
or absorption grades from which promotion or deputation/ absorption to be
made.
|
|
(9)
|
(10)
|
(11)
|
|
Two years.
|
By direct
recruitment.
|
Not
applicable.
|
|
If Departmental promotion committee exists,
what is its composition.
|
Circumstances in which Union Public Service
Commission is to be consulted in making recruitment.
|
|
(12)
|
(13)
|
|
Group Departmental
Confirmation Committee in Headquarter establishment of Ministry of Tourism
(for considering confirmation) consisting of: -
1. Under
Secretary (Administration-I), Ministry of Tourism - Chairman;
2.
Assistant Director (Administration-I), Ministry of Tourism - Member;
3. Group B
Gazetted officer from any other Ministry or Department of the Central
Government - Member.
Group Departmental
Confirmation Committee in India Tourism Offices (for considering
confirmation) consisting of: -
1.Regional
Director (Tourism)- Chairman;
2.
Assistant Director (Administration), India Tourism Office - Member;
3 Group B
Gazetted officer from any other Department/office of the Central Government -
Member.
|
Not
applicable.
|