[22nd January 2025] In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, the President hereby makes the following rules to amend the
Ministry of Mines, Indian Bureau of Mines, Lower Division Clerk (Group 'C'
Post) Recruitment Rules, 2021 namely:- (1)
These rules may be
called the Ministry of Mines, Indian Bureau of Mines, Lower Division Clerk (Group
C Post) Recruitment(Amendment) Rules, 2025. (2)
They shall come into
force on the date of their publication in the Official Gazette. In
the Ministry of Mines, Indian Bureau of Mines, Lower Division Clerk (Group C
Post) Recruitment Rules, 2021, in the schedule, in column (6), for the words,
figures and brackets "Between 18 years and 25 years of age. (In case of
post being filled up by all India Open Competition, it would be between 18
years and 27 years of age)", the words and figures "Between 18 and 27
years of age." shall be substituted.Ministry
Of Mines, Indian Bureau of Mines, Lower Division Clerk (Group C Post)
Recruitment (Amendment) Rules, 2025
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