Ministry Of Jal Shakti, Department Of Water
Resources, River Development And Ganga Rejuvenation, Farakka Barrage Project
(Group C Posts) Recruitment Rules, 2023
[18th September 2023]
In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, the President hereby makes the following rules regulating the
method of recruitment to the post of Multi-Tasking Staff in the Ministry of Jal
Shakti, Department of Water Resources, River Development and Ganga
Rejuvenation, Farakka Barrage Project, namely: -
Rule - 1. Short title and commencement
(1)
These
rules may be called the Ministry of Jal Shakti, Department of Water Resources,
River Development and Ganga Rejuvenation, Farakka Barrage Project (Group C
posts) Recruitment Rules, 2023.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Number of post, classification and level in pay matrix
The
number of post, its classification and level in the pay matrix attached
thereto. shall be as specified in columns (2) to (4) of the Schedule annexed to
these rules.
Rule - 3. Method of recruitment, age-limit, qualifications, etc
The
method of recruitment, age-limit, qualifications and other matters relating
thereto, shall be as specified in columns (5) to (13) of the aforesaid
Schedule.
Rule - 4. Disqualification
No
person, -
(a)
who
has entered into or contracted a marriage with a person having a spouse living;
or
(b)
who,
having a spouse living, has entered into or contracted a marriage with any
person, shall be eligible for appointment to the said post:
Provided
that the Central Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule.
Rule - 5. Power to relax
Where
the Central Government is of the opinion that it is necessary or expedient so
to do, it may, by order and for reasons to be recorded in writing, relax any of
the provisions of these rules with respect to any class or category of persons.
Rule - 6. Saving
Nothing
in these rules shall affect reservation, relaxation of age-limit and other
concessions required to be provided for the Scheduled Castes, the Schedules
Tribes, the Other Backward Classes, ex-servicemen and other special categories
of persons in accordance with the orders issued by the Central Government from
time to time in this regard.
SCHEDULE
|
Name of post.
|
Number of post.
|
Classification.
|
Level in pay matrix.
|
Whether selection post or nonselection
post.
|
Age-limit for direct recruits.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
(6)
|
|
MultiTasking
Staff (MTS).
|
19* (2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group C, NonGazetted, NonMinisterial.
|
Level-1 (Rs.
18000- 59,900).
|
Not
applicable.
|
Between 18
and 25 years
(Relaxable
for Government Servants upto forty years in accordance with instructions or
orders issued by the Central Government from time to time).
Note 1:
The crucial date for determining the age limit shall be advertised by the
Staff Selection Commission.
Note 2: In
the case of recruitment made through the Employment Exchange, the crucial
date for determining the age limit shall be the last date upto which the
Employment Exchange is asked to submit the names.
|
|
Educational and other qualifications
required for direct recruits.
|
Whether age and educational qualification
prescribed for direct recruits will apply in the case of promotees.
|
Period of probation, if any.
|
Method of recruitment whether by direct
recruitment, or by promotion or by deputation/ absorption and percentage of
the posts to be filled by various methods.
|
|
(7)
|
(8)
|
(9)
|
(10)
|
|
10th Class or
Matriculation passed from a recognized Board.
|
Not
applicable.
|
Two Years.
Note: the
period of two years shall include successful competition of mandatory
induction training of two weeks durations.
|
100% by
Direct Recruitment.
Note:
Vacancies caused by the incumbent being away on deputation or long illness or
study leave or under other circumstances for duration of one years or more
may be filled on deputation from the officials of the Central Government
holding analogous post on regular basis and possessing the qualification
prescribed for direct recruits in column (7).
|
|
In case of Recruitment by promotion,
deputation/ absorption, grades from which promotion or deputation/absorption
is to be made.
|
If Departmental Promotion Committee exists,
what is its composition.
|
Circumstances in which Union Public Service
Commission is to be consulted in making recruitment.
|
|
(11)
|
(12)
|
(13)
|
|
Not
applicable.
|
Group C
Departmental Confirmation Committee for considering confirmation Consisting
of: -
1.
Superintending Engineer, Farakka Barrage Project - Chairman;
2. Senior
Administrative Officer, Farakka Barrage Project- Member; and
3. Under
Secretary, Ministry of Jal Shakti, Department of Water Resources, River
Development and Ganga Rejuvenation Member.
|
Not
applicable.
|