Ministry Of Jal Shakti, Central Water And
Power Research Station, Pune, Auxiliary Technical Services, Photographer,
(Group C Post) Recruitment Rules, 2023
[27th January 2023]
In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, and in supersession of the Ministry of Water Resources, Central
Water and Power Research Station, Pune, Auxiliary Technical Services
Photographer, (Group 'C' Post) Recruitment Rule, 2013, except as respects
things done or omitted to be done before such supersession, the President
hereby makes the following rules regulating the method of recruitment to the
post of Photographerin the Central Water and Power Research Station, Pune in
the Ministry of Jal Shakti, (Department of Water Resources, River Development
and Ganga Rejuvenation), namely:-
Rule - 1. Short title and commencement
(1)
These
rules may be called the Ministry of Jal Shakti, Central Water and Power
Research Station, Pune, Auxiliary Technical Services, Photographer, (Group C
Post) Recruitment Rules, 2023.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Number of post, classification and level in pay matrix
The number of post, its classification and level in the pay matrix attached
thereto shall be as specified in columns (2) to (4) of the Schedule annexed to
these rules.
Rule - 3. Method of recruitment, age-limit, qualifications, etc
The method of recruitment, age-limit, qualifications and other matters relating
to the said post shall be as specified in columns (5) to (13) of the said
Schedule.
Rule - 4. Disqualification
No person,-
(a)
who
has entered into or contracted a marriage with a person having a spouse living;
or
(b)
who,
having a spouse living, has entered into or contracted a marriage with any
person, shall be eligible for appointment to the said post:
Provided
that the Central Government may, if satisfied that such marriage ispermissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule.
Rule - 5. Power to relax
Where the Central Government is of the opinion that it is necessary or
expedient so to do, it may, by order and for reasons to be recorded in writing,
relax any of the provisions of these rules with respect to any class or
category of persons.
Rule - 6. Savings
Nothing in these rules shall affect reservation, relaxation of age-limit and
other concessions required to be provided for the Scheduled Castes, the
Scheduled Tribes, Ex-servicemen and other special categories of persons in
accordance with the orders issued by the Central Government from time to time
in this regard.
SCHEDULE
|
Name of post.
|
Number of posts.
|
Classification.
|
Level in pay matrix.
|
Whether selection post or nonselection
post.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
|
Photographer
|
2*(2023)
*Subject to variation dependent on workload.
|
General Central
Services, Group C non-Gazetted, nonMinisterial.
|
Level -5 in
the pay matrix (Rs. 29200- 92300).
|
Not
applicable.
|
|
Age-limit for direct recruits.
|
Educational and other qualification
required for direct recruits.
|
|
(6)
|
(7)
|
|
Between 18
and 27 years.
(Relaxable
for Government servants up to the age of 40 years in case of general
candidates and up to 45 years in the case of candidates belonging to the
Scheduled Castes or the Scheduled Tribes in accordance with the instructions
or orders issued by the Central Government from time to time).
Note 1:
The crucial date for determining the age limit shall be as advertised by SSC.
|
(i) 12th
standard passfrom a recognised Board; and
(ii) One
Year Diploma in Fine or Commercial Arts from a recognised institute with
experience of photography;
(iii) two
years experience in still or cine photography with working knowledge of all
training aids including photocopier machine or overhead projector, etc., from
Government or semiGovernment office or private institutions;
(iv) well
conversant with all type of cameras and modern techniques of photography.
Note: The
qualification regarding experience is relaxable at the discretion of the
Staff Selection Commission or Central Government in case of candidates
belonging to the Scheduled Castes or Scheduled Tribes, if at any stage of
selection, the Staff Selection Commission or Central Government is of the
opinion that sufficient number of candidates with requisite experience are
not likely to be available to fill up the vacancy reserved for them.
|
|
Whether age and educational qualification
prescribed for direct recruits will apply in the case of promotees.
|
Period of probation, if any.
|
Method of recruitment whether by direct
recruitment or promotion or deputation / absorption, and percentage of
vacancies to be filled by various methods.
|
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Two years.
|
By direct
recruitment.
|
|
In case of recruitment by promotion or
deputation /absorption, grades from which promotion or deputation/ absorption
is to be made.
|
If a Departmental Promotion Committee
exists, what is its composition.
|
Circumstances in which Union Public Service
Commission is to be consulted in making recruitment.
|
|
(11)
|
(12)
|
(13)
|
|
Not
applicable.
|
Departmental
Confirmation Committee Group C (for considering confirmation) consisting of:
1.
Scientist E, Central Water and Power Research Station, Pune - Chairman;
2.
Scientist D, Central Water and Power Research Station, Pune - Member;
3. One
Group A Officer from some other Central Government Department -Member
|
Not
applicable.
|