Ministry Of Home Affairs Indo-Tibetan
Border Police Force, Water Wing (Group C Technical Posts) Recruitment Rules,
2023
[21st October 2023]
In
exercise of the powers conferred by clause (b) of sub-section (2) of section
156 of the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992) and in
supersession of the Indo-Tibetan Border Police Force, Water Wing (Group 'A'
Group 'B' and Group 'C' Technical Posts) Recruitment Rules, 2012, in so far as
they relate to the post of Head Constable (Master), Head Constable (Work-shop),
Head Constable (Engine Driver), Constable (Work Shop) and Constable (Crew),
except as respects things done or omitted to be done before such supersession,
the Central Government hereby makes the following rules regulating the method of
recruitment to the Group 'C' technical posts in the Water Wing in the
Indo-Tibetan Border Police Force, Ministry of Home Affairs, namely:-
Rule - 1. Short title and commencement
(1)
These
rules may be called the Ministry of Home Affairs Indo-Tibetan Border Police
Force, Water Wing (Group C Technical Posts) Recruitment Rules, 2023.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Number of posts, classification and level in the pay matrix
The
number of posts, their classification and level in the pay matrix attached
thereto, shall be as specified in columns (2) to (4) of the Schedule.
Rule - 3. Method of recruitment, age-limit and other qualifications, etc
The
method of recruitment, age-limit, qualifications and other matters relating
thereto, shall be as specified in columns (5) to (13) of the said Schedule.
Rule - 4. Disqualification
No
person,-
(a)
who
has entered into or contracted a marriage with a person having a spouse living;
or
(b)
who,
having a spouse living, has entered into or contracted a marriage with any
person, shall be eligible for appointment to the said posts:
Provided
that the Central Government may, if satisfied that such marriage is permissible
under the personal law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule.
Rule - 5. Medical fitness
Notwithstanding
anything contained in these rules, only those persons who are in medical
category SHAPE-I, as specified in the Health Care System in Central Armed
Police Forces, shall be eligible under the provisions of these rules.
Rule - 6. Superannuation
(1)
Every
person appointed under these rules, shall retire from service on the afternoon
of the last day of the month in which he attains the age of sixty years:
Provided
that the person whose date of birth is the first day of a month shall retire
from service on the afternoon of the last day of the preceding month on
attaining the age of sixty.
Rule - 7. Ineligibility of aliens
No
person other than a citizen of India shall, except with the prior permission of
the Central Government in writing, be recruited under these rules:
Provided
that nothing contained in these rules shall bar the recruitment of a subject of
Nepal or Bhutan in the Force.
Rule - 8. Power to relax
Where
the Central Government is of the opinion that it is necessary or expedient so
to do, it may, by order and for reasons to be recorded in writing, relax any of
the provisions of these rules with respect to any class or category of persons.
Rule - 9. Saving
Nothing
in these rules shall affect reservations, relaxation of age-limit and other
concessions required to be provided for the Scheduled Castes, the Scheduled
Tribes, the Other backward classes, the ex-servicemen and the other special
categories of persons in accordance with the orders issued by the Central
Government from time to time in this regard.
SCHEDULE
|
Name of the Post.
|
Number of Post.
|
Classification.
|
Level in the pay matrix.
|
Whether selection or non-selection post.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
|
1. Head
Constable (Master).
|
20*(2023)
*Subject to variation dependent on work load.
|
General
Central Service, Group C, Non-Gazetted, Non-Ministerial.
|
Level-4 in
the pay matrix (Rs. 25500 - 81100)
|
Not
applicable.
|
|
Age-limit for direct recruits.
|
|
(6)
|
|
Between 18
and 25 years. (Relaxable for Departmental candidates upto forty years in
accordance with the instructions or orders issued by the Central Government
from time to time in this regard).
Note. The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those residing in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur,
Nagaland, Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-Division
of Chamba district of Himachal Pradesh and the Union territories of Andaman
and Nicobar Islands, Ladakh and Lakshadweep.
|
|
Educational and other qualifications
required for direct recruits.
|
|
(7)
|
|
(1)
Matriculation pass or equivalent from a recognised Board;
(2) Master
or Serang certificate from a recognised institute;
(3)
Physical and medical standard:
|
|
(i) Physical
standard:
|
|
|
Height
|
Chest (only
for male)
|
|
|
Male
|
Female
|
|
|
(a) For the
candidate of the State and Union territory Administration other than the
candidate specified in clause (b) to clause (e) below.
|
170
centimeters
|
157
centimeters
|
80- 85
centimeters
|
|
(b) For the
candidate falling in the category of Garhwali, Kumaoni, Gorkha, Dogra,
Maratha and candidate belonging to the State of Assam, Himachal Pradesh, and
Union territories of Jammu and Kashmir and Ladakh.
|
165
centimeters
|
155
centimeters
|
78-83
centimeters
|
|
(c) For the
candidate belonging to the Scheduled Tribes.
|
162.5
centimeters
|
150
centimeters
|
76-81
centimeters
|
|
(d) For the
candidate belonging to the States of Arunachal Pradesh, Manipur, Meghalaya,
Mizoram, Nagaland, Sikkim and Tripura and the candidates hailing from Gorkha
territorial administration comprising of three sub-divisions of Darjeeling
district.
|
162.5
centimeters
|
152.2
centimeters
|
77-82
centimeters
|
|
(e) For the
candidate belonging to the Scheduled Tribes hailing from the North-Eastern
States of Arunachal Pradesh, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim
and Tripura and Left Wing Extremism affected districts.
|
160
centimeters
|
147.5
centimeters
|
76-81
centimeters
|
|
Note.
Chest standard is not applicable for female candidates.
Weight
standard: Corresponding to height and age as per medical standards (for male
and female)
|
|
(ii)
Medical standard :
(a) Eye
sight- The minimum distant vision shall be 6/6 and 6/9 of both eyes without
correction or without wearing glass.
(b) (i)
Candidates shall not have knock knee, flat foot, squint in eyes or varicose
vein and they shall possess high colour vision.
(ii) The
candidates shall be in good mental and bodily health and free from any
physical defect likely to interfere with the efficient performance of the
duties
|
|
Whether age and educational qualifications
prescribed for direct recruits will apply in the case of promotees.
|
Period of probation, if any.
|
Method of recruitment whether by direct
recruitment or by promotion or by deputation or by absorption and percentage
of the vacancies to be filled by various methods.
|
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Two years
for direct recruits.
Note.
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as specified by the Central
Government.
|
(i)
Seventy per cent by promotion failing which by deputation; and
(ii)
thirty per cent by direct recruitment.
|
|
In case of
recruitment by promotion or deputation/absorption, grades from which
promotion or deputation/ absorption to be made.
|
|
(11)
|
|
By
promotion :
Constable
(Crew) with five years of regular service in the grade rendered after
appointment thereto on regular basis in level 3 in the pay matrix (Rs.
21700-69100) and having successfully completed pre-promotional course as
specified.
Note .-
Where juniors who have completed their qualifying or eligibility service are
being considered for promotion, their seniors shall also be considered
provided they are not short of the requisite qualifying or eligibility
service by more than half of such qualifying or eligibility service or two
years, whichever is less, and have successfully completed their probation for
promotion to the next higher grade along with their juniors who have already
completed such qualifying or eligibility service.
By
deputation:
Officers
of the Central Government or State Government or Union territory
administration or Central Police Organisation or State Government Police
Organisation or Union territory Police Organisation or Coast Guard,-
(a) (i)
holding analogous post on regular basis in the parent cadre or Department; or
(ii) with
five years regular service in the grade rendered after appointment thereto on
regular basis in level- 3 in the pay matrix (Rs. 21700-69100) ; and
(b)
possessing the educational qualifications as specified for direct recruits
under column (7).
Note 1.
The Departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on deputation.
Similarly, deputationist shall not be eligible for consideration for
appointment by promotion.
Note 2.
The period of deputation including the period of deputation in another
ex-cadre post held immediately preceding this appointment in the same or some
other organisation or Department of the Central Government shall ordinarily
not exceed five years.
Note 3.
The maximum age-limit for appointment by deputation shall not exceed
fifty-six years as on the closing date of receipt of application.
|
|
If a Departmental Promotion Committee
exists, what is its composition.
|
Circumstances in which the Union Public
Commission to be consulted in making recruitment.
|
|
(12)
|
(13)
|
|
1. Group C
Departmental Promotion Committee (for considering promotion) consisting of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson;
(2)
Second-in-Command or Deputy Commandant, - Member; and Indo-Tibetan Border
Police
(3)
Assistant Commandant, Indo-Tibetan Border Police Force - Member.
2. Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson;
(2)
Second-in-Command or Deputy Commandant, - Member; and Indo-Tibetan Border
Police
(3)
Assistant Commandant, Indo-Tibetan Border Police Force - Member.
|
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
|
2. Head
Constable (Work-shop).
|
4*(2023)
*Subject to variation dependent on work load.
|
General
Central Service, Group C, Non-Gazetted, Non-Ministerial.
|
Level-4 in
the pay matrix (Rs. 25500 - 81100).
|
Not
applicable.
|
|
(6)
|
|
Between 18
and 25 years. (Relaxable upto forty years for departmental candidates in
accordance with the instructions or orders issued by the Central Government
from time to time in this regard).
Note. The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from the candidates and not the closing date
prescribed for those residing in Assam, Meghalaya, Arunachal Pradesh,
Mizoram, Manipur, Nagaland, Tripura, Sikkim, Lahaul and Spiti district and
Pangi Sub-Division of Chamba district of Himachal Pradesh and the Union
territories of Andaman and Nicobar Islands, Ladakh and Lakshadweep.
|
|
(7)
|
|
(1)
Matriculation pass or equivalent from a recognised Board; and
(2)
Industrial Training Institute Diploma in Motor Mechanic (Diesel or Petrol
Engine) Machinist or Welder or Carpentry or Electrician or Fitter or Air
Conditioner technician or Electronics or Plumbing or Upholstering or Painting
from a recognised Institution .
|
|
(i) Physical
standard:
|
|
|
Height
|
Chest (only
for male)
|
|
|
Male
|
Female
|
|
|
(a) for the
candidate of the State and Union territory administration other than the
candidate specified in clauses (b) to (e) below.
|
170
centimeters
|
157 centimeters
|
80- 85
centimeters
|
|
(b) for the
candidate falling in the category of Garhwali, Kumaoni, Gorkha, Dogra,
Maratha and candidate belonging to the States of Assam, Himachal Pradesh, and
the Union territories of Jammu and Kashmir and Ladakh.
|
165
centimeters
|
155
centimeters
|
78-83
centimeters
|
|
(c) for the
candidate belonging to the Scheduled Tribes.
|
162.5
centimeters
|
150
centimeters
|
76-81
centimeters
|
|
(d) for the
candidate belonging to the States of Arunachal Pradesh, Manipur, Meghalaya,
Mizoram, Nagaland, Sikkim and Tripura and candidates hailing from Gorkha
territorial administration comprising of the three sub-divisions of
Darjeeling district.
|
162.5
centimeters
|
152.2
centimeters
|
77-82
centimeters
|
|
(e) for the
candidate belonging to the Scheduled Tribes hailing from the North-Eastern
States of Arunachal Pradesh, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim
and Tripura and Left Wing Extremism affected districts.
|
160
centimeters
|
147.5
centimeters
|
76-81
centimeters
|
|
Note.
Chest standard is not applicable for female candidates
|
|
Weight
standard: Corresponding to height and age as per medical standards (for males
and females).
(ii)
Medical standard:
(a) Eye
sight- The minimum distant vision shall be 6/6 and 6/9 of both eyes without
correction or without wearing glass.
(b) (i)
Candidate shall not have knock knee, flat foot, squint in eyes, varicose vein
and he shall possess high colour vision.
(ii) The
candidates shall be in good mental and bodily health and free from any
physical defect likely to interfere with the efficient performance of the
duties.
|
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Two years
for direct recruits.
Note.
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as specified by the Central
Government.
|
(i)
Seventy five per cent by promotion failing which by deputation; and
(ii)
twenty five per cent by direct recruitment.
|
|
(11)
|
|
By
promotion :
Constable
(Work Shop) with five years of regular service in level 3 in the pay matrix
(Rs.21700-69100) and having successfully completed pre-promotional course as
specified.
Note.
Where juniors who have completed their qualifying or eligibility service are
being considered for promotion their senior shall also be considered provided
they are not short of the requisite qualifying or eligibility service by more
than half of such qualifying or eligibility service or two years, whichever
is less, and have successfully completed their probation period for promotion
to the next higher grade along with their juniors who have already completed
such qualifying or eligibility service.
By
deputation :
Officers
of the Central Government or State Government or Central Armed Police Forces
or Union territory administration or Coast Guard,
(a) (i)
holding analogous post on regular basis in the parent cadre or department; or
(ii)
constables with five years of regular service in level 3 in the pay matrix
(Rs. 21700-69100); and
(b)
possessing the educational qualifications as specified for direct recruits
under column (7).
Note 1.
The departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on
deputation. Similarly, deputationists shall not be eligible for consideration
for appointment by promotion.
Note 2.
The period of deputation including the period of deputation in another
ex-cadre post held immediately preceding this appointment in the same or some
other organisation or Department of the Central Government shall ordinarily
not exceed five years.
Note 3.
The maximum age-limit for appointment by deputation shall not exceed
fifty-six years as on the closing date of receipt of application.
|
|
(12)
|
(13)
|
|
1. Group C
Departmental Promotion Committee (for considering promotion) consisting of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson ;
(2)
Second-in-Command or Deputy Commandant, - Member; and Indo-Tibetan Border
Police
(3)
Assistant Commandant, Indo-Tibetan Border Police Force - Member.
2. Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson;
(2)
Second-in-Command or Deputy Commandant, - Member; and Indo-Tibetan Border
Police
(3)
Assistant Commandant, Indo-Tibetan Border Police Force - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
|
3. Head
Constable (Engine Driver).
|
20*(2023)
*Subject to variation dependent on work load
|
General
Central Service, Group C, NonGazetted, Non-Ministerial.
|
Level-4 in
the pay matrix (Rs. 25500 - 81100)
|
Not
applicable.
|
|
(6)
|
|
Between 18
and 25 years. (Relaxable upto forty years for departmental candidates in
accordance with the instructions or orders issued by the Central Government
from time to time in this regard).
Note· The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those residing in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur,
Nagaland, Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-Division
of Chamba district of Himachal Pradesh and the Union territories of Andaman
and Nicobar Islands, Ladakh and Lakshadweep.
|
|
(7)
|
|
(1)
Matriculation pass or equivalent from a recognised Board; and
(2)
possessing second class Engine Driver certificate from a recognised
Institute.
|
|
(i) Physical
standard:
|
|
|
Height
|
Chest (only
for male)
|
|
|
Male
|
Female
|
|
|
(a) For the
candidate of the State and Union territory administration other than the
candidate specified in clause (b) to (e) below.
|
170
centimeters
|
157
centimeters
|
80- 85
centimeters
|
|
(b) for the
candidate falling in the category of Garhwali, Kumaoni, Gorkha, Dogra,
Maratha and candidate belonging to the States of Assam, Himachal Pradesh, and
the Union territories of Jammu and Kashmir and Ladakh.
|
165
centimeters
|
155
centimeters
|
78-83
centimeters
|
|
(c) for the
candidate belonging to the Scheduled Tribes.
|
162.5
centimeters
|
150
centimeters
|
76-81
centimeters
|
|
(d) for the
candidate hailing from the North-Eastern States of Arunachal Pradesh,
Manipur, Meghalaya, Mizoram, Nagaland, Sikkim and Tripura and candidates
hailing from Gorkha territorial administration comprising of the three
Sub-Divisions of Darjeeling district.
|
162.5
centimeters
|
152.2
centimeters
|
77-82
centimeters
|
|
(e) for the
candidate belonging to the Scheduled Tribes hailing from the North-Eastern
States of Arunachal Pradesh, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim
and Tripura and Left Wing Extremism affected districts.
|
160
centimeters
|
147.5
centimeters
|
76-81
centimeters
|
|
Note·
Chest standard is not applicable for female candidates
|
|
Weight
standard: Corresponding to height and age as per medical standards (for males
and females).
|
|
(ii)
Medical Standard:
(a) Eye
sight- The minimum distant vision shall be 6/6 and 6/9 of both eyes without
correction or without wearing glass.
(b) (i)
Candidates shall not have knock knee, flat foot, squint in eyes or varicose
vein and they shall possess high colour vision.
(ii) They
shall be in good mental and bodily health and free from any physical defect
likely to interfere with the efficient performance of the duties.
|
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Two years
for direct recruits.
Note·
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as specified by the Central
Government.
|
(i)
Seventy per cent by promotion failing which by deputation ; and
(ii)
thirty per cent by direct recruitment.
|
|
(11)
|
|
(a) By
promotion :
Constable
(Crew) with five years regular service in level-3 in the pay matrix (
Rs.21700- 69100) and having successfully completed pre-promotional course as
specified.
Note.
Where juniors who have completed their qualifying or eligibility service are
being considered for promotion their senior would also be considered provided
they are not short of the requisite qualifying or eligibility service by more
than half of such qualifying or eligibility service or two years, whichever
is less, and have successfully completed their probation period for promotion
to the next higher grade along with their juniors who have already completed
such qualifying or eligibility service.
(b) By
deputation :
Officers
of the Central Armed Police Force or Central Police Organisation or State
Government Police Organisations or Union territory Police Organisation or
Coast Guard,-
(i)
holding analogous post on regular basis in the parent cadre or department; or
(ii)
constables with five years of regular service in level-3 in the pay matrix
(Rs.21700 – 69100); and
(iii)
possessing the educational qualifications and experience as specified for
direct recruits under column (7).
Note 1.
The departmental officers in the feeder category who are in the direct line
of promotion shall not be eligible for consideration for appointment on
deputation. Similarly, deputationists shall not be eligible for consideration
for appointment by promotion.
Note 2.
The period of deputation (including the period of deputation) in another
ex-cadre post held immediately preceding this appointment in the same or some
other organisation or department of the Central Government shall ordinarily
not exceed five years.
Note 3.
The maximum age-limit for appointment by deputation shall not exceed
fifty-six years as on the closing date of receipt of application.
|
|
(12)
|
(13)
|
|
1. Group C
Departmental Promotion Committee (for considering promotion) consisting of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson;
(2)
Second-in-Command or Deputy Commandant, - Member; and Indo-Tibetan Border
Police
(3)
Assistant Commandant, Indo-Tibetan Border Police Force - Member.
2. Group C
Departmental Confirmation Committee (for considering confirmation) consisting
of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson;
(2)
Second-in-Command or Deputy Commandant, - Member; and Indo-Tibetan Border
Police
(3)
Assistant Commandant, Indo-Tibetan Border Police Force - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
|
4. Constable
(Work Shop).
|
4* (2023)
*Subject to variation dependent on work load.
|
General
Central Service, Group C, Non-Gazetted, Non-Ministerial.
|
Level-3 in
the pay matrix (Rs.21700 - 69100).
|
Not
applicable.
|
|
(6)
|
|
Between 18
and 23 years. Relaxable up to forty years for departmental candidates in
accordance with the instructions or orders issued by the Central Government
from time to time in this regard.
Note. The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those residing in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur,
Nagaland, Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-Division
of Chamba district of Himachal Pradesh and the Union territories of Andaman
and Nicobar Islands, Ladakh and Lakshadweep.
|
|
(7)
|
|
(1)
Matriculation pass or equivalent from a recognised Board;
(2)
Industrial Training Institute Diploma in Motor Mechanic (Diesel or Petrol
Engine) or Machinist or Welder or Carpentry or Electrician or Fitter or
Plumbing or Upholstry or Painting from a recognised Board or Institution.
|
|
(i) Physical
standard:
|
|
|
Height
|
Chest (only
for male)
|
|
|
Male
|
Female
|
|
|
(a) For the
candidate of the State and Union territory administration other than the
candidate specified in clause (b) to (e) below.
|
170
centimeters
|
157
centimeters
|
80- 85
centimeters
|
|
(b) for the
candidate falling in the category of Garhwali, Kumaoni, Gorkha, Dogra,
Maratha and candidate belonging to the States of Assam, Himachal Pradesh, and
the Union territories of Jammu and Kashmir and Ladakh.
|
165
centimeters
|
155
centimeters
|
78-83
centimeters
|
|
(c) for the
candidate belonging to the Scheduled Tribes.
|
162.5
centimeters
|
150
centimeters
|
76-81
centimeters
|
|
(d) for the
candidate hailing from the North-Eastern States of Arunachal Pradesh,
Manipur, Meghalaya, Mizoram, Nagaland, Sikkim and Tripura and candidates
hailing from Gorkha territorial administration comprising of the three
Sub-Divisions of Darjeeling district.
|
162.5
centimeters
|
152.2
centimeters
|
77-82
centimeters
|
|
(e) for the
candidate belonging to the Scheduled Tribes hailing from the North-Eastern
States of Arunachal Pradesh, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim
and Tripura and Left Wing Extremism affected districts.
|
160
centimeters
|
147.5
centimeters
|
76-81
centimeters
|
|
Note:
Chest standard is not applicable for female candidates.
|
|
Weight
standard: Corresponding to height and age as per medical standards (for males
and females).
|
|
(ii)
Medical standard:
(a) Eye
sight- The minimum distant vision shall be 6/6 and 6/9 of both eyes without
correction or without wearing glass.
(b) (i)
candidates shall not have knock knee, flat foot, squint in eyes or varicose
vein and they should possess high colour vision.
(ii)the
candidate shall be in good mental and bodily health and free from any
physical defect likely to interfere with the efficient performance of the
duties.
|
|
(8)
|
(9)
|
(10)
|
(11)
|
|
Not
applicable.
|
Two years for
direct recruits.
|
By direct
recruitment.
Note 1.
There shall be a mandatory induction training of at least two weeks duration
for successful completion of probation as specified by the Central
Government.
Note 2.
Vacancies caused by the incumbents being away on deputation or long illness
or study leave or under other circumstances for a duration of one year or
more may be filled on deputation basis from officers of the Central
Government:
(a)
holding analogous post on regular basis; and
(b)
possessing the qualifications prescribed for direct recruits under column
(7).
|
Not
applicable.
|
|
(12)
|
(13)
|
|
Group C
Departmental Promotion Committee (for considering confirmation) consisting
of:
1.
Commandant, Indo-Tibetan Border Police Force - Chairperson;
2. Two
Deputy Commandant/Assistant Commandant, - Member; and Indo-Tibetan Border
Police Force
3. One
Medical Officer, Indo-Tibetan Border Police Force - Member.
|
Not
applicable.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
|
5. Constable
(Crew).
|
37* (2023)
*Subject to variation dependent on work load.
|
General
Central Service, Group C, Non-Gazetted, Non-Ministerial.
|
Level-3 in
the pay matrix (Rs. 21700 - 69100).
|
Not
applicable.
|
|
(6)
|
|
Between 18
to 25 years. (Relaxable up to forty years for departmental candidates in
accordance with the instructions or orders issued by the Central Government
from time to time).
Note. The
crucial date for determining the age-limit shall be the closing date for
receipt of applications from candidates and not the closing date prescribed
for those residing in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur,
Nagaland, Tripura, Sikkim, Lahaul and Spiti district and Pangi Sub-Division
of Chamba district of Himachal Pradesh and the Union territories ofAndaman
and Nicobar Islands, Ladakh and Lakshadweep.
|
|
(7)
|
|
(1)
Matriculation or equivalent from a recognised Board; and
(2) One
year experience in operating Boat as Sukhani or Greaser; and knowledge of
swimming and have a certificate in this regard from a recognised Institute.
|
|
(i) Physical
standard:
|
|
|
Height
|
Chest (only
for male)
|
|
|
Male
|
Female
|
|
|
(a) For the
candidate of the State and Union territory administration other than the
candidate specified in clause (b) to (e) below.
|
170
centimeters
|
157
centimeters
|
80- 85
centimeters
|
|
(b) for the
candidate falling in the category of Garhwali, Kumaoni, Gorkha, Dogra,
Maratha and candidate belonging to the States of Assam, Himachal Pradesh, and
the Union territories of Jammu and Kashmir and Ladakh.
|
165
centimeters
|
155
centimeters
|
78-83
centimeters
|
|
(c) for the
candidate belonging to the Scheduled Tribes.
|
162.5
centimeters
|
150
centimeters
|
76-81 centimeters
|
|
(d) for the
candidate hailing from the North-Eastern States of Arunachal Pradesh,
Manipur, Meghalaya, Mizoram, Nagaland, Sikkim and Tripura and candidates
hailing from Gorkha Territorial Administration comprising of the three
Sub-Divisions of Darjeeling district.
|
162.5
centimeters
|
152.2
centimeters
|
77-82
centimeters
|
|
(e) for the
candidate belonging to the Scheduled Tribes hailing from the North-Eastern
States of Arunachal Pradesh, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim
and Tripura and Left Wing Extremism affected districts.
|
160
centimeters
|
147.5
centimeters
|
76-81
centimeters
|
|
Note.
Chest standard is not applicable for female candidates.
|
|
Weight
standard: Corresponding to height and age as per medical standards (for males
and females).
|
|
(ii)
Medical Standard :-
(a) Eye
sight: The minimum distant vision shall be 6/6 and 6/9 of both eyes without
correction or without wearing glass.
(b) (i)
Candidates shall not have knock knee, flat foot, squint in eyes or varicose
vein and they should possess high colour vision.
(ii) The
candidate shall be in good mental and bodily health and free from any
physical defect likely to interfere with the efficient performance of the
duties.
|
|
(8)
|
(9)
|
(10)
|
(11)
|
|
Not
applicable.
|
Two years for
direct recruits.
|
By direct
recruitment.
Note.
Vacancies caused by the incumbents being away on deputation or long illness
or study leave or under other circumstances for a duration of one year or
more may be filled on deputation basis from officers of the Central
Government:
(a)
holding analogous post on regular basis; and
(b)
possessing the qualifications and experience prescribed for direct recruits
under column (7).
|
Not
applicable.
|
|
(12)
|
(13)
|
|
Group C
Departmental Promotion Committee (for considering confirmation) consisting of:
(1)
Commandant, Indo-Tibetan Border Police Force - Chairperson ;
(2) Two
Deputy Commandant or Assistant Commandant, - Member ; and Indo-Tibetan Border
Police Force
(3) One
Medical Officer, Indo-Tibetan Border Police Force - Member.
|
Not
applicable.
|