Ministry Of Home Affairs, Indian Cyber
Crime Coordination Centre (I4c), Group A Ex-Cadre Posts Recruitment Rules, 2023
[20th February 2023]
In
exercise of the powers conferred by the proviso to article 309 of the
Constitution, the President hereby makes the following rules regulating the
method of recruitment to the posts of Director and Deputy Director, Indian
Cyber Crime Coordination Centre (I4C) under the Ministry of Home Affairs,
namely:-
Rule - 1. Short title and commencement
(1)
These
rules may be called the Ministry of Home Affairs, Indian Cyber Crime
Coordination Centre (I4C), Group A Ex-cadre Posts Recruitment Rules, 2023.
(2)
They
shall come into force on the date of their publication in the Official Gazette.
Rule - 2. Application
These rules shall apply to the posts specified in Column (1) of the Schedule
annexed to these rules.
Rule - 3. Number of posts, classification and level in the pay matrix
The number of posts, their classification and level in the pay matrix attached
thereto shall be as specified in Columns (2) to (4) of the aforesaid Schedule.
Rule - 4. Method of recruitment, age-limit, qualifications, etc
The method of recruitment, age-limit, qualifications and other matters relating
thereto shall be as specified in Columns (5) to (13) of the said Schedule.
Rule - 5. Disqualifications
No person,-
(a)
who
has entered into or contracted a marriage with a person having a spouse living;
or
(b)
who,
having a spouse living, has entered into or contracted a marriage with any
person, shall be eligible for appointment to the said posts:
Provided
that the Central Government may, if satisfied that such marriage is permissible
under the Personal Law applicable to such person and the other party to the
marriage and that there are other grounds for so doing, exempt any person from
the operation of this rule.
Rule - 6. Power to relax
Where the Central Government is of the opinion that it is necessary or
expedient so to do, it may, by order, for reasons to be recorded in writing,
and in consultation with the Union Public Service Commission, relax any of the
provisions of these rules with respect to any class or category of persons.
Rule - 7. Saving
Nothing in these rules shall affect reservation, relaxation of age-limit and
other concessions required to be provided for the Scheduled Castes, the
Scheduled Tribes, the Ex-servicemen and other special categories of persons in
accordance with the orders issued by the Central Government from time to time
in this regard.
SCHEDULE
|
Name of the post.
|
Number of posts.
|
Classification.
|
Level in the pay matrix.
|
Whether selection post or nonselection
post.
|
Age-limit for direct recruits.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
(6)
|
|
1. Director.
|
07* (2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group , Gazetted, NonMinisterial.
|
Level-13
(`1,23,100- 2,15,900/-).
|
Not
applicable.
|
Not
applicable.
|
|
Educational and other qualifications
required for direct recruits
|
Whether age and educational qualifications
prescribed for direct recruits will apply in the case of promotees.
|
Period of probation, if any.
|
Method of recruitment, whether by direct
recruitment or by promotion or by deputation/ absorption and percentage of
the vacancies to be filled by various methods.
|
|
(7)
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Not
applicable.
|
Not
applicable.
|
Deputation
(including short-term contract).
|
|
In case of recruitment by promotion or
deputation/ absorption, grades from which promotion or deputation/ absorption
to be made.
|
If a Departmental Promotion Committee
exists, what is the composition.
|
Circumstances in which Union Public Service
Commission is to be consulted in making recruitment.
|
|
(11)
|
(12)
|
(13)
|
|
Deputation
(including short-term contract): Officers of the Central Government or State
Government or Union territories or autonomous or statutory organisation or
public sector undertakings or university or recognised research institution,-
(a)(i)
holding analogous posts on regular basis in parent cadre or department; or
(ii) with
five years service rendered after appointment thereto in level-12 (`78800
209200/-) in the pay matrix or equivalent on a regular basis in the parent
cadre or department; and
(b)
possessing the following educational qualification and experience, namely:-
Essential
educational qualification: Degree in any stream or Degree in Law from a
recognised University or institute;
Experience:
Ten years experience in establishment or administration or procurement or
finance or vigilance or legal matters including minimum four years experience
in Cybercrime or Cyber threat analysis or Internal Security or egovernance or
public policy or Information and Communication Technology or Cybercrime
Investigation or Investigation or Cybercrime Forensics or Forensics or
Training in the field of Cybercrime or Internal Security or Research and
Development or Cyber research or Information and Communication Technology or
e-Governance and allied field.
Desirable
Qualification: Master s Degree in Computer Applications or M.Sc. (Computer
Science or Information Technology) or B.E. or B. Tech. (Electronics or
Electronics and Communication Engineering or Electronics and
Telecommunication Engineering or Computer Science and Engineering or Computer
Science or Computer Technology or Information Technology) from a recognised
University or institute.
Note: The
requirement of educational qualifications (essential or desirable
qualifications) and precise experience shall be specified at the time of
recruitment.
|
Not
applicable.
|
Consultation
of the Union Public Service Commission is necessary for filling up the post.
|
|
(1)
|
(2)
|
(3)
|
(4)
|
(5)
|
(6)
|
|
2. Deputy
Director.
|
07* (2023)
*Subject to variation dependent on workload.
|
General
Central Service, Group A , Gazetted, NonMinisterial.
|
Level-11
(`67,700- 2,08,700/-).
|
Not
applicable.
|
Not
applicable.
|
|
(7)
|
(8)
|
(9)
|
(10)
|
|
Not
applicable.
|
Not
applicable.
|
Not
applicable.
|
Deputation
(including short-term contract).
|
|
(11)
|
(12)
|
(13)
|
|
Deputation
(including short-term contract):
Officers
of the Central Government or State Government or Union territories or
autonomous or statutory organisation or public sector undertakings or
university or recognised research institution,-
(a) (i)
holding analogous posts on regular basis in parent cadre or department; or
(ii) with
five years service rendered after appointment thereto in level-10 (Rs.56100
177500/-) in the pay matrix or equivalent on a regular basis in the parent
cadre or department; or
(iii) with
seven years service rendered after appointment thereto in level-9 (Rs.53100
167800/-) in the pay matrix or equivalent on a regular basis in the parent
cadre or department; or
(iv) with
eight years service rendered after appointment thereto in level-8 (Rs.47600
151100/-) in the pay matrix or equivalent on a regular basis in the parent
cadre or department; and
(b)
possessing the following educational qualification and experience, namely:-
Essential
qualification: Bachelor Degree in any stream from a recognised university or
institute;
Experience:
Five years experience in establishment or administration or procurement or
finance or vigilance including minimum two years experience in Cybercrime or
Cyber threat analysis or Internal Security or e-governance or public policy
or Information and Communication Technology or Cybercrime Investigation or
Investigation or Cybercrime Forensics or Forensics or Training in the field
of Cybercrime or Internal Security or Research and Development or Cyber
research or Information and Communication Technology or eGovernance and
allied field.
Desirable
Qualification: Master s Degree in Computer Applications or M.Sc. (Computer
Science or Information Technology), or B.E. or B. Tech. (Electronics or
Electronics and Communication Engineering or Electronics and
Telecommunication Engineering or Computer Science and Engineering or Computer
Science or Computer Technology or Information Technology) from a recognised
university or institute.
Note: The
requirement of educational qualifications (essential or desirable
qualifications) and precise experience shall be specified at the time of
recruitment.
|
Not
applicable.
|
Consultation
of the Union Public Service Commission is necessary for filling up the post.
|