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Ministry Of Health And Family Welfare, Regional Leprosy Training And Research Institute, Raipur, Chhattisgarh , Nursing Officer, (Group B Post) Recruitment Rules, 2022

Ministry Of Health And Family Welfare, Regional Leprosy Training And Research Institute, Raipur, Chhattisgarh , Nursing Officer, (Group B Post) Recruitment Rules, 2022

Ministry Of Health and Family Welfare, Regional Leprosy Training And Research Institute, Raipur, Chhattisgarh, Nursing Officer, (Group B Post) Recruitment Rules, 2022

[01 February 2022]

G.S.R 13. In exercise of the powers conferred by proviso to article 309 of the Constitution, and in supersession of the Regional Leprosy Training and Research Institute, Raipur, (Staff Nurse) Recruitment Rules, 2001 except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Nursing Officer in the Regional Leprosy Training and Research Institute, Raipur, Chhattisgarh, namely:

Rule - 1.Short title and commencement

(1)     These rules may be called the Ministry of Health and Family Welfare, Regional Leprosy Training and Research Institute, Raipur, Chhattisgarh , Nursing Officer, (Group B post) Recruitment Rules, 2022.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2.Number of post, classification and pay level in the pay matrix

The number of post, its classification and pay level in the pay matrix attached thereto shall be a specified in columns (2) to (4) of the Schedule annexed to these rules.

Rule - 3.Method of recruitment, age limit, qualifications, etc

The method of recruitment, age limit, qualifications and other matters relating to the said post shall be as specified in columns (5) to (13) of the said Schedule.

Rule - 4.Disqualification

No person,

(a)      who has entered into or contracted a marriage with a person having a spouse living, or

(b)      who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post;

Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

Rule - 5.Power to Relax

Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order and for reasons to be recorded in writing and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 6.Saving

Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, Exservicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.

SCHEDULE

 

Name of post.

Number of post.

Classification.

Level in the Pay Matrix

Whether selection post or nonselection post.

(1)

(2)

(3)

(4)

(5)

Nursing Officer.

6 *(2022) *Subject to variation dependent on workload

General Central Service Group ‘B’ NonGazetted, NonMinisterial.

Level7 (Rs.44900142400/).

Not applicable.

 

Agelimit for direct recruits.

Educational qualifications required for direct recruits.

Whether age and Educational qualifications prescribed for direct recruits will apply in the case of promotees.

Period of probation if any.

(6)

(7)

(8)

(9)

Not exceeding 30 years.

(relaxable for Government servants upto five years in accordance with the instructions or orders issued by the Central Government.)

The crucial date for determining the agelimit shall be as advertised by Staff Selection Commission.

Essential

Qualification: (i) B.Sc Honours in Nursing from a recognised University or Institute or regular course in B.Sc Nursing from a recognised University or Institute or post basic B.Sc Nursing from a recognised University or Institute.

(ii) Registered as a Nurse or Nurse MidWife with state Nursing Council.

Experience: Two and half years experience in minimum 50 bedded hospital after acquiring (i) above in qualification.

Note 1: Qualifications are relaxable at the discretion of the Staff Selection Commission / Competent Authority, for reasons to be recorded in writing, in the case of candidates otherwise well qualified.

Note 2: The qualification(s) regarding experience is/are relaxable at the discretion of the Staff Selection Commission /Competent Authority, for reasons to be recorded in writing in the case of candidates belonging to the Scheduled Castes or the Scheduled Tribes, if at any stage of selection the Staff Selection Commission /Competent Authority, is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the vacancies reserved for them.

Not applicable.

Two years.

 

Method of recruitment whether by direct recruitment or by promotion or by deputation and percentage of the vacancies to be filled by various methods.

In case of recruitment by promotion or deputation / absorption grade from which promotion or deputation / absorption to be made.

If a Departmental Promotion Committee exists, what is its composition?

Circumstances in which Union Public Service Commission is to be consulted in making recruitment.

(10)

(11)

(12)

(13)

by Deputation including Short Term Contract failing which by Direct Recruitment.

Deputation (including Short Term Contract):

Officers of the Central Government, State Government, Union territories/autonomous or statutory organizations, Public Sector Undertaking or Recognized Research Institutes/Universities;

(a)(i) holding analogous posts on regular basis in the parent cadre/department; or

(ii) with five years service rendered after appointment to the post on a regular basis in level 6 (Rs.35400112400) in the pay matrix in the parent cadre/department; and

(b) possessing the educational qualifications and experience prescribed for direct recruits under column (7).

Note: The period of Deputation (including short term contract) including period of Deputation (including short term contract) in another excadre post held immediately preceding this appointment in the same or some other Organisation/Department of the Central Government shall ordinarily not to exceed three years.

The maximum age limit for appointment by Deputation (including short term contract) shall not be exceeding fiftysix years as on the closing date of receipt of applications.

Group ‘B’ Departmental Confirmation Committee (for considering confirmation) consisting of:

1. Director, Regional Leprosy Training and Research Institute, Raipur – Chairman;

2. Deputy Director or Additional Director, Regional Leprosy Training and Research Institute, Raipur – Member;

3. Medical Officer, Regional Leprosy Training and Research Institute, Raipur Member;

4. A Gazetted Officer from another Central Government or State Government in the areaMember.

Not necessary