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  • Sections

  • Rule - 1. Short title and commencement
  • Rule - 2. Number of posts, classification and level in the pay matrix
  • Rule - 3. Method of recruitment, age-limit, qualifications, etc
  • Rule - 4. Disqualification
  • Rule - 5. Power to relax
  • Rule - 6. Saving

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Ministry Of Health And Family Welfare, Directorate General Of Health Services (Library Clerk) Recruitment Rules, 2023

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Ministry Of Health And Family Welfare, Directorate General Of Health Services (Library Clerk) Recruitment Rules, 2023

 

[24th August 2023]

In exercise of the powers conferred by the proviso to article 309 of the Constitution and in supersession of the Directorate General of Health Services (Library Clerk), Recruitment Rules, 2013, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment for the post of Library Clerk in the Directorate General of Health Services, namely:-

Rule - 1. Short title and commencement

(1)     These rules may be called the Ministry of Health and Family Welfare, Directorate General of Health Services (Library Clerk) Recruitment Rules, 2023.

(2)     They shall come into force from the date of their publication in the Official Gazette.

Rule - 2. Number of posts, classification and level in the pay matrix

The number of the said post, its classification, the level in the pay matrix attached thereto shall be as specified in columns (2) to (4) of a said Schedule annexed to the rules.

Rule - 3. Method of recruitment, age-limit, qualifications, etc

The method of recruitment, age-limit, qualifications and other matters relating thereto the said post shall be as specified in columns (5) to (13) of the said Schedule.

Rule - 4. Disqualification

No person-

(a)      who has entered into or contracted a marriage with a person having a spouse living; or

(b)      who, having a spouse living, has entered into or contracted a marriage with any person; shall be eligible for appointment to the said post:

Provided that Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.

Rule - 5. Power to relax

Where the Central Government is of the opinion that it is necessary or expedient to do so, it may by order, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons.

Rule - 6. Saving

Nothing in these rules shall affect reservation, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, the Other Backward Classes, the Ex-servicemen and other special categories of persons, in accordance with the orders issued by the Central Government from time to time in this regard.

 

SCHEDULE

 

 

Name of post

 

Number of Posts

 

Classification

 

Pay band and grade pay or pay scale

 

Whether selection post or non selection post.

 

Age limit for direct recruits.

 

Educational and other qualifications required for direct recruits




 

(1)

 

(2)

 

(3)

 

(4)

 

(5)

 

(6)

 

(7)




 

Library Clerk

 

*08 (eight) (2023) * Subject to variation dependent on work load.

 

General Central Service, Group C Non-Gazetted, NonMinisterial.

 

Level - 2 (Rs. 19900- 63200/-) in the Pay Matrix

 

Not applicable

 

Not exceeding twenty five years

 

Note1: Relaxable for Government servants in accordance with the instruction or other issues by the Central Government from time to time.

 

Note 2: The crucial date for determining the age-limit shall be the closing date for receipt of applications from candidates in India and not the closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Jammu - Kashmir State, Lahaul and Spiti District and Pangi Sub-Division of Himachal Pradesh, Union territories, Andaman and Nicobar Islands, Ladakh and Lakshadweep.

 

Note 3: In the case of recruitment made through the Employment Exchange, the crucial date for determining the age limit shall be the last date upto which the Employment Exchange is asked to submit the names.

 

Essential qualifications:

 

(i) 12th pass or equivalent from a recognised Board.

 

(ii) Certificate or Diploma Course in Library Science from a recognised Institution.

 

Note1:Qualifications are relaxable at the discretion of Staff Selection Commission or the competent authority in the case of candidates otherwise well qualified.

 

Note 2: The qualification regarding experience is relaxable at the discretion of the Staff Selection Commission or the competent authority in the case of candidates belonging to Scheduled Castes or Scheduled Tribes if at any stage of selection the Staff Selection Commission or the competent authority, as the case may be, is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the vacancy reserved for them.




 

 

 

Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotes

 

Period of probation, if any

 

Method of recruitment: Whether by direct recruitment or promotion or deputation or absorption and percentage of the vacancies to be filled by various methods

 

In case of recruitment by promotion or deputation or absorption, grade from which promotion or deputation or absorption to be made




 

(8)

 

(9)

 

(10)

 

(11)




 

Not applicable

 

Two Years

 

Note: These shall be a mandatory induction training of at least Two weeks duration for successful completion of the probation as prescribed by the Central Government.

 

Direct recruitment

 

Note: Vacancies caused by the incumbent being away on deputation or long illness or study leave or under other circumstances for a duration of one year or more may be filled on deputation basis from officer of the Central Government:

 

a. holding analogous posts on regular basis; and

 

b. possessing the qualifications and experience prescribed for direct recruits under column (7).

 

Not applicable




 

 

 

If a Departmental Promotion Committee exists, what is its composition

 

Circumstances in which Union Public Service Commission to be consulted in making recruitment.




 

(12)

 

(13)




 

Group C Departmental confirmation Committee (for considering confirmation) consisting of :-

 

(1) Director (Administration), Directorate General of Health Services Chairman;

 

(2) Senior Library & Information Officer or Library & Information Officer, National Medical Library Member;

 

(3) Deputy Director(Administration), Directorate General of Health Services  Member;

 

(4) Deputy Director (Administration) (to act as a representative of Scheduled Caste or/Scheduled Tribe), Directorate General of Health Services  Member.

 

Not applicable

 




 

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