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Manipur Municipal Administrative Service (1St Amendment) Rules, 2022

Manipur Municipal Administrative Service (1St Amendment) Rules, 2022

Manipur Municipal Administrative Service (1St Amendment) Rules, 2022

[10th February 2022]

In exercise of the powers conferred by the Section 48 and Section 208 of the Manipur Municipalities Act, 1994, the Governor of Manipur hereby makes the following Rules further to amend the existing MMAS Rules, 2016 namely:

Rule - 1. Short title and commencement.

(a)      These rules may be called the Manipur Municipal Administrative Service (1st Amendment), Rules, 2022.

(b)      These Rules shall come into force with effect from the date of publication in the Official Gazette of Manipur.

Rule - 2. Amendment of rule 16(2) of the mmas rules, 2016.

The Existing Rule 16(2) of the MMAS Rules, 2016 shall be substituted by the following namely:

"16(2) The members of the service eligible for being considered for promotion to various grades of the service shall be as specified below:

(i)       A member of the service in Grade-III shall be eligible for promotion to Grade-II after he/she has put in a minimum period of 5 (five) years of regular service in Grade-III.

(ii)      A member of the service in Grade-II shall be eligible for promotion to Grade-I after he/she has put in a minimum period of 5 (five) years of regular service in Grade-II.

(iii)     A member of the service in Grade I shall be eligible for promotion to Selection Grade after he/she has put in a minimum period of 7(seven) years of regular service in Grade I.

(iv)    A member of the service in Selection Grade shall be eligible for promotion to Super-time Scale after he/she has put in a minimum period of 6 (six) years of regular service in Selection Grade."

Rule - 3. Amendment of schedule-i of the mmas rules, 2016.

The Existing SCHEDULE-I of the MMAS Rules, 2016 shall be substituted by the following namely:

(1)     The authorised strength of the Service and the nature of the posts included in it are as follows: -

(i)           Specified Posts under the MMAS

 

 

S.No.

 

Name of Posts

 

Pay Scale

 

No. of Posts




 

(i)

 

MMAS Super-time Scale

 

(Pay Level 15 of Manipur Services (Revised Pay) Rules, 2019)

 

01 posts




 

(ii)

 

MMAS Selection Grade

 

(Pay Level 14 of Manipur Services (Revised Pay) Rules, 2019)

 

08 posts




 

(iii)

 

MMAS Grade - I

 

(Pay Level 13 of Manipur Services (Revised Pay) Rules, 2019)

 

15 posts




 

(iv)

 

MMAS Grade - II

 

(Pay Level 12 of Manipur Services (Revised Pay) Rules, 2019)

 

23 posts




 

(v)

 

MMAS Grade - III

 

(Pay Level 9 of Manipur Services (Revised Pay) Rules, 2019)

 

25 posts




 

 

 

Total Specified posts

72





Reserve:

 

 

(i) Deputation Reserve

 

@10% of 72

 

7




 

(ii) Training Reserve

 

@10% of 72

 

7




 

(iii) Leave Reserve

 

@10% of 72

 

7




 

Total Reserve:

 

 

 

21




 

Grand Total: (72+21) =

 

 

 

93




(2)     The above figures include the following posts:

 

 

(a) MMAS Super-time Scale:

 

 




 

i. Municipal Commissioner, Imphal Municipal Corporation

 

01




 

Sub Total

 

01




 

(b) MMAS Selection Grade:

 

 




 

i. Addl. Municipal Commissioner, Imphal Municipal Corporation

 

02




 

ii. Member Secretary, Manipur Municipality Property Tax Board

 

01




 

iii. Senior Chief Executive Officer, Class - I Urban Local Bodies

 

05




 

Sub Total

 

08




 

(c) MMAS Grade - I:

 

 




 

i. Joint Director, MAHUD

 

02




 

ii. Deputy Secretary, Manipur Municipality Property Tax Board

 

01




 

iii. Deputy Municipal Commissioner, Imphal Municipal Corporation

 

04




 

iv. Deputy Secretary, Manipur Urban Development Agency

 

01




 

v. Chief Executive Officer, Class - II Urban Local Bodies

 

07




 

Sub Total

 

15




 

(d) MMAS Grade - IT:

 

 




 

i. Assistant Municipal Commissioner, Imphal! Municipal Corporation

 

08




 

ii. Executive Officer, Class - III Urban Local Bodies

 

14




 

iii. Under Secretary, Manipur Municipality Property Tax Board ,

 

01




 

Sub Total

 

23




 

(e) MMAS Grade - III:

 

 




 

i. Assistant Director, MAHUD

 

03




 

ii. Assistant Executive Officer of ULBs

 

19




 

iii. Project Officer, Imphal Municipal Corporation

 

01




 

iv. Project Manager, Manipur Urban Development Agency

 

01




 

v. Programme Officer, Manipur Urban Development Agency

 

01




 

Sub Total

 

25




 

Total of (a) + (b) + (c) + (d) + (e) =

 

72




Rule - 4. Amendment of rule 2 (k) of the mmas rules, 2016.

The Existing Rule 2 (k) of the MMAS Rules, 2016 shall be substituted by the following namely:

2(k) Year means Calendar Year.

Rule - 5. Amendment of rule 5(1)(ii) of the mmas rules, 2016.

The Existing Rule 5 (1)(ii)(a) and 5(1)(ii)(b) of the MMAS Rules, 2016 shall be substituted by the following namely:

5(1)(ii) 100% of the post in Grade II shall be made by promotion in the manner specified in Rule 16 from amongst the members of the Service from Grade III.