MANIPUR
HILL AREAS (HOUSE TAX) AMENDMENT ACT, 1975 THE MANIPUR HILL AREAS (HOUSE TAX) AMENDMENT ACT, 1975 [ Act 10 of 1975] AN ACT to amend the Manipur Hill Areas (House Tax) Act, 1966. Be it
enacted by the Legislature of Manipur in the Twenty-sixth Years of the Republic
of India as follows :-- (1)
This Act may be called the Manipur Hill Areas
(House Tax) Amendment Act, 1975. (2)
It shall come into force on such date as the
State Government may, by notification in the Manipur Gazette, appoint. In
sub-section (1) of section 3 of the Manipur Hill Areas (House Tax) Act,
1966(Manipur Act 9 of 1966), for the words "three rupees" occurring
in the second line, the words "six rupees" shall be substituted.
Preamble - THE MANIPUR HILL AREAS (HOUSE TAX)
AMENDMENT ACT, 1975PREAMBLE