THE
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY [CLASSIFICATION OF SERVICE
AND CADRES] REGULATIONS, 1987
PREAMBLE
In exercise of the powers conferred by sub-section
(4) of section 19 and sub-section (1) of section 185 of the Maharashtra Housing
and Area Development Act, 1976 (Mah. XXVIII of 1977), and of all other powers
enabling it in that behalf, the Maharashtra Housing and Area Development
Authority, with the previous sanction of the Government of Maharashtra, hereby
makes the following Regulations namely :-
Regulation - 1. Short title and commencement.
(1)
These
Regulations may be called the Maharashtra Housing and Area Development
Authority Employees (Classification of Service and Cadres) Regulations, 1987.
(2)
They shall
come into force on such date as the Authority may by resolution determine in
that behalf.
Regulation - 2. Classification of Services.
Subject to the provisions of sub-section (2) of section 19 and other provisions of the Act, the services of the
Maharashtra Housing and Area Development Authority shall be classified as
follows namely :-
(a)
Accounts
service,
(b)
Administrative
service,
(c)
Architects
service,
(d)
Engineering
service,
(e)
Legal
service, and
(f)
Miscellaneous
posts.
Regulation - 3. Cadres and posts.
The services and posts in the Authority mentioned in regulation 2 and
shown in column 2 of the Schedule hereto shall consist of the cadres and posts
as specified in columns 3 and 4 of this Schedule respectively.
No. SEN. 1186/50072, dated the 8th January, 1988 (M.G.G., Pt. IV- C. p.
87).- The
following Resolution No. 1498, dated the 14th January, 1987 passed by the
Administrator, Maharashtra Housing and Area Development Authority, who is
deemed to constitute the said Authority for the time being, in exericse of the
powers of the Authority conferred on him under sub-section (2) of section 168
of the Maharashtra Housing and Area Development Act, 1976 (Mah. XXVIII of 1977)
is hereby published for general information
RESOLUTION
In pursuance of clause (2) of regulation 1 of the Maharashtra Housing
and Area Development Authority Employee (Classification of Services and Cadres)
Regulations, 1987, the Maharashtra Housing and Area Development Authority
hereby determines the 1st January, 1988 as the date on and from which the said
Regulations shall come into force.?
SCHEDULE
Serial No. (1) |
Service (2) |
Name of the Cadre (3) |
Posts include in the cadre (4) |
1. |
Accounts Service (A) Class-I Service. |
(a) Chief AccountsOfficers (Grade-I) (b) Accounts Officers. |
Chief Account Officer (Grant-I) (i) Chief Accounts Officer (Grant-II), Pune
Aurangabad and Nagpur Boards. (ii) Accounts Officer. |
|
(B) Class-II Service. |
(a) Assistant Accounts Officers. (b) Accountants. |
(iii) Finance Officer. (i) Chief Accounts Officer (Grant-III) Konkan
Board. (ii) Assistant Account Officer. (i) Accountant. (ii) Finance Assistant. |
2. |
Administrative Service (A) Class-I Service. |
(a) Chief Officer (b) Chief Officer, Pune, Aurangabad and Nagpur
Boards. (c) Chief Officer, Konkan Board. (d) Deputy Chief Executive Officers. (e) Deputy Chief Officers. |
Chief Officer/Bombay Board. Chief Officer, Pune,
Aurangabad and Nagpur Boards. Chief Officer, Konkan Board, (i) Deputy Chief Executive Officer. (ii) Chief Administrative Officer. (i) Deputy Chief Officer. (ii) Secretary. (iii) Enquiry Officer. |
|
(B) Class-II Service. |
(a) Estate Managers. |
(i) Estate Manager. (ii) Administrative Officer. (iii) Administrative Officer-cum-Estate Manager. (iv) Training Officer. (v) Investigating Officer. |
|
|
(b) Assistant Estate Managers |
(i) Assistant Estate Manager. (ii) Superintendent. (iii) Assistant Investigating Officer. |
|
(C) Class-III Service. |
(a)Senior Assistants. |
(i) Senior Assistant. (ii) Investigating Assistant. (iii) Deputy Accountant (iv) Senior Auditor. |
|
(D) Class-IV Service. |
(b) Junior Assistants (c) Senior Clerk (d) Junior Clerk (e) Bailiffs. (f) (i) Higher Grade Stenographers. (ii) Lower Grade Stenographers. (iii) Steno-Typists. (iv) Head Typist. (v) Typist. |
(i) Junior Assistant. (ii) Supervising Rent Collector. (iii) Senior Cashier. (i) Senior Clerk. (ii) Rent Collector. (iii) Statistical Assistant (iv) Store keeper. (v) Cashier. (vi) Auditor. (i) Junior Clerk (including Typist). (ii) Record Keeper. (iii) Bill Accountant (iv) Bill Collector. (v) Assistant cashier. Bailiff. (i) Higher Grade Stenographer. (ii) Lower Grade Stenographer. (iii) Steno-Typist. (iv) Head Typist. (v) Typist |
|
(C) Class-III Service |
(a) Daftary (b) Liftmen (c) Naiks. (d) Peons. (e) Sweepers. |
Daftary Liftman. (i) Naik (ii) Ferro Printer. (iii) Japtidar. (iv) Roneo Peon (i) Peon. (ii) Helper. (iii) Chowkidar. (iv) Mali. (i) Sweeper. (ii) Hamal. (iii) Sweeper-cum-Hamal. |
3. |
Architects Service (A) Class-I Service. (B) Class-II Service. |
Architects. Assistant Architects. |
Architect-Planner. (i) Assistant Architect Planner. (ii) Town Planner. |
|
(C) Class-III Service. |
(a) Junior Architects. (b) Architectural Assistants. (c) Draftsman (d) Assistant Draftsman. |
Junior Architect. Architectural Assistant. Planning Assistant (i) Selection Grade Draftsman. (ii) Draftsman. Assistant Draftsman. |
4. |
Engineering Service (A) Class-I Service. |
(a) Chief Engineer. (b) Deputy Chief Engineer. (c) Executive Engineer. |
(i) Chief Engineer (Level-I) (ii) Chief Engineer (Level-II) Deputy Chief Engineer. (i) Executive Engineer. (ii) Controller of Stores. |
|
(B) Class-II Service. |
Deputy Engineers. |
(i) Deputy Engineer. (ii) Assistant Controller of Stores. |
|
(C) Class-III Service. |
(a) Junior Engineer. (b) Technical Assistant. |
Junior Engineer. Technical Assistant. |
5. |
Legal Service (A) Class-I Service (B) Class-II Service. (C) Class-III Service. |
(a) Legal Adviser. (b) Deputy Legal Adviser. Assistant Legal Adviser. Legal Assistant. |
Legal Adviser. Deputy Legal Adviser. Assistant Legal Adviser and Law Officer. Legal Assistant |
6. |
Miscellaneous Posts (A) Class-I |
|
(1) Financial Controller. (2) Economist. (3) Chief Accounts Officer, World Bank Project. (4) Vigilance Officer. (5) Deputy Director,World Bank Project (6) Public Relations Officers. (7) Chief Community Development Organizer. (8) Land Manager. |
|
(B) Class-II |
|
(1) Land Officer (Acquisition). (2) Public Relations Officer. (3) Assistant Registrar of Co-operative
Societies. (4) Community Development Organizer (5) District Inspector of Land Records. (6) Tahsildar. (7) Land Manager. |
|
(C) Class-III |
|
(1) Co-operative Officer (Grade-I). (2) Deputy Community Development Officer. (3) Chief Surveyor. (4) Awal Karkoon. (5) Circle Inspector. (6) Telephone Operator. (7) Sanitary Inspector. (8) Lift Mechanic. (9) Surveyor (10) Mechanic (11) Maistry (12) Driver. (13) Plumber. (14) Wireman-cum-pumpman. (15) Wireman. (16) Pumpman. (17) Carpenter. |
No. SEN. 1186/50072, dated the 8th January, 1988
(M.G.G., Pt. IV-C, p. 87).- The following
Resolution No. 1498, dated the 14th January, 1987 passed by the Administrator,
Maharashtra Housing and Area Development Authority, who is deemed to constitute
the said Authority for the time being, in exercise of the powers of the
Authority conferred on him under sub-section (2) of section 168 of the
Maharashtra Housing and Area Development Act, 1976 (Mah. XXVIII of 1977) is
hereby published for general information :-
RESOLUTION
In pursuance of clause (2) of regulation 1 of the
Maharashtra Housing and Area Development Authority Employee (Classification of
Services and Cadres) Regulations, 1987, the Maharashtra Housing and Area
Development Authority hereby determines the 1st January, 1988 as the date on
and from which the said Regulations shall come into force."