Whereas, the Government of Maharashtra
considers that the following rules further to amend the Maharashtra Country
Liquor Rules, 1973, should be brought into force at once, and therefore, the rules
should be made without previous publication as provided by the proviso to
sub-section (3) of section 143 of the Maharashtra Prohibition Act, 1949 (XXV of
1949); Now, therefore, in exercise of the powers
conferred by clauses (b), (g) and (h1) of sub-section (2) of section 143 of the
Maharashtra Prohibition Act and of all other powers enabling it in that behalf,
the Government of Maharashtra hereby makes the following rules further to amend
the Maharashtra Country Liquor Rules, 1973, as follows, namely:-- These rules may be called the Maharashtra
Country Liquor (Amendment) Rules, 2022. In rule 15 of the Maharashtra Country Liquor
Rules, 1973 (hereinafter referred to as "the principal Rules"), after
sub-rule (2) the following sub-rule shall be added, namely:-- "(3) Prohibition
to grant or renew license.-- No license under rule 14 shall be granted or
renewed in respect of any shop which shall bear a name of the national
personalities or any subsequent change in the name of national personalities
and shall not bear the name of any of the Forts declared by the Central
Government as protected monuments under the Ancient Monuments Preservation Act,
1904 (7 of 1904) and by the State Government as protected monuments under the
Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960
(Mah. XII of 1961), as specified in the Schedule-II appended to these
rules." In rule 24 of the principal Rules,-- (i)
In
sub-rule (4), in the Explanation, in para (iv), for the word
"Schedule" the word and letter "Schedule-I" shall be
substituted ; (ii)
after
sub-rule (4A), the following sub-rule shall be inserted, namely:-- "(4B)
Prohibition to grant or renew license.-- No license under sub-rule (1A) shall be
granted or renewed in respect of any shop which shall bear a name of the
national personalities or any subsequent change in the name of national
personalities and shall not bear the name of any of the Forts declared by the
Central Government as protected monuments under the Ancient Monuments
Preservation Act, 1904 (7 of 1904) and by the State Government as protected
monuments under the Maharashtra Ancient Monuments and Archaeological Sites and
Remains Act, 1960 (Mah. XII of 1961), as specified in the Schedule-II appended
to these rules." In the principal Rules, the existing
"Schedule" shall be re-numbered as "Schedule-I" and after
"Schedule I" as so re-numbered the following "Schedule"
shall be added, Namely:-- [(see rule 15(3),
24(4B)] List of National
Personalities and Name of Forts (A)
List
of National Personalities (1)
Chhatrapati
Shivaji Maharaj, (2) Jijau Maa Saheb (3) Maharana Pratapsingh, (4) Ahilyadevi
Holkar (5) Mahatma Jyotiba Phule, (6) Dr. Babasaheb Ambedkar, (7) Mahatma
Gandhi, (8) Rajarshi Shahu Maharaj, (9) Savitribai Phule, (10) Swami
Vivekanand, (11) Maharshi Valmiki, (12) Mahatma Basaveshvara, (13) Sant Sevalal
Maharaj, (14) Sant Santaji Jagnade Maharaj, (15) Sant Ravidas Maharaj, (16) Rashtrasant
Tukadoji Maharaj, (17) Sant Gadgebaba Maharaj, (18) Raje Umaji Naik, (19) Birsa
Munda, (20) Lokmanya Bal Gangadhar Tilak, (21) Netaji Subhashchandra Bose, (22)
Shahid Bhagatsingh, (23) Shahid Rajguru, (24) Shahid Sukhdev, (25)
Swatantraveer Savarkar, (26) Krantisinh Nana Patil, (27) Pandit Jawaharlal
Nehru, (28) Vallabhbhai Patel, (29) Balshastri Jambhekar, (30) Lal Bahadur
Shastri, (31) Yashwantrao Chavan, (32) Pandit Deen Dayal Upadhyaya, (33)
Sahityaratna Annabhau Sathe, (34) Keshav Sitaram Thackeray alias Prabodhankar
Thackeray, (35) Vinoba Bhave, (36) Swami Ramanand Teerth, (37) Dr. A.P.J. Abdul
Kalam, (38) Indira Gandhi, (39) Balasaheb Thackeray, (40) Vasantdada Patil,
(41) Vasantrao Naik, (42) Dr. Bhausaheb alias Panjabrao Deshmukh, (43) Dr.
Rajendra Prasad, (44) Dadabhai Naoroji, (45) Dr. S. Radhakrishnan, (46) Dr.
Zakir Husain, (47) Fakhruddin Ali Ahmed, (48) V. V. Giri, (49) Rajiv Gandhi,
(50) K.R. Narayanan, (51) Atal Bihari Vajpayee, (52) Dr. Manmohan Singh, (53)
Pratibha Patil, (54) Pranab Mukherjee, (55) Name of existing President, (56)
Name of existing Prime Minister. (B)
Name
of Forts (1)
Daulatabad
Fort, (2) Asadgad Fort, (3) Balapur Fort, (4) Narnala Fort, (5) Gavilgad Fort,
(6) Achalpur Fort, (7) Pavani Fort, (8) Ballarpur Fort, (9) Bhandak Fort, (10)
Chandrapur Fort, (11) Khatoda Fort, (12) Panhala Fort, (13) Tipagad Fort, (14)
Vairagad Fort, (15) Pratapgad Fort, (16) Sion Fort, (17) Bhivargad Fort, (18)
Dongartal Fort, (19) Shivneri Fort, (20) Lohagad Fort, (21) Rajmachi Fort, (22)
Visapur Fort, (23) Hirakot Fort, (24) Colaba Fort, (25) Virwadi Fort, (26)
Rajkot Fort, (27) Chandragad Fort, (28) Surgad Fort, (29) Ghosalgad Fort, (30)
Kadasari Fort, (31) Polai Fort, (32) Avachitgad Fort, (33) Kasa Fort, (34)
Janjira Fort, (35) Raigad Fort, (36) Tal Fort, (37) Songad Fort, (38)
Suvarnadurga Fort, (39) Jaigad Fort, (40) Sindhudurga Fort, (41) Vijaydurga
Fort, (42) Aurangazeb Fort, (43) Solapur Fort, (44) Mahuli Fort, (45) Vasai
Fort, (46) Arnala Fort, (47) Pavnar Fort, (48) Malegaon Fort, (49) Galna Fort,
(50) Ankai-Tankai Fort, (51) Mulher Fort, (52) Salher Fort, (53) Hatgad Fort,
(54) Parola Fort, (55) Nagardhan Fort, (56) Umred Fort, (57) Manikgad, (58)
Baitulwadi Fort, (59) Taltam Fort, ( 60) Antur Fort, (61) Naldurga Fort, (62)
Paranda Fort, ( 63) Dharur Fort, (64) Dharmapuri Fort, (65) Torna Fort, (66)
Rajgad Fort, (67) Sinhgad Fort, (68) Koyarigad Fort, (69) Sangramdurg Fort,
(70) Vishalgad, (71) Rangana, (72) Bhudargad, (73) Nandgiri Fort, (74) Kandhar
Fort, (75) Mahur Fort, (76) Pathari, (77) Amargad, (78) Padalela Fort, (79)
Vadgaon Fort, (80) Ausa, (81) Udgir, (82) Rasalgad, (83) Purnagad, (84) Bankot
Fort, (85) Yashwantgad, (86) Gopalgad Fort, (87) Goa Fort, (88) Mahimatgad
Fort, (89) Mangad Fort, (90) Karnala Fort, (91) Underi Fort, (92) Khanderi
Fort, (93) Bharatgad Fort, (94) Dutch Wakhar, (95) Shirgaon Fort, (96) Sewree
Fort, (97) Dharavi Fort, (98) Bandra Fort, (99) Mahim Fort, (100) St. George
Fort, (101) Worli, (102) Kharda Fort, (103) Laling Fort, (104) Ambagad, (105)
Ghodbandar Fort."MAHARASHTRA
COUNTRY LIQUOR (AMENDMENT) RULES, 2022
PREAMBLE
"SCHEDULE II